The Odisha Aided Educational Institutions (Appointment of Teachers Validation) Act, 1978

 
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The Orissa Aided Educational Institutions (Appointment of Teachers 
Validation) Act, 1978 
 
Act 14 of 1978 
 
 
 
 
 
 
 
 
Keyword(s): 
Education Act, Aided College, Aided School, Aided High School, Educational 
Act, Validation Act 
 
 
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+ THE ORISSA AIDED' 'EDUCATIONAL 
, . mS-X.ONS (APEOmTMENT -OF 
. . TEACmRS VALIDATTON), ACT, I978 
. . ., , . 
[~e~(~ed ille went of the Governor on the 5th May 
1.978, $rst pubJ@ly$d iu . an eatraorditwry issue 
of the:,Orissa Gazette, .dated  he 
lltlz&ay N78 1. .... 
AN ACT .TO VALIDATE THE APPOINTMENT OF CERTAIN 
TEACHERS OF - 'AIDE@ ' EDUCATIONAL INSTITUTIONS , 
, 
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'IN, THE STATES OF OR~SSA. .. -. , . . , . L. . 
, Be it enacted, by ,the Legislirure- of -the State of 
Orissa in. the .Twentyninth ;year - .of the ',:Republic of 
India, asfoIlowsr- ..: ,. . -. - . ..,. . 
,A, : This :Act may , ,be cajled, : .the:. . Orissa. Aided. .Foa 
Education@ , ,!qstitut.ions (bpp,obtment,,of TeacErer;o- ii: 
~ali'b+tjbn).~ct,, 1978. ..... ., , ,,, , ,.,,-, , . , .. . ,.( . .::, 
-2; .In .this J Act,, .,unless the contegt .'~'tIier~ise-n~fiui'io~ .......... ..... ' 41. 1 ..I 
requires;-- , , , -',' 
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)rim AC~ (a)  ducatio ion Act" me,ans. tde ..~ris&. , .Edu: - 
5 OT 1969. cation Act, 1969 ; 
- -, , (v. ccaqaging. au.thofi,t'y'?' nieans the man aging 
-1 ' . Go&~ttki5.Oi-' g~Yerning'.6bdy, I .... ,. ,as' ihe case 
.. *-* .... "mmkyYYbe, -:bt', '%I . :ai$ed. .educa&d josu- 
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(c) "~electibn Board" means .the( i*Selection 
Board constituted under the Education 
Act ; 
(d) words and expressions used in this Act, but 
not dehd herein, shall have the same 
meaning as assigned to them respectively 
under the Education Act or under ~e 
Rules and Regulations framed thereunder. 
3. Notwithstanding anything contained in the vdidabon 
Education Act or in the Rules and Regulations or +n 
framed thereunder,- appo~nt- mats and 
continuntion (a) (i) the regdarisa tion of the appointment of b- 
of teachers of aided educational. institutions 
* --.- ---_ 
For Statcrnent of Objccts and Reasons see Orissa Cazet~e,~~ra- 
ordinars datod thc 7th Scptembcr 1977 (No. 1213). 
(See. 3- Consd.) 
being colleges, made by the managing 
authorities of such colleges an the reco- 
mmendation of the Director and in accor- 
dance with the orders of the State 
Government issued during the period 
between the 1st April, 1975 and the 1st 
December, 1976 ; and 
(ii) the appointment of Hindi teachers of 
aided educational institutions, being 
secondary schools, made by the managing 
authorities of such schools on the reco- 
mmendation of the Selection Board made 
prior to the 1st December, 1976, 
shall, for all intents and purposes, be deemed to have 
been validly made and no such appointment shall be 
liable to be challenged in any court of law merely 
on the ground that the appointment was made 
otherwise than in accordance with the procedure 
prescribed by the Education Act and the Rules and 
Regulations framcd thereunder, 
(b) the list of candidates for appointment as 
Hindi teachers recommended by the Selec- 
rion Board prior to the 1st December, 
1976 shall remain vaIid ti11 the reco- 
mmendation of a new list by the Selection 
Board. 

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