Kerala — state statutes

509 acts.

• The ACT 2 OF 2016
• The Anti Social activities (Prevention) Act
• The Apprenticeship Act 1961 Central Act Malayalam
• The ARTHAPALISA, JENMIBHOGAM AND KARATHILCHILAVU(ABOLITION)ACT 2007
• The Assumption of Management of Estates Proclamation (Repeal) Act, 1963 (No.38 of 1963)
• The BONDED LABOUR SYSTEM (ABOLITION) ACT, 1975
• The Buildings (Lease and Rent Control)Act
• The Calicut University (Alternate arrangement temporiliy of the senete and syndicate act , 2018
• The calicut University Act ,1975
• The Cochin University Act, 1971
• The COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986
• The Cochin University of Science and Technology(Amendment Act) 2012
• The Common Wealth Trust, Kozhikkode(Acquisition and Transfer of Undertaking)Act, 2012(1 of 2018)
• The COMMONWEALTH TRUST, KOZHIKODE (ACQUISTION AND TRANSFER OF UNDERTAKING) ACT, 2012
• The Construction Workers Welfare Fund Act, 20 of 1989
• The DEKKHAN AGRICULTURISTS’ RELIEF (REPEAL) ACT, 2022
• The ENGINEERING TECHNICIANS' CO-OPERATIVE SOCIETIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1977
• The Fishemens' and Allied Workers Welfare Cess Act 9 of 2007
• The Gandhiji University (Dissolution of the Senate and the Syndicate) Act, 13 of 1988
• The GANDHIJI UNIVERSITY (DISSOLUTION OF THE SENATE AND THE SYNDICATE) ACT, 1988
• The GENERAL SALES TAX (REVIVAL AND SPECIAL PROVISIONS) ACT, 1971
• The General Sales Tax (Validation) Act, 1964 (No.8 of 1964)
• The Ground Water (Control and Regulation) Act
• The Guruvayoor Devaswom Act, 1971 (No. 6 of 1971)
• The Guruvayoor Devaswom Act, 1978 (No. 14 of 1978)
• The GURUVAYUR TOWNSHIP ACT, 1961
• The HE KERALA NAMBUDIRI ACT, 1958
• The HE SUPER CLAYS AND MINERALS MINING COMPANY (PRIVATE) LIMITED (ACQUISITION OF UNDERTAKINGS) ACT, 1983
• The Headload Workers Act 20 of 1980
• The High Court Services (Determination of Retirement age)
• The Higher Education Council ( amendment )Act, 2008
• The Higher Education Council Act, 22 of 2007
• The INDIAN EASEMENTS (EXTENSION) ACT, 1961
• The Indian Easements (Extenstion) Act, 1961 (No.5 of 1962)
• The INSOLVENCY ACT, 1955
• The Irrigation and Water Conservaton Act, 31 of 2003
• The Jenmikaram Payment (Abolition) Act, 1960
• The JENMIKARAM PAYMENT (ABOLITION) ACT, 1960
• The JUDICIAL PROCEEDINGS (VALIDATION) ACT, 1971
• The Judicial Proceedings (Validation) Act, 1971 (No.24 of 1971)
• The Kanam Tenancy Abolition Act, 1976 (No.16 of 1976)
• The KANNAN DEVAN HILLS (RESUMPTION OF LANDS) ACT, 1971
• The Kannan Devan Hills (Resumption of Lands) Act, 1971 (No.5 of 1971)
• The Kerala (Schedulde Castes and Scheduled Tribes) Regulation of issue of Community Certificates Act, 1996
• The Kerala (Scheduled Castes and Scheduled Tribes )Regulation of Issue Of Community Certificates Act,1996
• The Kerala Abkari Workers Welfare Fund Act, 1989
• The KERALA ABKARI WORKERS' WELFARE FUND ACT, 1989
• The Kerala Additional Tax on Entertainments and Surcharge on Show Tax Act,1963 (No.22 of 1963)
• The KERALA ADVOCATES WELFARE FUND ACT, 1980 (Act 21 of 1980)
• The KERALA ADVOCATES' CLERKS WELFARE FUND ACT, 2003
• The KERALA AGRICULTURAL DEBTORS (TEMPORARY RELIEF) ACT, 2001
• The KERALA AGRICULTURAL INCOME TAX (REPEAL) ACT, 2021
• The Kerala Agricultural Pests and Diseases Act, 1958 (No. 17 of 1958)
• The Kerala Agricultural Workers Act 1974
• The KERALA AGRICULTURISTS LOANS ACT, 1961
• The Kerala Ancient Monuments and Archaeological Sites and Remain Act, 1969 (No.26 of 1969)
• The Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016
• The KERALA ANIMALS AND BIRDS SACRIFICES PROHIBITION ACT, 1968
• The KERALA ANIMALS AND BIRDS SACRIFICES PROHIBITION ACT, 1968
• The Kerala Anti-Social Activities (Prevention) Act 2007
• The KERALA APARTMENT OWNERSHIP ACT, 1983
• The KERALA AUTOMOBILES LIMITED (VALIDATION OF APPOINTMENT OF PERSONNEL) ACT, 2004
• The Kerala Ayurveda Health Centres (Issue of Licence and Control) Act 2007
• The kerala bamboo kattuvally pandanus leaf welfare fund act
• The Kerala Bamboo, Kattuvalli and Pandanus Leaf Workers' Welfare Fund Act, 1998
• The Kerala Banning of Unregulated Deposit Schemes Rules
• The Kerala Beedi and Cigar Industrial Premises (Regulation of Conditions of Work) Act , 1961( 8 of 1962)
• The kerala beedi cigar welfare fund act
• The Kerala Board of Revenue Abolition Act, 1996
• The Kerala Board of Revenue Act, 1957 (President's Act No.7 of 1957)
