Odisha — state statutes

339 acts.

• The AIPH,Odisha Act,2017
• The Balugaon NAC (Extension of Term of Office Validation) Act, 1988
• The Balugaon Notified Area Council (Extension of Terms of Office and Validation) Act, 1990
• The BARISTA_NAGARIKA_TIRTHA_YATRA_YOJANA
• The BHASKAR TEXTILE MILLS (ACQUISITION AND TRANSFER) ACT, 1986
• The BHUBANESWAR MUNICIPAL COUNCIL (POSTPONEMENT OF ELECTION AND VALIDATION) ACT, 1990
• The BIHAR AND ODISHA PLACES OF PILGRIMAGE (ODISHA REPEAL) ACT, 2018
• The BIJU PATNAIK UNIVERSITY OF TECHNOLOGY ACT, 2002
• The BIRLA GLOBAL UNIVERSITY, ODISHA ACT, 2015
• The Bolangir Municipal Council (Validation of Election) Act, 1979
• The BPUT Act 2002
• The C.V. RAMAN GLOBAL UNIVERSITY, ODISHA BILL, 2019
• The CENTURION UNIVERSITY OF TECHNOLOGY AND MANAGEMENT, ORISSA ACT, 2010
• The Centurion University of Technology and Management, Orissa Act, 2010.
• The CHATRAPUR NOTIFIED AREA COUNCIL (POSTPONEMENT OF ELECTION) ACT, 1984
• The Consumer Protection Act, 1986
• The Deogarh Municipal Council (Postponement of Elections) Act, 1979
• The Director of Municipal Administration (Odisha) Exercise of Jurisdiction Validation Act, 1970
• The DRIEMS UNIVERSITY ODISHA ACT, 2022
• The Essential Commodities Act, 1955
• The GANDHI INSTITUTE OF ENGINEERING AND TECHNOLOGY UNIVERSITY, ODISHA ACT, 2018
• The GANJAM AND BOUDH (VILI.AGE OFFICES ABOLITION ) ACT, 1969
• The GANJAM SMALL HOLDERS RELIEF ACT, 1947
• The HINDU WOMEN'S RIGHTS TO PROPERTY (EXTENSION TO AGRICULTURAL LAND IN ODISHA) ACT, 1944
• The IMPLEMENTATION OF BARISTHA BUNAKAR SAHAYATA YOJANA (BBSY) FOR WEAVERS OF ODISHA.
• The Indian ports Act,1908
• The Indian Soldiers (Litigation) (Extension to other Proceedings) Act, 1965
• The INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA UNIVERSITY, ORISSA ACT, 2009
• The INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY, BHUBANESWAR ACT, 2012
• The JAGADGURU KRIPALU UNIVERSITY, ODISHA ACT, 2020
• The Job Chart of Veterinary stock man now designated as Livestock Inspector
• The KHONDMALS LAWS REGULATION (REPEAL )ACT, 1985
• The LEPERS (ODISHA REPEAL) ACT, 1986
• The NALINI DEVI WOMEN'S COLLEGE OF EDUCATION (TAKING OVER OF MANAGEMENT) ACT, 1991
• The National Defence Fund (Orissa Collection) Act, 1963
• The National Food Security Act, 2013
• The NATIONAL LAW UNIVERSITY ODISHA ACT, 2008
• The NIST UNIVERSITY, ODISHA ACT, 2023
• The ODIA UNIVERSITY ACT, 2017
• The ODISHA ( SUBORDINATE JUDGES AND MUNSIFS PROCEEDINGS IN MERGED TERRITORIES ) VALIDATION ACT, 1951
• The Odisha (Non-Trading) Companies Act, 1959
• The ODISHA (REDUCTION OF TERM OF OFFICE OF BURLA NOTIFIED AREA COUNCIL) ACT, 2014
• The Odisha (State) Commission for Women Act, 1993.
