Tamil Nadu — state statutes

337 acts.

• The Andhra Land Revenue Assessments (Standardization) Repeal Act, 1979
• The Anna University Act 2013
• The Anna University Act, 1978
• The Anna University of Technology, Chennai Act, 2010
• The Anna University of Technology, Madurai Act, 2010
• The Anna University of Technology, Tiruchirappalli Act, 2006
• The Annamalai University Act 2013 with Amendments and Substitutions as Per G.O. Ms. No. 189, dated 07.10.2021
• The Beedi and Cigar Workers (Conditions of Employment) Act (CENTRAL ACT)
• The Bharathidasan University Act 1981
• The Bhavani Reservoir Irrigation Cess Act, 1933
• The Biological Diversity Act 2002
• The BONDED LABOUR SYSTEM (ABOLITION) ACT, 1976
• The Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act (CENTRAL ACT)
• The Chennai City Police (Extension to the Chennai City Suburban Area) Repeal Act, 2011
• The Chennai City Police (Extension to the cities of Avadi and Tambaram) Act, 2022
• The Chennai City Police (Extension to the City of Tiruppur) Act, 2012, Act 35 of 2012
• The CHILD AND ADOLESCENT LABOUR (PROHIBITION AND REGULATION) ACT, 1986
• The City of Madras (Alteration of Name) Act, 1996
• The Coimbatore Municipal Council (Appointment of Special Officers) Act, 1975
• The Contract Labour (Regulation And Abolition) Act,1970 (CENTRAL ACT)
• The Employee s Compensation Act,1923(CENTRAL ACT)
• The ENROLLMENT IN PROFESSIONAL COURSE ACT
• The Erode City Municipal Corporation Act,2008
• The Factories Act(CENTRAL ACT)
• The Gudalur Compensation for Tenants Improvements Act, 1931
• The Indian Forest Act 1927
• The Indian Telegraph Act, 1885 (Central Act 13 of 1885)
• The Industrial Disputes Act,1947 (CENTRAL ACT)
• The Industrial Employment Standing Orders Act (CENTRAL ACT)
• The Information Technology Act, 2000 (Central Act 21 of 2000)
• The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act,1979 (CENTRAL ACT)
• The Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987
• The Madras City Tenants Protection Act, 1921
• The Madras Court of Small Causes (Validation of Proceedings) Act, 1943
• The MADRAS UNIVERSITY ACT, 1923
• The MADURAI KAMARAJ UNIVERSITY ACT, 1965
• The Malabar Compensation for Tenants Improvements Act, 1899
• The Malabar Land Registration Act, 1895
• The Malabar Wills Act, 1898
• The manonmaniam sundaranar university act, 1990
• The Mappilla Succession Act, 1918
• The Mappilla Wills Act, 1928
• The Maternity Benefit Act (CENTRAL ACT)
• The Mettur Canal Irrigation Cess Act, 1953
• The Mines and Minerals(Development and Regulation) Act 1957
• The Minimum Wages Act 1948 (CENTRAL ACT)
• The MOTHER TERESA WOMEN'S UNIVERSITY, KODAIKANAL
• The Motors Transport Workers Act (CENTRAL ACT)
• The Nilgiris Game and Fish Preservation Act, 1879
• The Pachaiyappa’s Trust (Taking over of Management) Act, 1981
• The Parambikulam-Aliyar Project (Regulation of Water-Supply) Act, 1993
• The Parambikulam-Aliyar Project (Regulation of Water-Supply) Act, 1993.
