Punjab — state statutes

314 acts.

• The A compensatory afforestation act 2016
• The Adesh University Act, 2012.
• The Akal University Act, 2015.
• The Amity University, Punjab Act, 2021. (Punjab Act No. 6 of 2021).
• The Amritsar Culture and Tourism Development Punjab Act
• The Amritsar Walled City (Recognition of Usage) Act, 2016
• The Arbitration & Conciliation Act 1996
• The Baba Farid University of Health Sciences Act, 1998
• The Birth and Death Act, 1969
• The BONDED LABOUR (ABOLITION) ACT, 1976
• The Building and other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
• The BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE CESS ACT, 1996
• The C.T. University Act
• The Central Universities Act, 2009
• The Chandigarh University Act, 2012.
• The CHILD LABOUR (PROHIBITION AND REGULATION) ACT, 1986
• The Chitkara University Act, 2010
• The Cigarettes and Other Tobacco Products Act, 2003
• The Clinical Establishment ACT
• The CODE OF CRIMINAL PROCEDURE, 1973
• The COLLECTION OF STATISTICS ACT, 1953
• The Colonization of Govt. Lands (Punjab) Act, 1912
• The Consumer Protection Act
• The Consumer Protection Act, 2019
• The CONTRACT LABOUR (REGULATION AND ABOLITION) ACT, 1970
• The Control of National Highways Act, 2002
• The DAV University Act, 2012.
• The Desh Bhagat University Act, 2012.
• The DISASTER MANAGEMENT ACT, 2005
• The Domestic Voilence act
• The DRUGS AND COSMETICS ACT AND RULES
• The EAST PUNJAB CONTROL OF BRICKS SUPPLIES ACT, 1949
• The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
• The East Punjab Ministers' Salaries Act, 1947
• The East Punjab War Awards Act 1948
• The employment exchanges compulsory notification of vacancies act 1959
• The ENERGY CONSERVATION ACT 2001
• The EQUAL REMUNERATION ACT, 1976
• The ESSENTIAL COMMODITIES ACT
• The Extracts from Representation of the People Act, 1950
• The Factory Act , 1948
• The G.N.A. University Act, 2014
• The Good Conduct Prisoners (Temporary Release) Act 1962
• The Good Conduct Prisoners Probational Release Act 1926
• The Good Prisoner Act
• The GRANT-IN-AID ON ACCOUNT OF TERMINAL BENEFITS) ACT, 2016.
• The GSR45/const/staff ART 309
• The Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
• The Guru Kashi University Act, 2011
• The Guru Nanak University Amritsar Act, 1969
• The Guru Ravidas Ayurved University, Punjab Act, 2009
• The Haryana and Punjab Agricultural Universities Act, 1970
• The HIV/AIDS Act 2017
• The Inder Kumar Gujral Punjab Technical University Act - 1996
• The INDIAN CHRISTIAN MARRIAGE ACT
• The INDIAN FISHERIES ACT 1897
• The indian succession act,1925
• The Industrial And Business Development Policy 2017
• The INDUSTRIAL DISPUTES ACT, 1947
• The Industrial Employment (Standing Orders) Act, 1946
• The INTEGRATED LOGISTICS AND LOGISTICS PARK POLICY 2023
• The Jagat Guru Nanak Dev Punjab State Open University Act, 2019.
• The LABOUR LAWS (EXEMPTION FROM FURNISHING RETURNS AND MAINTAINING REGISTERS BY CERTAIN ESTABLISHMENTS) ACT, 1988
• The Lamrin Tech Skills University, Punjab Act, 2021.
• The Land Acquisition Act 1894
• The Legal Metrology Act Punjab
• The LOTTERIES (REGULATION) ACT, 1998
• The Lovely Professional University Act, 2005
• The Maharaja Bhupinder Singh Punjab Sports University Act, 2019.
