Rajasthan — state statutes
377 acts.
Open in Lexace- The abu area laws act, 1975
- The AGRICULTURE UNIVERSITY JODHPUR, ACT, 2013
- The AGRICULTURE UNIVERSITY, KOTA ACT, 2013
- The ajmer development authority act, 2013
- The ajmer shamlat deh (regulation) repeal act, 1959
- The amity university rajasthan, jaipur act, 2008
- The APEX UNIVERSITY , JAIPUR ACT , 2018
- The Assisted Reproductive Technology (Regulation) Act, 2021
- The BABA AMTE DIVYANG UNIVERSITY, JAIPUR ACT, 2023
- The bhagwant university , ajmer, act , 2008
- The Bharatpur development Authority Act 2025
- The BHARTIYA SKILL DEVELOPMENT UNIVERSITY, JAIPUR ACT, 2017
- The Bhim District Board Validation Act, 1955
- The BHUPAL NOBLES' UNIVERSITY, UDAIPUR ACT, 2015
- The Bikaner Development Authority Act, 2025
- The bikaner technical university act, 2017
- The BRIJ UNIVERSITY, BHARATPUR ACT, 2012
- The career point university, kota act, 2012
- The CONSTITUTION OF INDIA
- The consumer protection act, 2019
- The CRPC 1973
- The Disaster Management Act, 2005
- The DR. BHIMRAO AMBEDKAR LAW UNIVERSITY, JAIPUR ACT, 2019
- The DR. BHIMRAO AMBEDKAR LAW UNIVERSITY, JAIPUR ACT, 2019
- The Dr. K. N. Modi University, Newai (Tonk) ACT, 2010
- The drugs and cosmetics act, 1940
- The drugs and magic remedies (objectionable advertisement) act, 1954
- The geeetanjali university, udaipur act, 2012
- The govind guru tribal university , banswara act , 2012
- The haridev joshi university of journalism and mass communication, jaipur act, 2019
- The HOMOEOPATHY UNIVERSITY, JAIPUR ACT, 2010
- The ICFAI UNIVERSITY, JAIPUR ACT, 2011
- The iihmr university , jaipur act , 2014
- The indian soldiers (litigation) (extension to jagir proceedings) act, 1963
- The indian veterinary council act, 1984
- The J. K. LAKSHMIPAT UNIVERSITY, JAIPUR ACT, 2011
- The jagadguru ramanandacharya sanskrit university act 1998
- The jagan nath university act, 2008
- The JAI MINESH ADIVASI UNIVERSITY, RANPUR (KOTA) ACT, 2023
- The jai narain vyas university jodhpur act, 1962
- The jaipur development authority (amendment and validation) act, 1990
- The jaipur development authority act 1982
- The jaipur laws (validating) act, 1952
- The jaipur matmi rules (validation) act, 1961
- The jaipur municipality administration (temporary provisions) act, 1960
- The JAIPUR NATIONAL UNIVERSITY, JAIPUR ACT,2008
- The jaipur sud sadabarat fund administration act, 1963
- The jaipur water supply and sewerage board act, 2018
- The jayoti vidyapeeth women’s university, jaipur, act, 2008
- The jecrc university , jaipur act , 2012
- The jodhpur development authority act, 2009
- The jodhpur national university, jodhpur act,2009
- The Kota Development Authority Act,2023
- The Legal Metrology Act 2009
- The LORDS UNIVESITY, CHIKANI (ALWAR) ACT, 2018
- The madhav university, pindwara (sirohi) act, 2014
- The maharaj vinayak global university jaipur act, 2012
- The maharaja ganga singh university, bikaner act, 2003
- The Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
- The MAHARISHI ARVIND UNIVERSITY, JAIPUR ACT, 2015
- The maharshi dayanand saraswati university act, 1987
- The MAHATMA GANDHI DIVYANG UNIVERSITY, JODHPUR ACT, 2023
- The MAHATMA GANDHI INSTITUTE OF GOVERNANCE AND SOCIAL SCIENCES ACT, 2023
- The MAHATMA GANDHI UNIVERSITY OF MEDICAL SCIENCES AND TECHNOLOGY , JAIPUR ACT , 2011
- The mahatma jyoti rao phoole university, jaipur act, 2009
- The MANIPAL UNIVERSITY, JAIPUR ACT, 2011
- The Marwar Marriage Fund Administration Act, 1961
