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The Tamil Nadu Repealing Act, 2020

Tamil Nadu · state statute
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78 TAMIL NADU GOVERNMENT GAZETTE  EXTRAORDINARY
The following Act of the Tamil Nadu Legislative Assembly received the 
assent of the Governor on the 15th March 2022 and is hereby pub lished 
for general information: —
ACT No. 15 OF 2022.
An Act to repeal certain Enactments
Wඐඍකඍඉඛ it is expedient that the enactments specifi  ed in the Schedule which are 
spent or have otherwise become obsolete, or have ceased to be in force otherwise 
than by expressed specifi  c repeal, should be expressly and specifi  cally repealed;
Bඍ it enacted by the Legislative Assembly of the State of Tamil  Nadu in the 
Seventieth Year of the Republic of India as follows:—
Short title. 1. This Act may be called the Tamil Nadu Repealing Act, 2020.
Repeal of 
certain 
enactments.
2. The enactments specifi  ed in the Schedule are hereby repealed.
Savings. 3. The repeal by this Act of any enactment shall not aff ect any other enactment 
in which the repealed enactment has been applied, incorporated or referred to;
and this Act shall not aff  ect the validity, invalidity, eff ect or consequences of 
anything already done or suff  ered, or any right, title, obligation or liability already 
acquired, accrued or incurred, or any remedy or proceeding in r espect thereof, or 
any release or discharge of or from any debt, penalty, obligati on, liability, claim or 
demand, or any indemnity already granted, or the proof of any past act or thing;
nor shall this Act aff ect any principle or rule of law, or established jurisdiction,  
form or course of pleading, practice or procedure, or existing usage, custom, 
privilege, restriction, exemption, offi   ce or appointment, notwithstanding that the 
same respectively may have been in any manner affi  rmed or recognised or derived 
by, in or from any enactment hereby repealed;
nor shall the repeal by this Act of any enactment revive or restore any jurisdiction, 
offi  ce, custom, liability, right, title, privilege, restriction, exemption, usage, practice, 
procedure or other matter or thing not now existing or in force.
THE SCHEDULE.
REPEALS.
(See section 2)
Year Number Short Title
(1) (2) (3)
 President’s Acts
1976 13 The Chennai City Municipal Corporation (Amendment) Act, 1 976.
1976 20 The Madurai City Municipal Corporation (Amendment) Act, 1 976.
1976 28 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Act, 1976.
1976 29 The Coimbatore Municipal Council (Appointment of Special Offi  cer) Amendment 
Act, 1976.
1976 42 The Chennai City Municipal Corporation (Second Amendment)  Act, 1976.
Tamil Nadu Acts
1878 VIII The Tamil Nadu Coff  ee-stealing Prevention Act, 1878.
1922 VII The Chennai City Municipal (Amendment) Act, 1922.
1930 X The Tamil Nadu District Municipalities (Amendment) Act, 19 30.
79TAMIL NADU GOVERNMENT GAZETTE  EXTRAORDINARY
Year Number Short Title
(1) (2) (3)
1949 XVII The Tamil Nadu Entertainments Tax (Amendment) Act, 1949 .
1950 XXIII The Tamil Nadu District Municipalities (Amendment) Act , 1950.
1951 XXII The Chennai City Municipal (Amendment) Act, 1951.
1952 VIII The Tamil Nadu Payment of Salaries and Removal of Disqu alifi  cations (Amendment) 
Act, 1952.
1953 VI The Tamil Nadu Entertainments Tax (Amendment) Act, 1953.
1953 XIII The Tamil Nadu Entertainments Tax (Amendment) Act, 1953 .
1953 XVI The Tamil Nadu Buildings (Lease and Rent Control) Amendm ent Act, 1953.
1954 I The Tamil Nadu General Sales Tax (Amendment) Act, 1954.
1954 XIII The Tamil Nadu Payment of Salaries and Removal of Disqu alifi  cations (Amendment) 
Act, 1954.
1954 XIV The Tamil Nadu Suppression of Immoral Traffi   c (Amendment) Act, 1954.
1954 XX The Tamil Nadu General Sales Tax (Second Amendment) Act, 1954.
1954 XXXII The Tamil Nadu Entertainments Tax (Amendment) Act, 195 4.
1954 XXXV The Indian Bar Councils (Tamil Nadu Amendment) Act, 195 4.
1954 XL The Tamil Nadu General Sales Tax (Third Amendment) Act, 1 954.
1955 IV The Chennai City Municipal (Amendment) Act, 1955. 
1955 VIII The Tamil Nadu General Sales Tax (Amendment) Act, 1955.  
1955 XIII The Tamil Nadu General Sales Tax and the Tamil Nadu Tob acco (Taxation of Sales 
and Registration) (Amendment) Act, 1955. 