• The KERALA BORSTAL SCHOOLS ACT, 1961
• The Kerala Bovine Breeding Act 2024
• The Kerala Building Tax Act, 1975 (No.7 of 1975)
• The Kerala Buildings (Lease and Rent Control) Act 1965
• The Kerala Buildings (Lease and Rent Control) Act, 1965
• The KERALA CASHEW FACTORIES (ACQUISITION) ACT, 1974
• The Kerala Cashew Factories (Acquisition) Act, 1974 (No.29 of 1974)
• The KERALA CASHEW FACTORIES (REQUISITIONING) ACT, 1979
• The Kerala Cashew Factories (Requisitioning) Act, 1979 (Act 6 of 1979)
• The KERALA CASHEW WORKERS RELIEF AND WELFARE FUND ACT, 1979
• The Kerala Cashew Workers Relief and Welfare Fund Act, 1979 (Act 19 of 1984)
• The Kerala Cashew Workers' Relief& Welfare Fund Act.1979
• The Kerala Casual, Temporary and Badali Workers(Wages) Act,1989
• The Kerala Casual, Temporary and Badli Workers (Wages) Act, 1990
• The Kerala Cattle Trespass Act, 1961
• The Kerala Cattle Trespass Act, 1961 (No.26 of 1961)
• The Kerala Ceiling on Government Guarantees Act, 2003
• The Kerala Ceiling on Government Guarantees Act, 2003 (Act 30 of 2003)
• The KERALA CHILDREN ACT, 1972
• The Kerala Children Act, 1972 (No.3 of 1973)
• The KERALA CINEMA (REGULATIONS) ACT 1958
• The KERALA CINEMAS (REGULATION) ACT, 1958
• The KERALA CIVIL COURTS ACT, 1957
• The Kerala Civil Courts Act, 1957 (President's Act No.1 of 1957)
• The Kerala Civil Courts Act, 1957 (President's Act No.1 of 1957)
• The Kerala Clinical Establishments (Registration and Regulation) Act , 2018
• The KERALA CLINICAL ESTABLISHMENTS (REGISTRATION AND REGULATION) ACT, 2018
• The KERALA CO-OPERATIVE HOSPITAL COMPLEX, THE ACADEMY OF MEDICAL SCIENCES AND ALLIED INSTITUTIONS (TAKING OVER AND ADMINISTRATION) ACT, 2019
• The KERALA CO-OPERATIVE HOSPITAL COMPLEX, THE ACADEMY OF MEDICAL SCIENCES AND ALLIED INSTITUTIONS (TAKING OVER AND ADMINISTRATION) ACT, 2019
• The Kerala Co-operative Land Mortgage Banks Act, 1960 (President's Act No.1 of 1960)
• The Kerala Co-operative Societies Act 1969
• The KERALA COIR WORKERS WELFARE FUND ACT 1987
• The Kerala Coir Workers Welfare Fund Act,1987 (Act 34 of 1987)
• The Kerala Coir Workers' Welfare Cess Act 2008
• The Kerala Coir workers' Welfare Cess Act, 2008(20 of 2008)
• The KERALA COMPENSATION FOR TENANTS IMPROVEMENTS ACT, 1958
• The KERALA CONTINGENCY FUND ACT, 1957
• The Kerala Contingency Fund Act, 1957 (Act 6 of 1957)
• The KERALA CONTROL OF POISON CONTAMINATED ARTICLES (VALIDATION) ACT 1958
• The KERALA CORNEAL GRAFTING ACT, 1963
• The Kerala Corneal Grafting Act, 1963 (No.17 of 1963)
• The Kerala Court Fees and Suits Valuation Act, 1959 (No.10 of 1960)
• The Kerala Court of Wards Act, 1967 (President's Act No.3 of 1967)
• The Kerala Cultivators and Tenants (Temporary Protection) Act, 1970
• The KERALA CULTURAL ACTIVISTS WELFARE FUND ACT, 2010
• The Kerala Cultural Activists' Welfare Fund Act, 2010
• The Kerala Cutchi Memons Act, 1996
• The Kerala Dairy Farmers' Welfare Fund Act 2007
• The KERALA DAIRY FARMERS' WELFARE FUND ACT, 2007
• The KERALA DEBT RELIEF ACT, 1977
• The KERALA DEBTORS (TEMPORARY RELIEF) ACT, 1975
• The Kerala Destruction of Records Act, 1961 (No.2 of 1962)
• The Kerala Devaswom Recruitment Board Act, 2015
• The Kerala Document Writers', Scribes' and Stamp Vendors' Welfare Fund Act, 2012
• The KERALA DRUGS AND OTHER STORES (UNLAWFUL POSSESSION) ACT, 1971
• The KERALA DRUGS AND OTHER STORES (UNLAWFUL POSSESSION) ACT, 1971
• The Kerala Education Act, 1958 (No.6 of 1959)
• The Kerala Elctricity (Validation) Act, 1965 (President's Act 3 of 1965)
• The KERALA ELECTRICITY DUTY (VALIDATION ) ACT, 1965
• The Kerala Electricity Duty Act, 1963 (No.23 of 1963)
• The KERALA ELECTRICITY SURCHARGE (LEVY AND COLLECTION) ACT, 1989
• The Kerala Employment Guarantee Workers Welfare Fund Act, 2021
• The KERALA EPIDEMIC DISEASES ACT, 2021
• The KERALA ESCHEATS AND FORFEITURES ACT, 1964
• The Kerala Escheats and Forfeitures Act, 1964 (No.4 of 1964)
• The KERALA ESSENTIAL ARTICLES CONTROL (TEMPORARY POWERS) CONTINUANCE ACT, 1979
• The KERALA ESSENTIAL SERVICES MAINTENANCE ACT, 1994
• The KERALA ESSENTIAL SERVICES MAINTENANCE ACT, 1994
• The Kerala Farmers' Debt Relief Commission Act 2006
• The Kerala Farmers' Debt Relief Commission Act, 2006
• The KERALA FARMERS' WELFARE FUND ACT, 2019
• The Kerala Fire Force Act, 1962
• The Kerala Fiscal Responsibility Act, 2003
• The Kerala Fiscal Responsibility Act, 2003 (Act 29 of 2003).
