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The rajasthan laws repealing act, 1997

Rajasthan · state statute
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1 
 
THE RAJASTHAN LAWS REPEALING ACT, 1997 
(Act No. 7 of 1997) 
(Received the assent of the Governor on the 22nd day of March, 1997) 
 
An Act to repeal certain laws by which the texts of certain other laws in force in the State 
of Rajasthan were amended. 
Be it enacted by the Rajasthan State Legislature in the Forty -eighth Year of the Republic 
of India as follows:- 
1. Short title and commencement.  - (1) This Act may be called the Rajasthan Laws 
Repealing Act, 1997. 
(2) It shall come into force at once. 
2. Repeal of certain laws. - The laws specified in the Schedule are hereby repealed. 
3. Savings. - (1) The repeal by this Act of any law shall not effect any other law in which 
the law hereby repealed has been applied, incorporated or referred to. 
(2) This Act shall  not affect the previous operation of any law hereby repealed or the 
validity, invalidity, effect or consequence of anything already done or suffered thereunder or any 
right, title, privilege, obligation or liability already acquired, accrued or incurred t hereunder or 
any investigation, remedy or proceeding in respect thereof or any release or discharge of or from 
any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the 
proof of any past act or thing. 
(3) This Act shall not affect any principle or rule of law, or established jurisdiction, form 
or course of pleading, practice or procedure, or any existing usage, custom, privilege, restriction, 
exemption, office or appointment, notwithstanding that the same respective ly may have been in 
any manner affirmed, or recognised or derived by, in or from any law hereby repealed. 
(4) The repeal by this Act of any law shall not revive or re store any jurisdiction, office, 
custom, liability, right, title, privilege, restriction, e xemption, usage, practice procedure or other 
matter or thing not existing or in force on the date on which this Act comes into force. 
(5) For the removal of doubt it is hereby declared that, where this Act repeals any law by 
which the text of any other law  was amended, whether retrospectively or prospectively, by the 
express omission, insertion or substitution of any matter, the repeal shall not affect the past 
existence and further continuance of any such amendment made by the law so repealed and in 
operation at the commencement of this Act. 
 
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SCHEDULE 
(See Section 2) 
S.No. Year Number Short title 
 
1 2 3 4 
1.  1955 11 The Rajasthan District Board (Amendment) Act, 1955. 
2.  1956 19 The Rajasthan Indian Medicines (Amendment) Act, 1956. 
3.  1960 4 The Rajasthan Tenancy (Amendment) Act, 1960. 
4.  1960 42 The Rajasthan Land Revenue and Public Demands Recovery 
(Amendment) Act, 1960. 
5.  1962 3 The Rajasthan Court Fees and Suits Valuation (Amendment) Act, 
1962. 
6.  1962 5 The Rajasthan Tenancy (Amendment) Act, 1962. 
7.  1962 6 The Rajasthan Urban Improvement (Amendment) Act, 1962. 
8.  1962 7 The Rajasthan Secondary Education (Amendment) Act, 1962. 
9.  1962 9 The Rajasthan Relief of Agricultural Indebtedness (Amendment) 
Act, 1962. 
10.  1962 11 The Rajasthan Finance (Amendment) Act, 1962 
11.  1962 14 The Rajasthan Municipalities (Amendment) Act, 1962. 
12.  1962 16 The Rajasthan Sales of Motor Spirit Taxation (Amendment) Act, 
1962. 
13.  1962 20 The Rajasthan Municipalities (Second Amendment) Act, 1962. 
14.  1963 3 The Rajasthan Urban Improvement (Amendment) Act, 1963. 
15.  1963 7 The Rajasthan Sales of Motor Spirit Taxation (Amendment) Act, 
1963. 
16.  1963 8 The Rajasthan Municipalities (Amendment) Act, 1963. 
17.  1963 11 The Rajasthan Land Revenue (Surcharge) (Amendment) Act, 1963. 
18.  1963 15 The Rajasthan Gramdan (Amendment) Act, 1963. 
19.  1963 16 The Rajasthan Public Trusts (Amendment) Act, 1963. 
20.  1963 18 The Rajasthan Land Revenue (Amendment) Act, 1963. 
