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The rajasthan laws repealing act, 2015

Rajasthan · state statute
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1 
THE RAJASTHAN LAWS REPEALING ACT, 2015 
(Act No. 35 of 2015) 
[Received the assent of the Governor on the 15th day of October, 2015] 
 
An Act to repeal certain laws. 
Be it enacted by the Rajasthan State Legislature in the Sixty-sixth Year of the Republic of 
India as follows:- 
1.  Short title and commencement. - (1) This Act may be called the Rajasthan Laws 
Repealing Act, 2015. 
(2) It shall come into force at once. 
2. Repeal of certain laws. - The laws specif ied in the Schedule are hereby repealed as a 
whole. 
3. Savings.-(1) The repeal by this Act of any law shall not affect any other law in which 
the law hereby repealed has been applied, incorporated or referred to. 
(2) This Act shall not affect the previous operation of any law hereby repealed or the 
validity, invalidity, effect or consequence of anything already done or suffered thereunder or any 
right, title, privilege, obligation or liability already acquired, accrued or incurred thereunder or 
any investigation, remedy or proceeding in respect thereof or any release or discharge of or from 
any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the 
proof of any past act or thing. 
(3) This Act shall not affect any prin ciple or rule of law, or established jurisdiction, form 
or  course of pleading, practice or procedure, or any existing usage, custom, privilege, restriction, 
exemption, office or appointment, notwithstanding that the same respectively may have been in 
any manner affirmed, or recognized or derived by, in or from any law hereby repealed. 
(4) The repeal by this Act of any law shall not revive or restore any jurisdiction, office, 
custom, liability, right, title, privilege, restriction, exemption, usage, practic e, procedure or other 
matter or thing not existing or in force on the date on which this Act comes into force.  
(5) For the removal of doubt it is hereby declared that, where this Act repeals any law by 
which the text of any other law was amended, whether retrospectively or prospectively, by the 
express omission, insertion or substitution of any matter, the repeal shall not affect the past 
existence and further continuance of any such amendment made by the law so repealed and in 
operation at the commencement of this Act. 
 
2 
SCHEDULE 
(See Section 2) 
 
S. 
N. 
Year Act 
No. 
Short Title of Acts 
 
1 2 3 4 
1.  1950 4 The Rajasthan Preservation of Certain Animals Act, 1950 
2.  1950 6 The Rajasthan Prevention of Juveniles Smoking Act, 1950 
3.  1951 5 The Rajasthan Rehabilitation Loans Act, 1951 
4.  1953 12 The Rajasthan Minor Irrigation Works Act, 1953 
5.  1953 15 The Rajasthan Evacuee Interest (Separation) Supplementary Act,1953 
6.  1953 19 The Rajasthan Lands Summary Settlement Act, 1953 
7.  1953 23 The Rajasthan Agricultural Income-tax Act, 1953 
8.  1953 25 The Rajasthan Lands Special Irrigation Charges Act,1953 
9.  1954 9 The Rajasthan Rent Rates Determination and Validation Act, 1954 
10.  1955 7 The Rajasthan Finance (Agricultural Income Tax) Act, 1955 
11.  1955 12 The Rajasthan Anti Ejecti on Officers Proceedings and Decisions 
(Validation) Act, 1955 
12.  1956 10 The Rajasthan Finance (Agricultural Income Tax) Act, 1956 
13.  1956 33 The Rajasthan Mining Settlement Act, 1956 
14.  1957 17 The Rajasthan Vaccination Act, 1957 
15.  1957 18 The Rajasthan Finance (Agricultural Income Tax) Act, 1957 
16.  1957 37 The Rajasthan Review and Validation of Rent Rates (Revival) Repeal 
Act, 1957 
17.  1957 39 The Fraser Bridge Toll Tax Validation Act, 1957 
18.  1958 17 The Rajasthan Finance (Agricultural Income Tax) Act, 1958 
19.  1958 20 The Rajasthan Haq-I-Malikana Abolition Act, 1958 
20.  1958 45 The Rajasthan Livestock Improvement Act, 1958 
21.  1958 25 The Rajasthan Mica Act,1958 
22.  1958 33 The Rajasthan Registration of Births, Deaths and Marriages Act, 1958 
23.  1959 5 The Rajasthan Animal Diseases Act,1959 
24.  1959 16 The Rajasthan Finance (Agricultural Income Tax) Act, 1959 
25.  1959 36 The Rajasthan Settlement Rents Retrospective Application (Validation) 
Act, 1959 
26.  1959 39 The Rajasthan Transport Authorities (Constitution and Proceedings) 
Validating Act, 1959 
27.  1961 1 The Rajasthan Evacuee Interest (Separation) Second Supplementary Act, 
1961 
28.  1961 35 The Rajasthan Kasar Bhom Abolition Act, 1961 
29.  1962 4 The Rajasthan Arain Tehsil (Continued Existence) Validating Act, 
1962. 