• The ODISHA ADMINISTRATIVE SERVICE, CLASS II (APPOINTMENT OF OFFICERS VALIDATION) ACT, 1986
• The ODISHA ADVOCATES' CLERKS WELFARE FUND ACT, 2008
• The ODISHA ADVOCATES' WELFARE FUND ACT, 1987
• The ODISHA AGRICULTURAL CREDIT OPERATIONS AND MISCELLANEOUS PROVISIONS (BANKS) ACT, 1975
• The ODISHA AGRICULTURAL INCOME-TAX LAW REPEALING ACT, 1979
• The ODISHA AGRICULTURAL PRODUCE MARKETS ACT, 1956
• The Odisha Agricultural Year Act, 1963
• The ODISHA AIDED EDUCATIONAL INSTITUTION (APPOINTMENT OF TEACHERS VALIDATION) ACT, 1981
• The ODISHA AIDED EDUCATIONAL INSTITUTIONS (APPOINTMENT OF HINDI TEACHERS VALIDATION) ACT, 1992
• The Odisha Aided Educational Institutions (Appointment of Teachers Second Validation) Act, 1978
• The Odisha Aided Educational Institutions (Appointment of Teachers Validation) Act, 1978
• The Odisha Aided Educational Institutions (Appointment of Teachers Validation) Act, 1989
• The Odisha Anatomy Act, 1975
• The ODISHA ANCIENT MONUMENTS PRESERVATION ACT, 1956
• The ODISHA ANIMAL CONTAGIOUS DISEASES ACT, 1949
• The ODISHA APARTMENT (OWNERSHIP AND MANAGEMENT) ACT, 2023
• The Odisha Apparel Policy, 2016.
• The ODISHA APPROPRIATION ACTS(REPEAL)ACT, 2021
• The ODISHA BASIC EDUCATION ACT, 1951
• The ODISHA BETTERMENT CHARGES ACT, 1955
• The Odisha Bhoodan and Gramdan Act, 1970
• The Odisha Board of Revenue Act, 1951
• The Odisha Bovine Breeding Policy, 2015
• The Odisha Cattle and Poultry Feed (Regulation) Act, 1978
• The Odisha Cess Act, 1962
• The ODISHA CHILDREN ACT, 1981
• The Odisha Cinemas (Regulation) Act, 1954
• The Odisha Civil Courts Act, 1984
• The Odisha Clinical Establishment (Control and Regulation) Act, 1990
• The ODISHA CO-OPERATIVE SOCIETIES ACT, 1962
• The Odisha Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948
• The ODISHA COMPULSORY LABOUR ACT, 1948
• The ODISHA CONDUCT OF EXAMINATIONS ACT, 1988
• The Odisha Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972
• The Odisha Corneal Grafting Act, 1960
• The ODISHA COURT OF WARDS ACT, 1947
• The Odisha Dadan Labour (Control and Regulation) Act, 1975
• The Odisha Debt Relief Act, 1980
• The Odisha Development Authorities Act, 1982
• The ODISHA DISPLACED PERSONS (REHABILITATION LOANS) ACT, 1955
• The ODISHA DISTRICT BOARDS AND LOCAL BOARDS (CONTROL AND MANAGEMENT) ACT, 1954
• The ODISHA DISTRICT PLANNING COMMITTEES ACT, 1998
• The Odisha Dramatic Performances Act, 1962
• The Odisha Drugs (Control) Act, 1950
• The ODISHA EDUCATION ACT, 1969
• The Odisha Educational Institutions (Suppression of Managing Committees) Validation Act, 1979
• The Odisha Electric Supply (Line Materials Unlawful Possession) Act, 1989
• The ODISHA ELECTRICITY REFORM ACT, 1995
• The ODISHA EMPLOYEES' STATE INSURANCE MEDICAL SERVICE (VALIDATION OF APPOINTMENT) ACT, 1994
• The Odisha Escheats Act, 1979
• The ODISHA ESSENTIAL ARTICLES CONTROL AND REQUISITIONING (TEMPORARY POWERS) ACT,1955
• The ODISHA ESSENTIAL SERVICES (MAINTENANCE) ACT, 1988
• The Odisha Estates Abolition Act, 1951
• The Odisha Excise Act
• The Odisha Excise Act,2005
• The ODISHA EXPIRING LAWS CONTINUANCE ACT, 1951
• The ODISHA EYES (AUTHORITY FOR USE FOR THERAPEUTIC PURPOES) ACT, 1985
• The ODISHA FIRE SERVICE ACT, 1993
• The Odisha Fire-Works and Loud Speakers (Regulation) Act, 1958
• The ODISHA FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2005
• The Odisha Food Processing Policy - 2016
• The Odisha Forest Act, 1972.
