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The Tamil Nadu State Agricultural Council (Repeal) Act, 2011

Tamil Nadu · state statute
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The Tamil Nadu State Agricultural Council (Repeal) Act, 2011 
 
ACT No. 31 of 2011 
 
ARRANGEMENT OF SECTIONS 
Sections 
 
1. Short title and commencement.  
2. Repeal 
  
The Tamil Nadu State Agricultural Council (Repeal) Act, 2011 
 
ACT No. 31 of 2011 
[28th September 2011] 
 
An Act to Repeal the Tamil Nadu State Agricultural Council Act, 2009. 
 
BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty -second 
Year of the Republic of India as follows:— 
 
1. Short title and commencement.- (1) This Act may be called the Tamil Nadu State 
Agricultural Council (Repeal) Act, 2011. 
 (2) It shall come into force at once. 
 
2. Repeal. - The Tamil Nadu State Agricultural Council Act, 2009  (Tamil Nadu Act 19 of 
2009)  is hereby repealed 

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