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The Tamil Nadu Repealing (Second) Act, 2021

Tamil Nadu · state statute
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THE TAMIL NADU REPEALING ACT, 2021 
ACT NO. 24 OF 2021 
 
Arrangement of sections 
1. Short title. 
2. Repeal of certain enactments. 
3. Savings. 
THE SCHEDULE 
REPEALS 
  
THE TAMIL NADU REPEALING ACT, 2021 
ACT NO. 24 OF 2021 
[4th October 2021] 
An Act to repeal certain enactments. 
 
WHEREAS it is expedient that the enactments specified in the Schedule which are spent or 
have otherwise become obsolete, or have ceased to be in force otherwise than by expressed 
specific repeal, should be expressly and specifically repealed;  
 
BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the Seventy -second 
Year of the Republic of India as follows:—  
 
1. Short title.— This Act may be called the Tamil Nadu Repealing Act, 2021.  
 
2. Repeal of certain enac tments.— The enactments specified in the Schedule are hereby 
repealed.  
 
3. Savings.— The repeal by this Act of any enactment shall not affect any other enactment in 
which the repealed enactment has been applied, incorporated or referred to;  
 and this Act shall not affect the validity, invalidity, effect or consequences of anything 
already done or suffered, or any right, title, obligation or liability already acquired, accrued or 
incurred, or any remedy or proceeding in respect thereof, or any release or discharge of or from 
any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the 
proof of any past act or thing;  
 nor shall this Act affect any principle or rule of law, or established jurisdiction, form or 
course of pleading, practice or procedure, or existing usage, custom, privilege, restriction, 
exemption, office or appointment, notwithstanding that the same respectively may have been in 
any manner affirmed or recognised or derived by, in or from any enactment hereby repealed;  
 nor shall the repeal by this Act of any enactment revive or restore a ny jurisdiction, office, 
custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other 
matter or thing not now existing or in force. 
 
 
 
