The COLLECTION OF STATISTICS ACT, 1953

Punjab · state statute

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1. THE COLLECTION OF STATISTICS 
ACT, 1953 
THE 5TH MAY, 1973 
No. 5234-4L-73/-14336.—In pursuance of the provisi ons of section 4 of the Collection of 
Statitistics Act, 1953 (Central Act 32 of 1953) the Governor of Punjab is pleased to 
appoint the Labour Commissioner, Punjab to be the Statistics Authority for the purpose 
of collecing Statistics relating to matters referred to in the said Act. 
 
K. D. VASUDEVA. 
Secretary to Government, Punjab, 
Department of Labour and Employment.

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