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The RAJASTHAN LAWS REPEALING ACT, 2023

Rajasthan · state statute
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THE RAJASTHAN LAWS REPEALING ACT, 2023 
(Act No. 14  of 2023) 
(Received the assent of the Governor on the 4th day of August, 2023) 
An 
Act 
 to repeal certain laws. 
 
Be it enacted by the Rajasthan State Legislature in the Seventy-fourth Year of the 
Republic of India, as follows:- 
1. Short title and commencement. -(1)This Act may be called the Rajasthan Laws 
Repealing Act, 2023. 
(2) It shall come into force at once. 
2. Repeal of certain laws. -The laws specified in the Schedule are hereby repealed 
as a whole. 
3. Savings.-(1) The repeal by this Act of any law shall not affect any other law in 
which the law hereby repealed has been applied, incorporated or referred to. 
(2) This Act shall not affect the previous operation of any law hereby repealed or the 
validity, invalidity, effect or consequence of anything already done or suffered thereunder 
or any right, title, privilege, obligation or liability already acquired, accrued or i ncurred 
thereunder or any investigation, remedy or proceeding in respect thereof or any release or 
discharge of or from any debt, penalty, obligation, liability, claim or demand, or any 
indemnity already granted, or the proof of any past act or thing. 
(3) This Act shall not affect any principle or rule of law, or established jurisdiction, 
form or course of pleading, practice or procedure, or any existing usage, custom, privilege, 
restriction, exemption, office or appointment, notwithstanding that the same r espectively 
may have been in any manner affirmed, or recognized or derived by, in or from any law 
hereby repealed. 
(4) The repeal by this Act of any law shall not revive or restore any jurisdiction, 
office, custom, liability, right, title, privilege, restr iction, exemption, usage, practice, 
procedure or other matter or thing not existing or in force on the date on which this Act 
comes into force. 
(5) The repeal by this Act of any law shall not affect the audit, examination, 
accounting, investigation, inquiry or any other action taken or to be taken in relation thereto 
by any authority and such audit, examination accounting, investigation, inquiry or action 
could be taken and, or continued as if the said enactments are not repealed by this Act.  
(6) For the r emoval of doubt it is hereby declared that, where this Act repeals any 
law by which the text of any other law was amended, whether retrospectively or 
prospectively, by the express omission, insertion or substitution of any matter, the repeal 
 
shall not affect the past existence and further continuance of any such amendment made by 
the law so repealed and in operation at the commencement of this Act. 
 
 
SCHEDULE 
(See Section 2) 
 
S. No. Year Act 
No. 
 Short Title of the Act  
1.  1951 6 The Rajasthan Refuse (Conversion into Manure) Act, 1951 
2.  1951 13 The Rajasthan Wild Animals and Birds Protection Act, 1951 
3.  1952 20 The Code of Civil Procedure (Rajasthan Amendment) Act, 
1952 
4.  1953 2 The Legal Practitioners' (Rajasthan Amendment) Act, 1953 
5.  1954 23 The Rajasthan Legislative Assembly Members (Removal of 
Disqualification) (Amendment) Act, 1954 
6.  1954 25 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Amendment) Act, 1954 
7.  1954 26 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Second Amendment) Act, 1954 
8.  1955 22 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments)  (Amendment) Act, 1955 
9.  1956 9 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) Second Amendment  Act, 1956 
10.  1956 34 The Rajasthan Legislative Assembly Members (Removal of 
Disqualification) Amendment Act, 1956 
11.  1956 37 The Rajasthan Municipal Boards Validating Act, 1956 
12.  1956 46  The University of Rajputana (Change of Name) Act, 1956 
13.  1957 16 The Code of Civil Procedure ( Rajasthan Amendment) Act, 
1957 
14.  1957 34 The Rajasthan Premises (Control of Rent and Eviction) 
Amending and Extendings Act, 1957 
15.  1958 19 The Code of Civil Procedure (Rajasthan Amendment) Act, 
1958 
16.  1960 38 The Jaipur Municipality Administration (Tempora ry 
Provisions) Act, 1960 
17.  1960 40 The Rajasthan Housing Schemes (Land Acquisition) Act, 1960 
18.  1961 3 The Motor Vehicles (Rajasthan Amendment) Act, 1961 
19.  1961 7 The Pali Municipality Administrator Appointment (Validation) 
Act, 1961 
 