THE SCHEDULE 
REPEALS 
(See section 2) 
Sl. Year Number     Short Title 
No 
 (1)   (2)     (3)                            (4) 
      President’s Act 
1. 1976     2              The Tamil Nadu Additional Sales Tax (Amendment) Act, 1976. 
     Central Act 
2.  1858      I   The Tamil Nadu Compulsory Labour Act, 1858. 
     Tamil Nadu Acts 
3.  1866      II   The Tamil Nadu Cattle Disease Act, 1866. 
4.  1953     XIX   The Tamil Nadu Co-operative Societies (Amendment) Act, 1953. 
5.  1954    XXVII  The Tamil Nadu Hindu Religious and Charitable Endowments  
       (Amendment) Act, 1954. 
6.  1958    XX                The Tamil Nadu Weights and Measures (Enforcement) Act, 1958. 
7.  1959    14   The Tamil Nadu Buildings (Lease and Rent Control) Amendment  
    Act, 1959. 
8.  1959    32   The Tamil Nadu Slum Improvement (Acquisition of Land)   
    Amendment Act, 1959. 
9.  1960     3   The Tamil Nadu Buildings (Lease and Rent Control) Amendment  
    Act, 1960. 
10.  1960     8   The Courtallam Township (Validation of Taxes and Library Cess)  
    Act, 1960. 
11.  1961    19   The Tamil Nadu Wakf (Supplementary) Act, 1961. 
12.  1961    37   The Chennai City Police (Amendment) Act, 1961. 
13.  1962     6   The Tamil Nadu Betting Tax (Amendment) Act, 1962. 
14.  1963     7   The Tamil Nadu Commercial Crops Markets (Validation of Cess)  
    Act, 1963. 
15.  1963   18   The Tamil Nadu District Police (Amendment) Act, 1963. 
16.  1964    19   The Tamil Nadu Compulsory Labour (Amendment) Act, 1964. 
17.  1964   23   The Tamil Nadu Maternity Benefi t (Repeal) Act, 1964. 
18.  1964   37   The Tamil Nadu General Sales Tax (Special Provisions) Act,  
    1964. 
19.  1965     7   The Tamil Nadu General Sales Tax (Amendment) Act, 1965. 
20.  1965    20   The Tamil Nadu Buildings (Lease and Rent Control) Amendment  
    Act, 1965. 
21.  1965    21   The Tamil Nadu Agricultural Produce Markets (Amendment) Act,  
    1965. 
22.  1965    27   The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act,  
    1965. 
23.  1965    28   The Tamil Nadu Sales of Motor Spirit Taxation (Second   
    Amendment) Act, 1965. 
24.  1965    30   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1965. 
25.  1965   36   Glanders and Farcy (Tamil Nadu Amendment) Act, 1965. 
26.  1966     3   The Tamil Nadu General Sales Tax (Amendment) Act, 1966. 
27.  1966     8   The Tamil Nadu Co-operative Societies (Amendment) Act, 1966. 
28.  1966    18   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1966. 
29.  1967     5   The Tamil Nadu General Sales Tax (Amendment) Act, 1967. 
30.  1967    11   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1967. 
31.  1967    18   The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act,  
    1967. 
32.  1967    19   The Tamil Nadu General Sales Tax (Third Amendment) Act, 1967. 
33.  1968     2   The Tamil Nadu General Sales Tax (Amendment) Act, 1968. 
34.  1968     7   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1968. 
35.  1968    12   The Tamil Nadu General Sales Tax (Third Amendment) Act, 1968. 
36.  1968    17   The Tamil Nadu Co-operative Land Mortgage Banks   
    (Amendment) Act, 1968. 
37.  1969     2   The Tamil Nadu General Sales Tax (Amendment) Act, 1969. 
38.  1969     3   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1969. 
39.  1969    14   The Tamil Nadu Co-operative Land Mortgage Banks   
    (Amendment) Act, 1969. 
40.  1969    20   The Tamil Nadu General Sales Tax (Third Amendment) Act, 1969. 
41.  1970     2   The Tamil Nadu General Sales Tax (Amendment) Act, 1970. 
42.  1970    3   The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act,  
    1970. 
43.  1970    4   The Tamil Nadu Co-operative Land Development Banks   
    (Amendment) Act, 1970. 
44.  1970    12   The Tamil Nadu Sales of Motor Spirit Taxation (Second   
    Amendment) Act, 1970. 
45.  1970    13   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1970. 
46.  1970    19   The Tamil Nadu Agricultural Produce Markets (Second   
    Amendment) Act, 1970. 
47.  1970    20   The Tamil Nadu Buildings (Lease and Rent Control) Amendment  
    Act, 1970. 
48.  1970     23   The Tamil Nadu Payment of Salaries (Amendment) Act, 1970. 
49.  1970    26   The Tamil Nadu General Sales Tax (Third Amendment) Act, 1970. 
50.  1970    27   The Tamil Nadu General Sales Tax (Fourth Amendment) Act,  
    1970. 
51.  1971     7   The Tamil Nadu General Sales Tax (Amendment) Act, 1971. 
52.  1971    13   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1971. 
53.  1971    25   The Tamil Nadu General Sales Tax (Third Amendment) Act, 1971. 
54.  1971    35   The Tamil Nadu General Sales Tax (Fourth Amendment) Act,  
    1971. 
55.  1971    44   The Tamil Nadu Betting and Entertainments Tax (Amendment)  
    Act, 1971. 
56.  1971    45   The Tamil Nadu Payment of Salaries (Amendment) Act, 1971. 
57.  1971    46   The Tamil Nadu Legislature (Prevention of Disqualifi cation) 
     Amendment Act, 1971. 
58.  1971    47   The Tamil Nadu Entertainments Tax (Amendment) Act, 1971. 
59.  1972     8   The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act,  
    1972. 
60.  1972     9   The Tamil Nadu Betting Tax (Amendment) Act, 1972. 
61.  1972    11   The Tamil Nadu General Sales Tax (Amendment) Act, 1972. 
62.  1972    19   The Public Wakfs (Extension of Limitation) Tamil Nadu   
    Amendment Act, 1972. 
63.  1972    31   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1972. 
64.  1973     3   The Tamil Nadu Betting Tax (Second Amendment) Act, 1972. 
65.  1973    9   The Tamil Nadu Co-operative Societies (Amendment) Act, 1973. 
66.  1973    16   The Tamil Nadu General Sales Tax (Amendment) Act, 1973. 
67.  1973    21   The Public Wakfs (Extension of Limitation) Tamil Nadu   
    Amendment Act, 1973. 
68.  1973    26   The Tamil Nadu Sales of Motor Spirit Taxation and    
    Entertainments Tax (Amendment) Act, 1973. 
69.  1973    28   The Tamil Nadu Payment of Salaries (Amendment) Act, 1973. 
70.  1973    39   The Tamil Nadu General Sales Tax (Second Amendment) Act,   
    1973. 
71.  1973    40   The Tamil Nadu Payment of Salaries (Second Amendment) Act,  
    1973. 
72.  1974     1  The Tamil Nadu Entertainments Tax (Amendment) Act, 1973. 
73.  1974    23   The Tamil Nadu General Sales Tax (Amendment) Act, 1974. 
74.  1974    24   The Tamil Nadu Additional Sales Tax (Amendment) Act, 1974. 
75.  1974    35    The Tamil Nadu Sales of Motor Spirit Taxation (Amendment) Act,  
    1974. 
76.  1974    36   The Tamil Nadu General Sales Tax (Second Amendment) Act,  
    1974. 
77.  1974    37   The Tamil Nadu General Sales Tax (Third Amendment) Act, 1974.  
78.  1974    43   The Tamil Nadu Payment of Salaries (Amendment) Act, 1974. 
79.  1975    45   The Tamil Nadu Additional Sales Tax and Sales Tax (Surcharge)  
    Amendment Act, 1975. 
80.  1981     7   The Tamil Nadu Sales Tax Laws (Amendment and Repeal) Act,   
    1981. 
81.  1986    35   The Tamil Nadu Additional Sales Tax (Amendment) Act, 1986. 
82.  1989    21   The Tamil Nadu Additional Sales Tax (Amendment) Act, 1989. 
83.  1993    23   The Tamil Nadu Additional Sales Tax (Amendment) Act, 1993. 
84.  1996    31   The Tamil Nadu Additional Sales Tax (Amendment) Act, 1996. 
85. 1998     23   The Tamil Nadu Additional Sales Tax (Amendment) Act, 1998. 
86.  1999    37   The Tamil Nadu Additional Sales Tax (Amendment) Act, 1999. 
87.  2001    13   The Tamil Nadu Additional Sales Tax (Amendment) Act, 2001. 
88.  2002    23   The Tamil Nadu Additional Sales Tax (Amendment) Act, 2002. 
89. 2005    14   The Tamil Nadu Additional Sales Tax (Amendment) Act, 2005.

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