• The Kerala Fish Procurement, Marketing and Maintenance of Quality Act, 2021
• The Kerala Fish Seed Act 2014
• The KERALA FISH SEED ACT 2014
• The Kerala Fishermen Debt Relief Commission Act 2008
• The KERALA FISHERMEN DEBT RELIEF COMMISSION ACT, 2008
• The Kerala Fishermen Welfare Socieities Act ,1980
• The KERALA FISHERMEN WELFARE SOCIETIES ACT, 1980
• The Kerala Fishermen's and Allied Workers' Welfare Cess Act 2007
• The Kerala Fishermen's Welfare Fund Act 1985
• The Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act 2003
• The Kerala Forest Act, 1961
• The KERALA FOREST PRODUCE (FIXATION OF SELLING PRICE) ACT, 1978
• The Kerala General Sales Tax Act, 1963 (No.15 of 1963)
• The Kerala Gift Goods (Unlawful Possession) Act, 1963 (No.6 of 1963)
• The KERALA GOVERNMENT LAND ASSIGNMENT ACT, 1960
• The KERALA GRANDHASALA SANGHAM (TAKING OVER OF MANAGEMENT) ACT, 1977
• The Kerala Grandhasala Sangham (Taking Over of Management) Act, 1977 (No.19 of 1977)
• The KERALA GRANTS AND LEASES (MODIFICATION OF RIGHTS) ACT, 1980
• The Kerala Grants and Leases (Modification of Rights) Act, 1980 (Act 16 of 1980)
• The Kerala Ground Water (Control and Regulation) Act 2002
• The Kerala Ground Water Control and Regulation Act, 2002
• The Kerala Habitual Offenders Act, 1960
• The Kerala Hackney Carriage Act, 1963 (No.18 of 1963)
• The Kerala Handloom Workers Welfare Cess Act 2007
• The Kerala Handloom Workers Welfare Fund Act 1989
• The KERALA HANDLOOM WORKERS' WELFARE CESS ACT, 2007
• The Kerala Healthcare Service Persons and Healthcare Service Institutions (Prevention of Violence and Damage to Property) Act 2012
• The KERALA HEALTHCARE SERVICE PERSONS AND HEALTHCARE SERVICE INSTITUTIONS (PREVENTION OF VIOLENCE AND DAMAGE TO PROPERTY) ACT, 2012*
• The KERALA HEREDITARY VILLAGE OFFICES (ABOLITION) ACT, 1961
• The Kerala Heriditary Village Offices (Abolition) Act, 1961 (No.33 of 1961)
• The KERALA HIGH COURT ACT, 1958
• The Kerala High Court Act, 1958 (No.5 of 1959)
• The Kerala High Court Act, 1958 (No.5 of 1959)
• The Kerala High Court Services (Determination of Retirement Age) Act, 2008
• The Kerala Highway Protection Act, 1999
• The KERALA HIGHWAY PROTECTION ACT, 1999
• The KERALA HINDU PLACES OF PUBLIC WORSHIP (AUTHORISATION OF ENTRY) ACT 1965 (Presidents Act 7 of 1965)
• The Kerala Hindu Places of Public Worship (Authorisation of Entry) Act, 1965 (President's Act No.7 of 1965)
• The Kerala Home Guards Act, 1960
• The KERALA HOME GUARDS ACT, 1960
• The KERALA IDENTIFICATION OF PRISONERS ACT, 1963
• The Kerala Identification of Prisoners Act, 1963
• The Kerala Identification of Prisoners Act, 1963 (No.39 of 1963)
• The Kerala Inaland Fisheries and Aquaculture Act 15 of 2010
• The KERALA INDUSTRIAL EMPLOYEES' PAYMENT OF GRATUITY ACT, 1970
• The Kerala Industrial Employees' Payment of Gratuity Act, 1970 (No.6 of 1970)
• The KERALA INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS) ACT, 1958
• The Kerala Industrial Establishments (National and Festival Holidays) Act, 1958.
• The KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT ACT, 1993
• The Kerala Industrial Infrastructure Development Act,1993(3 of 1993)
• The Kerala Industrial Revitalisation Fund Act, 1999
• The Kerala Industrial Revitalisation Fund Act, 1999(19 of 1999)
• The Kerala Industrial Single Window Clearance Boards and Industrial Township Area Development Act, 1999
• The KERALA INFRASTRUCTURE INVESTMENT FUND ACT, 1999
• The Kerala Infrastructure Investment Fund Act,1999 (Act 4 of 2000).
