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The Kerala Repealing and Saving Act 2024

Kerala · state statute
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[Translation  in  English  of  “2024-    ലല കകരള റദദകലല ഒഴഴവദകലല
ആകക" published under  the authority of the Governor.] 
ACT 27 OF 2024
 THE KERALA  REPEALING AND SAVING ACT, 2024 *
An  Act  to  repeal  certain  Amendment  Acts,  the  retention  whereof  as
separate Acts is unnecessary.
Preamble.—WHEREAS, it is expedient to repeal certain Amendment
Acts, the retention whereof as separate Acts is unnecessary; 
BE it enacted in the Seventy-fifth Year of the Republic of India as
follows:—
1. Short title and commencement .—(1) This Act may be called the
Kerala Repealing and Saving Act, 2024.
(2) It shall come into force at once.
2.  Repeal  of  certain  Amendment  Acts.—The  Amendment  Acts
specified in the Schedule to this Act are hereby repealed.
3. Saving.—(1) The repeal of any Amendment Act specified in the
Schedule of this Act shall not affect any other enactment in which the
repealed enactment has been applied, incorporated or referred to and this
Act  shall  not  affect  the  validity, invalidity, effect  or  consequences  of
anything already done or suffered, or any right, title, obligation or liability
already  acquired,  accrued  or incurred or  any  remedy or proceeding in
respect thereof, or any release or discharge of or from any debt, penalty,
obligation, liability, claim or demand, or any indemnity already granted, or
the proof of any past act or thing;
* Received the assent of the Governor on the 31st day of October, 2024 and published in the Kerala 
Extraordinary Gazette No. 3515 dated  2nd November, 2024.
2
Nor shall this Act affect any principle or rule of law, or established
jurisdiction, form or course of pleading, practice or procedure, or existing
usage,  custom,  privilege,  restriction,  exemption,  office  or  appointment,
notwithstanding that the same respectively may have been in any manner
affirmed,  recognised  or  derived  by, in  or  from  any  enactment  hereby
repealed;
Nor shall the repeal by this Act of any enactment revive or restore any
jurisdiction,  office,  custom,  liability,  right,  title,  privilege,  restriction,
exemption, usage, practice, procedure or other matter or thing not now
existing or in force.
(2) The provisions of section 4 of the Kerala Interpretation and
General Clauses Act, 1125 (VII of 1125) shall be applicable in respect of
repeal of an enactment by this Act.
SCHEDULE
(See section 2)
Sl.No.       Year &                                      Short title
                 Act No.                                        
   (1)             (2)                                                (3)
Amendment  Acts
1 2008 25 The Payment of Salaries and Allowances (Amendment)
Act, 2008
2 2008 26 The  Kerala  Payment  of  Pension  to  Members  of
Legislature  (Amendment) Act, 2008
3 2008 27 The Kerala Headload Workers (Amendment) Act, 2008
3
4 2008 30 The  Kerala  Farmers'  Debt  Relief  Commission
(Amendment) Act, 2008
5 2008 31 The  Madras  Hindu  Religious  and  Charitable
Endowments  (Amendment) Act, 2008
6 2008 32 The  Kerala  (Scheduled  Castes  and  Scheduled  Tribes)
Regulation  of  Issue  of  Community  Certificates
(Amendment) Act, 2008
7 2008 35 The  Kerala  Tailoring  Workers'  Welfare  Fund
(Amendment) Act, 2008
8 2009 1 The  Kerala  Advocates'  Clerks  Welfare  Fund
(Amendment) Act, 2008
9 2009 4 The  Unregistered  Cashewnut  Factories  Prohibition
(Amendment) Act, 2008
10 2009 5 The  Kerala  Shops  and  Commercial  Establishments
Workers'  Welfare Fund (Amendment) Act, 2008