• The Payment of Gratuity Act 1972 (CENTRAL ACT)
• The Payment Of Wages Act (CENTRAL ACT)
• The Periyar Irrigation Tanks (Preservation) Act, 1934
• The Periyar University Act, 1997
• The Plantations Labour Act 1951(CENTRAL ACT)
• The Prevention of Insults to National Honour Act, 1957
• The Prince of Arcot Endowments Act, 1922
• The PROTECTION OF HUMAN RIGHTS ACT, 1993
• The Rights of Persons With Disabilities Act,2016
• The Rosewood Act 1994
• The Sai University Act, 2018
• The Scheduled Tribes and others Traditional Forest Dwellers Recognition of Forest Right Act 2006
• The Shiv Nadar University Act, 2018
• The Tamil Nadu (Added Territories) Extension of Laws Act, 1962
• The Tamil Nadu (Added Territories) Extension of Laws Act, 1964
• The Tamil Nadu (Added Territory) Extension of Laws Act, 1961 Act 9 of
• The Tamil Nadu (Transferred Territory) Extension of Laws Act, 1957
• The Tamil Nadu (Transferred Territory) Extension of Laws Act, 1960
• The Tamil Nadu (Transferred Territory) Extension of Laws Act, 1965
• The Tamil Nadu (Transferred Territory) Luxury Tax on Tobacco (Validation) Act, 1966
• The Tamil Nadu Acquisition of Hoardings Act, 1985
• The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978.
• The Tamil Nadu Additional Assessment and Additional Water Cess Act, 1963
• The Tamil Nadu Additional Sales Tax Act, 1970
• The Tamil Nadu Admission in Professional Educational Institutions Act, 2006
• The Tamil Nadu Admission to Undergraduate Professional Courses on Preferential Basis to Students of Government Schools Act, 2021
• The Tamil Nadu Agricultural Income-tax (Repeal) Act, 2004
• The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Repeal Act, 2011
• The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Repeal Act, 2011
• The Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969
• The TAMIL NADU AGRICULTURAL PEST AND DISEASES ACT, 1919
• The Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Repeal Act, 2021
• The TAMIL NADU AGRICULTURAL PRODUCE MARKETING REGULATION ACT, 1987
• The TAMIL NADU AGRICULTURAL UNIVERSITY ACT, 1971
• The Tamil Nadu Agriculturists Relief Act, 1938
• The Tamil Nadu Aided Institutions (Prohibition of Transfers of Property (Extension to Pudukkottai) Act, 1961
• The Tamil Nadu Aided Institutions (Prohibition of Transfers of Property) Act, 1948
• The Tamil Nadu Aliyasantana Act, 1949
• The Tamil Nadu Animal Preservation Act, 1958
• The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997
• The Tamil Nadu Apartment Ownership Act, 1994.
• The Tamil Nadu Apartment Ownership Act, 2022
• The Tamil Nadu Bhoodan Yagna Act, 1958
• The Tamil Nadu Board of Revenue Abolition Act, 1980
• The Tamil Nadu Bovine Breeding Act, 2019
• The Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Repeal Act, 2023
• The Tamil Nadu Business Facilitation Act 2018
• The TAMIL NADU BUSINESS FACILITATION ACT, 2018
• The Tamil Nadu Canals and Public Ferries Act, 1890
• The Tamil Nadu Catering Establishments Act
• The Tamil Nadu Christian Marriages Validation Act, 1934
• The Tamil Nadu Co-Operative Land Development Banks Act, 1934
• The Tamil Nadu Co-Operative Societies (Appointment of Special Officers) Act, 1991
• The Tamil Nadu Commercial Crops Assessment (Repeal) Act, 1980
• The Tamil Nadu Consolidated Fund (Charged Expenditure) Act, 1950
• The TAMIL NADU CONTINGENCY FUND ACT, 1954
• The Tamil Nadu Cotton Control Act, 1952
• The Tamil Nadu Court of Wards Act, 1902
• The TAMIL NADU CULTIVATING TENANTS (PAYMENT OF FAIR RENT) ACT, 1956 ACT XXIV OF 1956
• The Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1989
• The Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984.
• The TAMIL NADU CULTIVATING TENANTS PROCECTION ACT, 1955 ACT XXV OF 1955
• The Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Shencottah Taluk) Act, 1959
• The Tamil Nadu Delimitation Commission Act 2017
• The Tamil Nadu Devadasis (Prevention of Dedication) Act, 1947
• The Tamil Nadu Development Action Plan for the Scheduled Castes and the Scheduled Tribes Act, 2024.
