The Tamil Nadu Tamil New Year (Declaration) Repeal Act, 2011.
Tamil Nadu · state statute
Open in Lexace · Ask the AI about this actTHE TAMIL NADU TAMIL NEW YEAR (DECLARATION) REPEAL ACT 2011 ACT No.14 OF 2011 Arrangement of sections 1. Short title and commencement. 2. Repeal. THE TAMIL NADU TAMIL NEW YEAR (DECLARATION) REPEAL ACT 2011 ACT No.14 OF 2011 [3rd September 2011] An Act to repeal the Tamil Nadu Tamil New Year (Declaration) Act, 2008. BE it enacted by the Legislative Assembly of the State of Tamil Nadu In the Sixty-second Year of the Republic of India as follows:- 1. Short title and commencement. — (1) This Act may be called the Tamil Nadu Tamil New Year (Declaration) Repeal Act, 2011. (2) It shall come into force at once. 2. Repeal. — The Tamil Nadu Tamil New Year (Declaration) Act , 2008 (Tamil Nadu Act 2 of 2008) is hereby repealed.
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