• The Kerala Investment Promotion and Facilitation Act 2018(13 of 2018)
• The KERALA INVESTMENT PROMOTION AND FACILITATION ACT, 2018
• The Kerala Investment promotion and facilitation(No.2) Act 2018(14 of 2018)
• The Kerala Irrigation and Water Conservation Act, 2003
• The Kerala Irrigation and Water Conservation Act, 2003
• The Kerala Irrigation Works (Execution by Joint Labour) Act, 1967 (No.20 of 1967)
• The Kerala Jewellery Workers Welfare Fund Act
• The Kerala Jewellery Workers' Welfare Fund Act, 2009
• The KERALA JOINT HINDU FAMILY SYSTEM (ABOLITION) Act, 1975
• The Kerala Joint Hindu Family System (Abolition) Act, 1975 (No.30 of 1976)
• The KERALA JUDICIAL OFFICERS PROTECTION ACT, 1963
• The Kerala Judicial Officers Protection Act, 1963
• The Kerala Judicial Officers Protection Act, 1963 (No.4 of 1963)
• The Kerala Khadi and Village Industries Board Act 1957
• The Kerala Khadi and Village Industries Board Act, 1957 (President's Act, No.9 of 1957)
• The Kerala Khadi Workers' Welfare Fund Act,1989( 1 of 1989)
• The Kerala Kisan Pass Book Act 2025
• The Kerala Labour Welfare Fund Act
• The Kerala Land Acquisition Act, 1961 (No.21 of 1962)
• The Kerala Land Conservancy Act, 1957 (No.8 of 1958)
• The KERALA LAND DEVELOPMENT CORPORATION LIMITED (SPECIAL POWERS) ACT, 1974
• The Kerala Land Development Corporation Limited (Special Powers) Act, 1974 (No.5 of 1974)
• The Kerala Land Reforms Act, 1963 (No.1 of 1964)
• The Kerala Land Tax Act, 1961 (No.13 of 1961)
• The Kerala Lifts and Escalators Act, 2013
• The KERALA LIME SHELLS (CONTROL) ACT, 1957
• The Kerala Lime Shells (Control)Act
• The Kerala Lime-Shells (Control) Act, 1957 (No.18 of 1958)
• The KERALA LIVE-STOCK IMPROVEMENT ACT, 1961
• The KERALA LIVE-STOCK IMPROVEMENT ACT, 1961
• The KERALA LIVESTOCK AND POULTRY FEED AND MINERAL MIXTURE (REGULATION OF MANUFACTURE AND SALE) ACT, 2023
• The KERALA LIVESTOCK FEED, POULTRY FEED AND MINERAL MIXTURE (REGULATION OF MANUFACTURE, STORAGE, DISTRIBUTION, SALE AND QUALITY ASSURANCE) ACT 2023
• The KERALA LOADING AND UNLOADING ( REGULATION OF WAGES AND RESTRICTION OF UNLAWFUL PRACTICES) ACT, 2002
• The Kerala Local Authoritie Loans Act
• The Kerala Local Authorities (Prohibition of Defection) Act 1999
• The Kerala Local Authorities Entertainments Tax Act 1961
• The kerala Local Authorities Entertainments Tax Act, 1961
• The Kerala Local Authorities Entertainments Tax Act, 1961 (No.20 of 1961)
• The Kerala Local Authorities Loans Act 1963
• The Kerala Local Fund Audit Act, 1994 (Act 14 of 1994)
• The Kerala Local Self Government Common Service Act, 2022
• The Kerala Lok Ayukta Act, 1999
• The KERALA LOK AYUKTA ACT, 1999
• The KERALA MADRASA TEACHERS' WELFARE FUND ACT, 2019 (18 of 2019)
• The Kerala Marine Fishing Regulation Act,1980
• The KERALA MARITIME BOARD ACT
• The KERALA MATERNITY BENEFIT (REPEAL) ACT, 1970
• The KERALA MATERNITY BENEFIT ACT, 1957
• The KERALA MEDICAL EDUCATION (REGULATION AND CONTROL OF ADMISSION TO PRIVATE MEDICAL EDUCATIONAL INSTITUTIONS) ACT, 2017
• The KERALA MEDICAL OFFICERS ADMISSION TO POST-GRADUATE COURSES UNDER SERVICE QUOTA ACT, 2008*
• The Kerala Medical Officers' Admission to Post graduate Courses under Service Quota Act 2008
• The KERALA METROPOLITAN TRANSPORT AUTHORITY ACT 2019
• The Kerala Metropolitan Transport Authority Act, 2019 (25 of 2019)
• The Kerala Micro Small and Medium Enterprises and other Enterprises Facilitation Act 2019
• The Kerala Micro Small and Medium Enterprises Facilitation Act 2019(16 of 2019)
• The KERALA MINERALS (VESTING OF RIGHTS) ACT, 2021
• The KERALA MONSOON FISHERY (PELAGIC) PROTECTION ACT, 2007
• The Kerala Moor Vehicles (Taxation of Passengers and goods) Revival and Special Provisions Act, 1983 (Act 2 of 1984)
• The Kerala Motor Transport workers Welfare fund Board 1985 act 21 & Act 23 ,2005
• The KERALA MOTOR TRANSPORT WORKERS' PAYMENT OF FAIR WAGES ACT 1971
• The Kerala Motor Transport Workers' Payment of Fair Wages Act, 1971 (No.23 of 1971)
• The Kerala Motor Transport Workers' Welfare Fund Act, 1985 (Act 21 of 1985)
• The Kerala Motor Transport Workers' Welfare Fund Act, 1985 (Act 21 of 1985)
• The KERALA MOTOR VEHICLES (TAXATION OF PASSENGERS AND GOODS) REVIVAL AND SPECIAL PROVISIONS ACT, 1983
• The KERALA MOTOR VEHICLES TAXATION (VALIDATION) ACT, 2017
• The Kerala Motor Vehicles Taxation Act, 1963 (No.24 of 1963)
• The Kerala Motor Vehicles Taxation Act, 1976 (No.19 of 1976)
• The Kerala MSME facilitation Act 2019(Amendment Act 32 of 2021)
• The kerala Muncipality Act
• The KERALA MUNICIPAL COUNCILS (EXTENSION OF TERM OF OFFICE OF COUNCILLORS) ACT, 1976
• The KERALA NON-TRADING COMPANIES ACT, 1961
• The Kerala Official Languages Act, 1969 (No.7 of 1969)
• The Kerala Panchayat Raj Act
• The kerala Parks, Play field and Open Spaces (Preservation and Regulation )Act, 1968
• The Kerala Parks, Play-fields and Open Spaces (Preservation and Regulation) Act 1968
• The KERALA PAYMENT OF ARREARS OF RENT IN INSTALMENTS ACT, 1979
• The Kerala Payment of Pension to Members of Legislature Act, 1976
• The KERALA PAYMENT OF PENSION TO MEMBERS OF LEGISLATURE ACT, 1976
• The KERALA PAYMENT OF SUBSISTENCE ALLOWANCE ACT, 1972
• The Kerala Payment of Subsistence Allowance Act, 1972 (Act 27 of 1973).