- The Marwar Medical University Act - 2023
- The maulana azad university, jodhpur act, 2013
- The mbm university, jodhpur act, 2021
- The metro railways (construction of works) act, 1978
- The metro railways (operation and maintenance) act, 2002
- The mewar university, chittorgarh act, 2009
- The mines and minerals (development and regulation) act, 1957
- The MODY UNIVERSITY OF SCIENCE AND TECHNOLOGY, LAKSHMANGARH (SIKAR) ACT, 2013
- The mohanlal sukhadia university act, 1962
- The nathdwara temlpe act.1959
- The national law university, jodhpur act, 1999
- The niit university, neemrana (alwar) act, 2010
- The nims university rajasthan, jaipur act, 2008
- The NIRWAN UNIVERSITY, JAIPUR ACT, 2017
- The opjs university, churu act, 2013
- The PACIFIC ACADEMY OF HIGHER EDUCATION AND RESEARCH UNIVERSITY, UDAIPUR ACT, 2010
- The pacific medical university, udaipur act, 2014
- The pali municipality administrator appointment (validation) act, 1961
- The poornima university, jaipur act, 2012
- The Pratap University, Jaipur Act, 2011
- The prevention and control of infectious and contagious diseases in animals act, 2009
- The prisoners (attendance in courts) act, 1955
- The prohibition of employment as manual scavengers and their rehabilitation act, 2013
- The public gambling act, 1867
- The raffles university, neemrana (alwar) act, 2011
- The RAJ RISHI BHARTRIHARI MATSYA UNIVERSITY, ALWAR ACT, 2012
- The rajastahan compulsory registration of marriage act, 2009
- The rajasthan (regulation of appointments to public services and rationalisation of staff) act, 1999
- The rajasthan advocates welfare fund act, 1987
- The rajasthan affected areas (suspension of proceedings) act, 1952
- The rajasthan agricultural credit operation (removal of difficulties) act, 1974
- The Rajasthan Agricultural Lands Utilisation Act, 1954
- The rajasthan agricultural loans act, 1956
- The RAJASTHAN AGRICULTURAL PESTS AND DISEASES ACT, 1951
- The RAJASTHAN AGRICULTURAL PRODUCE MARKETS (AMENDING AND VALIDATING PROVISIONS) ACT, 1965
- The RAJASTHAN AGRICULTURAL PRODUCE MARKETS (AMENDING AND VALIDATING PROVISIONS) ACT, 1975
- The RAJASTHAN AGRICULTURAL PRODUCE MARKETS (VALIDATING PROVISIONS) ACT, 1966
- The RAJASTHAN AGRICULTURAL PRODUCE MARKETS ACT, 1961
- The RAJASTHAN ANATOMY ACT, 1986
- The rajasthan animals & birds sacrifice ( prohibition ) act,1975
- The rajasthan apartment ownership act 2015
- The RAJASTHAN APPROPRIATION (NO. 1) ACT, 2020
- The RAJASTHAN APPROPRIATION (NO. 1) ACT, 2021
- The RAJASTHAN APPROPRIATION (NO. 1) ACT, 2022
- The RAJASTHAN APPROPRIATION (NO. 1) ACT, 2023
- The RAJASTHAN APPROPRIATION (NO. 1) ACT, 2024
- The RAJASTHAN APPROPRIATION (NO. 1) ACT, 2025
- The RAJASTHAN APPROPRIATION (NO. 2) ACT, 2020
- The RAJASTHAN APPROPRIATION (NO. 2) ACT, 2021
- The RAJASTHAN APPROPRIATION (NO. 2) ACT, 2022
- The RAJASTHAN APPROPRIATION (NO. 2) ACT, 2023
- The RAJASTHAN APPROPRIATION (NO. 2) ACT, 2025
- The RAJASTHAN APPROPRIATION (NO. 3) ACT, 2021
- The RAJASTHAN APPROPRIATION (NO. 3) ACT, 2022
- The RAJASTHAN APPROPRIATION (NO. 3) ACT, 2023
- The RAJASTHAN APPROPRIATION (NO. 3) ACT, 2024
- The RAJASTHAN APPROPRIATION (NO. 5) ACT, 2019
- The RAJASTHAN APPROPRIATION (VOTE ON ACCOUNT) (No.2) ACT, 2024
- The rajasthan appropriation acts (repeal) act, 2017
- The Rajasthan Armed Constabulary Act, 1950
- The rajasthan ayurved nursing council act, 2012
- The Rajasthan Ayurved University Act, 2002
