The ODISHA APPROPRIATION ACTS(REPEAL)ACT, 2021

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THE ODISHA APPROPRIATION ACTS (REPEAL) ACT, 2021 
PREAMBLE : 
SECTIONS : 
1. Short title. 
2. Repeal of Odisha Appropriation Acts. 
3. Savings. 
4. The Schedule.
The Odisha 
EXTRAORDINARY 
PUBLISHED BY AUTHORITY 
No0.1988,CUTTACK, TUESDAY, NOVEMBER 30,2021/MARGASIRA 9, 1943 
LAW DEPARTMENT 
NOTIFICATION 
The 30th November, 2021 
No.12171—I-Legis-49/2021/L.— The following Act. of the Odisha Legislative 
Assembly having been assented to by the Governor on dated the 12th November, 2021 is 
hereby published for general information. 
Short title. 
Repeal of 
Odisha 
Appropriatio 
Savings. 
ODISHA ACT 25 OF 2021 
THE ODISHA APPROPRIATION ACTS (REPEAL) ACT, 2021 
AN 
ACT 
TO REPEAL ODISHA APPROPRIATION ACTS 
Be it enacted by the Legislature of the State of Odisha in the 
Seventy-Second Year of the Republic of India as follows:— 
. 1.This Act may be called the Odisha Appropriation Acts 
(Repeal) Act., 2021. 
2. The enactments specified in the Schedule are hereby 
repealed to the extent mentioned in the fourth column thereof. 
3. The repeal by this Act. of any enactment shall not affect 
any other enactment in which the repealed enactment has been 
applied, incorporated or referred to; 
and this Act shall not affect the validity, invalidity, effect or 
consequences of anything already done or suffered, or any right, 
title, obligation or liability already acquired, accrued or incurred, or 
any remedy or proceeding in respect thereof, or any release or 
discharge of or from any debt, penalty, obligation, liability, claim or 
demand, or any indemnity already granted, or the proof of any past 
act or thing; 
a 
nor shall this affect any principle or rule of law, or established 
jurisdiction, form or course of pleading, practice or procedure, or 
existing privilege, restriction, exemption, office or appointment, 
notwithstanding that the same respectively may have been in-any 
manner affirmed or recognised or derived by, in or from any 
enactment hereby repealed; 
nor shall the repeal by this Act. of any enactment revive or 
restore any jurisdiction, office, liability, right, title, privilege, restriction, 
exemption, practic.e, procedure or other matter or thing not now 
existind 0|; in force; 
nor-shall the repeal of the enactments by this Act. affect the 
audit, examination, accounting, investigation, inquiry or any other 
action taken or to be taken in relation thereto by any Authority and 
such audit,-examination, accounting, investigation, inquiry or action 
could be taken, and, or continued as if the said enactments are not 
repealed by this Act.
5 
THE SCHEDULE 
(See Section 2) 
Year No. Short title Extantal 
Repeal 
(1 (2) (3) (4) 
1950 9 The Odisha Appropriation Act., 1950 The whole 
1950 14 The Odisha Appropriation (No.2) Act., 1950 The whole 
1951 1 The Odisha Appropriation (No.3) Act., 1950 The whole 
1951 15 The Odisha Appropriation Act., 1951‘j"f"': The whole 
1951 16 The Odisha Appropriation (No.2) Act., 1951:- The whole 
1951 34 The Odisha Appropriation (No.3) Act., 1951'. ‘ The whole 
1951 36 The Odisha Appropriation (No.4) Act., 1951 The whole 
1952 5 The Odisha Appropriation Act., 1952 The whole 