3 
1 2 3 4 
30.  1962 8 The Rajasthan Divisional Commissioner (Office Abolition) Act, 1962 
31.  1963 1 The Rajasthan Veterinary Practitioners Act, 1962 
32.  1963 22 The Ajmer Shamlat Committees (Dissolutions) Act, 1963 
33.  1964 14 The Rajasthan Gift Goods (Trade and Unlawful Possession) Act, 1964 
34.  1964 31 The Rajasthan Primary Education Act, 1964 
35.  1965 1 The Rajasthan Soil and Water Conservation Act, 1964 
36.  1966 22 The Rajasthan Land Acquisition (Amendment and Validation) Act,  
1966 
37.  1969 12 The Rajasthan Holdings (Consolidation and Prevention o f 
Fragmentation) (Amending and Validating) Act, 1969 
38.  1971 11 The Rajasthan Government Servants Inquiries (Evidence of 
Corruption) Act, 1971 
39.  1975 2 The Rajasthan Panchayati Raj Institutions (Extension of Term) Act, 
1975 
40.  1975 24 The Rajasthan Privat e Electric Supply Undertakings (Acquisition) 
Act, 1975 
41.  1977 3 The Rajasthan Panchayat Samitis and Zila Parishads (Termination of 
Term) Act, 1977 
42.  1977 5 The Rajasthan Finance Act, 1977 
43.  1978 3 The Rajasthan Finance Act, 1978 
44.  1979 5 The Rajasthan Finance Act, 1979 
45.  1980 29 The Rajasthan Appropriation (Vote on Account) Act, 1980 
46.  1980 30 The Rajasthan Appropriation Act, 1980 
47.  1982 2 The Rajasthan Panchayat (Extension of Term) Act, 1982 
48.  1986 24 The Jaipur Metals and Electricals Limited (Acquisition of Shares) Act, 
1986 
49.  1987 3 The Rajasthan Motor Vehicles Taxation (Amendment and Validation) 
Act, 1987 
50.  1987 11 The Rajasthan Shops and Commercial Establishments (Employees 
Life Insurance) Act, 1987 
51.  1987 16 The Rajasthan Validation of Execution of Certa in Leases, Licences 
and Agreements Act, 1987 
52.  1988 3  The Rajasthan Finance Act, 1988 
53.  1989 16 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension)   (Amendment) Act, 1989. 
54.  1993 1 The Rajasthan General Clauses (Amendment) Act, 1991. 
55.  1993  
(President 
Rule) 
1 The Rajasthan Municipalities (Amendment) Act, 1993. 
56.  1993 5 The Rajasthan Panchayat (Amendment) Act, 1993. 
4 
1 2 3 4 
57.  1993 6 The Rajasthan Money Lenders (Amendment) Act, 1991. 
58.  1993 13 The Rajasthan Appropriation (Vote on Account) Act,1993 
59.  1993 14 The Rajasthan Appropriation Act,1993 
60.  1993 57 The Rajasthan Appropriation (No. 2)   Act, 1993 
61.  1994 1 The Rajasthan Municipalities (Amendment) Act, 1994. 
62.  1994 2 The Rajasthan Civil Courts (Amendment) Act, 1994. 
63.  1994 5 The Rajasthan Panchayat (Amendment) Act, 1994. 
64.  1994 6 The Rajasthan Sales Tax (Amendment) Act, 1994. 
65.  1994 10 The Rajasthan Excise (Amendment) Act, 1994. 
66.  1994 12 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1994. 
67.  1994 14 The Rajasthan Ministers’ Salaries (Amendment) Act, 1994. 
68.  1994 15 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Second Amendment) Act, 1994.  
69.  1994 16 The Jaipur Development Authority (Amendment) Act, 1994. 
70.  1994 17 The Rajasthan Pass Book (Agr icultural Holdings)  (Amendment) Act, 
1994. 