S. No. Year Act 
No. 
 Short Title of the Act  
20.  1961 8 The Rajasthan Municipal Taxes (Validating) Act, 1961 
21.  1961 24 The Rajasthan Municipal Elections Validating Act, 1961 
22.  1962 19 The University of Rajasthan (Amendment) Act, 1962 
23.  1963 10 The Motor Vehicles (Rajasthan Amendment) Act, 1963 
24.  1964 22 The Rajasthan Passen gers and Goods Taxation (Amendment 
and Validation) Act, 1964 
25.  1965 6 The Rajasthan Certain Municipalities (Continued Existence 
and Constitution and Proceedings of Boards) Validating Act, 
1965 
26.  1966 2 The Rajasthan Passengers and Goods Taxation (Amendment ) 
Act, 1966 
27.  1969 3 The Motor Vehicles (Rajasthan Amendment) Act, 1969 
28.  1970 8 The Rajasthan Passengers and Goods Taxation (Amendment) 
Act, 1970 
29.  1971 7 The Rajasthan Premises (Control of Rent and Eviction) 
Amendment Act, 1971 
30.  1972 5 The Rajasthan Pas sengers and Goods Taxation (Amendment) 
Act, 1972 
31.  1973 8 The Motor Vehicles (Rajasthan Amendment) Act, 1973 
32.  1973 13 The Rajasthan Passengers and Goods Taxation (Amendment) 
Act, 1973 
33.  1974 4 The Rajasthan Passengers and Goods Taxation (Amendment) 
Act, 1974 
34.  1974 10 The Motor Vehicles (Rajasthan Amendment) Act, 1974 
35.  1974 17 The Rajasthan Passengers and Goods Taxation (Amendment) 
Act, 1974 
36.  1975 13 The Rajasthan Passengers and Goods Taxation (Amendment) 
Act, 1975 
37.  1976 31 The Rajasthan Passengers and Goods Taxation (Amendment) 
Act, 1976 
38.  1978 21 The Public Wakfs (Extension of Limitation) (Rajasthan 
Amendment) Act, 1978 
39.  1979 3 The Rajasthan Passengers and Goods Taxation (Amendment) 
Act, 1979 
40.  1981 12 The Rajasthan Passengers and Goods Taxation (Amen dment) 
Act, 1981 
 
S. No. Year Act 
No. 
 Short Title of the Act  
41.  1982 15  The Udaipur University (Change of Name) Act, 1982 
42.  1983 7 The Code of Civil Procedure (Rajasthan Amendment) Act, 
1982 
43.  1983 8 The Motor Vehicles (Rajasthan Amendment) Act, 1982 
44.  1983 15 The Public Wakfs (Extension of Limitati on) (Rajasthan 
Amendment) Act, 1983 
45.  1984 15 The Rajasthan Municipalities (Validation of Constitution of 
Vidya Vihar Municipality and Amendment) Act, 1984 
46.  1984 18 The Rajasthan Universities' Teachers and Officers (Special 
Conditions of Service) (Amendment) Act, 1984 
47.  1985 4 The Rajasthan Canal (Substitution of Name) Act, 1985 
48.  1987 19 The Rajasthan Municipalities (Amendment and Validation) 
Act, 1987 
49.  1987 27 The Rajasthan Municipalities (Amendment and Validation) 
Act, 1987 
50.  1991 12 The Rajasthan Motor Transport Vehicles Toll Act, 1991 
51.  1992 1  The Jodhpur University (Change of Name and Amendment)  
 Act, 1984 
52.  1996 4 The Rajasthan Municipalities (Amendment and Validation) 
Act, 1996 
53.  2000 17 The Rajasthan Municipalities (Amendment and Validation) 
Act, 2000 
54.  2002 13  The Kota Open University (Change of Name) Act, 2002 
55.  2006 14 The Rajasthan legislative Assembly Members (Removal of 
Disqualification) (Amendment) Act, 2006 
56.  2009 1 The University of Bikaner (Change of Name) Act, 2009 
57.  2009 14 The Rajas than Agriculture University, Bikaner (Change of 
Name) Act, 2009 
58.  2011 10 The Rajasthan Appropriation (No. 2) Act, 2011 
59.  2011 16 The Rajasthan Appropriation (No. 3) Act, 2011 
60.  2011 17 The Rajasthan Appropriation (No. 4) Act, 2011 
61.  2011 24  The Rajasthan Ayurved University (Change of Name) Act, 2011 
 
