The Punjab Registration Validating Act, 1981

J 
BUNIAB GOVE. GAZ, (EXTRA, SEPT. 15, 1981 17 
(BHDR. 27, 1903 SAKA) 
tion [+— 
iii 
No. 31-Leg./81.—T 
of Punjab received 
Tth September, 198 
(a) registering officers 
to act as Sub-Regis 
thereof during the 
Schedule ; and 
(b} Sub-Registrar Amritsar (Urban) purporting to act as Sub-Registrar Zistars. 2 n sub-district Amritsar (Rural) and -- comprising the villages specified in Schedule IT during the period: - ary, 1977 and ending with the 26th 
1 in respect of area falling withi 
commencing on the 14th Janu 
Pebruary, 1979; JA 
shall be deemed to have been validly performed as if the aforesaid persons had been duly appointed ‘as Sub-Registrars under the: (Central Act 16 of 1908), for the purposes of the performance of such acts. 
PART 1 
Notification 
“ DEPARTMENT OF LEGAL AND LEGISLATIVE AFFAIRS 
The 18th September, 198] 
Le following Act of the Legislature of the State the assent of the Governor of Pufijab’ on the 1, and is hereby published for general informa- 
Punjab Act No. 21 of 1981 
AN 
ACT 
1. This Act may be called the Punjab Registration Validating Act, 1981 
2. All acts performed by the— 
THE PUNJAB REGISTRATION VALIDATING ACT, 1981. 
to validate certain registrations and matters appurtenant thereto. 
Brit enacted bythe Legislature of the State of ‘Punjab, in the Thirty- second Year of the Republic of India as follows ‘+ 
* Short title, 
Validation 
of acts of pecified in column 2 of * Schedule I purporting registering trars of the sub-districts specified in column 1 a ng period noted against each in column 3 of that r = to act as 
Sub-Re- 
Registration ‘Act, -1903 
SCHEDULE I Cit 
Sub-District - Registering - Officer "Period 
1 2 3 
Ludhiana L Shri Ram Lal, P.0.S., = . 19th August, 1972 19 ”% (Urban) Executive Magistrate. ‘6th September, 1972. 7 2. Shri Sewak Singh, P.Q.S., . 7th September, 1972 to “ “yy Executive-Magistrate, Sth'April, 1973, 3, Miss P. Ahluwalia, 6th April, 1973 to District Officer, 19th February, 1977. Removal of Grievances. 
4. Shri M,L, Gotra, 20th February, 1977 t District ; Officer, 30thiApril, 1977. ° 4 Removal of Grievanges.- - 
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118 PUNJAB GOVT. GAZ. (EXTRA), SEPT. 18, 198! 
(BHDR. 27, 1903 SAKA) 
coe SECT a mem 2 re SA OE 3 
1 2 
5. Shri V. P. Dubey, P.C.S., 5th May, 1977 to ” 
District Officer, 30th November, 1977. yr 
Removal of Grievances, ” 
6. Shri J. L. Malhotra, P.C.S., lst Dzcember, 1977 to 
General Assistant to 21st May, 1979. 
Deputy Commissioner. 
To laodur 1. Shri M. L. Gotra, p.C.S., 
rban Executive Magistrate. 
a 8 6th June, 1973 to 
2. Shri Joginder Pal Singh, 31st August, 1973. 
P.C.S., Executive Magistrate, [ 
3. Shri Manohar Singh, P.C.S., 
General Assistant to 
Deputy Commissioner. 
4. Shri Joginder Singh Puri, 1 
P.C.S., Executive Magistrate. 
5th June, 1974 to 31st 
5. Shri LD, Kanwar, P.C.S., | July, 1974 and 
Executive Magistrate. | 1st November, 1974 
_% to 15th January, 1975 
6. Shri D. S. Multani, P.C.S., 
General Assistant to 
Deputy Commissioner. 
7. Shri Harjinder Singh, P.C.S,, 
Executive Magistrate. 
11th June, 1974 to Patiala Shrimati Sushil Gupta, 
(Urban) } Bxecutive Magistrate. 26th May, 1975. 
Sub-Divisional Officer (Civib, 10th June, 1974 to Phillaur 31st July, 1974. Phillaur. 4 
: - al Officer civ, 10th June, 1974 to Nawanshahr .. in She (Civih 31st July, 1974. 
sional Officer (Civil), 10th June, 1974 to Nakodar . a iD 31st July, 1974. 
,. 1, Sub-Divisional Officer 1st May, 1975 to 19th Gurdaspur (Civil), Gurdaspur, May, 1975. 
, General Assistant to 13th July, 1976 to Zant Commissioner, 19th August, 1976. 
_. Sub-Divisional Officer 1st May, 1975 to N\ 
13th July, 1976 to 
19th August, 1976. 
; t .. Sub-Divisiona] Officer 1st May, 1975 to Pathanko (Civil), Pathagkot. 19th May, 1975. 
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p UNIAB GOVT. Gaz, (mxTRA.), SEPT. 18, 1981 19 (BHDR. 27, 1903 SAKA) 
SCHEDULE II 
Name of village 
ecm 
H. B. No. 
Kale 
Ghanupur 
Bakh Shikargah 
Tung Bala 
Tung Pain 
Verka 
Wallah 
Khankot 
Sultanwind 
Duburii (Sultanwind) 
Kot Mit Singh (Sultanwind) 
Mulechak 
Bharariwal 
Fatahpur 
Kot Khalsa 
Wadali Guru 
Gopal Nagar, Bhawani Nagar 
(Amritsar) 
Vijay Nagar (Amritsar) 
Dhapai (Amritsar) 
Mustafabad (Tung Pain) 
‘Magboolpura (Sultanwind) 
Mohkampura Krishna Nagar 
(Tung Pain) 
368 Suburban, 381 Urban 
368 Suburban, 381 Urban 
282 
371 Suburban, 384 Urban 
372 Suburban, 385 Urban 
281 
280 
279 
- 373 Suburban, 386 Urban 
373 Suburban 
373 
376 
374 Suburban, 378 Urban 
377 
367 Suburban, 379 Urban 
366 Suburban, 380 Urban 
375 Suburban 
375 Suburban 
375 Suburban 
3712 
386 Urban 
372 
AFTAB SINGH BAKHSHI, 
Secretary to Government of Punjab, 
Department of Legal and Legislative Affairs. 
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