21.  1963 20 The Rajasthan Entertainments and Advertisements Tax 
(Amendment) Act, 1963. 
22.  1963 21 The Rajasthan Agricultural University (Amendment) Act, 1963. 
23.  1964 3 The Rajasthan Entertainments and Advertisements Tax 
(Amendment) Act, 1964. 
24.  1964 4 The Jodhpur University (Amendment) Act, 1964. 
25.  1964 5 The Rajasthan Land Revenue (Amendment) Act, 1964. 
26.  1964 12 The Rajasthan Tenancy (Amendment) Act, 1964. 
27.  1964 13 The Rajasthan Taxation Laws (Amendment) Act, 1964. 
28.  1964 15 The Rajasthan Fisheries (Amendment) Act, 1964. 
29.  1964 16 The Rajasthan Legislative Assembly (officers and Members 
Emoluments) (Amendment) Act, 1964. 
30.  1964 17 The Rajasthan Land Revenue (Surcharge) (Amendment) Act, 1964. 
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1 2 3 4 
31.  1964 23 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1964. 
32.  1964 24 The Dungarpur State Devasthan Nidhi (Amendment) Act, 1964. 
33.  1964 25 The Rajasthan Secondary Education (Amendment) Act, 1964. 
34.  1964 26 The Rajasthan Khadi and Village Industries Board (Amendment) 
Act, 1964. 
35.  1964 27 The Udaipur University (Amendment) Act, 1964. 
36.  1965 7 The Rajasthan Legislative Assembly (Officers and Members  
Emoluments) (Amendment) Act, 1965. 
37.  1965 8 The Rajasthan Tenancy (Amendment) Act, 1965. 
38.  1965 9 The Rajasthan Taxation Laws (Amendment) Act, 1965. 
39.  1965 10 The Rajasthan Ministers’ Salaries (Amendment) Act, 1965. 
40.  1965 11 The Rajasthan Legislative Assembly (Officers and members 
Emoluments) (Second Amendment) Act, 1965. 
41.  1965 12 The Rajasthan Premises (Control of Rent and Eviction) 
(Amendment) Act, 1965. 
42.  1965 14 The Rajasthan Municipalities (Amendment) Act, 1965. 
43.  1965 20 The Rajasthan Civil Courts (Amendment) Act, 1965. 
44.  1966 3 The Rajasthan Excise (Amendment) Act, 1966. 
45.  1966 4 The University of Rajasthan (Amendment) Act, 1966. 
46.  1966 7 The Rajasthan Premises (Control of Rent and Eviction) 
(Amendment) Act, 1966. 
47.  1966 8 The Nathdwara Temple (Amendment) Act, 1966. 
48.  1966 10 The Rajasthan Taxation (Amendment) Act, 1966. 
49.  1966 13 The Udaipur University (Amendment) Act, 1966. 
50.  1966 14 The Rajasthan Cinema (Regulation) (Amendment) Act, 1966. 
51.  1966 15 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1966. 
52.  1966 18 The Nathdwara Temple (Second Amendment) Act, 1966. 
53.  1966 19 The Rajasthan Official Language (Amendment) Act, 1966. 
54.  1966 16 The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1966. 
55.  1966 20 The Rajasthan Motor Vehicles Taxation (Second Amendment) Act, 
1966. 
56.  1967 3 The Rajasthan Societies Registration (Amendment) Act, 1967. 
57.  1967 4 The Rajasthan Taxation Laws (Amendment) Act, 1967. 
58.  1968 2 The Rajasthan Tenancy (Amendment) Act, 1968. 
59.  1968 3 The Rajasthan Ministers’ Salaries (Amendment) Act, 1968. 
60.  1968 4 The Rajasthan Armed Constabulary (Amendment) Act, 1968. 
61.  1968 5 The Rajasthan Khadi and Village Industries Board (Amendment) 
Act, 1968. 
62.  1968 9 The Rajasthan Urban Land Tax (Second Amendment) Act, 1968. 
63.  1968 10 The Udaipur University (Amendment) Act, 1968. 
 
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1 2 3 4 
64.  1968 11 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Amendment) Act, 1968. 
65.  1968 13 The Rajasthan State Cattle Fairs (Amendment) Act, 1968. 