• The Maharaja Ranjit Singh Punjab Technical University Act 2014
• The Mahatma Gandhi National Rural Employment Guarantee Act, 2005
• The MATERNITY BENEFIT ACT, 1961
• The Medical Termination of Pregnancy Act 1971
• The Mental Healthcare Act, 2017
• The MINES AND MINERALS (DEVELOPMENT AND REGULATION) ACT, 1957
• The MINIMUM WAGES ACT, 1948
• The MOTOR TRANSPORT WORKERS ACT, 1961
• The Municipal Elections Rules for Municipal Corporations
• The Municipal Elections Rules for Municipal Councils
• The narcotic drugs and psychotropic substances act, 1985
• The National Food Security Act
• The Northern India Canal and Drainage (Punjab Amd.) Act, 1981
• The Northern India Canal and Drainage (Punjab Amendment) Act, 1973
• The Northern India Canal and Drainage Act, 1873
• The NTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
• The Panjab University Act, 1947
• The PAYMENT OF BONUS ACT, 1965
• The Payment of Gratuity Act, 1972
• The PAYMENT OF WAGES ACT, 1936
• The Pb preservation of Subsoil Act,2009 copied gazette
• The PEPSU Tenancy and Agricultural Lands Act, 1955
• The PEPSU Townships Development Board Act,1954
• The PESCO Act. 1978
• The PIDB Act
• The Plaksha University, Punjab Act, 2021. (Punjab Act No. 21 of 2021)
• The POCSO Act,2012
• The POISONS ACT, 1919
• The Policy on Public Grievances Redressal
• The Policy on Public Grievances Redressal
• The Pre-natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994
• The prevention of corruption (amendment) act 2018
• The Prevention of cruelty to animals (Punjab Act no. 6 of 2024)
• The Prisoners (Attendance in Courts) Act, 1955
• The Prisoners Act 1900
• The Prisons Act, 1894
• The Probation of Offenders Act 1958
• The Protection of Children from Sexual Offences Act, 2012
• The Punjab (Welfare and Settlement of Landless, Marginal and Small Occupant Farmers) Allotment of State Government Land Act, 2020
• The Punjab Abadi Deh (Record of Rights) Act, 2021.
• The Punjab Abadi Deh (Record of Rights) Act, 2021. (Punjab Act No. 8 of 2021)
• The Punjab Abolition of Village Cess (Kuri Kamini) Act, 1950
• The Punjab Abolition of Village Cess (Malba) Act, 1961
• The Punjab Act 18 of 1979 Punjab privately managed recognised schools employees security of service rules 1979 -converted
• The PUNJAB AD HOC, CONTRACTUAL, DAILY WAGE, TEMPORARY, WORK CHARGED AND OUTSOURCED EMPLOYEES Welfare ACT, 2016
• The punjab agricultural produce markets act, 1961
• The Punjab Aided Schools (Security of Service) Act, 1969
• The PUNJAB ALLOTMENT OF STATE: GOVERNMENT LAND
• The Punjab Anatomy Act, 1963
• The Punjab Ancient And Historical Monuments And Archaeological Sites and Cultural Heritage Maintenance Board Act, 2013
• The Punjab Ancient And Historical Monuments And Archaeological Sites and Remains Act, 1964
• The Punjab and Canal and Drainage Act,2023
• The Punjab Anti Red Tape Act, 2021.
• The Punjab Apartment and Property Regulation Act, 1995.
• The Punjab Apartment Ownership Act, 1995
• The PUNJAB BHAGWAN VALMIK JI TIRATH STHAL (RAM TIRATH) SHRINE BOARD ACT, 2016
• The Punjab Borstal Act, 1926
• The Punjab Bovine Breeding Act
• The Punjab Bureau of Investment Promotion Act, 2016
• The Punjab Canal and Drainage Act, 2023.
• The Punjab Cattle Fairs (Regulation) Act, 1967
• The Punjab Civil Services (General and Common Conditions of Service) Rules, 1994
• The Punjab Clinical Establishments (Registration and Regulation) Act, 2020.
• The punjab co-operative societies act 1961
• The Punjab Community Participation in Municipalities Act, 2013.