71.  1994 18 The Rajasthan Urban Improvement (Amendment) Act, 1994. 
72.  1994 19 The Rajasthan Municipalities (Second Amendment) Act, 1994. 
73.  1994 21 The Rajasthan Tenancy (Amendment) Act, 1994. 
74.  1994 22 The Rajasthan Municipalities (Third Amendment) Act, 1994. 
75.  1994 23 The Rajasthan Panchayati Raj (Amendment) Act, 1994. 
76.  1995 1 The Rajasthan Tenancy (Amendment) Act, 1992. 
77.  1995 6 The Rajasthan Municipalities (Amendment) Act, 1995. 
78.  1995 7 The Rajasthan Panchayati Raj (Amendment) Act, 1995. 
79.  1995 8 The Rajasthan Land Revenue (Amendment) Act, 1995. 
80.  1995 9 The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1995. 
81.  1995 10 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1995. 
82.  1995 11 The Rajasthan Tenancy (Amendment) Act, 1995. 
83.  1995 14 The Rajasthan Lands and Building Tax (Amendment) Act, 1995. 
84.  1995 15 The Rajasthan Electricity (Duty) (Amendment) Act, 1995. 
85.  1995 16 The Rajasthan Pass -Book (Agricultural Holdings) (Amendment) A ct, 
1995. 
86.  1995 17 The Rajasthan Societies Registration (Amendment) Act, 1995. 
87.  1995 18 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1995.  
88.  1995 20 The Rajasthan Advocates Welfare Fund (Amendment) Act, 1995. 
89.  1995 21 The Rajasthan Go-Seva Ayog Act, 1995 
90.  1995 24 The Rajasthan University Teachers and Officers (Selection for 
Appointment) (Amendment) Act, 1995.  
5 
1 2 3 4 
91.  1995 26 The Rajasthan Cooperative Societies (Amendment) Act, 1995. 
92.  1995 28 The Rajasthan Colonisation (Amendment) Act, 1995. 
93.  1995 29 The Rajasthan Land Revenue (Second Amendment) Act, 1995. 
94.  1995 30 The Rajasthan Ministers’ Salaries (Amendment) Act, 1995. 
95.  1996 3 The Rajasthan Taxation Tribunal (Amendment) Act, 1996. 
96.  1997 1 The Rajast han Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1997. 
97.  1997 2 The Rajasthan Land Revenue (Amendment) Act, 1997. 
98.  1997 3 The Rajasthan Tenancy (Amendment) Act, 1997. 
99.  1997 4  The Rajasthan Agricultural Produce Markets (Amendment) Act, 1997. 
100.  1997 9 The Rajasthan Finance Act, 1997 
101.  1997 10 The Rajasthan Public Premises   (Eviction of Unauthorised Occupants) 
(Amendment) Act,  1994. 
102.  1998 3 The Rajasthan Universities’ Teachers and Officers (Selection for 
Appointment) (Amendment) Act, 1998. 
103.  1998 4 The Rajasthan Ministers’ Salaries (Amendment) Act, 1998. 
104.  1998 5 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1998. 
105.  1998 6 The Rajasthan Public Premises    (Eviction of  Unauthorised Occupants) 
(Amendment) Act, 1997. 
106.  1998 9 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 1998. 
107.  1999 8 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 1999. 
108.  1999 9 The Rajasthan Ministers' Salaries (Amendment) Act, 1999. 
109.  1999 10 The Rajasthan Secondary Education (Amendment) Act, 1999. 
110.  1999 11 The Rajasthan Agricultural Produce Markets (Amendment) Act, 1999. 
111.  1999 15 The Rajasthan Panchayati Raj (Amendment) Act, 1999. 
112.  1999 17 The Rajasthan Ministers' Salaries (Second Amendment) Act, 1999. 
113.  1999 18 The Rajasthan Tenancy (Amendment) Act, 1999. 
114.  1999 19 The Rajasthan Municipalities (Amendment) Act, 1999. 
115.  1999 20 The Rajasthan Relief Undertakings (Special Provisions) (Ame ndment) 
Act, 1999. 
116.  1999 21 The Rajasthan Laws (Amendment) Act, 1999. 
117.  2000 1 The Jaipur Metals and Electricals Limited (Acquisition of Shares) 
(Amendment) Act, 1997. 