66.  1968 14 The Rajasthan Entertainments and Advertisements Tax 
(Amendment) Act, 1968. 
67.  1968 15 The Rajasthan Khadi and Village Industries Board (Amendment) 
Act, 1968. 
68.  1969 7 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Amendment) Act, 1969. 
69.  1969 8 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1969. 
70.  1969 10 The Rajasthan State Aid to Industries (Amendment) Act, 1969. 
71.  1969 15 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Second Amendment) Act, 1969. 
72.  1969 16 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Third Amendment) Act, 1969. 
73.  1970 5 The Rajasthan Taxation Laws (Amendment) Act, 1970. 
74.  1970 6 The Rajasthan Land Revenue (Amendment) Act, 1970. 
75.  1970 9 The Rajasthan Tenancy (Amendment) Act, 1970. 
76.  1970 10 The Rajasthan Entertainments and Advertisements TAx 
(Amendment) Act, 1970. 
77.  1970 11 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Amendment) Act, 1970. 
78.  1970 12 The Rajasthan Public Premises (Eviction of Unauthorised 
Occupants) (Amendment) Act, 1970. 
79.  1970 15 The Rajasthan Tenancy (Second Amendment) Act, 1970. 
80.  1970 17 The Rajasthan Tenancy (Third Amendment) Act, 1970. 
81.  1970 18 The Rajasthan Khadi and Village Industries Board (Amendment) 
Act, 1970. 
82.  1970 20 The Rajasthan Land Revenue (Second Amendment) Act, 1970. 
83.  1970 21 The Rajasthan Urban Improvement (Amendment) Act, 1970. 
84.  1970 24 The Rajasthan Legislative Assembly (Officer and Members 
Emoluments) (Second Amendment) Act, 1970. 
85.  1971 4 The Rajasthan Homoeopathic Medicine (Amendment) Act, 1971. 
86.  1971 5 The Rajasthan Tenancy (Amendment) Act, 1971. 
87.  1971 6 The Rajasthan Children (Amendment) Act, 1971 
88.  1971 8 The Rajasthan Cinemas (Regulation) (Amendment) Act, 1971. 
89.  1972 1 The Rajasthan Municipalities (Amendment) Act, 1971. 
90.  1972 2 The Rajasthan Shops and Commercial Establishment (Amendment) 
Act, 1971. 
91.  1972 6 The Rajasthan Taxation Laws (Amendment) Act, 1972. 
92.  1972 7 The Rajasthan Urban Improvement (Amendment) Act, 1972. 
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1 2 3 4 
93.  1972 10 The Rajasthan Taxation Laws (Second Amendment) Act, 1972. 
94.  1972 11 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1972. 
95.  1972 12 The Jodhpur University (Amendment) Act, 1972. 
96.  1972 13 The Udaipur University (Amendment) Act, 1972. 
97.  1972 14 The University of Rajasthan (Amendment) Act, 1972. 
98.  1972 15 The Rajasthan Municipalities (Second Amendment) Act, 1972. 
99.  1972 17 The Udaipur University (Second Amendment) 1972. 
100.  1973 5 The Rajasthan Contingency Fund (Amendment) Act, 1973. 
101.  1973 7 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1973. 
102.  1973 14 The Rajasthan Taxation Laws (Amendment) Act, 1973. 
103.  1973 15 The Rajasthan Urban Land Tax (Amendment) Act, 1973. 
104.  1973 15A The Rajasthan Agricultural Produce Markets (Amendment) Act, 
1973. 
105.  1973 17 The University of Rajasthan (Amendment) Act, 1973. 
106.  1973 18 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1973. 
107.  1974 1 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1974. 
108.  1974 3 The Rajasthan Taxation Laws (Amendment) Act, 1974. 
109.  1974 6 The Jodhpur University (Amendment) Act, 1974. 
110.  1974 7 The Udaipur University (Amendment) Act, 1974. 
111.  1974 8 The Rajasthan Municipalities (Amendment) Act, 1974. 
112.  1974 12 The Rajasthan Imposition of Ceiling on  Agricultural Holdings 
(Second Amendment) Act, 1974. 
113.  1974 13 The Rajasthan Co-operative Societies (Amendment) Act, 1974. 