• The KERALA PLACES OF PUBLIC RESORT (VALIDATION OF LEVY AND COLLECTION OF LICENCE FEE) ACT, 1971
• The Kerala Places of Public Resort (Validation of Levy and Collection of Licence fee) Act, 1971 (No.27 of 1971)
• The KERALA PLACES OF PUBLIC RESORT ACT, 1963
• The Kerala Places of Public Resort Act, 1963 (No.40 of 1963)
• The Kerala Places of Public Resorts Act
• The KERALA PLANT DISEASES AND PESTS ACT, 1972
• The Kerala Plantation (Additional Tax) Act, 1960 (No.17 of 1960)
• The Kerala Plantation (Additional Tax) Act, 1960 (No.17 of 1960)
• The Kerala Police Act, 2011
• The Kerala Police Act, 2011
• The Kerala Preservation of Private Forests Act, 1972 (No.16 of 1972)
• The KERALA PRESERVATION OF TREES ACT, 1986
• The Kerala Preservation of Trees Act, 1986 (Act 35 of 1986)
• The Kerala Prevention of Damage to Private Property and Payment of Compensation Act 2019
• The Kerala Prevention of Disturbances of Public Meetings Act, 1961
• The Kerala Prevention of Disturbances of Public Meetings Act, 1961 (No.35 of 1961)
• The KERALA PREVENTION OF EVICTION ACT, 1966
• The Kerala Prevention of Eviction Act, 1966 (President's Act No.12 of 1966)
• The KERALA PREVENTlON AND CONTROL OF ANIMAL DISEASES ACT, 1967
• The Kerala Prisons and Correctional Services (Management) Act, 2010
• The Kerala Prisons and Correctional Services (Management) Act, 2010
• The Kerala Private Forests (Assumption of Management) Act, 1957 (No.13 of 1958)
• The Kerala Private Forests (Vesting and Assignment) Act, 1971 (No.26 of 1971)
• The Kerala Prohibition of charging Exorbitant Interest Act 2012
• The Kerala Prohibition of Ragging Act, 1998
• The KERALA PROMOTION OF TREE GROWTH IN NON-FOREST AREAS ACT, 2005
• The Kerala Protection of Interests of Depositors in Financial Establishments Act 2013
• The Kerala Protection of Interests of Depositors in Financial Establishments Act, 2013
• The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001
• The KERALA PROVISIONAL COLLECTION OF REVENUES ACT, 1985
• The Kerala Provisional Collection of Revenues Act, 1985
• The Kerala Public Accountants Acts, 1963 (Act 37 of 1963)
• The Kerala Public Buildings (Eviction of unauthorised Occupants) Act 1968
• The Kerala Public Enterprises (Selection and Recruitment) Board Act 2022
• The KERALA PUBLIC HEALTH ACT, 2023
• The KERALA PUBLIC LIBRARIES (KERALA GRANTHASALA SANGHOM) ACT, 19891
• The KERALA PUBLIC MEN (PREVENTION OF CORRUPTION) ACT, 1983
• The Kerala Public Men (Prevention of Corruption) Act, 1983(Act 6 of 1984)
• The Kerala Public Service Commission (Additional Functions as Respects Certain Corporations and Companies) Act , 1988 (Act 16 of 1988)
• The Kerala Public Service Commission (Additional Functions as Respects Certain Societics)Act,1996
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS CERTAIN SOCIETIES) ACT, 1996
• The Kerala Public Service Commission (Additional Functions as respects services under Local Authorities )Act 1973
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE KERALA STATE ROAD TRANSPORT CORPORATION) ACT, 1970
• The Kerala Public Service Commission (Additional Functions as Respects the Kerala State Road Transport Corporations, Act, 1970 (No.3 (970)
• The Kerala Public Service Commission (Additional Functions as Respects the Kerala State Road Transport Corporations, Act, 1970 (No.3 (970)
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE LIBRARY COUNCILS) ACT, 2014
• The Kerala Public service Commission (Additional functions as respects the LIBRARY COUNSILS ) act, 2014
• The Kerala Public Service Commission (Additional Functions as respects the Lok Ayukta) Act 2014
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE SERVICES UNDER LOCAL AUTHORITIES) ACT, 1973
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE SERVICES UNDER THE KERALA ADMINISTRATIVE TRIBUNAL) ACT, 2017
• The Kerala Public Service Commission (Additional Functions as respects the services under the Kerala Administrative Tribunal) Act,2017
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE SERVICES UNDER THE KERALA STATE POLLUTION CONTROL BOARD ) ACT, 2015
