The RAJASTHAN APPROPRIATION (NO. 3) ACT, 2021
Rajasthan · state statute
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LAW (LEGISLATIVE DRAFTING) DEPARTMENT
(GROUP-II)
NOTIFICATION
Jaipur, September 23, 2021
No. F. 2(28)Vidhi/2/2021. - In pursuance of Clause (3 ) of Article 348 of the
Constitution of India, the Governor is pleased to authorise the publication in the Rajasthan
Gazette of the following translation in the English language of Rajasthan Viniyog (Sankhya
3) Adhiniyam, 2021 (2021 Ka Adhiniyam Sankhyank 6):-
(Authorised English Translation)
THE RAJASTHAN APPROPRIATION (NO. 3) ACT, 2021
(Act No. 6 of 2021)
(Received the assent of the Governor on the 23rd day of September, 2021)
An
Act
to authoris e payment and appropriation of certain further sums from and out of the
Consolidated Fund of the State for the services of the financial year 2021-2022.
Be it enacted by the Rajasthan State Legislature in the Seventy -second Year of the
Republic of India, as follows:-
1. Short title.- This Act may be called the Rajasthan Appropriation (No. 3) Act, 2021.
2. Issue of Rs. 31,63,26,31,000/ – out of the Consolidated Fund of the State for the
financial year 2021-2022.- From and out of the Consolidated Fund of the State there may be
paid and applied the sums not exceeding those specified in Column 2 of the Schedule and
amounting in the aggregate to the sums of Rs. 31,63,26,31,000/– (Rupees Three thousand
One hundred Sixty Three crore Twenty Six lakh Thirty One thou sand) only towards
defraying the several charges which will come in course of payment during the financial year
2021-2022 in respect of the services specified in Column 1 of the Schedule.
3. Appropriation.- The sums authorised to be paid and applied from and out of the
Consolidated Fund of the State by this Act shall be appropriated for the services and purposes
expressed in the Schedule in relation to the said year.
459 राजस् थान राज-पत्र सितम् बर 24 2021 भाग 4 (क)
THE SCHEDULE
SCHEDULE OF SUPPLEMENTARY DEMANDS FOR GRANTS AND
APPROPRIATIONS FOR THE YEAR 2021-2022(First Batch)
(See Section 2 and 3) (Rupees in thousand)
Supplementary Appropriation not exceeding
Services and Purposes Voted Charged Total
Revenue Capital Revenue Capital
1 2
Consolidated Funds
Charged Expenditure
2049. Interest Payments . . . . 44 . . 44
Total . . . . 44 . . 44
Demands for Grants
Demand Number - 6
(Administration of Justice)
2014. Administration of Justice 1 . . . . . . 1
Total 1 . . . . . . 1
Demand Number - 12
(Other Taxes)
5055. Capital Outlay on Road Transport . . 4,00,00,01 . . . . 4,00,00,01
Total . . 4,00,00,01 . . . . 4,00,00,01
Demand Number - 16
(Police)
2055. Police 1 . . . . . . 1
4055. Capital Outlay on Police . . 1 . . . . 1
Total 1 1 . . . . 2
Demand Number - 19
(Public Works)
4403. Capital Outlay on Animal Husbandry . . 2 . . . . 2
Total . . 2 . . . . 2
Demand Number - 21
(Roads and Bridges)
7075. Loans for Other Transport Services . . 1,91,79,00 . . . . 1,91,79,00
Total . . 1,91,79,00 . . . . 1,91,79,00
Demand Number - 24
(Education, Art and Culture)
2203. Technical Education 8 . . . . . . 8
4202. Capital Outlay on Education, Sports, Art
and Culture
. . 6 . . . . 6
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Total 8 6 . . . . 14
Demand Number - 26
(Medical and Public Health and Sanitation)
2210. Medical and Public Health 2 . . . . . . 2
4210. Capital Outlay on Medical and Public
Health
. . 3,39,00,16 . . . . 3,39,00,16
Total 2 3,39,00,16 . . . . 3,39,00,18
Demand Number - 27
(Drinking Water Scheme)
4215. Capital Outlay on Water Supply and
Sanitation
. . 30 . . . . 30
Total . . 30 . . . . 30
Demand Number - 28
(Special Programmes for Rural Development)