114.  1974 14 The Rajasthan Agricultural Produce Markets (Amendment) Act, 
1974. 
115.  1974 15 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1974. 
116.  1974 16 The University of Rajasthan (Amendment) Act, 1974. 
117.  1974 19 The Rajasthan Agricultural Produce Markets (Second Amendment) 
Act, 1974. 
118.  1974 20 The Rajasthan Urban Improvement (Amendment) Act, 1974. 
119.  1974 21 The Rajasthan Municipalities (Second Amendment) Act, 1974. 
120.  1974 23 The Rajasthan Colonisation (Amendment) Act, 1974. 
121.  1974 24 The Rajasthan Homoeopathic Medicine (Amendment) Act, 1974. 
122.  1975 3 The Udaipur University (Amendment) Act, 1975. 
123.  1975 4 The Rajasthan Khadi and Village Industries Board (Amendment) 
Act, 1975. 
124.  1975 5 The Rajasthan Tenancy (Amendment) Act. 1975. 
125.  1975 7 The Jodhpur University (Amendment) Act. 1975. 
126.  1975 8 The Rajasthan Urban Improvement (Amendment) Act, 1975. 
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1 2 3 4 
127.  1975 15 The Rajasthan Land Reforms and Acquisition of Land Owners 
Estates (Amendment) Act, 1975. 
128.  1975 16 The Rajasthan Taxation Laws (Amendment) Act, 1975. 
129.  1975 18 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1975. 
130.  1975 22 The Rajasthan Minister's Salaries (Amendment) Act, 1975. 
131.  1975 23 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Amendment) Act, 1975. 
132.  1975 26 The Jodhpur University (Second Amendment) Act, 1975. 
133.  1975 27 The University of Rajasthan (Amendment) Act, 1975. 
134.  1975 28 The Udaipur University (Second Amendment) Act, 1975. 
135.  1976 2 The Rajasthan Monuments, Archaeological Sites and Antiquities 
(Amendment) Act, 1976. 
136.  1976 3 The Rajasthan Legislative Assembly Members (Removal of 
Disqualifications) (Amendment) Act, 1976. 
137.  1976 4 The Rajasthan Revenue Laws (Amendment) Act, 1976. 
138.  1976 7 The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1976. 
139.  1976 9 The Rajasthan Taxation Laws (Amendment) Act, 1976. 
140.  1976 10 The Rajasthan Municipalities (Amendment) Act, 1976. 
141.  1976 13 The Rajasthan Money Lenders (Amendment) Act, 1976. 
142.  1976 14 The Rajasthan Premises (Control of Rent and Eviction) 
(Amendment) Act, 1976. 
143.  1976 17 The Rajasthan Co-operative Societies (Amendment) Act, 1976. 
144.  1976 24 The Rajasthan Universities Teachers and Officers (Special 
Conditions of Service) (Amendment) Act, 1976. 
145.  1976 25 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Amendment) Act, 1976. 
146.  1976 26 The Rajasthan Urban Improvement (Amendment) Act, 1976. 
147.  1976 30 The Rajasthan Excise (Amendment) Act, 1976. 
148.  1976 32 The Rajasthan Public Demands Recovery (Amendment) Act, 1976. 
149.  1976 33 The Rajasthan Taxation Laws (Second Amendment) Act, 1976. 
150.  1976 35 The Rajasthan Tenancy (Second Amendment) Act, 1976. 
151.  1976 36 The Rajasthan Land Revenue (Amendment) Act, 1976. 
152.  1976 37 The Rajasthan Khadi and Village Industries Board (Amendment) 
Act, 1976. 
153.  1976 38 The Rajasthan Contingency Fund (Amendment) Act, 1976. 
154.  1976 39 The Rajasthan Electricity (Duty) (Amendment) Act, 1976. 
155.  1976 43 The Rajasthan Mica (Amendment) Act, 1976. 
156.  1976 46 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments) (Second Amendment) Act, 1976. 
157.  1977 4 The Rajasthan Municipalities (Amendment) Act, 1977. 
158.  1977 6 The Jodhpur University (Amendment) Act, 1977. 
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1 2 3 4 
159.  1977 7 The Udaipur University (Amendment) Act, 1977. 
