The Assisted Reproductive Technology (Regulation) Act, 2021

 
 
राजस्‍ थान‍राजपत्र 
विशेषाांक 
RAJASTHAN GAZETTE 
Extraordinary 
साधिकार‍प्रकाशशत Published by Authority 
आश्विन 20, बुधिार,  शाके  1944-अक् टूबर 12, 2022 
Asvina  20, Wednesday , Saka 1944- October  12, 2022 
भाग-1(ख) 
महत्‍ िपर्ण ‍सरकार  आज्ञायें।  
धिककत्सा एिां स्िास््य (ग्रुप-3) विभाग 
अधधसूचना 
जयपुर,‍अक्‍टरबर र‍,,,‍2222 
 
‍‍सांख्‍ या‍प . 35(18)धिस्िा/ग्रुप-3/2022 ‍ :-The Surrogacy (Regulation) Act, 2021 and The Assisted 
Reproductive Technology (Regulation) Act, 2021 (2021 का केन्द्रीय अधधननयम संख्या 47) की धारा 27 के 
अनुसरण में राज्य सरकार एतदद्िारा ननमनांककत सारणी अनुसार राज्य में State Assisted Reproductive 
Technology and Surrogacy Board का गठन करती ह ैः- 
dz-la- uke@inuke in fo’ks"k fooj.k 
1 Minister Health and Family Welfare Chairperson  Ex officio 
2 Secretary Medical and Health Vice Chairperson  Ex officio 
3 Director ICDS or their nominee Member  Ex officio 
4 Secretary Social Welfare or their nominee Member  Ex officio 
5 Director (FW) M&HS Rajasthan Member  Ex officio 
6 Joint Secy. Medical, Health & Family Welfare 
(Gr.3) 
Member Secretary  Ex officio 
 
राज्यपाल की आज्ञा से, 
 
नरेन्द्र कुमार बंसल, 
सांयुक्त शासन सधिि। 
   
 
2629 
     
राज्‍ य‍क े ्‍‍ र य‍मुर्ालय,‍जयपुर। 
 

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