1955 XVIII The Tamil Nadu General Sales Tax (Second Amendment) Ac t, 1955. 
1955 XX The Tamil Nadu District Municipalities (Amendment) Act, 1 955. 
1955 XXI The Tamil Nadu Sales of Motor Spirit Taxation (Amendment ) Act, 1955.
1955 XXVI The Tamil Nadu Buildings (Lease and Rent Control) Amend ment Act, 1955.
1955 XXXI The Tamil Nadu District Municipalities (Second Amendmen t) Act, 1955.
1956 III The Tamil Nadu General Sales Tax (Amendment) Act, 1956.
1956 VII The Tamil Nadu General Sales Tax (Second Amendment) Act,  1956.
1956 IX The Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) 
Act, 1956.
1956 XV The Tamil Nadu General Sales Tax (Third Amendment) Act, 1 956.
1956 XXXII The Tamil Nadu Tobacco (Taxation of Sales and Registra tion) Amendment 
Act, 1956.
1956 XXXIII The Tamil Nadu General Sales Tax (Fourth Amendment) A ct, 1956.
1956 XLIII The Tamil Nadu Co-operative Societies (Amendment) Act,  1956.
1957 I The Tamil Nadu General Sales Tax, Sales of Motor Spirit Ta xation and Entertainments 
Tax (Amendment) Act, 1957.
1957 II The Tamil Nadu Sales of Motor Spirit Taxation (Amendment)  Act, 1957.
80 TAMIL NADU GOVERNMENT GAZETTE  EXTRAORDINARY
Year Number Short Title
(1) (2) (3)
1957 III The Tamil Nadu General Sales Tax and Sales of Motor Spir it Taxation (Amendment) 
Act, 1957.
1957 VII The Tamil Nadu Payment of Salaries and Removal of Disqua lifi  cations (Amendment) 
Act, 1957.
1957 XII The Tamil Nadu Buildings (Lease and Rent Control) Amendm ent Act, 1957.
1957 XVII The Tamil Nadu Payment of Salaries and Removal of Disqu alifi  cations (Second 
Amendment) Act, 1957.
1958 II The Tamil Nadu General Sales Tax (Emergency Provisions) A ct, 1958.
1958 V The Tamil Nadu Entertainments Tax (Amendment) Act, 1958.
1958 VII The Tamil Nadu Sales of Motor Spirit Taxation (Amendment ) Act, 1958.
1958 XII The Tamil Nadu Sales of Motor Spirit Taxation (Second Am endment) Act, 1958.
1958 XXI The Tamil Nadu General Sales Tax (Amendment) Act, 1958.
1958 XXIV The Chennai City Municipal (Amendment) Act, 1958.
1958 XXV The Tamil Nadu District Municipalities (Amendment) Act, 1958.
1958 XXVIII The Tamil Nadu Public Health (Amendment) Act, 1958.
1959 19 The Tamil Nadu District Municipalities (Amendment) Act, 1 959.
1959 27 The Tamil Nadu General Sales Tax (Turnover and Assessment ) Rules Validation 
Act, 1959.
1960 15 The Tamil Nadu Sales of Motor Spirit Taxation (Amendment)  Act, 1960.
1960 19 The Tamil Nadu General Sales Tax (Amendment) Act, 1960.
1961 2 The Tamil Nadu General Sales Tax (Amendment) Act, 1961.
1961 8 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1 961.
1961 21 The Indian Stamp (Tamil Nadu Amendment) Act, 1961.
1961 34 The Tamil Nadu Payment of Salaries and Removal of Disqual ifi  cations (Amendment) 
Act, 1961.
1961 44 The Tamil Nadu General Sales Tax (Third Amendment) Act, 1 961.
1961 56 The Chennai City Municipal (Amendment) Act, 1961. 
1962 5 The Tamil Nadu General Sales Tax (Amendment) Act, 1962.
1962 13 The Tamil Nadu Payment of Salaries and Removal of Disqual ifi  cations (Amendment) 
Act, 1962.