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE SERVICES UNDER THE KERALA STATE POLLUTION CONTROL BOARD) ACT, 2015)
• The Kerala Public service Commission (Additional functions as respects the services under the universities) act, 2015
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS AS RESPECTS THE SERVICES UNDER THE WAQF BOARD) REPEALING ACT, 2022
• The KERALA PUBLIC SERVICE COMMISSION (ADDITIONAL FUNCTIONS) ACT, 1963
• The Kerala Public Service Commission (Additional Functions) Act, 1963 (No.16 of 1963)
• The Kerala Public Services Act, 1968 (No.19 of 1968)
• The Kerala Public Ways (Restriction of Assemblies And Procession) Act, 2011
• The Kerala Public Ways (Restriction of Assemblies And Procession) Act, 2011
• The Kerala Public Ways (Restriction of Assemblies and Processions) Act 2011
• The KERALA RATION DEALERS WELFARE FUND ACT
• The Kerala Ration Dealers' Welfare Fund Act, 1998
• The Kerala Re-Enacting Act, 1957 (No.11 of 1958)
• The KERALA RE-ENACTING ACT, 1960
• The Kerala Re-enacting Act, 1966 (President's Act No.1 of 1966)
• The Kerala Re-enacting Act, 1968 (No.8 of 1968)
• The Kerala Recognition of Trade Union Act
• The KERALA RECOGNITION OF TRADE UNIONS ACT2010
• The KERALA RECORD OF RIGHTS ACT, 1968
• The Kerala Record of Rights Act, 1968 (No.26 of 1968)
• The KERALA REGISTRATION OF TOURIST TRADE ACT, 1991
• The Kerala Registration of Tourist Trade Act, 1991
• The KERALA RELIEF UNDERTAKINGS (SPECIAL PROVISIONS) ACT, 1961
• The Kerala Relief Undertakings (Special Provisions) Act, 1961 (No.6 of 1962)
• The Kerala Relief Undertakings (Special Provisions) Act, 1961 (No.6 of 1962)
• The KERALA REPEALING AND SAVING ACT 2022
• The Kerala Repealing and Saving Act 2024
• The KERALA RESTRICTION ON CUTTING AND DESTRUCTION OF VALUABLE TREES ACT, 1974
• The Kerala Restriction on Cutting and Destruction of Valuable Trees Act, 1974 (No.7 of 1974)
• The Kerala Restriction on Transfer by and Restoration of Lands to Scheduled Tribes Act, 1999
• The Kerala Revenue Card Act, 1999
• The KERALA RIGHT TO BURIAL OF CORPSE IN CHRISTIAN (MALANKARA ORTHODOX-JACOBITE) CEMETERIES ACT, 2020
• The KERALA RIGHT TO BURIAL OF CORPSE IN CHRISTIAN (MALANKARA ORTHODOX-JACOBITE) CEMETERIES ACT, 2020.
• The Kerala Road Fund Act, 2001
• The Kerala Road Fund Act,2001
• The Kerala Road Safety Authority Act 2007
• The Kerala Road Safety Authority Act, 2007
• The KERALA ROAD TRANSPORT SERVICES (VALIDATION) ACT, 1957
• The Kerala Road Transport Services (Validation) Act, 1957 (President's Act No.6 of 1957)
• The Kerala Sales Tax (Levy and Validation) Act, 1965 (President's Act No.4 of 1965)
• The KERALA SCHEDULED TRIBES (RESTRICTION ON TRANSFER OF LANDS AND RESTORATION OF ALIENATED LANDS) ACT, 1975
• The Kerala Scheduled Tribes (Restriction on Transfer of Lands and Restoration of Alienated Lands) Act, 1975 (No. 31 of 1975)
• The Kerala Self Financing College Teaching and Non- Teaching Employees (Appointment and Conditions of Service) Act, 2021
• The KERALA SELF FINANCING PROFESSIONAL COLLEGES (PROHIBITION OF CAPITATION FEES AND PROCEDURE FOR ADMISSION AND FIXATION OF FEES) ACT, 2004
• The KERALA SERVICE INAM LANDS (VESTING AND ENFRANCHISEMENT) ACT, 1981
• The Kerala Shops & Commercial Establishments Workers Welfare Fund Act, 2006
• The KERALA SHOPS AND COMMERCIAL ESTABLISHMENTS ACT
• The Kerala Sick Textile Undertakings(Acquisition and Transfer of Undertakings) Act, 1985(27 of 1985)
• The Kerala Single Window Clearance Boards and Industrial Township area Development Act 1999 -Amendment Act
• The Kerala Small Cause Courts Act, 1957
• The Kerala Small Cause Courts Act, 1957 (President's Act No.8 of 1957)
• The Kerala Small Plantation Workers' Welfare Fund Act 2008
• The Kerala Spinners, Alappuzha(Acquisition and Transfer of Undertaking)Act 2010(4 of 2010)
• The Kerala Sports Act 2000
• The Kerala Stamp Act, 1959 (No.17 of 1959)
• The KERALA STATE AID TO INDUSTRIES ACT, 1963
• The KERALA STATE BACKWARD CLASSES (RESERVATION OF APPOINTMENTS OR POSTS IN THE SERVICES UNDER THE STATE) ACT, 1995
