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The Tamil Nadu Panchayat Court (Validation of Proceedings) Act, 1970

Tamil Nadu · state statute
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The Tamil Nadu Panchayat Court (Validation of Proceedings) Act, 1970 
 
Act 3 of 1971 
 
 
 
 
 
 
 
 
Keyword(s): 
Validation Act, Acts of Panchayat Court 
 
r)A 
AOJ 2anchayat Co~trts (VhZidatio~t [I971 : T.N. Act 5 
of Proceedings) 
TAMIL NADU ACT Noa 3 OF 1971". 
i 
[Received the msent of the President on the 
, 1971, first published in the Tamil Nadu 
Gazette Extraordinary, on th e 23rd Jamurry 
3, 1892).] 
An Act to vandate certain proceedings and acts of the 
Panehayat Courts in the State of Tamil Nadu. 
BB it enacted by the Legislature of the State of Ta 
Nadu in the Twenty-first Year of the Republic 
India as j 0110~s :- 
Short title 1. This Act may be called the Tamil Nadu Panobyat 
Courts {(Validation of Proceedings) Act, 1970. 
Validation of 2. ~otwithstand ing that a panehayat ' constituted 
wrtaioprow deemed to beconstitutedundertheTamilNaduVill 
*' acts o r" tly ODd Panchayats Act, 1950 (Tamil Nadu Act B of 
panohayat deemed under section 132 of that Act to be a 
GOWS. oourt, has ceased under .section 191 of the Ta 
Panchayats Act, 1958 (Tamil Nadu Act XXXV 
to bs a panchayat court, all decrees and orders 
plaints, written statements, applications, peti 
other documents received, all proceedings taken, a 
other acts and things done, by or before such pan 
during the period commencing on the 2nd October 
and ending with the date of the publication of this 
in the Tamil Nadu Govenunenr Gazette, shall dee 
to have been validly passed, rec-ived, taken or donea 
&xclusion of 3. rn computing tha period of limilation for revisi 
time for against, or for an ap$ication for execution cf, a de limitation. or order passed by a panchavat mentioned in seotio 
on or after the 2nd October 1960, but before the date of 
the publication of this Act in the ihmil Nndu Gove 
Gazette, tile period b-tween the date of passing the 
or order and the date of such publication shall be excluded. . ---- -- * For Statement of Objects and Reasons, see Tami 
.m 
Qovernment Gaze 'te Extraordinary, dated the 3rd Sept 
1910, Part IiV- Section 3, pa@ 222. 
4 -~"~NNw. .w - ... r - . . 

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