1963 6 The Tamil Nadu General Sales Tax (Amendment) Act, 1963.
1963 10 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1963.
1963 16 The Tamil Nadu Buildings (Lease and Rent Control) Amendme nt Act, 1963.
1964 6 The Tamil Nadu Payment of Salaries and Removal of Disquali fi  cations (Amendment) 
Act, 1964.
1964 7 The Tamil Nadu General Sales Tax (Amendment) Act, 1964.
1964 11 The Tamil Nadu Buildings (Lease and Rent Control) Amendme nt Act, 1964.
1964 15 The Tamil Nadu General Sales Tax (Second Amendment) Act, 1964.
81TAMIL NADU GOVERNMENT GAZETTE  EXTRAORDINARY
Year Number Short Title
(1) (2) (3)
1965 15 The Chennai City Municipal Corporation (Amendment) Act, 1 965.
1967 6 The Tamil Nadu District Municipalities (Amendment) Act, 19 67.
1967 7 The Chennai City Municipal Corporation (Amendment) Act, 19 67.
1967 17 The Tamil Nadu District Municipalities (Second Amendment)  Act, 1967.
1970 30 The Tamil Nadu District Municipalities (Amendment) Act, 1 970.
1972 1 The Madurai City Municipal Corporation (Amendment and Exte nsion of Term of 
Offi  ce) Act, 1971.
1972 22 The Madurai City Municipal Corporation (Amendment) Act, 1 972.
1972 25 The Chennai City Municipal Corporation (Amendment) Act, 1 972.
1973 5 The Tamil Nadu District Municipalities (Amendment) Act, 19 72.
1973 17 The Tamil Nadu District Municipalities (Amendment) Act, 1 973.
1974 21 The Tamil Nadu District Municipalities (Amendment) Act, 1 974.
1974 42 The Chennai City Municipal Corporation (Amendment) Act, 1 974. 
1975 13 The Madurai City Municipal Corporation (Amendment) Act, 1 975.
1975 38 The Tamil Nadu District Municipal Councillors (Extension of Term of Offi   ce) 
Act, 1975. 
1975 39 The Coimbatore Municipal Council (Appointment of Special Offi  cer) Act, 1975.
1977 2 The Tamil Nadu Municipal Councils (Appointment of Special Offi  cers) Amendment 
Act, 1977.
1977 3 The Coimbatore Municipal Council (Appointment of Special O ffi  cer) Amendment 
Act, 1977.
1978 9 The Madurai City Municipal Corporation (Amendment) Act, 19 78.
1978 12 The Coimbatore Municipal Council (Appointment of Special Offi  cer) Amendment 
Act, 1978.
1978 14 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Amendment 
Act, 1978.
1978 23 The Tamil Nadu District Municipalities (Amendment) Act, 1 978.
1978 36 The Madurai City Municipal Corporation (Third Amendment) Act, 1978.
1979 6 The Tamil Nadu Municipal Councils (Appointment of Special Offi  cers) Amendment 
Act, 1979.
1979 7 The Coimbatore Municipal Council (Appointment of Special O ffi  cer) Amendment 
Act, 1979.
1979 8 The Chennai City Municipal Corporation (Amendment) Act, 19 79.
1979 57 The Chennai City Municipal Corporation (Second Amendment)  Act, 1979.
1979 58 The Tamil Nadu Municipal Councils (Appointment of Special  O ffi  cers) Second 
Amendment Act, 1979.
1979 59 The Coimbatore Municipal Council (Appointment of Special Offi  cer) Second 
Amendment Act, 1979.
1980 19 The Chennai City Municipal Corporation (Amendment) Act, 1 980.
82 TAMIL NADU GOVERNMENT GAZETTE  EXTRAORDINARY
Year Number Short Title
(1) (2) (3)
1980 25 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Amendment 
Act, 1980.
1980 31 The Coimbatore Municipal Council (Appointment of Special Offi  cer) Amendment 
Act, 1980.
1981 15 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Amendment 
Act, 1981.
1981 16 The Coimbatore Municipal Council (Appointment of Special Offi  cer) Amendment 
Act, 1981.
1981 17 The Chennai City Municipal Corporation (Amendment) Act, 1 981. 
1982 16 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Amendment 
Act, 1982.
1982 17 The Coimbatore City Municipal Corporation (Amendment) Act , 1982.
1982 18 The Chennai City Municipal Corporation (Amendment) Act, 1 982.
