The TELANGANA SELF HELP GROUPS (SHG) WOMEN CO-CONTRIBUTORY PENSION (REPEAL) ACT, 2020.

Telangana · state statute

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THE TELANGANA SELF HELP GROUPS (SHG) 
WOMEN CO-CONTRIBUTORY PENSION 
(REPEAL) ACT, 2020.
ACT NO. 6 OF 2020.

Section 
No.
1.
2.
3.
THE TELANGANA SELF HELP GROUPS (SHG) WOMEN CO
CONTRIBUTORY PENSION (REPEAL) ACT, 2020.
(ACT NO. 6 OF 2020.)
INDEX
Contents
Short title.
Act No.2 of 2009.
Applicability of the Telangana General Clauses Act, 
1891.

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