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The Tamil Nadu State Legislature (Continuance of Use of English Language) Act, 1964

Tamil Nadu · state statute
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The Tamil Nadu State Legislature (Continuance of Use of English Language) 
Act, 1964 
 
Act 38 of 1964 
 
 
 
 
 
 
 
 
Keyword(s): 
English Language, Transaction of Business, Legislature 
 
state Legi$/ature (Conr i~zu~nce 
of Use of Btglidz Lang $we) 
1i'I;AMIL NADU] ACT No. 38 OF 1964? 
THE ~[TAMJL NADU] STATE LEGISLATURE 
 NUANCE OF USE OF ENGLISH LANG 
ACT, 1964. 
[A, &ved the assent of the Gove 
be, 1964, first published in the Fort 
on 9th December 1964 (Agi'u 
An Act lo provide f or the continuance of the use of the 
language for the transaction of business in the 
Legislature, 
Ba it enacted by the Legislature of the 3[State of Ta 
Nadu] in the Fifteenth Year of the Republic of India 
follows : - 
Short title 1 (1) This Act may be called 
and corn- State Legislature (Continuance of Use 
men=- Act, 1964. 
ment. 
(2) It shall come into force o n the 26t h day of Jan 
1965. 
Continuance 2. Notwithstanding the expil aticn of the period 
of use fifteen years from the com~encen~cnl of the C0ns.titutio 
of Ellglish the English Langua~~ mny conti 
Iawuage in transaction c~f business in tlte Legisl the State 
Legislature. of Tamil Nadu]. 
--. - --- --.,, 
1 These words were substituted for the word "MadrasN by 
1;rmil Nadu Adaptation of Laws Order, 1969, as amended by 
Tamil Nadu Adaptation of Laws (Second Amendment) Orda, 1969, 
2 For Statement of' Objects and Reasons, see Fort rt. 
Gazette Extraordinary, dated thc 8th Oc!obe:- 1961, Part IV- 
3, page 348. f 
This expression was substituted 
Madras" by the Tamil Nadu Adaptation 
amended by the Tamil Nadu Adaptation o 
ment) Order, 1969. 
- --- * -CT7:*Tu ". " < 
9e? 

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