• The Tamil Nadu District Collectors Powers (Delegation) Act, 1956
• The Tamil Nadu Districts Limits Act, 1865
• The Tamil Nadu Dr.Ambedkar Law University Act, 1996
• The Tamil Nadu Dramatic Performances Act, 1954
• The Tamil Nadu Drugs and Other Stores (Unlawful Possession) Act, 1986
• The Tamil Nadu Educational Institutions (Temporary Control of Property) Act, 1949
• The Tamil Nadu Electricity Duty (Validation) Act, 1970
• The Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954
• The Tamil Nadu Entertainments Tax (Special Provisions and Validation) Act, 1986
• The Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Re-Enacting Act, 1956
• The Tamil Nadu Essential Articles Control and Requisitioning Act, 1949
• The Tamil Nadu Essential Services Maintenance (Repeal) Act, 2006
• The Tamil Nadu Establishment of Private Law Colleges (Regulation) Act, 2018.
• The Tamil Nadu Estates Communal, Forest and Private Lands (Prohibition of Alienation) Act, 1947
• The Tamil Nadu Fiscal Responsibilty Act 2003
• The TAMIL NADU FISHERIES UNIVERSITY ACT 2012 UPDATED UPTO NOVEMBER 2022
• The Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986
• The Tamil Nadu Forest (Validation) Act 1882
• The TAMIL NADU FOREST ACT - 1882
• The Tamil Nadu Forest Act 1882
• The Tamil Nadu General Clauses Act, 1891
• The Tamil Nadu General Sales Tax (Special Provisions) Act, 1964
• The Tamil Nadu Gift Goods (Unlawful Possession) Act, 1961
• The Tamil Nadu Government Servants (Conditions of Service) Act, 2016
• The Tamil Nadu Groundwater (Development and Management) Repeal Act, 2013
• The TAMIL NADU GUDALUR JANMAM ESTATES (ABOLITION AND CONVERSION INTO RYOTWARI) ACT, 1969
• The Tamil Nadu Hackney Carriage Act, 1911
• The Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981
• The Tamil Nadu Highways Act, 2001
• The Tamil Nadu Hill Area (preservation of Trees) Act 1955
• The Tamil Nadu Hill Areas (Preservation Of Trees) Act
• The Tamil Nadu Hindu Religious and Charitable Endowments (Special Provisions) Act, 1996
• The TAMIL NADU HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ACT, 1959
• The Tamil Nadu Horse Race (Abolition of Turf Agencies) Act, 1979
• The Tamil Nadu Horse Races (Abolition of Wagering or Betting) Act, 1974
• The Tamil Nadu Inam Abolition Laws (Validation of Proceedings) Act, 1986.