1952 6 The Odisha Appropriation (Vote On Account) The whole 
Act., 1952 
1952 12 The Odisha Appropriation (No.2) Act., 1952 The whole 
1952 19 The Odisha Appropriation (No.3) Act., 1952 The whole 
1953 3 The Odisha Appropriation Act., 1953 The whole 
1953 4 The Odisha Appropriation (No.2) Act., 1953 The whole 
1953 17 The Odisha Appropriation (No.3) Act., 1953 The whole 
1954 6 The Odisha Appropriation Act., 1954 The whole 
1954 7 The Odisha Appropriation (No.2) Act.,1954 The whole 
1954 13 The Odisha Appropriation (No.3) Act., 1954 The whole 
1955 3 The Odisha Appropriation Act., 1955 The whole 
1955 4 The Odisha Appropriation (No.2) Act., 1955 The whole
Mm@ @) @ 
1955 16 The Odisha Appropriation (No.3) Act., 1955 The whole 
1956 5 The Odisha Appropriation Act., 1956 The whole 
1956 6 The Odisha Appropriation (No.2) Act., 1956 The whole 
1956 9 The Odisha Appropriation (No.3) Act., 1956 The whole 
1956 21 The Odi;ha Appropriation (No.4)Act., 1956 The whole 
1957 6 . ‘The Odisha Appropriation Act., 1957 The whole 
1957 - The Odisha Appropriation (Vote On Account) The whole 
Act., 1957 
1957 1" The Odisha Appropriation (No.2) Act., 1957 The whole 
1957 14 The Odisha Appropriation (No. 3) Act., 1957 The whole 
1958 1 The Odisha Appropriation (No.4) Act., 1957 The whole 
1958 6 The Odisha Appropriation Act., 1958 The whole 
. 7 The Odisha Appropriation (Vote On Account) The whole 
Act., 1958 
1958 10 The Odisha Appropriation (No.2) Act., 1958 The whole 
1958 11 The Odisha Appropriation (No.3) Act., 1958 The whole 
1958 12 The Odisha Appropriation (No.4) Act., 1958 The whole 
1958 32 The Odisha Appropriation (No.5) Act., 1958 The whole 
1959 5 The Odisha Appropriation Act., 1959 The whole 
1959 6 The Odisha Appropriation (No. 2)Act., 1959 The whole 
1959 15 The Odisha Appropriation (No. 3)Act., 1959 The whole 
1959 16 The Odisha Appropriation (No. 4)Act., 1959 The whole 
1960 1 The Odisha Appropriation (No. 5)Act.,1959 The whole 
Q\\
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1960 9 The Odisha Appropriation Act.,1960 The whole 
1960 1 The Odisha Appropriation (No. 2) Act.,1960 The whole 
1960 17 The Odisha Appropriation (No. 4) Act.,1960 The whole 
1960 21 The Odisha Appropriation (No. 3) Act.,1960 The whole 
1961 9 The Odisha Appropriation Act.,1961 =% The whole 
1961 13 The Odisha Appropriation (No. 2) Act.,1961 The whole 
1962 2 The Odisha Appropriation Act.,1962 .~ - The whole 
1962 4 The Odisha Appropriation (No. 3) Act.,1962 The whole 
1962 8 The Odisha Appropriation (No. 2) Act.,1§-65" ' The whole 
1962 9 The Odisha Appropriation (No. 4) Act.,1962 The whole 
1962 17 The Odisha Appropriation (No. 5) Act.,1962 The whole 
1962 27 The Odisha Appropriation (No. 6) Act.,1962 The whole 
1963 3 The Odisha Appropriation Act.,1963 The whole 
1963 4 The Odisha Appropriation (No. 2) Act.,1963 The whole 
1963 9 The Odisha Appropriation (No. 3) Act.,1963 The whole 
1963 13 The Odisha Appropriation (No. 4) Act.,1963 The whole 
1964 1 The Odisha Appropriation Act., 1964 The whole 
1964 4 The Odisha Appropriation (No.2) Act., 1964 The whole 
1964 6 The Odisha Appropriation (No.3) Act., 1964 The whole 
1964 11 The Odisha Appropriation (No.4) Act., 1964 The whole 
1965 2 The Odisha Appropriation Act., 1965 The whole 
1965 3 The Odisha Appropriation (No.3) Act., 1965 The whole
