The ODISHA MOTOR VEHICLES (TAXATION OF PASSENGERS) REPEAL) ACT, 1986

15
ORISSA ACT 3 OF.1986
* THE ORISSA MOTOR VEHICLES(TAXATION OF PASSENGERS)
REPEAL) ACT, 1986
[Receivedthe assentof theGovernoronthe7thMarch1986,firstpublished
in an extraordinaryissueof the orissaGazette,datedthe 10th March1986]
An act to repeal the Orissa Motor Vehicles (Taxation of
Passengers) Act, 1969
Be.itenactedby theLegislatureof theStateof Orissain,the Thirty-seventh
Year of the Republic of India, as follows:—
l. (1) ThisActmaybe calledthe OrissaMotorVehicles(TaxationofShort dtl•
gad commen•
passengers), (Repeal) Act, 1986.
(2) It shallbedeemedto havecomein to forceon the 18th day of
October, 1985.
ReDea1 of
Orlsga Act
11 of 1969.
Repeal
2. The OrissaMotor Vehicles(Taxationof Passengers)Act, 1969 is herebyOrissa,Act
repea led,
3. Th3 Orissa Motor Vehicles (Taxation of Passengers)
1985 is hereby repealed.
For the Bill See Orissa Gazette Extraordinary,dated the 4th February,
11 1969,
(Repabl) •Ordinance, Orissaordi-nence No.
Of 1985.
1986 (No. 128)
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