• The Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
• The Tamil Nadu Inams (Assessment) Act, 1956
• The Tamil Nadu Indebted Agriculturist (Temporary Relief) Act, 1976
• The Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955
• The Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954
• The Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1975
• The Tamil Nadu Indebted Agriculturists and Indebted Persons (Special Provisions) Act, 1976
• The Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975
• The Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976
• The Tamil Nadu Industrial Establishments (Conferment Of Permanent Status To Workmen) Act
• The Tamil Nadu Industrial Establishments (National,Festivel and Special Holidays) Act
• The Tamil Nadu Industrial Township Area Development Authority Act, 1997
• The TAMIL NADU INFRASTRUCTURE DEVELOPMENT ACT 2012
• The Tamil Nadu Installation of Oil Engines (Temporary Permission) Act, 1954
• The Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955
• The Tamil Nadu Irrigation (Voluntary Cess) Act, 1942
• The Tamil Nadu Irrigation Tanks (Improvement) Act,1949
• The Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959
• The Tamil Nadu Irrigation Works (Repair, Improvement and Construction) Act, 1943
• The Tamil Nadu Judicial Proceedings (Regulation of Reports) Act, 1960
• The Tamil Nadu Jute Goods Control Act, 1949
• The Tamil Nadu Khadi and Village Industries Board Act, 1959
• The Tamil Nadu Kidneys (Authority for use for Therapeutic Purposes) Act, 1987
• The Tamil Nadu Labour Welfare Fund Act
• The Tamil Nadu Land Encroachment Act, 1905
• The Tamil Nadu Land Improvement Schemes Act, 1959
• The Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961
• The Tamil Nadu Land Revenue and Water-Cess (Surcharge) (Repeal) Act, 1967
• The Tamil Nadu Laws (Special Provisions) Act, 2007
• The Tamil Nadu Laws (Special Provisions) Act, 2008
• The Tamil Nadu Laws (Special Provisions) Act, 2010
• The Tamil Nadu Laws (Special Provisions) No. 2 Act, 2010
• The Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967
• The Tamil Nadu Legislature (Prohibition of Simultaneous Membership) Act, 1950
• The Tamil Nadu Live-Stock Improvement Act, 1940
• The Tamil Nadu Local Authorities Entertainments Tax Act, 2017
• The Tamil Nadu Local Bodies Ombudsman Act, 2014
• The Tamil Nadu Local Fund Audit Act, 2014
• The Tamil Nadu Lokayukta Act, 2018
• The Tamil Nadu Manual Workers (Regulation Of Employment And Conditions Of Work) Act,1982
• The Tamil Nadu Marine Fishing Regulation Act, 1983
• The Tamil Nadu Maritime Board Act, 1995
• The Tamil Nadu Marumakkattayam (Removal of Doubts) Act, 1955
• The Tamil Nadu Medical Registration Act, 1914
• The Tamil Nadu Medical University Act, 1987
• The Tamil Nadu Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2008
• The Tamil Nadu Metropolitan Planning Committee Act, 2009
• The Tamil Nadu Money lenders Act, 1957
• The Tamil Nadu Motor Vehicles (Special Provisions) (Cancellation of Variations of Conditions of Permit) Act, 1996
• The Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992.
• The Tamil Nadu Motor Vehicles Taxation Act, 1974
• The Tamil Nadu Municipal Authorities (Term of Office and Election of Councilors) Act, 1963
• The Tamil Nadu Municipal Councils (Appointment of Special Officers) Act,
• The Tamil Nadu Municipal Councils (Appointment of Special Officers) Act, 1991
• The Tamil Nadu Nambudri Act, 1932
• The Tamil Nadu National Law University Act,2012
• The Tamil Nadu Non-Resident Tamils' Welfare Act 2011
• The Tamil Nadu Non-Trading Companies Act, 1972
• The Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978
• The Tamil Nadu Nurses and Midwives Act, 1926
• The Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1971
• The Tamil Nadu Occupants of Kudiyiruppu (Protection from Eviction) Act, 1961
• The TAMIL NADU OIL PALM (REGULATION OF PRODUCTION AND PROCESSING) ACT, 1994
• The Tamil Nadu Open Places (Prevention of Disfigurement) Act, 1959
• The TAMIL NADU OPEN UNIVERSITY ACT
• The Tamil Nadu Panchayat Court (Validation of Proceedings) Act, 1970
• The Tamil Nadu Panchayats Act,1994
• The Tamil Nadu Parks, Play-fields and Open-Spaces (Preservation and Regulation) Act, 1959
• The Tamil Nadu Patta Pass Book Act, 1983.
• The Tamil Nadu Pawn Brokers Act, 1943
• The Tamil Nadu Payment of Salaries Act
• The Tamil Nadu Payment of Subsistence Allowance Act
• The Tamil Nadu Persons Studied in Tamil Medium Act 2010
• The Tamil Nadu Police (Reform) Act, 2013
• The Tamil Nadu Preservation of Private Forest Act 1949
• The Tamil Nadu Preservation of Private Forests (Extension to Kanyakumari District) Act, 1979
• The Tamil Nadu Prevention of Begging Act, 1945
• The Tamil Nadu Prevention of Couching Act, 1945
• The Tamil Nadu Prevention of Incitement to refuse on defer Payment of Tax Act, 1981.