• The Punjab Compulsory Registration of Marriages Act, 2012
• The Punjab Consolidation of Land Proceedings (Validation) Act, 1972 (Punjab Act No.4 of 1972)
• The PUNJAB CONTINGENCY FUND ACT
• The Punjab Cycle Rickshaws Regulation of Lenience) Act, 1976
• The Punjab Dairy Development Board Act, 2000
• The Punjab Department of Water Resources (Technical Service) Subordinate Offices, Group 'B' Rules,
• The Punjab Development Fund Act, 2014.
• The Punjab District Planning Committees Act, 2005
• The Punjab Education (Posting of Teachers in Disadvantages Area) Act, 2021
• The Punjab Education Development Act, 1998
• The Punjab Educational Institutions (Prohibition of Ragging) Act, 2013.
• The Punjab Electricity (Duty) Act, 2005
• The Punjab Excise Act, 1914(Bare Act )
• The Punjab Finance Commission for Panchayats and Municipalities Act, 1994
• The Punjab Forest (Sale of Timber) Act, 1913
• The Punjab Fruit Nursery Act
• The Punjab Gau-Sewa Commission Act, 2014
• The Punjab Gobind Singh Medical College Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978
• The Punjab Goods &amp
• The Punjab Gram Panchayat (Common Purposes Land) Eviction And Rent Recovery Act, 1976
• The Punjab Health System Corporation Act, 1996. (Punjab Act No. 6 of 1996)
• The Punjab Herd Registration Act, 2006
• The Punjab Herd Registration Act, 2006
• The Punjab Horse Race (Regulation and Management) Act, 2013.
• The Punjab Ice Price Control Act, 1968
• The Punjab Ice Price Control Act, 1968
• The Punjab Industrial and Business Development Policy 2022
• The PUNJAB INDUSTRIAL ESTABLISHMENT (NATIONAL AND FESTIVAL HOLIDAYS AND CASUAL AND SICK LEAVE) ACT, 1965 (
• The PUNJAB INDUSTRIAL HOUSING ACT, 1956
• The PUNJAB INFRASTRUCTURE (DEVELOPMENT & REGULATION) ACT, 2002
• The Punjab Kanungo Service (State Service Class III) Rules, 1976
• The Punjab Khadi and Village Industries Board Act-1955
• The PUNJAB LABOUR WELFARE FUND ACT, 1965
• The Punjab Land Improvement Schemes Act 1963
• The PUNJAB LAND PRESERVATION ACT, 1900
• The Punjab Land Record (State Service Class III) Rules, 1976
• The Punjab Land Reforms Act, 1972
• The Punjab Land Reforms Act, 1972
• The Punjab Land Revenue (Abolition) Act, 1997
• The Punjab Land Revenue Act, 1887
• The PUNJAB LAWS (SPECIAL PROVISIONS FOR REGULARIZATION OF UNAUTHORIZED COLONIES)
• The Punjab Laws (Special Provisions) Act, 2016
• The Punjab Learning of Punjabi and other Languages Act, 2008
• The Punjab Legislator (Allowances and Amenities Modifications) Act, 1982
• The Punjab Legislature (Modification of Allowances and Other Amenities) Act, 1978
• The Punjab Livestock and Birds Disease Act, 1948
• The Punjab Livestock Development Board
• The Punjab Livestock Improvement Act, 1953
• The PUNJAB LOKPAL ACT, 1996
• The PUNJAB MANAGEMENT AND TRANSFER OF MUNICIPAL PROPERTIES ACT, 2020
• The Punjab Mechanical Vehicle (PMV) Act
• The Punjab Minerals (Vesting of Rights) Act, 1994
• The Punjab Motor Accidents Claims Tribunals (Validation of Adjudications) Act, 1986
• The Punjab Motor Transport Vehicles (Toll) Act, 1992
• The PUNJAB MOTOR VEHICLES TAXATION ACT 1924
• The Punjab Municipal (Executive Officer) Act, 1931
• The punjab municipal act,1911
• The Punjab Municipal Act,1911
• The Punjab Municipal Fund Act 2006
• The Punjab Municipal Infrastructure Development Fund Act, 2011
• The PUNJAB NEW CAPITAL (PERIPHERY) CONTROL ACT, 1952
• The Punjab New Mandi Township (Dev. and Reg.) Act 1960
• The PUNJAB OFFICIAL LANGUAGE ACT, 1967
• The Punjab Panchayati Raj Act, 1994
• The punjab panchayati raj act, 1994
• The Punjab Pay Scales of Teachers Act, 2004
• The Punjab Pre-natal Diagnostic Techniques (Control and Regulation) Act, 1994
• The Punjab Preservation of Sub-Soil Water Act, 2009
• The PUNJAB PREVENTION OF BEGGARY ACT, 1971
• The PUNJAB PREVENTION OF DAMAGE TO PUBLIC AND PRIVATE PROPERTY ACT, 2014.
