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The Punjab Registration (Validation) Act, 1973

Punjab · state statute
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oNIAB GOVT GAZ. (EXTRA.), APRIL, 19, 1973 (CHATTRA 29, 1895 SÁKA) 
PART I 
LEGISLATIVE DEPARTMENT 
Notification 
1973. 
The 19th April, 1973 
No. 17-Leg./73.-The following Act of the Legislature of the Psta of Punjab received the assent of the Governor of Punjab on the 17th 
April, 1973 and is hereby published for general information :-
Punjab Àct No. 15 of 1973 
TAE PUNJAB REGISTRATION (VALIDATION) ACT, 1973 
AN 
ACT 
to validate certain registrations and matters appurtenant thereto. 
BE it enacted by the Legislature of the state of Punjab in the Twenty 
fourth Year of the Republic of India as follows: 
1. This Áct may be called the Punjab Registration (Validating) Áct, Short title. 
73 
2. All acts performed by the General Assistant, Amritsar, purporting validation of 
to act as the Sub-Registrar of Amritsar City during the period commencing acts 
from the 1st September, 1964, and ending with the 13th of February, 1973, General 
Amritsar 
shall be valid and deemed to haye been validly performed as if the appoint- Assistant, 
Purporting 
ment of the aforesaid official had been duly m¡de as Sub-Registrar under 
the Indian Registration Act, 1908 (Act XVI of 1908), for the purposes of to act as 
Sub-Regis 
trar. the performance of such acts. 
JOGINDER SINGH MANDER, 
Secretary to Government, Punjab, 
Legislative Department. 
of 
4 
PUNJAB GOVT GAZ. (EXTRA, 
(CHAITRA 28 APRIL 19, 1973 7 
PART 1 
LEGISLATIVE DEPARTMENT 
Notification 
The 19th April, 1973 
No. 17-Leg./73.—The following Act of the Legislature of the of Punjab received the assent of the Governor of Punjab on the 17th 
1973 and is hereby published for general information :— 
Punjab Act No. 15 of 1973 
State 
April, 
THE PUNJAB REGISTRATION (VALIDATION) ACT, 1973 
AN 
ACT 
to validate certain registrations and matters appurtenant thereto. 
Be it enacted by the Legislature of the State of Punjab in the Twenty- 
fourth Year of the Republic of India as follows: — 
1. This Act may be called the Punjab Registration (Validating) Act, Short title. 
1973, 
ist: ] ting validation of 4 I acts performed by the General Assistant, Amritsar, purporting y; 
to act z Ek SL of Amritsar City. pi Ry ER 11d a of 
September, 1964, and ending with the of Fe , 1973, Gwent, 
Cn] ny oo faa to have been validly performed as if the ppait io 
of the aforesaid official had been duly made as Sub-Registrar under purporting 
the Indian Registration Act, 1908 (Act XVI of 1908), for the purposes of = = Se 
the performance of such acts. Ba 
JOGINDER SINGH MANDER, 
jab, Secretary to Government, Punjab, 
Legislative Department.

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