The LEPERS (ODISHA REPEAL) ACT, 1986

Short title
mant.
Repeal of
3 Of
1898.
3
O RISSA ACT 1 OF 198%
TI--D1,nERS (ORISSA REPEAL) 1986
(Receivedthe assentcf tie Presidentonthe9thFebruary1987,first Published
anextr aomdiraryié.sueOJthcCrissaGazette,datedthe23rdFebruary1987]
AN ACTTO THE ACT,1898IN ITSAPPLICATIONTOTHESTATEOFORISSA
E it enacted by the LegislatureOf the Stateof Orissain the Thirty-seventhYear
of the Republic of India, as follows:—
1. (1) ThisAct m'aybecapedthe Lepers(OrissaRepeat)Act, 1986.
(2) It shallcomeinto force on suchdate as the StateGovernmentmay,bY
notification in the Offcial Gazette, appoint.
2. On the date of commencement of this Act. (he Lepers Act* 1898,in its appli•
cation to the State cf Orissa, shall stand repealed.
of 1898
it is herew providedthat anyordermadeunderSectionF or ofof
•aøubts- . 8 or 9k cf the lepealed Act cr any bcnd entered into by any surety under Section8
thereof, Shanceasetc any effecton asd frcm the date Of commencementof ibis
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