- The rajasthan bhoodan yagna (amending and extending) act, 1961
- The rajasthan bhoodan yagna (amendment and validation) act, 1984
- The RAJASTHAN BHOODAN YAGNA ACT. 1954
- The Rajasthan Bovine Animal ( Prohibition of Slaughter & Regulation of Temprorary Migration or Export ) Act, 1995
- The rajasthan camel (prohibition of slaughter & regulation of temporary migration or export) act, 2015
- The rajasthan canal (substitution of name) act, 1985
- The rajasthan cash jagirs abolition act, 1958
- The rajasthan cattle fairs act,1963
- The rajasthan certain municipalities (continued existence and constitution and proceedings of boards) validating act, 1965
- The rajasthan cinemas (regulation) act, 1952
- The RAJASTHAN CIVIL COURTS LAWS (EXTENSION) ACT, 1956
- The RAJASTHAN CIVIL SERVICES (SERVICE MATTERS APPELLATE TRIBUNALS) ACT, 1976
- The rajasthan co-operative societies act, 2001
- The rajasthan colonisation act,1954
- The rajasthan commercial crops cess (repeal) act, 1972
- The rajasthan commercial crops cess (repeal) act, 1978
- The rajasthan contingency fund act, 1956
- The Rajasthan Control of Goondas Act, 1975
- The rajasthan court fee and stamp duty laws (extension) act, 1958
- The RAJASTHAN COURT FEES AND SUITS VALUATION ACT, 1961
- The rajasthan court of wards act, 1951
- The Rajasthan Dacoity Affected Areas Act 1986
- The Rajasthan Dacoity Affected Areas Act, 1986
- The rajasthan disciplinary proceedings (summoning of witnesses and production of documents) act, 1959
- The rajasthan discontinuance of cesses act, 1959
- The rajasthan district boards act, 1954
- The Rajasthan Dramatic Performances and Entertainments Ordinance, 1949
- The rajasthan electricity (duty) (amendment and validation) act, 1992
- The rajasthan electricity (duty) act, 1962
- The rajasthan electropathy system of medicine act, 2018
- The rajasthan enterprises single window enabling and clearance act, 2011
- The rajasthan epidemic diseases act 2020
- The RAJASTHAN EPIDEMIC DISEASES ACT, 1957
- The rajasthan escheats regulation act, 1956
- The Rajasthan Essential Services Maintenance Act, 1970
- The rajasthan excise (amending and extending) act, 1978
- The rajasthan excise act, 1950
- The rajasthan excise and taxation officers (change in designations) act, 1964
- The rajasthan famine relief works employees (exemption from labour laws) act, 1964
- The Rajasthan Farmers Participation in Management of Irrigation Systems Act, 2000
- The RAJASTHAN FINANCE ACT, 2025
- The Rajasthan Fisheries Act,1953
- The Rajasthan Flood Plain Zoning Act, 1990
- The rajasthan forest act, 1953
- The Rajasthan Gazette (Rajpatra) Act, 1956
- The RAJASTHAN GENERAL CLAUSES ACT, 1955
- The rajasthan goods (control of production, supply, distribution and trade and commerce) act, 2014
- The rajasthan goshala act 1960
- The rajasthan government electrical undertaking (dues recovery) act, 1960
- The rajasthan government grant act, 1961
- The rajasthan gram dan act, 1971
- The Rajasthan Ground Water Service Rules,1969
- The Rajasthan Ground Water Service Rules,1973
- The Rajasthan Guaranteed Delivery of Public Services Act, 2011
- The Rajasthan Habitual Offenders Act, 1953
- The rajasthan holdings (consolidation and prevention of fragmentation) act, 1954
- The rajasthan home guards act, 1963
- The rajasthan homoeopathic medicine act, 1969
- The Rajasthan Housing Board (Amendment) Act, 2020
- The rajasthan housing board act, 1970
- The rajasthan housing schemes (land acquisition) act, 1960