• The ODISHA FOREST DEVELOPMENT (TAX ON SALE OF FOREST PRODUCE BY GOVERNMENT OR ODISHA FOREST DEVELOPMENT CORPORATION) (REPEAL) ACT, 2017
• The Odisha Forest Produce (Control of Trade) Act, 1981
• The Odisha Freedom of Religion Act, 1967
• The Odisha Gazette - 2018
• The Odisha Gift Goods (Unlawful Possession) Act, 1964
• The ODISHA GOODS AND SERVICES TAX ACT, 2017
• The ODISHA GOVERNMENT LAND SETTLEMENT ACT, 1962
• The Odisha Government Lands Bar to Acquisition of the Right of Occupancy Act, 1950
• The Odisha Gram Panchayats (Postponement of Elections) Act, 1990
• The ODISHA GRAMA PANCHAYATS (REDUCTION OF TERM OF OFFICE AND POSTPONEMENT OF ELECTIONS) ACT, 1981
• The Odisha Grama Panchayats (Reduction of Term of Office) Act, 1981
• The ODISHA GRAMA PANCHAYATS ACT, 1964
• The Odisha Grama Rakshi Act, 1967
• The Odisha Handicrafts Policy-2019.
• The Odisha Hereditary Village Offices (Abolition) Act, 1962
• The ODISHA HIGHER SECONDARY EDUCATION ACT, 1982
• The ODISHA HINDU RELIGIOUS ENDOWMENTS ACT, 1951
• The Odisha House Rent Control Act, 1967
• The Odisha Hydro Electric Projects and Flood Control Works (Survey) Act, 1961
• The Odisha Industrial Establishments (National and Festival) Holidays Act, 1969
• The Odisha Industrial Infrastructure Development Corporation Act, 1980
• The ODISHA INDUSTRIAL SECURITY FORCE ACT, 2012
• The ODISHA INDUSTRIES SERVICE (VALIDATION OF APPOINTMENT OF ASSISTANT MANAGERS AND ASSISTANT DIRECTORS) ACT, 2015
• The Odisha Irrigation Act, 1959.
• The ODISHA KHADI AND VILLAGE INDUSTRIES
• The Odisha Land Revenue (Abolition) Act, 1978
• The Odisha Land Rights to Slum Dwellers Act,2017
• The Odisha Land Rights to Slum Dwellers Rules, 2017.
• The Odisha Legislative Assembly Deputy Speakers Salary and Allowances Act,1959
• The Odisha Legislative Assembly Members' Salary, Allowances and Pension Act, 1954
• The Odisha Legislative Assembly Proceedings (Protection of Publication) Act, 1960
• The Odisha Legislative Assembly Speakers Salary and Allowances Act, 1960
• The Odisha Limitation (Recovery of Revenue) Act, 1964
• The Odisha Live-Stock Improvement Act, 1957
• The ODISHA LOCAL AUTHORITIES EXTENSION OF OFFICE ACT, 1942
• The ODISHA LOCAL BODIES (SUSPENSION OF ELECTIONS) (REPEAL) ACT, 1963
• The ODISHA LOCAL BODIES (SUSPENSION OF ELECTIONS) ACT, 1962
• The ODISHA LOCAL FUND AUDIT ACT,1948
• The odisha Lokayukta Act 2014
• The ODISHA LOKAYUKTA ACT, 2014
• The ODISHA MAINTENANCE OF PUBLIC ORDER (AMENDMENT) ACT, 1951
• The ODISHA MARINE FISHING REGULATION ACT, 1981
• The Odisha Marine Fishing Regulation Act, 1981
• The ODISHA MARITIME BOARD ACT, 2020
• The Odisha Medical Education Service (Appointment of Junior Teachers) Validation Act, 1993
• The ODISHA MEDICAL EDUCATION SERVICE (VALIDATION OF GRADATION LISTS OF JUNIOR TEACHERS) ACT, 1981
• The Odisha Medical Registration Act, 1961
• The Odisha Merged States (Laws) Act, 1950.