160.  1977 8 The University of Rajasthan (Amendment) Act, 1977. 
161.  1977 9 The Rajasthan Universities’ Teachers And Officers (Special 
Conditions of Service) (Amendment) Act, 1977. 
162.  1978 4 The Rajasthan Housing Board (Amendment) Act, 1978. 
163.  1978 6 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1978. 
164.  1978 7 The Rajasthan Agricultural Produce Markets (Amendment) Act, 
1978. 
165.  1978 9 The Rajasthan Urban Improvement (Amendment) Act, 1978. 
166.  1978 10 The Rajasthan Municipalities (Amendment) Act, 1978. 
167.  1978 11 The Rajasthan Tenancy (Amendment) Act, 1978. 
168.  1978 12 The Rajasthan Lokayukta and Up -Lokayuktas (Amendment) Act, 
1978. 
169.  1978 13 The University of Rajasthan (Amendment) Act, 1978. 
170.  1978 14 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1978. 
171.  1978 17 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Second Amendment) Act, 1978. 
172.  1978 22 The Rajasthan Entertainments and Advertisements Tax 
(Amendment) Act, 1978. 
173.  1978 23 The Rajasthan Identification of prisoners (Amendment) Act, 1978. 
174.  1979 8 The Rajasthan Homoeopathic Medicine (Amendment) Act, 1979. 
175.  1979 10 The Rajasthan Contingency Fund (Amendment) Act, 1979. 
176.  1979 16 The Rajasthan Tenancy (Amendment) Act, 1979. 
177.  1980 2 The Rajasthan Agricultural Produce Markets (Amendment) Act, 
1980. 
178.  1981 4 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act. 1981. 
179.  1981 5 The Rajasthan Ministers’ Salaries (Amendment) Act, 1981. 
180.  1981 6 The Rajasthan Land Revenue (Amendment) Act, 1981. 
181.  1981 7 The Rajasthan Requisitioning of Goods Vehicles (Amendment) 
Act, 1981. 
182.  1981 9 The Jodhpur University (Amendment) Act, 1981. 
183.  1981 10 The Udaipur University (Amendment) Act, 1981. 
184.  1981 11 The University of Rajasthan (Amendment) Act, 1981. 
185.  1981 14 The Rajasthan Tenancy (Amendment) Act, 1981. 
186.  1981 16 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1981. 
187.  1982 1 The Rajasthan Co-operative Societies (Amendment) Act, 1982. 
188.  1982 3 The Rajasthan Municipalities (Amendment) Act, 1982. 
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1 2 3 4 
189.  1982 5 The Rajasthan Essential Services Maintenance (Amendment) Act,  
1982. 
190.  1982 10 The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1982. 
191.  1982 13 The Rajasthan Relief Undertakings (Special Provisions) 
(Amendment) Act, 1982. 
192.  1982 14 The Rajasthan Public Demands Recovery (Amendment) Act, 1982. 
193.  1982 16 The Rajasthan Entertainments and Advertisements Tax 
(Amendment) Act, 1982. 
194.  1982 17 The Rajasthan Public Gambling Ordinance (Amendment) Act. 
1982. 
195.  1982 18 The Rajasthan Municipalities (Amendment) Act, 1982. 
196.  1982 19 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1982. 
197.  1982 20 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1982. 
198.  1982 24 The Rajasthan Public Premises (Eviction of Unauthorised 
Occupants) (Amendment) Act, 1982. 
199.  1983 1 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1983. 
200.  1983 2 The Rajasthan Co-operative Societies (Amendment) Act, 1983. 
201.  1983 3 The Rajasthan Cinemas (Regulation) (Amendment) Act, 1983. 
202.  1983 9 The Rajasthan Homoeopathic Medicine (Amendment) Act, 1983. 
203.  1983 11 The Rajasthan Tenancy (Amendment) Act. 1983. 
204.  1983 12 The Rajasthan Colonisation (Amendment) Act, 1983. 
205.  1983 13 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1983. 
206.  1984 7 The Rajasthan Corneal Grafting (Amendment) Act, 1984. 
207.  1984 9 The Mohan Lal  Sukhadia Agricultural University (Amendment) 
Act, 1984. 