• The Tamil Nadu Private Clinical Establishments (Regulation) Act, 1997
• The Tamil Nadu Private Colleges (Regulation) Act, 1976
• The TAMIL NADU PRIVATE FORESTS (ASSUMPTION OF MANAGEMENT) ACT (LV OF 1961)
• The Tamil Nadu Private universities Act, 2019
• The Tamil Nadu Prize Schemes (Prohibition) Act, 1979
• The Tamil Nadu Prohibition (Supplementary) Act, 1941
• The Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003
• The Tamil Nadu Prohibition of Eve-Teasing Act, 1998
• The Tamil Nadu Prohibition of Forcible Conversion of Religion Act, 2002
• The Tamil Nadu Prohibition of Online Gambling and Regulation of Online Games Act, 2022
• The Tamil Nadu Prohibition of Ritual and Practice of Burying Alive of a person Act, 2002
• The Tamil Nadu Prohibition of Ritual and Practice of Burying Alive of a Person Act, 2002
• The Tamil Nadu Prohibiton of Ragging Act, 1997.
• The Tamil Nadu Protected Agricultural Zone Development Act, 2020
• The Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007
• The Tamil Nadu Public Buildings (Licensing) Act, 1965
• The Tamil Nadu Public Men (Criminal Misconduct) Repeal Act, 1977
• The Tamil Nadu Public Premises (Eviction of Unauthorized Occupants) Act, 1975
• The Tamil Nadu Public Property (Prevention of Destruction and Loss) Act,1982
• The tamil nadu public service commission (additional funcitons) act, 2022
• The TAMIL NADU PUBLIC TRUSTS (REGULATION OF ADMINISTRATION OF AGRICULTURAL LANDS) ACT, 1961.
• The Tamil Nadu Public Works Engineering Corporation Limited (acquisition and miscellaneous provisions)Act, 1980
• The Tamil Nadu References to Magistrates in Laws (Special Provisions) Act, 1980
• The Tamil Nadu Registration of Marriages Act, 2009
• The Tamil Nadu Registration of Practitioners of Integrated Medicine Act, 1956
• The Tamil Nadu Regulation of Jallikattu Act, 2009.
• The Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017
• The TAMIL NADU REGULATION OF RIGHTS AND RESPONSIBILITIES OF LANDLORDS AND TENANTS ACT, 2017
• The Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017
• The Tamil Nadu Relief Undertakings (Special Provisions) Act, 1969
• The Tamil Nadu Repatriates (Bar of Proceedings) Act, 1969
• The Tamil Nadu Repealing (Second) Act, 2020
• The Tamil Nadu Repealing (Second) Act, 2021
• The Tamil Nadu Repealing (Second) Act, 2023.
• The Tamil Nadu Repealing Act, 2020
• The Tamil Nadu Repealing Act, 2021
• The Tamil Nadu Repealing Act, 2022
• The Tamil Nadu Repealing and Amending Act, 1952
• The Tamil Nadu Repealing and Amending Act, 1955
• The Tamil Nadu Repealing and Amending Act, 1957
• The Tamil Nadu Repealing and Amending Act, 2018
• The Tamil Nadu Requisitioning and Acquisition of Immovable Property Act, 1956
• The Tamil Nadu Restriction of Habitual Offenders Act, 1948
• The Tamil Nadu Revenue Enquiries Act, 1893
• The Tamil Nadu Revenue Recovery Act, 1864
• The Tamil Nadu Revenue Summonses Act, 1869
• The TAMIL NADU RINDERPEST ACT, 1940
• The Tamil Nadu Rivers Conservancy Act, 1884
• The Tamil Nadu Rosewood Trees (Conservation) Act, 1994
• The Tamil Nadu Rural Artisans (Conferment of Ownership of Kudiyiruppu) Act, 1976
• The Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011
• The Tamil Nadu Shops and Establishments Act
• The Tamil Nadu Silkworm Diseases (Prevention and Eradication) Act, 1948
• The TAMIL NADU SLUM AREAS (IMPROVEMENT AND CLEARANCE ACT,1971)
• The TAMIL NADU SLUM AREAS (IMPROVEMENT AND CLEARANCE ACT,1971)
• The Tamil Nadu Special Economic Zones (Special Provisions) Act 2005
• The Tamil Nadu Special Police Youth Brigade Act, 2013.