S. No. Year Act 
No. 
 Short Title of the Act  
62.  2013 1 The Rajasthan Appropriation (No. 1) Act, 2013 
63.  2013 2 The Rajasthan Appropriation (No. 2) Act, 2013 
64.  2013 18 The Rajasthan Appropriation (No. 3) Act, 2013 
65.  2013 19 The Rajasthan Appropriation (No. 4) Act, 2013 
66.  2013 25 The VIT University, Jaipur (Change of Name) Act, 2013 
67.  2014 4 The Rajasthan Appropriation (No. 1) Act, 2014 
68.  2014 5 The Rajasthan Appropriation (Vote on Account) (No. 2) Act, 
2014 
69.  2014 9 The Brij University, Bharatpur (Change of Name) Act, 2014 
70.  2014 10 The Shekhawati University, Sikar (Change of Name) Act, 2014 
71.  2014 11 The Matsya University, Alwar (Change of Name) Act, 2014 
72.  2014 12 The Agriculture University, Jobner (Change of Name) Act, 2014   
73.  2014 13 The Rajasthan Appropriation (No. 3) Act, 2014 
74.  2015 2 The Apprentices (Rajasthan Amendment) Act, 2014 
75.  2015 3 The Rajasthan Appropriation (No. 2) Act, 2015 
76.  2015 4 The Rajasthan Appropriation (No. 3) Act, 2015 
77.  2015 9 The Rajasthan Appropriation (No. 1) Act, 2015 
78.  2015 11 The Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved 
University, Jodhpur (Amendment) Act, 2015 
79.  2015 12 The Rajasthan  Prevention of Defacement of Property 
(Amendment)  Act, 2015 
80.  2015 16 The Rajasthan Civil Courts (Amendment) Act, 2015 
81.  2015 17 The Rajasthan Legislative  Assembly (Officers and  Members 
Emoluments and Pension) (Amendment) Act, 2015 
82.  2015 18 The Maharana Pratap University of Agriculture and 
Technology Udaipur (Amendment) Act, 2015 
 
S. No. Year Act 
No. 
 Short Title of the Act  
83.  2015 21 The Rajasthan Appropriation (No. 4) Act, 2015 
84.  2015 31 The Rajasthan Co-operative Society (Amendment) Act, 2015 
85.  2015 34 The Rajasthan Indian Medicine (Amendment) Act, 2015 
86.  2015 37 The Rajasthan Appropriation (No. 5) Act, 2015 
87.  2016 3 The Rajasthan Appropriation (No. 1) Act, 2016 
88.  2016 4 The Rajasthan Appropriation (No. 2) Act, 2016 
89.  2016 10 The Rajiv Gandhi Tribal University, Udaipur (Change of Name 
and Headquarters, and Amendment) Act, 2016 
90.  2016 11 The Rajasthan Co-operative Societies (Amendment) Act, 2016 
91.  2016 15 The Rajasthan Appropriation (No. 3) Act, 2016 
92.  2016 16 The Rajasthan Appropriation (No. 4) Act, 2016 
93.  2016 17 The Rajasthan Appropriation (No. 5) Act, 2016 
94.  2017 1 The Rajasthan Appropriation (No. 1) Act, 2017 
95.  2017 7 The Rajasthan Appropriation (No.2) Act, 2017 
96.  2017 10 The University of Rajasthan (Amendment) Act, 2017  
97.  2017 11 The Jai Narain Vyas University (Amendment) Act, 2017 
98.  2017 12 The Mohan Lal Sukhadia University (Amendment) Act, 2017 
99.  2017 13 The Raj Rishi Bhartrihari Matsya University, Alwar 
(Amendment) Act, 2017 
100.  2017 14 The Maharaja Ganga Singh University, Bikaner (Amendment) 
Act, 2017 
101.  2017 15 The University of Kota (Amendment) Act, 2017 
102.  2017 16 The Pandit Deendayal Upadhyaya Shekhawati University, 
Sikar (Amendment) Act, 2017 
103.  2017 18 The Govind Guru Trib al University, Banswara (Amendment) 
Act, 2017 
 