- The Rajasthan Identification of Prisoners Act, 1956
- The rajasthan ild skills university, jaipur act, 2017
- The rajasthan imposition of ceiling on agricultural holding act, 1973
- The rajasthan indian medicine act, 1953
- The rajasthan industrial tribunal (constitution and proceedings) validating act, 1959
- The rajasthan irrigation and drainage act, 1954
- The rajasthan jagir decisions and proceedings (validation) act, 1955
- The rajasthan jagir lands resumption (validating) act, 1957
- The rajasthan jagirdars compensation and rehabilitation grants (final orders validation) act, 1959
- The rajasthan jagirdars debt reduction act, 1956
- The rajasthan jan-aadhaar authority act, 2020
- The rajasthan khadi and village industries board act, 1955
- The rajasthan lakes (protection and development authority act, 2015
- The rajasthan land development corporation act, 1975
- The rajasthan land laws repealing act, 2018
- The rajasthan land pooling scheme act, 2016
- The rajasthan land reforms and acquisition of land-owners estates act, 1963
- The rajasthan land reforms and resumption of jagirs act, 1952
- The rajasthan land revenue (surcharge) act, 1960
- The rajasthan land revenue act, 1956
- The rajasthan lands (restrictions on transfer) act, 1976
- The rajasthan lands and buildings tax act, 1964
- The RAJASTHAN LAWS (APPLICATION TO SIROHI) ACT, 1953
- The rajasthan laws (extension) act, 1957
- The RAJASTHAN LAWS REPEALING ACT, 1954
- The rajasthan laws repealing act, 1997
- The rajasthan laws repealing act, 2015
- The RAJASTHAN LAWS REPEALING ACT, 2023
- The RAJASTHAN LAWS REPEALING ACT, 2025
- The RAJASTHAN LAWS REPEALING AND AMENDING ACT, 1962
- The rajasthan legislative assembly (officers and members emoluments and pension) act, 1956
- The RAJASTHAN LEGISLATIVE ASSEMBLY MEMBERS (PREVENTION OF DISQUALIFICATION) ACT, 2017
- The rajasthan local fund audit act, 1954
- The RAJASTHAN LOKAYUKTA AND UP-LOKAYUKTAS ACT, 1973
- The Rajasthan Madarsa Board Act 2020
- The rajasthan medical act 1952
- The rajasthan medicare service persons and medicare service institutions (prevention of violence and damage to property) act, 2008
- The rajasthan micro, small and medium enterprises (facilitation of establishment and operation) act, 2019
- The rajasthan ministers' salaries act, 1956
- The rajasthan money-lenders act, 1963
- The rajasthan monuments, archaeological sites and antiquities act, 1961
- The rajasthan motor transport vehicles toll act, 1991
- The rajasthan motor vehicles taxation act, 1951
- The rajasthan municipal boards validating act, 1956
- The rajasthan municipal elections (validating) act, 1961
- The rajasthan municipal taxes (validating) act, 1961
- The rajasthan municipalities (amendment and validation) act, 1986
- The rajasthan municipalities (amendment and validation) act, 1987
- The rajasthan municipalities (amendment and validation) act, 1996
- The rajasthan municipalities (amendment and validation) act, 2000
- The rajasthan municipalities (validation of constitution of vidya vihar municipality and amendment) act, 1984
- The RAJASTHAN MUNICIPALITIES ACT,2009
- The RAJASTHAN MUNICIPALITIES LAWS (REPEAL AND REVIVAL) ACT, 2009
- The Rajasthan Noises Control Act 1993
- The Rajasthan Non-Government Educational Institutions Act, 1989
- The rajasthan non-trading companies act, 1960
- The Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
- The rajasthan official language (supplementary provisions) act, 1970.