11 2009 6 The  National  University  of  Advanced  Legal  Studies
(Amendment) Act, 2008
12 2009 7 The  Sree  Sankaracharya  University  of  Sanskrit
(Amendment) Act, 2008
13 2009 8 The Kerala Water Supply and Sewerage  (Amendment)
Act, 2008 
14 2009 9 The  Kerala  Co-operative  Societies  (Amendment)  Act,
2008
15 2009 28 The Kerala Toddy Workers' Welfare Fund  (Amendment)
Act, 2009
16 2009 30 The Kerala Municipality (Amendment) Act, 2009
17 2009 31 The Kerala Panchayat Raj (Amendment) Act, 2009
18 2009 32 The  Kerala  Forest  (Vesting  and  Management  of
4
Ecologically Fragile Lands) Amendment Act, 2009
19 2010 3 The Abkari (Amendment) Act, 2010
20 2010 5 The Kerala Dairy Farmers' Welfare Fund  (Amendment)
Act, 2010
21 2010 7 The Kerala Co-operative Societies  (Amendment) Act,
2010
22 2010 8 The Kerala Forest  (Amendment) Act, 2010
23 2010 14 The Kerala Cashew Factories (Acquisition) Amendment
Act, 2009
24 2011 2 The Kerala Advocates' Welfare Fund  (Amendment) Act,
2010
25 2011 7 The  Kerala  Agricultural  Workers'  (Amendment)  Act,
2010
26 2011 17 The  Kerala  Fiscal  Responsibility  (Amendment)  Act,
2011
27 2012 3 The Payment of Salaries and Allowances (Amendment)
Act, 2012
28 2012 4 The  Payment  of  Salaries   and  Allowances  (Second
Amendment) Act, 2012
29 2012 5 The  Kerala  Payment  of  Pension  to  Members  of
Legislature  (Amendment) Act, 2012
30 2012 6 The  Kerala  Land  Reforms  (Second  Amendment)  Act,
2005
31 2012 7 The  Legislative  Assembly   (Removal  of
Disqualifications) Amendment  Act, 2012
32 2013 1 The Kerala Municipality (Amendment) Act, 2012
33 2013 4 The  Kerala  Farmers'  Debt  Relief  Commission
5
(Amendment) Act, 2012
34 2013 5 The Kerala Panchayat Raj (Amendment) Act, 2012
35 2013 6 The Kerala Local Authorities (Prohibition of Defection)
Amendment Act, 2012
36 2013 8 The Kerala Co-operative Societies  (Amendment) Act,
2013
37 2013 10 The  Kerala  Advocates'  Clerks  Welfare  Fund
(Amendment) Act, 2013
38 2013 11 The Kerala Tolls (Amendment) Act, 2013
39 2013 12 The Payment of Salaries and Allowances (Amendment)
Act, 2013
40 2013 13 The Kerala Headload Workers' (Amendment) Act, 2013
41 2013 14 The Kerala Stamp (Amendment) Act, 2013
42 2013 16 The Kerala Dairy Farmers' Welfare Fund (Amendment)
Act, 2013
43 2013 20 The Kerala Veterinary and Animal Sciences University
(Amendment) Act, 2013
44  2013 21 The  Kerala  Local  Authorities  Entertainments  Tax
(Amendment) Act, 2013
45 2013 22 The Kerala Co-operative Societies (Second Amendment)
Act, 2013
46 2013 23 The Kerala Panchayat Raj (Amendment) Act, 2013
47 2013 26 The Kerala Civil Courts (Amendment) Act, 2013
48 2014 4 The  Kerala  Fishermen  Debt  Relief  Commission
(Amendment) Act, 2014
49 2014 7 The Abkari (Amendment) Act, 2014
6
50 2014 8 The Kerala Municipality (Amendment) Act, 2014
51 2014 9 The  Kerala  Municipality  (Second  Amendment)  Act,
2014
52 2014 10 The Payment of Salaries and Allowances  (Amendment)
Act, 2014
53 2014 24 The  Kerala  Co-operative  Societies  (Amendment)  Act,
2014
54 2014 25 The University Laws (Amendment) Act, 2014
55 2014 32 The University Laws (Third Amendment) Act, 2014
56 2014 40 The Kerala Agricultural University (Amendment) Act,
2014
57 2014 41 The  Kerala  Anti-social  Activities  (Prevention)
Amendment  Act, 2014
58 2015 2 The Kerala Municipality (Third Amendment) Act, 2014
59 2015 3 The  Kerala  Shops  and  Commercial  Establishments
(Amendment) Act, 2014
60 2015 6 The Kerala Land Reforms (Amendment) Act, 2014
61 2015 13 The Kerala Cashew Factories (Acquisition) Amendment
Act, 2015
62 2015 15 The  Kerala  Ceiling  on  Government  Guarantees
(Amendment) Act, 2015
63 2016 1 The Kerala Sports (Amendment) Act, 2015