• The Kerala State Co-operative Agricultural Development Banks Act, 1984 (Act 20 of 1984)
• The KERALA STATE COMMISSION FOR BACKWARD CLASSES ACT, 1993
• The Kerala State Commission for Backward Classes Act, 1993
• The Kerala State Commission for Economically Backward classes among Forward Communities Act 2015
• The Kerala State Commission for Minorities Act, 2014
• The KERALA STATE COMMISSION FOR MINORITIES ACT, 2014 (5 of 2014)
• The Kerala State Commission for the Scheduled Castes and the Scheduled Tribes Act 2007
• The Kerala State Elderly Commission Act, 2025
• The Kerala State Gooda and Services Tax Act, 2017 ( 20 of 2017)
• The Kerala State Handloom Weavers' Co-operative Society(Special Provisions)Act,1960-6of1960
• The Kerala State Higher Education Council Act 2007
• The Kerala State Housing Board Act 1971
• The KERALA STATE LEGISLATURE (CONTINUANCE OF THE USE OF ENGLISH LANGUAGE) ACT, 1965
• The Kerala State Lottery Agents' and Sellers' Welfare Fund Act 2008
• The KERALA STATE MEDICAL PRACTITIONERS ACT, 2021
• The KERALA STATE RIGHT TO SERVICE ACT 2012
• The Kerala State Rural Development Board Act, 15 of 1971
• The KERALA STATE RURAL DEVELOPMENT BOARD ACT, 1971
• The Kerala State Rural Development Board Act, 1971 (No.15 of 1971)
• The Kerala State Youth Commission Act, 2014
• The KERALA STAY OF EVICTION PROCEEDINGS ACT, 1957
• The KERALA STAY OF EVICTION PROCEEDINGS ACT, 1998
• The KERALA STAY OF EVICTION PROCEEDINGS ACT, 1999
• The KERALA STAY OF EVICTION PROCEEDINGS ACT, 2001
• The Kerala Surcharge on Taxes Act, 1957 (No.11 of 1957)
• The Kerala Survey and Boundaries Act, 1961 (No.37 of 1961)
• The KERALA TAILORING WORKERS WELFARE FUND ACT 1994
• The Kerala Tax on Employment Act 1976
• The Kerala Tax on Luxuries in Hotels and Lodging Houses Act,1976 (No.32 of 1976)
• The Kerala Temporary Stay of Eviction Proceedings Act 2007
• The KERALA TODDY INDUSTRY DEVELOPMENT BOARD ACT, 2021
• The KERALA TODDY WORKERS WELFARE FUND ACT
• The Kerala Tolls Act, 1976 (No.6 of 1977)
• The KERALA TORTS (MISCELLANEOUS PROVISIONS) ACT, 1976
• The Kerala Torts (Miscellaneous Provisions) Act, 1976 (No.8 of 1977)
• The Kerala Tourism (Conservation and Preservation of Areas Act, 2005
• The KERALA TOURISM (CONSERVATION AND PRESERVATION OF AREAS) ACT, 2005
• The Kerala Town and Country Planning Act 2016
• The Kerala Town and Country Planning Act, 2016
• The KERALA TREASURE TROVE ACT, 1968
• The Kerala Treasure Trove Act, 1968 (No.30 of 1968)
• The Kerala Treasure Trove Act, 1968 (No.30 of 1968)
• The Kerala University (Alternate arragement temporily of the senet and syndicate Act, 2018
• The KERALA UNIVERSITY (ALTERNATE ARRANGEMENT TEMPORARILY OF THE SENATE AND SYNDICATE) Act, 2018
• The KERALA UNIVERSITY (VALIDATION OF PROCEEDINGS OF VICE-CHANCELLOR) ACT, 1963
• The Kerala University of Digital Sciences, Innovation and Technology Act , 2021
• The KERALA UNIVERSITY OF DIGITAL SCIENCES, INNOVATION AND TECHNOLOGY ACT 2021
• The Kerala University of Health Sciences Act 2010
• The Kerala University of Health Sciences Act, 2010
• The KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY ACT, 2010
• The KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY ACT, 2010
• The Kerala Warehouses Act, 1960 (President's Act No.2 of 1960)
• The Kerala Water Supply and Sewerage Act, 1986
• The KERALA WATER SUPPLY AND SEWERAGE ACT, 1986
• The KeralaState Aid toIndustriesAct,1963-34of1963
• The Koodalmanickam Devaswom Act 2005
• The Koodalmanickam Devaswom Act, 1971 (No.7 of 1971)
• The Koodamanickam Devaswom Act, 2005
• The Kovalam Palace (Taking over by Resumption) Act 2005
• The Legislative Assembly Removal of Disqualifications Act, 1951
• The Local Authorities (Prohibition of Defection )Act
• The Malabar District Board (Temporary Provisions) Act, 1957 (No.6 of 1958)
• The MALAYALAM LANGUAGE LEARNING ACT 2017
• The Monsoon Fishery (Pelagic) Protection Act, 13 of 2007
• The Motor Transport Workers Payment of Fair Wages Act, 23 of 1971