208.  1984 11 The Rajasthan Contingency Fund (Amendment) Act, 1984. 
209.  1984 14 The Rajasthan Co-operative Societies (Amendment) Act, 1984. 
210.  1984 19 The Rajasthan Gramdan (Amendment) Act, 1984. 
211.  1985 8 The Rajasthan Excise (Amendment) Act, 1985. 
212.  1985 9 The Rajasthan Agricultural Credit Operation (Removal of 
Difficulties) (Amendment) Act, 1985. 
213.  1985 10 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1985. 
214.  1986 1 The Rajasthan Excise (Amendment) Act, 1986. 
215.  1986 2 The Rajasthan Tenancy (Amendment) Act, 1986. 
216.  1986 3 The Rajasthan Nurses, Midwives, Health Visitors and Auxiliary 
Nurse-Midwives Registration (Amendment) Act, 1986. 
217.  1986 4 The Rajasthan Agricultural Produce Markets (Amendment) Act, 
1986. 
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1 2 3 4 
218.  1986 5 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1986. 
219.  1986 6 The Rajasthan Money-Lenders (Amendment) Act, 1986. 
220.  1986 7 The Rajasthan Disciplinary Proceedings (Summoning of Witnesses 
and Producing of Documents) (Amendment) Act, 1986. 
221.  1986 8 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1986. 
222.  1986 9 The Rajasthan Ministers’ Salaries (Amendment) Act, 1986. 
223.  1986 16 The Rajasthan Land Revenue (Amendment) Act, 1986. 
224.  1986 23 The Rajasthan Electricity (Duty) (Amendment) Act, 1986.. 
225.  1987 1 The Rajasthan Land Development Corporation (Amendment) Act, 
1987. 
226.  1987 2 The Rajasthan Colonisation (Amendment) Act, 1987. 
227.  1987 4 The Rajasthan Excise (Amendment) Act, 1987. 
228.  1987 10 The Rajasthan Land Revenue (Amendment) Act, 1987. 
229.  1987 13 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1987. 
230.  1987 17 The Rajasthan Local Fund Audit (Amendment) Act, 1987. 
231.  1987 18 The Rajasthan State Road Transport Service (Prevention of 
Ticketless Travel) (Amendment) Act, 1987. 
232.  1987 20 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1987. 
233.  1987 23 The Rajasthan Tenancy (Second Amendment) Act, 1987. 
234.  1987 24 The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1987. 
235.  1987 26 The Rajasthan Court Fees and Suits Valuation (Amendment) Act, 
1987. 
236.  1987 28 The Rajasthan Land Revenue (Second Amendment) 1987. 
237.  1987 29 The Rajasthan Urban Improvement (Amendment) Act, 1987. 
238.  1987 30 The Jaipur Development Authority (Amendment) Act, 1987. 
239.  1987 34 The Rajasthan Premises (Control of Rent and Eviction) 
(Amendment) Act, 1987. 
240.  1987 36 The University of Rajasthan (Amendment) Act, 1987. 
241.  1987 37 The Mohan Lal Sukhadia University (Amendment) Act, 1987. 
242.  1987 41 The Rajasthan Bhoodan Yagna (Amendment) Act, 1987. 
243.  1988 4 The Rajasthan Contingency Fund (Amendment) Act, 1987. 
244.  1988 7 The Rajasthan Religious Building and places (Amendment) Act, 
1988. 
245.  1988 8 The Rajasthan Lokayukta and Up -Lokayuktas (Amendment) Act, 
1988. 
246.  1988 10 The Universities of Rajasthan (Amendment) Act, 1988. 
247.  1988 11 The Mohan Lal Sukhadia University (Amendment) Act, 1988. 
248.  1989 3 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1989. 
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1 2 3 4 
249.  1989 4 The Rajasthan Ministers' Salaries (Amendment) Act, 1989. 
250.  1989 5 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1989. 
251.  1989 6 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1989. 
252.  1989 7 The Rajasthan Municipalities (Amendment) Act, 1989. 
253.  1989 8 The Rajasthan Land Revenue (Amendment) Act, 1989. 
254.  1989 11 The Nathdwara Temple (Amendment) Act, 1989. 