S. No. Year Act 
No. 
 Short Title of the Act  
104.  2017 19 The Vardhman Mahaveer Open University, Kota (Amendment) 
Act, 2017 
105.  2017 20 The Maharshi Dayanand Saraswati University (Amendment) 
Act, 2017 
106.  2017 21 The Maharaja Surajmal Brij University, Bharatpur 
(Amendment) Act, 2017   
107.  2017 25 The Rajasthan Ministers' Salaries (Second Amendment) Act, 
2017 
108.  2017 26 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2017 
109.  2017 30 The Rajasthan Ministers' Salaries (Amendment) Act, 2017 
110.  2017 34 The Rajasthan Appropriation (No. 3) Act, 2017 
111.  2017 35 The Rajasthan Farmers' Participation in Management of 
Irrigation Systems (Amendment) Act, 2017 
112.  2018 2 The Rajasthan  Homoeopathic Medicine (Amendment) Act, 
2017 
113.  2018 10 The Rajasthan Technical Universities' Laws (Amendment) Act, 
2018 
114.  2018 12 The Rajasthan Co-Operative Societies (Amendment) Act, 2018 
115.  2018 17 The Rajasthan Forest (Amendment) Act, 2018 
116.  2018 19 The Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved 
University, Jodhpur (Amendment) Act, 2018 
117.  2018 25 The Rajasthan Legislative Assembly (Officers And Members 
Emoluments And Pension) (Amendment) Act, 2018 
118.  2018 26 The Rajasthan Private Universities’ Laws (Amendment) Act, 
2018 
119.  2019 3 The Rajasthan Co-operative Societies (Amendment) Act, 2019 
120.  2019 16 The Rajasthan Technical Universities’ Laws (Amendment) 
Act, 2019 
121.  2019 17 The Universities’ Laws (Amendment) Act, 2019 
122.  2019 18 The Rajasthan Universities' Teachers And Officers (Selection 
For Appointment) (Amendment) Act, 2019 
123.  2019 21 The Rajasthan Ministers’ Salaries (Amendment) Act, 2019 
124.  2019 22 The Rajasthan Ministers’ Salaries (Second Amendment) Act, 
 
S. No. Year Act 
No. 
 Short Title of the Act  
2019 
125.  2019 23 The Rajasthan Legislative Assembly (Officers And Members 
Emoluments And Pension) (Amendment) Act, 2019 
126.  2019 24 The Rajasthan University Of Health Sciences (Amendment) 
Act, 2019 
127.  2020 5 The Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved 
University, Jodhpur  (Amendment) Act, 2020 
128.  2020 10 The Rajasthan Urban Improvement (Amendment) Act, 2020 
129.  2020 11 The Rajasthan  Court Fees and Suits Valuation (Amendment) 
Act, 2020 
130.  2020 12 The Rajasthan Housing Board  (Amendment) Act, 2020 
131.  2020 25 The Rajasthan Legislative Assembly (Officers And Members 
Emoluments And Pension) (Amendment) Act, 2020 
132.  2021 7 The Rajasthan Laws (Second Amendment) Act, 2021 
133.  2021 15 The Swami Keshwanand Rajasthan Agriculture University, 
Bikaner (Amendment) Act, 2020 
 
 
 
 
 
 
 
 

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