• The Motor Transport Workers Welfare Fund Act 1985(amendment)
• The Non-Resident Indians' (Keralites) Commission Act , 2015
• The Non-Resident Indians' (Keralites) Commission Act, 2015
• The Non-Resident Keralites' Welfare (Amendment) Act, 2015
• The Non-Resident Keralites' Welfare (Amendment) Act, 2019
• The Non-Resident Keralites' Welfare Act 2008
• The Non-Resident Keralites' Welfare Act, 2008
• The Pampa River Basin Authority Act ,33 of 2009
• The Pampa River Basin Authority Act 2009
• The PARIYARAM MEDICAL COLLEGE AND HOSPITAL (TRANSFER FOR ADMINISTRATION) ACT, 2001
• The PARIYARAM MEDICAL COLLEGE AND HOSPITAL (TRANSFER FOR ADMINISTRATION) ACT, 2001
• The PATTAZHI DEVASWOM LANDS (VESTING AND ENFRANCHISEMENT) ACT, 1961
• The Pattazhi Devaswom Lands (Vesting and Enfranchisement) Act, 1961 (No.21 of 1961)
• The Payment of Rajabhogam to Thekkemadom Swamiyar athapram (Abolition) Act, 1980
• The PAYMENT OF RAJABHOGAM TO THEKKEMADOM SWAMIYAR MATHAPRAM (ABOLITION) ACT, 1980
• The PLACES OF PUBLIC WORSHIP LAWS (REPEAL) ACT, 1967
• The Pre-Degree Course (Abolition) Act, 1997
• The PRE-DEGREE COURSE (ABOLITION) ACT, 1997
• The PREVENTION AND CONTROL OF ANIMAL DISEASES ACT, 1967
• The Public Buildings ( Eviction of Unauthorised Occupants)Act
• The Public Buildings (Eviction of Unauthorised Occupants) Act, 1968 (No.25 of 1968)
• The Raw Cashewnuts (Procurement and Distribution) Act, 1981 (Act 14 of 1981)
• The Requisitioning and Acquisition of Property Act, 1981 (Act 27 of 1981)
• The S.K.V.A. CO-OPERATIVE PHARMACY AND STORES (ACQUISITION AND TRANSFER OF UNDERTAKING) ACT, 1976
• The Service Inam Lands (Vesting and Enfranchisement) Act, 1981 (Act 17 of 1981)
• The Sivagiri Mutt (Emergency Provisions) Act, 1997
• The Slum Areas (Improvement and Clearance Act, 1981 (Act 24 of 1981)
• The Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971 (No.20 of 1971)
• The Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1975 (No.9 of 1975)
• The SREE PANDARAVAKA LANDS (VESTING AND ENFRANCHISEMENT) ACT,1971
• The Sreepadam Lands Enfranchisement Act, 1969 (No.20 of 1969)
• The SREEPADAM LANDS ENFRANCHISEMENT ACT, 1969*
• The STATE TRANSPORT AUTHORITY AND THE REGIONAL TRANSPORT AUTHORITIES (CONTINUANCE OF THE TERM OF OFFICE) VALIDATION ACT, 1960
• The Stay of Recovery of Arrears of Jenmikaram Act, 1974 (No.15 of 1974)
• The STAY OF RECOVERY OF ARREARS OF JENMIKARAM ACT, 1975
• The Stay of Recovery of Arrears of Jenmikaram Act, 1975 (No.8 of 1975)
• The Suits for Possession and Injunction (Re-Transfer) Act, 1963 (No.9 of 1963)
• The Super Clays and Minerals Mining Compnay (Private) Limited (Acquisition of Undertakings) Act, 1983 (Act 3 of 1984)
• The Supply of Paddy and Rice to Travancore Palace (Extinguishment of Rights and Liabilities) Act, 1976 (No.31 of 1976)
• The Tailoring Workers Welfare Fund Act 10 of 1994
• The Tax on Employment Act,1976
• The THE SREENARAYANAGURU OPEN UNIVERSITY ACT, 2021
• The Thiruppuvaram Payment (Abolition)m Act 1969 (No.19 of 1969)
• The Thunchath Ezhuthachan Malayala University Act 2013
• The THUNCHATH EZHUTHACHAN MALAYALA UNIVERSITY ACT, 2013
• The TIRUR MUNICIPAL COUNCIL (EXTENSION OF TERM OF OFFICE OF COUNCILLOR) ACT, 1979
• The Travancore -Cochin Public Health Act,1955
• The Travancore-Cochin Compensation for Tenants Improvements Act, 1956 (President's Act 10 of 1956)
• The TRAVANCORE-COCHIN ELECTRICITY SUPPLY SURCHARGE (REPEAL) ACT, 1971
• The Travancore-Cochin Indebted Agricultarists Relief Act, 1956 (President's Act No.3 of 1956)
• The Travancore-Cochin Insolvency Act, 1956 (No.2 of 1956)
• The Travancore-Cochin Panchayats (Validation of Imposition and Collection of Rates, Taxes, Cesses and Fees) Act, 1958 (No.15 of 1958)
• The TRAVANCORE-COCHIN PAYMENT OF SALARIES AND ALLOWANCES ACT, 1951
• The Trivandrum City Improvement Trust Act, 1960 (No.1 of 1961)
• The University of Fisheries and Ocean Studies Act, 2010
• The UNREGISTERED CASHEWNUT FACTORIES PROHIBITION ACT, 1967
• The Valiamma Thampuran Kovilakam Estate and Palace Fund (Partition) Act, 1961 (No.16 of 1961)