4515. Capital Outlay on Other Rural
Development Programmes
. . 3,74,00,00 . . . . 3,74,00,00
Total . . 3,74,00,00 . . . . 3,74,00,00
Demand Number - 29
(Urban Plan and Regional Development)
4217. Capital Outlay on Urban Development . . 7,59,61,51 . . . . 7,59,61,51
Total . . 7,59,61,51 . . . . 7,59,61,51
Demand Number - 30
(Tribal Area Development)
2203. Technical Education 1 . . . . . . 1
2225. Welfare of Scheduled Castes, Scheduled
Tribes, Other Backward Classes and
Minorities
4 . . . . . . 4
2235. Social Security and Welfare 4 . . . . . . 4
2403. Animal Husbandry 1 . . . . . . 1
4202. Capital Outlay on Education, Sports, Art
and Culture
. . 3 . . . . 3
4210. Capital Outlay on Medical and Public
Health
. . 25 . . . . 25
4215. Capital Outlay on Water Supply and
Sanitation
. . 30 . . . . 30
4217. Capital Outlay on Urban Development . . 40,00,05 . . . . 40,00,05
4225. Capital Outlay on Welfare of Scheduled
Castes, Scheduled Tribes, Other
Backward Classes and Minorities
. . 4 . . . . 4
4403. Capital Outlay on Animal Husbandry . . 3 . . . . 3
4415. Capital Outlay on Agricultural Research
and Education
. . 1 . . . . 1
4801. Capital Outlay on Power Projects . . 66,15,00 . . . . 66,15,00
5055. Capital Outlay on Road Transport . . 1,00,00,00 . . . . 1,00,00,00
Total 10 2,06,15,71 . . . . 2,06,15,81
461 राजस् थान राज-पत्र सितम् बर 24 2021 भाग 4 (क)
Demand Number - 33
(Social Security and Welfare)
2225. Welfare of Scheduled Castes, Scheduled
Tribes, Other Backward Classes and
Minorities
1 . . . . . . 1
2235. Social Security and Welfare 1,00,00,18 . . . . . . 1,00,00,18
Total 1,00,00,19 . . . . . . 1,00,00,19
Demand Number - 37
(Agriculture)
4415. Capital Outlay on Agricultural Research
and Education
. . 5 . . . . 5
Total . . 5 . . . . 5
Demand Number - 39
(Animal Husbandry and Medical)
4403. Capital Outlay on Animal Husbandry . . 3 . . . . 3
Total . . 3 . . . . 3
Demand Number - 41
(Community Development)
2515. Other Rural Development Programmes 1 . . . . . . 1
Total 1 . . . . . . 1
Demand Number - 46
(Irrigation)
4700. Capital Outlay on Major Irrigation . . 1 . . . . 1
Total . . 1 . . . . 1
Demand Number - 47
(Tourism)
5452. Capital Outlay on Tourism . . 67,50,00 . . . . 67,50,00
Total . . 67,50,00 . . . . 67,50,00
Demand Number - 48
(Power)
4801. Capital Outlay on Power Projects . . 3,21,30,00 . . . . 3,21,30,00
4810. Capital Outlay on New and Renewable
Energy
. . 1,28,45,73 . . . . 1,28,45,73
Total . . 4,49,75,73 . . . . 4,49,75,73
Demand Number - 50
(Rural Employment)
2505. Rural Employment 1 . . . . . . 1
Total 1 . . . . . . 1
Demand Number - 51
(Special Component Plan for Welfare of Scheduled Castes)
2225. Welfare of Scheduled Castes, Scheduled
Tribes, Other Backward Classes and
Minorities
1 . . . . . . 1
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2235. Social Security and Welfare 4 . . . . . . 4
4202. Capital Outlay on Education, Sports, Art
and Culture
. . 2 . . . . 2
4210. Capital Outlay on Medical and Public
Health
. . 25 . . . . 25
4215. Capital Outlay on Water Supply and
Sanitation
. . 30 . . . . 30
4217. Capital Outlay on Urban Development . . 60,00,05 . . . . 60,00,05
4403. Capital Outlay on Animal Husbandry . . 3 . . . . 3
4700. Capital Outlay on Major Irrigation . . 1 . . . . 1
4801. Capital Outlay on Power Projects . . 85,05,00 . . . . 85,05,00
5055. Capital Outlay on Road Transport . . 1,30,37,13 . . . . 1,30,37,13
Total 5 2,75,42,79 . . . . 2,75,42,84
Total Consolidated Fund 1,00,00,48 30,63,25,39 44 . . 31,63,26,31
विनोद कुमार भारिानी
Principal Secretary to the Government.
राज् य केन् रीय मुरणािय, जय्ुर।
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