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The RAJASTHAN UNIVERSITIES’ TEACHERS (ABSORPTION OF TEMPORARY TEACHERS) (AMENDMENT) ACT, 2023

Rajasthan · state statute
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212                     राजस् थान राज-पत्र, अगस् त 10, 2023               भाग 4 (क½ 
 
LAW (LEGISLATIVE DRAFTING) DEPARTMENT 
(GROUP-II) 
NOTIFICATION 
Jaipur, August  8, 2023 
            No. F. 2(35)Vidhi/2/2023. - In pursuance of Clause (3) of Article 348 of the 
Constitution of India, the Governor is pleased to authorise the publication in the Rajasthan 
Gazette of the following t ranslation in the English language of the Rajasthan Sarvjanik 
Pareeksha (Bhartee Mein Anuchit Sadhanon Kee Roktham Ke Adhyupay) (Sanshodhan)  
Adhiniyam, 2023 (2023 Ka Adhiniyam Sankhyank 17):-     
(Authorised English Translation) 
THE RAJASTHAN PUBLIC EXAMINATION (MEASURES FOR PREVENTION OF 
UNFAIR MEANS IN RECRUITMENT) (AMENDMENT) ACT, 2023 
(Act No. 17  of 2023) 
(Received the assent of the Governor on the 5th day of August, 2023) 
An 
Act 
to amend the Rajasthan Public Examination (Mea sures for Prevention of Unfair Means in 
Recruitment) Act, 2022. 
Be it enacted by the Rajasthan State Legislature in the Seventy -fourth Year of the 
Republic of India, as follows:- 
1. Short title and commencement. - (l) This Act may be called the Rajasthan Pu blic 
Examination (Measures for Prevention of Unfair Means in Recruitment) (Amendment) Act, 
2023. 
(2) It shall come into force at once.  
2. Amendment of section 10, Rajasthan Act No. 6 of 2022. - In sub-section (2) of 
section 10 of the Rajasthan Public Exami nation (Measures for Prevention of Unfair Means in 
Recruitment) Act, 2022  (Act No. 6 of 2022),-  
(i)  for the existing expression “less than five years but which may extend to 
imprisonment of ten years”, the expression “less than ten years but which may 
extend to imprisonment for life” shall be substituted; and 
(ii) in proviso, for the existing expression “five years”, the expression “ten years” 
shall be substituted. 
  
ज्ञान प्रकाश गुप ता, 
Principal Secretary to the Government. 
 
 
 
 
 
 
 
 
राज्‍ य‍क े ्‍‍ रीय‍मुरणालय,‍जय्ुर। 

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