- The rajasthan official language act, 1956
- The rajasthan opium smoking prohibition act, 1950
- The rajasthan para-medical council act, 2008
- The RAJASTHAN PARA-MEDICAL COUNCIL ACT, 2008
- The rajasthan pass book (agricultural holdings) act 1983
- The rajasthan passengers and goods taxation (repealing) act, 1982
- The rajasthan pensions act, 1958
- The rajasthan police act 2007
- The Rajasthan Police Incitement to Disaffection Act, 1979
- The rajasthan power sector reforms act, 1999
- The RAJASTHAN PRE-EMPTION ACT, 1966
- The Rajasthan Prevention of Anti-Social Activities Act, 2006
- The Rajasthan Prevention of Mrityu Bhoj Act, 1960
- The RAJASTHAN PREVENTION OF WITCH-HUNTING Act 2015
- The rajasthan preventive detention (repealing) act, 1996
- The Rajasthan Prisoners Act, 1960
- The rajasthan private universities (repeal) act, 2007
- The rajasthan prohibition act repealing act, 1981
- The rajasthan prohibition of smoking and non-smoker's health protection act, 1999
- The rajasthan provisional collection of taxes act, 1958
- The rajasthan public debt act, 1956
- The rajasthan public demands recovery act, 1952
- The rajasthan public examination (measures for prevention of unfair means in recruitment) act, 2022
- The rajasthan public examination (prevention of unfairmeans) act, 1992
- The Rajasthan Public Parks Act, 1956
- The rajasthan public premises (eviction of unauthorised occupants) act, 1964
- The RAJASTHAN PUBLIC SERVICE COMMISSION (REGULATION AND VALIDATION OF PROCEDURE) ACT, 1976
- The Rajasthan Public Trust Act 1959
- The rajasthan publlc libraries act, 2006
- The Rajasthan Refuse (Conversion into Manure) Act, 1951
- The rajasthan regulation of boating act, 1956
- The rajasthan rehabilitation of beggars or indigents act, 2012
- The Rajasthan Relief of Agricultural Indebtedness Act, 1957
- The rajasthan relief undertakings (special provisions) act, 1961
- The Rajasthan Religious Buildings and Places Act, 1954
- The rajasthan rent control act, 2001
- The rajasthan requisition of public service vehicles act, 1987
- The rajasthan requisitioning of goods vehicles act, 1969
- The Rajasthan Requisitioning of Land (Improvement of Agriculture) Act, 1951
- The Rajasthan Right to Hearing Act, 2012
- The Rajasthan River Basin and Water Resources Planning Act, 2015
- The Rajasthan Ropeway - Act 1996
- The rajasthan sagri system abolition (repeal) act, 1976.
- The rajasthan scheduled debtors (liquidation of indebtedness) act, 1976
- The rajasthan scheduled debtors (moratorium on debts) act, 1976
- The Rajasthan schools (regulation of fee) act 2016
- The Rajasthan Schools (Regulation of Fee) Act, 2016
- The rajasthan secondary education act 1957
- The Rajasthan Shops And Commercial Establishment Act,1958
- The rajasthan shops and commercial establishments (amendment and validation) act, 1982
- The rajasthan shops and commercial establishments act, 1958
- The rajasthan societies registration act, 1958
- The rajasthan special courts (repeal) act, 2020
- The rajasthan special economic zones act, 2015
- The rajasthan special investment regions act, 2016
- The RAJASTHAN SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF ASSOCIATIONS) ACT, 2005
- The RAJASTHAN SPORTS UNIVERSITY, JHUNJHUNU ACT, 2013
- The rajasthan stamp act, 1998
- The rajasthan state aid to industries act, 1961
- The rajasthan state bus terminal development authority act, 2015
- The RAJASTHAN STATE COMMISSION FOR BACKWARD CLASSES ACT, 2017
- The Rajasthan State Commission for Backward Classes Act, 2017
- The rajasthan state commission for minorities act, 2001
- The rajasthan state commission for women act, 1999
- The RAJASTHAN STATE COOPERATIVE SOCITIES ACT 2001
- The Rajasthan State Electricity Distribution Management Responsibility Act, 2016
- The RAJASTHAN STATE HIGHWAY ACT 2014
- The rajasthan state road development fund act, 2004
- The rajasthan state road transport service (prevention of ticketless travel) (amendment), act,1987
- The RAJASTHAN STATUTORY RULES AND ORDERS (EXTENSION) ACT, 1957
- The rajasthan sub-grants resumption validation act, 1959
- The rajasthan superimposed stamps validating act, 1962
- The rajasthan tax on professions, trades, callings and employments act, 2000
- The rajasthan taxation tribunal (repeal) act, 1999
- The rajasthan technical university act 2006
- The Rajasthan Tenancy Act, 1955
- The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974
- The RAJASTHAN TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2010.