64 2016 13 The  Legislative  Assembly  (Removal  of
Disqualifications) Amendment Act, 2016
65 2016 15 The  Kerala  Infrastructure  Investment  Fund
(Amendment) Act, 2016
66 2016 20 The  Kerala  Court-Fees  and  Suits  Valuation
7
(Amendment) Act, 2016
67 2016 21 The Kerala Advocates' Welfare Fund (Amendment) Act,
2016
68 2017 4 The Payment of Salaries and Allowances (Amendment)
Act, 2017
69 2017 5 The  Kerala  State  Commission  for  Minorities
(Amendment) Act, 2017
70 2017 6 The  Kerala  Shops  and  Commercial  Establishments
Workers'  Welfare Fund  (Amendment) Act, 2017
71 2017 18 The Kerala Panchayat Raj (Amendment) Act, 2017
72 2017 19 The Kerala Municipality (Amendment) Act, 2017
73 2017 22 The  Kerala  Marine  Fishing  Regulation  (Amendment)
Act, 2017
74 2018 7 The  Kerala  Fiscal  Responsibility  (Amendment)  Act,
2018
75 2018 8 The Payment of Salaries and Allowances (Amendment)
Act, 2018
76 2018 9 The  Kerala  Payment  of  Pension  to  Members  of
Legislature (Amendment) Act, 2018
77 2018 10 The  Kerala  Road  Safety  Authority  (Amendment)  Act,
2018
78 2018 11 The  Kerala  Co-operative  Societies  (Amendment)  Act,
2018
79 2018 12 The  Madras  Hindu  Religious  and  Charitable
Endowments (Amendment) Act, 2018
80 2018 16 The  Kerala  Irrigation  and  Water  Conservation
(Amendment) Act, 2018
8
81 2018 17 The  A.P.J.  Abdul  Kalam  Technological  University
(Amendment) Act, 2018
82 2018 19 The  Kerala  State  Higher  Education  Council
(Amendment) Act, 2018
83 2018 20 The Kerala University (Amendment) Act, 2018
84 2018 21 The  Sree  Sankaracharya  University  of  Sanskrit
(Amendment) Act, 2018
85 2018 23 The Kerala Panchayat Raj (Amendment) Act, 2018
86 2018 24 The Kerala Municipality  (Amendment) Act, 2018
87 2018 25 The Abkari (Amendment) Act, 2018
88 2018 26 The  Travancore-Cochin  Hindu  Religious  Institutions
(Amendment) Act, 2018
89 2018 27 The  Kerala  Panchayat  Raj  (Second  Amendment)  Act,
2018
90 2018 28 The  Kerala  Municipality   (Second  Amendment)  Act,
2018
91 2018 32 The Kerala Municipality  (Third Amendment) Act, 2018
92 2018 33 The Kerala Panchayat Raj (Third Amendment) Act, 2018
93 2018 34 The  Kerala  Shops  and  Commercial  Establishments
(Amendment) Act, 2018
94 2018 36 The Kerala State Goods and Services Tax (Amendment)
Act, 2018
95 2018 38 The  Kerala  Fishermen  Debt  Relief  Commission
(Amendment) Act, 2018
96 2018 39 The Kerala Co-operative Societies (Second Amendment)
Act, 2018
97 2019 1 The  Kerala  Co-operative  Societies  (Amendment)  Act,
9
2019
98 2019 4 The Kerala Medical Education (Regulation and Control
of  Admission  to  Private  Medical  Educational
Institutions) Amendment Act, 2019 
99 2019 8 The Kerala Police (Amendment) Act, 2019
100 2019 10 The Kerala Municipality  (Amendment) Act, 2019
101 2019 11 The Kerala Panchayat Raj (Amendment) Act, 2019
102 2019 12 The  Kerala  Anganawadi  Workers'  and  Anganawadi
Helpers' Welfare Fund (Amendment) Act, 2019
103 2019 14 The Kerala Veterinary and Animal Sciences University
(Amendment) Act, 2019
104 2019 17 The  Kerala  Jewellery  Workers'  Welfare  Fund
(Amendment) Act, 2019
105 2019 19 The  Madras  Hindu  Religious  and  Charitable
Endowments (Amendment) Act, 2019
106 2019 20 The  Kerala  Farmers'  Debt  Relief  Commission
(Amendment) Act, 2019
107 2019 22 The Non-Resident Keralites' Welfare (Amendment) Act,
2019
108 2019 23 The Kerala Industrial Single Window Clearance Boards
and  Industrial  Township  Area  Development
(Amendment) Act, 2019
109 2020 2 The Kerala Panchayat Raj (Amendment) Act, 2020
110 2020 3 The Kerala Municipality    (Amendment) Act, 2020

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