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The ajmer shamlat deh (regulation) repeal act, 1959

Rajasthan · state statute
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The Ajmer Shamlat Deh (Regulation) Repeal Act, 1959 
Act No. 22 of 1959 
 
(Received the assent of the Governor on the 16th day of May, 1959) 
An Act to repeal the Ajmer Shamlat Deh (Regulation) Act, 1956 
Be it enacted by the Rajasthan State Legislature in the Tenth Year of the Republic of 
India as follows:- 
1. Short title and commencement. - (1) This Act may be called the Ajmer Shamlat 
Deh (Regulation) Repeal Act, 1959. 
(2) It shall come into force at once. 
2. Repeal of Ajmer Act VI of 1956. - The Ajmer Shamlat Deh (Regulation) Act, 1956 
(Ajmer Act VI of 1956) is hereby repealed 

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