- The rajasthan universities teachers (absorption of temporary lecturers) act, 1979
- The Rajasthan Universities' Teachers (Absorption of Temporary Teachers) Act, 2008
- The RAJASTHAN UNIVERSITIES’ TEACHERS (ABSORPTION OF TEMPORARY TEACHERS) (AMENDMENT) ACT, 2023
- The rajasthan universities’ teachers and officers (selection for appointment) act no. 18 of 1974.
- The rajasthan university of health sciences act, 2005
- The rajasthan university of veterinary and animal sciences act, 2010
- The rajasthan urban improvement (amendment and validation) act, 1973
- The rajasthan urban improvement (amendment and validation) act, 1990
- The rajasthan urban improvement act, 1959
- The rajasthan urban land (certification of titles) act, 2016
- The rajasthan urban property (restriction of transfer) repeal act, 1978
- The rajasthan value added tax act, 2003
- The rajasthan vexatious litigation (prevention) act, 2015
- The Rajasthan Warehouses Act, 1958
- The Rajasthan Water Resources Regulatory Act, 2012
- The rajasthan water supply and sewerage corporation act, 1979
- The rajasthan zamindari and biswedari abolition act, 1959
- The real estate (regulation and development) act, 2016.
- The registration act, 1908
- The riico industrial areas (prevention of unauthorised development and encroachment) act, 1999
- The RNB GLOBAL UNIVERSITY, BIKANER ACT, 2015
- The SAI TIRUPATI UNIVERSITY, UDAIPUR ACT, 2016
- The sangam university, bhilwara act, 2012
- The Sanwariaji Temple Board Act, 1992
- The sardar patel university of police, security and criminal justice, jodhpur act, 2012
- The shekhawati university, sikar act, 2012
- The SHRI JAGDISH PRASD JAHABARMAL TIBREWALA UNIVERSITY, CHUDELA (JHUNJHUNU) ACT, 2009
- The shri kallaji vedic vishvavidyalaya, kamdhaj nagar, nimbahera (chittorgarh) act, 2018
- The SHRI KHUSHAL DAS UNIVERSITY, PILIBANGA ACT, 2018
- The SHRIDHAR UNIVERSITY, BIGODNA (Jhunjhunu) ACT, 2010
- The SHYAM UNIVERSITY, LALSOT, DAUSA ACT, 2018
- The SIR PADAMPAT SINGHANIA UNIVERSITY, UDAIPUR ACT, 2008
- The special marriage act, 1954
- The SRI KARAN NARENDRA AGRICULTURE UNIVERSITY, JOBNER ACT 2013
- The Sunrise University, Bagad Rajput (Alwar) Act, 2011
- The suresh gyan vihar university, jaipur act, 2008
- The Swami Keshwanand Rajasthan Agriculture University, Bikaner Act, 1987
- The tantia university, sri ganganagar act, 2013
- The TIIE SINGHANIA UNIVERSITY, PACHERI BARI (JHUNJHUNU) ACT, 2008
- The trade unions act, 1926
- The transfer of prisoners act, 1950
- The Udaipur Development Authority Act,2023
- The UNIVERSITY OF ENGINEERING & MANAGEMENT, JAIPUR, Act, 2012
- The UNIVERSITY OF KOTA ACT, 2003
- The university of rajasthan (amending and validating) act, 1964
- The university of rajasthan act, 1946
- The University of Technology, Jaipur Act, 2017
- The unlawful activities (prevention) act, 1967
- The vardhaman mahaveer open university, kota act,1987
- The vit universty, jaipur act, 2012
- The water (prevention and control of pollution) cess act, 1977