• The Punjab Prevention of Human Smuggling Act, 2012.
• The Punjab Prisons Development Board Act, 2020.
• The Punjab Privately Managed Aided Colleges (Non-Payment of Grant-in-Aid on Account of Terminal Benefits) Act, 2016.
• The Punjab Prohibition of Cow Slaughter Act ,1955
• The Punjab Protection of Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
• The Punjab Public Library and Information Services Bill, 2011
• The Punjab Public Moneys (Recovery of Dues) Act, 1983
• The Punjab Public Premises and land (Eviction and rent recovery) Act, 1973
• The Punjab PWM Act 2016
• The Punjab Recruitment of Multipurpose Health Workers (Female) Act, 2001
• The Punjab Recruitment of Teachers Act, 1999
• The Punjab Regional and Town Planning and Development Act, 1995
• The Punjab Registration (Validation) Act, 1973
• The Punjab Registration Validating Act, 1981
• The Punjab Regulation of Crusher Units, and Stockists and Retailers Act, 2025.
• The Punjab Regulation of Fee of Un-aided Educational Institutions Act, 2016.
• The Punjab Religious Premises and Land (Eviction and Rent Recovery) Act, 1997
• The PUNJAB RENT ACT NO 13 OF 2012
• The PUNJAB RENT ACT, 1995 (punjab Act No. 13 of 2012)
• The Punjab Requisitioning and Acquisition of Movable Property Act, 1978
• The Punjab Requisitioning and Acquisition of Movable Property Act, 1978
• The Punjab Resumption of Jagirs Act, 1957
• The Punjab Revenue Patwaris (Class III) Service Rules, 1966
• The Punjab Right To Business Act
• The Punjab Roads & Bridges Development Board (PRBDB) Act
• The Punjab Safety Measures for Prevention and Control of Fire Act, 2012.
• The Punjab Schedule Castes Land Reforms and Finance Corporation Act, 1970
• The punjab scheduled castes and backward classes (reservation in services) act 2006
• The Punjab School Teachers' Extension in Service Act, 2015.
• The Punjab Security of Land Tenures Act, 1953
• The Punjab Self Supporting Cooperative Societies Act 2006
• The Punjab Self-Supporting Co-operative Societies Act, 2006
• The Punjab Settlement of Agricultural Indebtedness Act, 2016.
• The Punjab Shops and Commercial Establishments Act, 1958
• The PUNJAB SLUM DWELLERS (PROPRIETARY RIGHTS) ACT, 2020
• The Punjab Slum Dwellers (Proprietary Rights) Act, 2020.
• The Punjab Social Security Act, 2018.
• The Punjab Special Economic Zones Act, 2009
• The Punjab Special Powers (Press) Act, 1956
• The Punjab Special Recruitment of Teachers Act, 1997
• The PUNJAB STATE CANCER AND DRUG ADDICTION TREATMENT INFRASTRUCTURE FUND (CADA Fund) ACT, 2013
• The Punjab State Commission for Non Resident Indians Act 2011
• The Punjab State Commission for Scheduled Castes (Amendment)Act, 2019, (Punjab Act No. 20 of 2019)
• The punjab state commission for scheduled castes act, 2004
• The Punjab State Commission for Women Act , 2001
• The Punjab State Council for Agricultural Education Act, 2017.
• The Punjab State Development Tax
• The PUNJAB STATE DEVELOPMENT TAX ACT, 2018.