• The Odisha Merged Territories (Village Offices Abolition) Act, 1963
• The ODISHA MERGED TERRITORIES' PETITION WRITERS' CONTINUANCE OF LICENCES ACT, 1956
• The Odisha Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Act, 1988
• The ODISHA MOTOR SPIRIT (TAXATION ON SALES) REPEAL ACT, 1977
• The ODISHA MOTOR VEHICLES (TAXATION OF PASSENGERS) REPEAL) ACT, 1986
• The Odisha Motor Vehicles Taxation Act, 1975
• The Odisha MSME Development Policy - 2016
• The ODISHA MUHAMMEDAN MARRIAGES AND DIVORCES REGISTRATION ACT, 1949
• The Odisha Municipal (Valuation of Holdings) Validation Act, 1975
• The ODISHA MUNICIPAL ACT, 1950
• The Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules,2016,
• The Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules,2017,
• The Odisha Municipal Council (Reduction of Term of Office) Act, 1977
• The Odisha Municipal Council (Reduction of Term of Office) Act, 1990
• The ODISHA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1985
• The ODISHA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1991
• The Odisha Municipal Engineering Service (Recruitment and Conditions of Service) Rules, 2016
• The Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017.
• The Odisha Municipal Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 2017.
• The Odisha Municipal Planning Service (Method of Recruitment and Conditions of Service) Rules,2017.
• The Odisha Municipal Services (General) Rules, 2016
• The ODISHA MUNICIPAL SERVICES ACT, 2015
• The Odisha Municipal Services Act, 2016.
• The ODISHA NOTIFIED AREA COUNCILS (EXTENSION OF TERM OF OFFICE AND VALIDATION) ACT, 1991
• The ODISHA NURSES & MIDWIVES REGISTRATION ACT, 1938
• The Odisha Offices of Profit (Removal of Disqualifications) Act, 1961
• The Odisha Offices of Village Police (Abolition) Act, 1964
• The ODISHA OFFICIAL LANGUAGE ACT, 1954
• The ODISHA OPIUM SMOKING ACT, 1947
• The ODISHA PANCHAYAT RAJ FINANCE COMMISSION ( MISCELLANEOUS PROVISIONS ) ACT, 1993
• The ODISHA PANCHAYAT SAMITI (RE-ELECTION OF OFFICE BEARERS) ACT 1977
• The Odisha Panchayat Samiti (Re-Election of Office Bearers) Act, 1981
• The Odisha Panchayat Samiti Act, 1959
• The Odisha Panchayat Samitis (Postponement of Elections) Act, 1990
• The ODISHA PANCHAYAT SAMlTI (CESSATION OF OFFICE OF THE CHAIRMAN OF SAHARAPADA PANCHAYAT SAMIT) ACT, 1982
• The ODISHA PANI PANCHAYAT ACT, 2002.
• The Odisha Planning Service
• The Odisha Port Trust Act, 1962
• The Odisha Poultry Policy, 2015
• The Odisha Prevention of Cow Slaughter Act, 1960
• The ODISHA PREVENTION OF GAMBLING ACT, 1955
• The Odisha Prevention of Land Encroachment Act, 1972.
• The Odisha Prevention of Witch-Hunting Act, 2013.