1983 12 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Amendment 
Act, 1983.
1983 13 The Chennai City Municipal Corporation (Amendment) Act, 1 983.
1983 14 The Coimbatore City Municipal Corporation (Amendment) Act , 1983.
1983 24 The Tamil Nadu District Municipalities (Amendment) Act, 1 983.
1983 43 The Madurai City Municipal Corporation (Amendment) Act, 1 983.
1984 10 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Amendment 
Act, 1984.
1985 5 The Chennai City Municipal Corporation (Amendment) Act, 19 85.
1985 6 The Coimbatore City Municipal Corporation (Amendment) Act,  1985.
1985 7 The Tamil Nadu Municipal Councils (Appointment of Special Offi  cers) Amendment 
Act, 1985.
1985 8 The Madurai City Municipal Corporation (Amendment) Act, 19 85.
1985 25 The Tamil Nadu District Municipalities (Amendment) Act, 1 985.
1986 2 The Tamil Nadu District Municipalities (Amendment) Act, 19 86.
1986 5 The Chennai City Municipal Corporation (Amendment) Act, 19 86.
1986 6 The Coimbatore City Municipal Corporation (Amendment) Act,  1986.
1986 7 The Madurai City Municipal Corporation (Amendment) Act, 19 86.
1986 8 The Tamil Nadu Municipal Councils (Appointment of Special Offi  cers) Amendment 
Act, 1986.
1986 32 The Tamil Nadu Municipal Laws (Amendment) Act, 1986.
1986 62 The Chennai City Municipal Corporation (Second Amendment)  Act, 1986.
1986 63 The Coimbatore City Municipal Corporation (Second Amendme nt) Act, 1986.
1986 64 The Madurai City Municipal Corporation (Second Amendment)  Act, 1986.
1987 15 The Tamil Nadu District Municipalities (Second Amendment)  Act, 1987.
1987 23 The Tamil Nadu District Municipalities (Amendment) Act, 1 987.
83TAMIL NADU GOVERNMENT GAZETTE  EXTRAORDINARY
Year Number Short Title
(1) (2) (3)
1989 4 The Tamil Nadu District Municipalities (Amendment) Act, 19 89.
1989 16 The Tamil Nadu District Municipalities (Second Amendment)  Act, 1989. 
1990 17 The Tamil Nadu District Municipalities (Amendment) Act, 1 990.
1990 33 The Tamil Nadu District Municipalities (Second Amendment and Special Provisions) 
Act, 1990.
1990 34 The Tamil Nadu District Municipalities (Third Amendment) Act, 1990.
1990 35 The Tamil Nadu District Municipalities (Fourth Amendment)  Act, 1990.
1991 1 The Tamil Nadu District Municipalities (Second Amendment a nd Special Provisions) 
Amendment Act, 1991.
1991 14 The Tamil Nadu Municipal Councils (Appointment of Special  Offi  cers) Act, 1991.
1991 19 The Tamil Nadu District Municipalities (Amendment) Act, 1 991.
1992 26 The Chennai City Municipal Corporation (Amendment) Act, 1 992.
1992 58 The Tamil Nadu District Municipalities (Amendment) Act, 1 992.
1994 25 The Tamil Nadu District Municipalities (Amendment) Act, 1 994.
1998 9 The Tamil Nadu District Municipalities (Amendment) Act, 19 98.
1998 10 The Tamil Nadu District Municipalities (Second Amendment)  Act, 1998.
2002 4 The Tamil Nadu District Municipalities (Amendment) Act, 20 02.
2003 41 The Chennai City Municipal Corporation (Amendment) Act, 2 003.
2004 23 The Tamil Nadu District Municipalities (Amendment) Act, 2 004.
2004 24 The Tamil Nadu District Municipalities (Second Amendment)  Act, 2004.
2005 8 The Chennai City Municipal Corporation (Amendment) Act, 20 05.
2006 35 The Tamil Nadu District Municipalities (Amendment) Act, 2 006.
2007 1 The Chennai City Municipal Corporation (Amendment) Act, 20 07.
2011 17 The Tamil Nadu District Municipalities (Amendment) Act, 2 011.
2015 18 The Chennai City Municipal Corporation (Amendment) Act, 2 015.
(By order of the Governor)                                                                                   
 C. GOPI RAVIKUMAR,     
 Secretary to Government (Legislation),   
 Law Department.

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