• The PUNJAB STATE ELECTION COMMISSION ACT, 1994
• The PUNJAB STATE FARMERS AND FARM WORKERS COMMISSION ACT, 2017
• The Punjab State Higher Education Council Act, 2018.
• The Punjab State Legislature (Prevention of Disqualification) Act, 1952
• The Punjab State Legislature (Protection of Publication) Act, 1978
• The Punjab State Legislature Officers, Ministers And Members (Medical Facilities) Act, 1965
• The PUNJAB STATE LEGISLATURE OFFICERS, MINISTERS AND MEMBERS (MEDICAL FACILITIES) ACT, 1965
• The Punjab State Sports University Act
• The PUNJAB STATE UNIVERSITY TEXT BOOK BOARD CHANDIGARH
• The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
• The Punjab Tax on Luxuries Act, 2009
• The Punjab Tenancy Act, 1887
• The Punjab Tissue Culture Based Seed Potato Act, 2020
• The Punjab Transparency in Public Procurement Act, 2019.
• The PUNJAB TRANSPARENCYAND ACCOUNTABILITY IN DELIVERY OF PUBLIC SERVICE ACT, 2018
• The Punjab Urban Transport Fund Act, 2019.
• The Punjab VAT Act 2005
• The Punjab Veterinary Council Act, 1981
• The Punjab Village Common Land (Regulation) Act, 1961
• The Punjab Village Common Lands Regulation Act, 1961
• The Punjab Wheeled Vehicles (Lights) Act, 1976
• The PUNJAB WILDLIFE PRESERVATION ACT, 1959
• The Punjab-Municipal-Corporation-Law-Extension-to-Chandigarh-Act-1994
• The Punjab-Municipal-Fund-Act-2006
• The PunjabCinema(Regulation)Act,1952
• The RADE UNIONS ACT, 1926
• The Rajiv Gandhi National University of Law, Punjab Act, 2006
• The Rayat-Bahra University Act, 2014.
• The real estate (regulation and development) act, 2016.
• The REGISTRATION OF BIRTHS AND DEATHS ACT, I969
• The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
• The Right to Information Act, 2005
• The RIGHTS OF PERSONS WITH DISABILITY
• The RIMT University Act, 2015.
• The Road Transport Corporation Act, 1950
• The RTE ACT 2009
• The Salaries and Allowances of Chief Whip in Punjab Legislative Assembly Act, 2023.
• The SALARIES AND ALLOWANCES OF DEPUTY MINISTERS PUNJAB ACT, 1956
• The Salaries and Allowances of Deputy Ministers, Punjab, Act, 1956
• The Salary and Allowances of Leader of Opposition in Legislative Assembly Act, 1978
• The Sales Promotion Employees (Conditions of Service) Act, 1976
• The Sant Baba Bhag Singh University Act, 2014.
• The sardar beant singh state university act, 2021
• The Sardar Beant Singh State University Act, 2021.
• The SAW MILLS RULES
• The Seed Act 1966
• The Shaheed Bhagat Singh State University Act 2021
• The Shaheed Bhagat Singh State University Act, 2021.
• The Societies Registration Act ( Act XXI of 1960 )
• The Sri Guru Granth Sahib World University Act, 2008
• The SRI GURU RAM DAS UNIVERSITY OF HEALTH SCIENCES ACT
• The Sri Guru Ram Das University of Health Sciences Act, 2016.
• The Sri Guru Teg Bahadur State University of Law, Punjab Act, 2020.
• The street vendors (protection of livelihood and regulation of street vending) act, 2014
• The Surya World University Act, 2015.
• The UNORGANISED WORKERS SOCIAL SECURITY ACT, 2008
• The Urban Land (Ceiling and Regulation) Repeal, ACT, 1976
• The Warehousing Corporation Act, 1957
• The warehousing Corporation Act,1962
• The WORKING JOURNALISTS (FIXATION OF RATES OF WAGES) ACT, 1955
• The WORKING JOURNALISTS AND OTHER NEWSPAPER EMPLOYEES (CONDITION OF SERVICE) AND MISCELLANEOUS PROVISIONS ACT,1955
• The WORKMEN'S COMPENSATION ACT, 1923