• The ODISHA PREVENTIVE DETENTION ACT, 1970
• The Odisha Private Lands of Rulers (Assessment of Rent) Act, 1958
• The Odisha Prohibition of Smoking (In Show Houses) Act, 1961
• The ODISHA PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENT) ACT, 2011
• The ODISHA PROTECTION OF SCHEDULED CASTES ma SCHEDULED TRIBES (INTEREST IN TREES) ACT, 1981
• The Odisha Public Demands Recovery Act, 1962
• The ODISHA PUBLIC EMBANKMENT CONSTRUCTION AND IMPROVEMENT ACT, 1960
• The ODISHA PUBLIC EXAMINATIONS (PREVENTION OF UNFAIR MEANS) ACT, 2024
• The ODISHA PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1972
• The Odisha Re-Enacting Act, 1962
• The Odisha Re-enacting Act, 1974
• The ODISHA REGISTRATION OF DOCUMENTS (VALIDATION) ACT, 1982
• The ODISHA RELIEF UNDERTAKINGS (SPECIAL PROVISIONS) ACT, 1983
• The Odisha Rent-Suits (Validation) Act, 1976
• The ODISHA REPEALING ACT, 1948
• The ODISHA REPEALING ACT, 2021
• The ODISHA RESERVATION OF POSTS AND SERVICES (FOR SOCIALLY AND EDUCATIONALLY BACKWARD CLASSES) ACT, 2008
• The ODISHA RESERVATION OF VACANCIES IN POSTS AND SERVICES (FOR SCHEDULED CASTES & SCHEDULED TRIBES) ACT, 1975
• The ODISHA RESTRICTION OF HABITUAL OFFENDERS ACT, 1952
• The Odisha Revenue Administration (Units) Act, 1963
• The ODISHA REVENUE DIVISIONAL COMMISSIONERS ACT, 1957
• The ODISHA RIGHT TO PUBLIC SERVICES ACT, 2012
• The ODISHA RIVER POLLUTION PREVENTION (REPEAL) ACT, 1983
• The Odisha Rural Employment, Education and Production Act, 1992
• The Odisha Sales Tax Validation Act, 1961
• The ODISHA SAW MILLS & SAW PITS (CONTROL) ACT, 1991
• The ODISHA SCHEDULED CASTES, SCHEDULED TRIBES AND BACKWARD CLASSES (REGULATION OF ISSUANCE AND VERIFICATION OF CASTE CERTIFICATES) ACT, , 2011.
• The Odisha Scheduled Castes, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2011
• The ODISHA SECONDARY EDUCATION ACT, 1952
• The ODISHA SELF-HELP CO-OPERATIVES (REPEAL) ACT, 2013
• The ODISHA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001
• The ODISHA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2017.
• The ODISHA SERVICE OF ENGINEERS, (VALIDATION OF APPOINTMENT) ACT, 1994
• The ODISHA SETTLEMENT AND CONSOLIDATION SERVICE (APPOINTMENT OF OFFICERS VALIDATION) ACT, 1984
• The ODISHA SHOPS AND COMMERCIAL ESTABLISHMENTS ACT, 1956
• The Odisha Soil Conservation Act, 1966
• The ODISHA SPORTS AUTHORITIES ACT, 1994
• The ODISHA STAFF NURSES (VALIDATION OF APPOINTMENT) ACT, 2012
• The ODISHA STAMP (IMPOSITION OF SURCHARGE) ACT, 1974
• The Odisha State Commission for Backward Classes Act, 1993
• The ODISHA STATE HIGHER EDUCATION COUNCIL ACT, 2017
• The Odisha State Higher Education Council Act, 2017
• The ODISHA STATE HIGHWAYS AUTHORITY ACT, 2025
• The ODISHA STATE OPEN UNIVERSITY ACT, 2014
• The ODISHA STATE ROADS TOLLS ACT, 2010
• The ODISHA STATE TRANSPORT UNDERTAKINGS (PREVENTION OF TICKETLESS TRAVEL) REPEAL ACT, 1980