118.  2000 5 The Rajasthan Municipalities (Amendment) Act, 2000. 
119.  2000 6 The Rajasthan Secondary Education (Amendment) Act, 2000. 
6 
1 2 3 4 
120.  2000 7 The Rajasthan Excise (Amendment)   Act, 2000. 
121.  2000 9 The Rajasthan Panchayati Raj (Amendment) Act, 2000. 
122.  2000 10 The Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) 
(Amendment) Act, 2000. 
123.  2000 19 The Rajasthan Urban Improvement (Amendment) Act, 2000. 
124.  2000 20 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2000. 
125.  2000 22 The Rajasthan Municipalities (Second Amendment) Act, 2000. 
126.  2000 23 The Rajasthan Municipalities (Third Amendment) Act, 2000. 
127.  2001 6 The Jaipur Development Authority (Amendment) Act, 2001. 
128.  2002 6 The Rajasthan Land Revenue (Amendment) Act, 2002. 
129.  2002 8 The Rajasthan Public Examination (Prevention of Unfairmeans) 
(Amendment) Act, 2001. 
130.  2002 14 The Rajasthan Employment of Manual Scavengers and Construction 
of Dry Latrines (Prohibition) Act, 2000 
131.  2003 5 The Rajasthan Municipalities (Amendment) Act, 2003. 
132.  2003 6 The Rajasthan Finance Act, 2003 
133.  2003 7 The Rajasthan Uni versities’ Teachers and Officers (Selection for 
Appointment) (Amendment) Act, 2003. 
134.  2003 8 The Rajasthan Sales Tax (Amendment) Act, 2003. 
135.  2003 9 The Rajasthan Advocates Welfare Fund (Amendment) Act, 2003. 
136.  2003 10 The Rajasthan Non-Government Educational Institutions 
(Amendment) Act, 2001. 
137.  2003 11 The Rajasthan Co-operative Societies (Amendment) Act, 2003. 
138.  2003 12 The Rajasthan Public Premises (Eviction of Unauthorised Occupants) 
(Amendment) Act, 2001. 
139.  2003 15 The Rajasthan Warehouses (Amendment) Act, 2003. 
140.  2003 20 The Rajasthan Non-Government Educational Institutions 
(Amendment) Act, 2003. 
141.  2004 1 The Rajasthan Municipalities (Amendment) Act, 2004. 
142.  2004 6 The Rajasthan Sales Tax  (Amendment) Act, 2004. 
143.  2004 7 The Rajasthan Stamp (Amendment) Act, 2004. 
144.  2004 8 The Rajasthan Panchayati Raj (Amendment) Act, 2004. 
145.  2004 9 The Rajasthan Co-operative Societies (Amendment) Act, 2004. 
146.  2004 10 The Rajasthan Sanskrit University (Amendment) Act, 2004. 
147.  2004 11 The Rajasthan Urban Improvement (Amendment) Act, 2004. 
148.  2004 12 The Rajasthan Agricultural Produce Markets (Amendment) Act, 2004. 
149.  2005 2 The Rajasthan Civil Services (Service Matters Appellate Tribunals) 
(Amendment) Act, 2005. 
7 
1 2 3 4 
150.  2005 3 The Rajasthan Panchayati Raj (Amendment) Act, 2005. 
151.  2005 8 The Rajasthan Agricultural Produce Markets (Amendment) Act, 2005. 
152.  2005 9 The Rajasthan Agricultural Produce Markets (Second Amendment) 
Act, 2005. 
153.  2005 11 The Rajasthan Ministers' Salaries (Amendment) Act, 2005. 
154.  2005 12 The Rajasthan Ministers' Salaries (Second Amendment) Act, 2005. 
155.  2005 13 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2005. 
156.  2005 17 The Rajasthan Civil Services (Service Matters Appellate Tribunals) 
(Second Amendment) Act, 2005. 
157.  2005 18 The Rajasthan Rent Control (Amendment)  Act,2005. 
158.  2005 19 The Rajasthan Agricultural Produce Markets (Third Amendment) Act, 
2005. 
159.  2006 1 The Rajasthan Rent Control (Second Amendment)  Act, 2005. 
160.  2006 6 The Rajasthan Monuments, Archaeo logical Sites and Antiquities 
(Amendment) Act, 2006. 
161.  2006 7 The Rajasthan Municipalities (Amendment) Act, 2006. 