255.  1989 12 The Rajasthan Colonisation (Amendment) Act, 1989. 
256.  1989 13 The Rajasthan Tenancy (Amendment) Act, 1989. 
257.  1989 14 The Rajasthan Excise (Amendment) Act, 1989. 
258.  1989 15 The Jaipur Development Authority (Amendment) Act, 1989. 
259.  1989 17 The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1989. 
260.  1990 1 The Rajasthan Land Development Corporation (Amendment) Act, 
1989. 
261.  1990 2 The Rajasthan Municipalities (Amendment) Act, 1989. 
262.  1990 7 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1990. 
263.  1990 9 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1990. 
264.  1990 10 The Rajasthan Ministers’ Salaries (Amendment) Act, 1990. 
265.  1990 12 The Rajasthan Municipalities (Amendment) Act, 1990. 
266.  1990 15 The Rajasthan Colonisation (Amendment) Act, 1990. 
267.  1990 16 The Rajasthan Court Fees and Suits Valuation (Amendment) Act, 
1990. 
268.  1991 2 The Rajasthan Co-operative Societies (Amendment) Act, 1991. 
269.  1991 3 The Rajasthan Land Revenue (Amendment) Act, 1991. 
270.  1991 4 The Rajasthan Municipalities (Amendment) Act, 1991. 
271.  1991 6 The Rajasthan Excise (Amendment) Act 1991. 
272.  1991 7 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1991. 
273.  1991 9 The Rajasthan Ministers’ Salaries (Amendment) Act, 1991. 
274.  1991 10 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1991. 
275.  1991 13 The Rajasthan Land Revenue (Second Amendment) 1991. 
276.  1991 14 The Rajasthan Co -operative Societies (Second Amendment) Act, 
1991. 
277.  1991 16 The Rajasthan Colonisation (Amendment) Act, 1991. 
278.  1991 18 The Rajasthan Urban Improvement (Second Amendment) Act, 
1991. 
279.  1991 19 The Rajasthan Municipalities (Second Amendment) Act, 1991. 
280.  1991 20 The Jaipur Development Authority (Amendment) Act, 1991. 
281.  1992 2 The Rajasthan Co-operative Societies (Amendment) Act, 1992. 
282.  1992 5 The Rajasthan Land Tax (Amendment) Act. 1992. 
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1 2 3 4 
283.  1992 7 The Rajasthan Lands and Buildings Tax (Amendment) Act, 1992. 
284.  1992 9 The Nathdwara Temple (Amendment) Act, 1992. 
285.  1992 10 The Rajasthan Motor Transport Road Tax (Amendment) Act, 1992. 
286.  1992 11 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1992. 
287.  1992 13 The Rajasthan Municipalities (Amendment) Act, 1992. 
288.  1992 14 The Rajasthan Colonisation (Amendment) Act, 1992. 
289.  1992 15 The Rajasthan Video Films (Regulation of Exhibition) 
(Amendment) Act, 1992. 
290.  1992 16 The Rajasthan Urban Improvement (Amendment) Act, 1991. 
291.  1992 17 The University of Ajmer (Amendment) Act, 1992. 
292.  1992 18 The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1992. 
293.  1992 20 The Rajasthan Civil Courts (Amendment) Act, 1992. 
294.  1992 22 The Rajasthan Tenancy (Second Amendment) Act, 1992. 
295.  1992 24 The Rajasthan Excise (Amendment) Act, 1992. 
296.  1992 25 The Rajasthan Stamp Law (Adaptation) (Second Amendment) Act, 
1992. 
297.  1992 26 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1992. 
298.  1992 28 The Rajasthan Societies Registration (Amendment) Act, 1992. 
299.  1992 29 The Rajasthan Irrigation and Drainage (Amendment) Act, 1991. 
300.  1992 32 The Rajasthan Municipalities (Second Amendment) Act, 1992. 
301.  1992 33 The Rajasthan Ministers' Salaries (Amendment) Act, 1992. 
302.  1992 34 The Rajasthan Land Revenue (Amendment) Act, 1992. 
303.  1992 35 The Jai Narain Vyas University Jodhpur (Amendment) Act, 1991. 
 
 
 
 
 
 
 
 

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