• The Odisha State-Aid to Industries Act, 1978
• The ODISHA SUB-ORDINATE EDUCATION SERVICE (VALIDATION OF APPOINTMENT) ACT, 1982
• The Odisha Sub-Ordinate Fodder Service (Recruitment & Conditions of Service) Rules, 2012
• The Odisha Sugarcane Cess Act, 1959
• The Odisha Survey and Settlement Act, 1959
• The Odisha Taxation (On Goods Carried by Roads or Inland Water-Ways) Act, 1968
• The Odisha Taxation (On Goods Carried by Roads or Inland Water-Ways) Validation Act, 1962
• The ODISHA TEXTILE, MILLS LIMITED (ACQUISITION OF SHARES) ACT, 1983
• The Odisha Tourism Policy 2013
• The Odisha Tourism Policy 2016
• The ODISHA TRANSPORT VEHICLES (LEVY OF TOLL) ACT, 1992
• The Odisha Universities (Validation and Miscellaneous Provisions) Act, 1978
• The Odisha University of Agriculture and Technology Act, 1965
• The ODISHA UNIVERSITY OF HEALTH SCIENCES ACT, 2021
• The Odisha Urban Police Act, 2003
• The Odisha Vaccination Act, 1960
• The Odisha Vesting of Properties (in Grama Sasans) Act, 1964
• The Odisha Veterinary Practitioners Act, 1969
• The Odisha Water Supply and Sewerage Board Act, 1991
• The Odisha Weights and Measures (Enforcement) Act,1958
• The ODISHA ZILLA PARISHAD ACT, 1991
• The ODlSHA ELECTRICITY REFORMS ACT, 1995
• The OPEI Amendment Act 2016
• The ORISSA ADDITIONAL SALES TAX REPEALING ACT, 1990
• The ORISSA ANCHAL SASAN ACT, 1955
• The ORISSA CESS ACT, 1962
• The ORISSA DISTRICT PLANNING COMMITTEES ACT
• The ORISSA DRAMATIC PERFORMANCES ACT, 1962
• The Orissa Education Act, 1969
• The ORISSA EVACUEE INTEREST (SEPARATION) SUPPLEMENTARY ACT, 1953
• The ORISSA FOREST DEVELOPMENT (TAX ON SALE OF FOREST PRODUCE BY GOVERNMENT OR ORISSA FOREST DEVELOPMENT CORPORATION) ACT, 2003
• The ORISSA GENERAL CLAUSES ACT, 1937
• The ORISSA GOSHALA ACT, 1961
• The Orissa Grama Panchayat Samiti (Miscellaneous Provisions) Act, 1981
• The ORISSA GRAMA PANCHAYATS (POSTPONEMENT OF ELECTION) ACT, 1990
• The ORISSA HOME GUARDS ACT, 1961
• The ORISSA HOMOEOPATHIC ACT, 1956
• The ORISSA HOMOEOPATHIC MEDICAL TEACHING SERVICE (APPOINTMENT OF LECTURER VALIDATION) ACT, 1995
• The ORISSA HYDRO-ELECTRIC PROJECTS AND FLOOD CONTROL WORKS (SURVEY) ACT, 1961
• The ORISSA INDUSTRIES (FACILITATION) ACT, 2004
• The ORISSA KENDU LEAVES (CONTROL OF TRADE) ACT, 1961
• The ORISSA LABOUR WELFARE FUND ACT, 1996
• The ORISSA LOCAL AUTHORITIES CENSUS EXPENSES CONTRIBUTION ACT, 1949
• The Orissa Marine Fishing Regulation Act, 1982
• The Orissa Marine Fishing Regulation Act, 1982
• The Orissa Marine Fishing Regulation Rules, 1982
• The Orissa Medical Education Service (Appointment of Junior Teachers Validation) Act, 1993
• The ORISSA MEDICAL SERVICE (APPOINTMENT OF ASSISTANT SURGEONS VALIDATION) ACT, 1993
• The ORISSA MERGED TERRITORIES PETITIONWRITERS'CONTINUANCE OF LICENCES ACT, 1951