162.  2006 9 The Rajasthan Ministers' Salaries (Amendment) Act, 2006. 
163.  2006 12 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2006. 
164.  2006 18 The Rajasthan Civil Courts (Amendment)  Act, 2006. 
165.  2007 3 The Rajasthan Value Added Tax (Amendment) Act, 2007. 
166.  2007 5 The Rajasthan Colonisation (Amendment)  Act, 2007. 
167.  2007 6 The Rajasthan  Excise (Amendment)  Act, 2007. 
168.  2007 9 The Rajasthan Panchayati Raj (Amendment) Act, 2007. 
169.  2007 11 The Rajasthan Co-operative Societies (Amendment) Act, 2007. 
170.  2007 12 The Rajasthan Monuments, Archaeological  Sites and Antiquities 
(Amendment) Act, 2007. 
171.  2007 13 The Rajasthan Public Trusts (Amendment) Act, 2007. 
172.  2008 12  The Rajasthan Panchayati Raj (Amendment) Act, 2008. 
173.  2008 13 The Rajasthan Lokayukta and Up -Lokayuktas (Amendment) Act, 
2008. 
174.  2008 14 The Rajasthan Panchayati Raj (Second Amendment) Act, 2008. 
175.  2008 15 The Rajasthan Agricultural Produce Markets (Amendment) Act, 2008. 
176.  2008 20 The Rajasthan Bhoodan Yagna (Amendment)  Act, 2008. 
177.  2008 21 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2008. 
178.  2008 23 The Rajasthan Khadi and  Village Industries Board (Amendment) Act, 
2008. 
179.  2009 7 The Rajasthan Value Added Tax (Amendment) Act, 2009. 
8 
1 2 3 4 
180.  2009 15 The Rajasthan Agricultural Produce Markets (Amendment) Act, 2009. 
181.  2009 17 The Rajasthan Panchayati Raj (Amendment) Act, 2009. 
182.  2009 19 The Rajasthan Court  Fees and Suits Valuation (Amendment) Act, 
2009. 
183.  2010 1 The Rajasthan Appropriation (No. 1)   Act, 2010 
184.  2010 7 The Rajasthan Co-operative Societies (Amendment) Act, 2010. 
185.  2010 11 The Rajasthan Ministers' Salaries (Amendment) Act, 2010. 
186.  2010 12 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2010. 
187.  2010 14 The Rajasthan Technical University (Amendment) Act, 2010. 
188.  2010 15 The Rajasthan Private Universities' Laws (Amendment) Act,  2010. 
189.  2010 16 The Jaipur Development Authority (Amendment) Act, 2010. 
190.  2010 17 The Jodhpur Development Authority  (Amendment) Act,  2010. 
191.  2010 18 The Rajasthan Urban Improvement  (Amendment) Act,  2010. 
192.  2010 19 The Rajasthan Municipalities (Amendment) Act,  2010. 
193.  2010 20 The Rajasthan Panchayati Raj (Amendment) Act, 2010. 
194.  2010 21 The Rajasthan Panchayati Raj (Second Amendment) Act, 2010. 
195.  2010 22 The Rajasthan Value Added Tax (Amendment) Act, 2010. 
196.  2011 2 The Rajasthan Municipalities (Amendment)  Act, 2011. 
197.  2011 4 The Rajasthan Universities’ Teachers and Officers (Selection for 
Appointment) (Amendment)Act, 2011. 
198.  2011 5 The Rajasthan Agricultural Produce Markets (Amendment) Act, 2011. 
199.  2011 6 The Rajas than Agricultural Produce Markets (Second Amendment) 
Act, 2011. 
200.  2011 8 The Rajasthan Non–Government Educational Institutions 
(Amendment) Act, 2011. 
201.  2011 9  The Rajasthan Panchayati Raj (Amendment)  Act, 2011. 
202.  2011 11 The Rajasthan Fiscal Responsibili ty and Budget Management 
(Amendment) Act, 2011. 
203.  2011 12 The Rajasthan Land Reforms and Resumption of Jagirs (Amendment)    
Act, 2011. 
204.  2011 13 The Rajasthan Tenancy (Amendment) Act, 2011. 
205.  2011 14 The Rajasthan Land Revenue (Amendment) Act, 2011. 
206.  2011 18 The Rajasthan Fiscal Responsibility and Budget Management (Second 
Amendment) Act, 2011. 