• The Tamil Nadu Specified Commodities Markets (Regulation of Location) Act, 1996
• The Tamil Nadu Stamp (Increase of Duties) Act, 1962
• The Tamil Nadu State Agricultural Council (Repeal) Act, 2011
• The Tamil Nadu State Aid to Industries Act, 1922
• The Tamil Nadu State Carriages and Contract Carriages (Acquisition) Act, 1973
• The Tamil Nadu State Commission for the Scheduled Castes and Scheduled Tribes Act, 2021
• The Tamil Nadu State Commission for Women Act, 2008
• The Tamil Nadu State Council for Higher Education Act, 1992
• The Tamil Nadu State Council for Technical Education Act, 2010
• The Tamil Nadu State Legislature (Continuance of Use of English Language) Act, 1964
• The Tamil Nadu State Minorities Commission Act, 2010.
• The Tamil Nadu State Wakf Board (Validation of Functions of Special Officer) Act, 1975
• The TAMIL NADU SUGAR CANE CESS (VALIDATION ) ACT, 1963
• The Tamil Nadu Sugar Cane Cess (Validation) Act, 1963
• The Tamil Nadu Sugar Factories Control Act, 1949
• The TAMIL NADU SUGARCANE (REGULATION OF PURCHASE PRICE) ACT, 2018
• The TAMIL NADU SURVEY AND BOUNDARIES ACT, 1923
• The Tamil Nadu Tamil New Year (Declaration) Repeal Act, 2011.
• The Tamil Nadu Taxation Laws (Relaxation of Certain Provisions) Act, 2020
• The Tamil Nadu Teachers Education University Act 33 of 2008
• The Tamil Nadu Temple Entry Authorization Act, 1947
• The Tamil Nadu Traffic Control Act, 1938
• The Tamil Nadu Transferred Territory) Re-Enacting Act, 1957
• The Tamil Nadu Transparency in Tenders Act, 1998 and Rules, 2000
• The Tamil Nadu University Laws (Amendment and Repeal) Act, 2011
• The Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999
• The TAMIL NADU URBAN LAND TAX ACT, 1966
• The Tamil Nadu Urban Local Bodies (Suspension of Operation) Act, 2000
• The Tamil Nadu Urban Local Bodies Act, 1998
• The Tamil Nadu Value Added Tax (Special Provision) Act, 2010
• The Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Act, 2018.
• The Tamil Nadu Wakf Board (Appointment of Special Officer) Act, 1991
• The Tamil Nadu Wakf Board (Appointment of Special Officers) Act, 1991
• The Tamil University Act, 1982
• The TAMILNADU ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT,1966
• The TamilNadu Document Writers' Welfare Fund Act, 2022
• The Tamilnadu Palm products Development Board Act 1994
• The Tamilndau Silkworm Seed (Production Supply and Distribution) Act 1956
• The Tanjore Chatram Endowments (Utilisation) Act, 1942
• The Tanjore Pannaiyal Protection Act, 1952
• The Tiruchirappalli Kaiaeruvaram and Mattuvaram (Extension of Application) Act, 1964
• The TNSCST - TAMIL NADU ACT 27 OF 1975
• The Trade Unions Act (CENTRAL ACT)
• The TThe Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970
• The Vexatious Litigation (Prevention) Act, 1949
• The Wild Life (Protection) Amendment Act 2006
• The Wild Life Protection Act 1972