• The ORISSA MINING AND GEOLOGY SERVICE (VALIDATION OF APPOINTMENT) ACT, 2003
• The ORISSA MINISTERS' SALARIES AND ALLOWANCES ACT, 1952
• The ORISSA MONEY-LENDERS' ACT, 1939
• The ORISSA MUNICIPAL COUNCILS (POSTPONEMENT OF ELECTIONS) ACT, 1983
• The Orissa Non-Gazetted Veterinary Technical Service Rules, 1983
• The Orissa Police Service (Conditions of Service and Method of Recruitment of Sub-Inspectors) Order, 2006
• The Orissa Police Service (Method of Recruitment and Conditions of Service of Constables) Order, 2010
• The Orissa Prevention of Dangerous Activities of Communal Offenders Act, 1993
• The ORISSA PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) ACT, 2007
• The ORISSA PROHIBITION ACT, 1956
• The ORISSA PUBLIC LIBRARIES ACT, 2001
• The ORISSA REQUISITIONING OF GOODS VEHICLES ACT, 1986
• The ORISSA REQUISITIONING OF OMNIBUSES ACT, 1984
• The Orissa Reservation of Vacancies in Post and Services Act, 1975
• The ORISSA RURAL INFRASTRUCTURE AND SOCIO-ECONOMIC DEVELOPMENT ACT, 2004
• The ORISSA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2002
• The ORISSA SPECIAL ARMED POLICE ACT, 1946
• The ORISSA SPECIAL COURTS (REPEAL & SPECIAL PROVISIONS) ACT, 1995
• The ORISSA SPECIAL COURTS ACT, 2006
• The Orissa State Commission for Backward Classes Act, 1993
• The ORISSA STATE ROADS TOLLS ACT, 2010
• The ORISSA STATE TAX ON PROFESSIONS, TRADES, CALLINGS -. . . EMPLOYMNTS Am, 200
• The ORISSA TECHNICAL EDUCATION AND TRAINING SERVICE (VALIDATION OF APPOINTMENT OF LECTURERS) ACT, 2003
• The ORISSA TEXTILE AND SERICULTURE SERVICE (VALIDATION OF APPOINTMENT OF ASSISTANT DIRECTOR OF TEXTILES) ACT, 2005
• The ORISSA TOWN PLANNING & IMPROVEMENT TRUST ACT, 1956
• The ORISSA UNIVERSITIES ACT, 1989
• The ORISSA URBAN POLICE ACT, 2003
• The ORISSA WAREHOUSE ACT, 1956
• The OVS Class II (Method of Recruitment & Conditions of Service) Rules, 1987
• The Panchagada Ananga Narendra School of Education (Taking Over of Management) Act, 1997
• The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
• The Puri Shri Jagannath Temple (Administration) Act, 1952.
• The RAVENSHAW UNIVERSITY ACT, 2005
• The RESOLUTION
• The RESOLUTION
• The Restructuring of the Odisha Veterinary Service Cadre
• The Sambalpur University (Validation) Act, 1972
• The Shri Jagannath Temple Act, 1955.
• The Silicon University Act, 2023
• The SRI SRI UNIVERSITY ACT, 2009
• The Talcher Municipality (Validation) Act, 1976
• The Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994
• The Urban Local Bodies (Rehabilitation Assistance) Rules, 2018
• The Utkal University (Taking over of Management) Act, 1975
• The UTKAL UNIVERSITY OF CULTURE ACT, 1999
• The VEER SURENDRA SAI UNIVERSITY OF TECHNOLOGY ACT, 2008
• The WESTERN ODISHA DEVELOPMENT COUNCIL ACT, 2000
• The WESTERN ORISSA DEVELOPMENT COUNCIL (AMENDMENT) ACT, 2003

Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.