207.  2011 27 The Rajasthan Urban Street Vendors (Protection of Livelihood and 
Regulation of Street Vending) Act, 2011 
208.  2011 28 The Rajasthan Rent Control (Amendment) Act, 2011. 
209.  2011 29 The Rajasthan Municipalities (Second Amendment) Act, 2011. 
210.  2012 1 The Rajasthan Tenancy (Amendment) Act, 2010. 
9 
1 2 3 4 
211.  2012 9 The National Law University, Jodhpur (Amendment) Act, 2012. 
212.  2012 10 The Rajasthan Private Universities' Laws (Amendment) Act, 2012. 
213.  2012 12 The Rajasthan Laws (Amendment) Act, 2012. 
214.  2012 19 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2012. 
215.  2012 20 The Rajasthan Ministers' Salaries (Amendment) Act, 2012. 
216.  2012 23 The Rajasthan Stamp (Amendment) Act, 2011. 
217.  2012 24 The Maharaja Ganga Singh University, Bikaner (Amendment) Act, 
2012. 
218.  2012 25 The University of Kota (Amendment) Act, 2012. 
219.  2012 26 The Rajasthan Advocates Welfare Fund (Amendment) Act, 2012. 
220.  2012 37 The Rajasthan Imposition of Ceiling on Agricultural Holdings 
(Amendment) Act, 2010. 
221.  2013 3 The Rajasthan Private Universities' Laws (Amendment) Act, 2013. 
222.  2013 4 The Jai Narain Vyas University, Jodhpur (Amendment) Act, 2013. 
223.  2013 5 The Vardhman Mahaveer Open University, Kota (Amendment) Act, 
2013. 
224.  2013 6 The University of Rajasthan (Amendment) Act, 2013. 
225.  2013 7 The Maharshi Dayanand Saraswati University (Amendment) Act, 
2013. 
226.  2013 8 The Rajasthan Universities' Teachers and Officers (Selection for 
Appointment) (Amendment) Act, 2013. 
227.  2013 9 The Mohan Lal Sukhadia University (Amendment) Act, 2013. 
228.  2013 10 The Rajasthan Panchayati Raj (Amendment) Act, 2013. 
229.  2013 11 The Rajasthan Special Courts (Amendment) Act, 2013. 
230.  2013 13 The Rajasthan University of Health Sciences (Amendment) Act, 2013. 
231.  2013 15 The Rajasthan Forest (Amendment) Act, 2012. 
232.  2013 16 The Rajasthan Nurses, Midwives, Health Visitors And Auxiliary 
Nurse-Midwives Registration (Amendment) Act, 2013. 
233.  2013 17 The Rajasthan Co-operative Societies (Amendment) Act, 2013. 
234.  2013 23 The Maharana Pratap University of Agriculture and Technology 
Udaipur (Amendment) Act, 2013. 
235.  2013 24 The Swami Keshwanand Rajasthan Agriculture University, Bikaner 
(Amendment) Act, 2013. 
236.  2013 26 The University of Kota (Amendment) Act, 2013. 
237.  2013 27 The Rajasthan Technical University (Amendment) Act, 2013. 
238.  2013 28 The Maharaja Ganga Singh University, Bikaner (Amendment) Act, 
2013. 
239.  2013 30 The Rajasthan University of Veterinary a nd Animal Sciences 
(Amendment) Act, 2013. 
10 
1 2 3 4 
240.  2013 34 The Jagadguru Ramanandacharya Rajasthan Sanskrit University 
(Amendment) Act, 2013. 
241.  2013 36 The Rajasthan Guaranteed Delivery of Public Services (Amendment) 
Act, 2013. 
242.  2013 37 The Rajasthan Tenancy (Amendment) Act, 2013. 
243.  2014 2 The Rajasthan Right to Hearing (Amendment) Act, 2014. 
244.  2014 8 The Rajasthan Forest (Amendment) Act, 2014. 
245.  2014 15 The Rajasthan Civil Courts (Amendment) Act, 2014. 
246.  2014 16 The Rajasthan Agricultural Produce Markets (Amendment) Act, 2013. 
247.  2014 17 The Rajasthan Land Laws (Amendment) Act, 2014. 
248.  2014 18 The Rajasthan Legislative Assembly (Officers and Members 
Emoluments and Pension) (Amendment) Act, 2014. 
 
 
 
 

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