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The rajasthan preventive detention (repealing) act, 1996

Rajasthan · state statute
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THE RAJASTHAN PREVENTIVE DETENTION (REPEALING) ACT, 1996 
(Act No. 6 of 1996) 
[Received the assent of the Governor on the 7th day of August, 1996] 
An 
Act 
to repeal the Rajasthan Preventive Detention Act, 1970. 
Be it enacted by the Rajasthan State Legislature in the Forty -seventh Year of the 
Republic of India, as follows:- 
1. Short title and commencement. - (1) This Act may be called the Rajasthan Preventive 
Detention (Repealing) Act, 1996. 
(2) It shall come into force at once. 
2. Repeal of Rajasthan Act No. 23 of 1970. - The Rajasthan Preventive Detention Act, 
1970 (Act No. 23 of 1970) is hereby repealed. 
 
 

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