m @ @) @ 
1965 6 The Odisha Appropriation (No.2) Act., 1965 The whole 
1965 15 The Odisha Appropriation (No.4) Act., 1965 The whole 
1965 19 The Odisha Appropriation (No.5) Act., 1965 The whole 
1966 5 The Odisha Appropriation Act., 1966 The whole 
1966 8 The Odisha Appropriation (No.2) Act., 1966 The whole 
1966 18 The Odisha Appropriation (No.3) Act., 1966 The whole 
1966 19 The Odisha Appropriation (No.4) Act., 1966 The whole 
1967 2 The Odisha Appropriation Act., 1967 The whole 
1967 5 The Odisha Appropriation (Vote On Account) The whole 
Act., 1967 
1967 .20 The Odisha Appropriation (No.2) Act.,1967 The whole 
1967 27 The Odisha Appropriation (No.3) Act., 1967 The whole 
1968 5 The Odisha Appropriation Act, 1968 The whole 
1968 7 The Odisha Appropriation (No.2) Act.,1968 The whole 
1968 13 The Odisha Appropriation (No.3) Act., 1968 The whole 
1968 18 The Odisha Appropriation (No.5) Act., 1968 The whole 
1968 19 The Odisha Appropriation (No.4) Act., 1968 The whole 
1969 2 The Odisha Appropriation Act., 1969 The whole 
The Odisha Appropriation (Vote On Account) 
1969 Act, 1969 The whole 
1969 9 The Odisha Appropriation (No.2) Act., 1969 The whole 
1969 16 The Odisha Appropriation (No.3)Act., 1969 The whole
2 @) ) 
1974 
1974 
1974 
1975 
1975 
1 
16 
12 
15 
11 
13 
14 
The Odisha Appropriation Act., 1970 
The Odisha Appropriation (No.2) Act.,1970 
The Odisha Appropriation (No.3) Act., 1970 
The Odisha Appropriation (No.4) Act., 1970 
The Odisha Appropriation (No.5) Act., 1970 
The Odisha Appropriation (No.3) Act., 1971 
The Odisha Appropriation (No.1) Act., 1971 
The Odisha Appropriation (No.2) Act., 1971 
The Odisha Appropriation (No.1) Act., 1972 
The Odisha Appropriation (No.3) Act., 1972 
The Odisha Appropriation (No.4) Act., 1972 
The Odisha Appropriation (No.2) Act., 1972 
The Odisha Appr;)priation (No.5) Act., 1972 
The Odisha Appropriation (No.1) Act., 1974 
The Odisha Appropriation (Vote On Account) 
Act., 1974 
The Odisha Appropriation (No.3) Act., 1974 
The Odisha Appropriation (No.2) Act., 1974 
The Appropriation (No.4) Act., 1974 
The Odisha Appropriation (No.1) Act., 1975 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole
10 
(1) @) 3) ) 
1975 
1975 
1975 
1976 
1976 
1976 
1977 
1977 
1977 
1977 
1978 
1978 
1978 
1979 
1979 
1979 
1980 
10 
35 
10 
18 
18 
The Odisha Appropriation ( No.2) Act., 1975 
The Odisha Appropriation (No.4) Act., 1975 
The Odisha Appropriation (No.3) Act., 1975 
The Odisha Appropriation (No.1) Act., 1976 
The Odisha Appropriation(No.2) Act., 1976 
The Odisha Appropriation (No.3) Act., 1976 
The Odisha Appropriation Act., 1977 
The Odisha Appropriation (Vote On Account) 
Act., 1977 
The Odisha Appropriation (Vote On Account) (No.2) 
Act., 1977 
The Odisha Approprialior; (No.2) Act., 1977 
The Odisha Appropriation Act., 1978 
The Odisha Appropriation (No.2) Act., 1978 
The Odisha Appropriation (No.3) Act., 1978 
The Odisha Appropriation Act., 1979 
The Odisha Appropriation (No.2) Act., 1979 
The Odisha Appropriation (No.3) Act., 1979 
The Odisha Appropriation (Vote On Account) 
Act., 1980 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole
11 
) (3) (4) 
1980 
1981 
1981 
1981 
1982 
1982 
1982 
1983 
1983 
1983 
1984 
1984 
1984 
1984 
1985 
1985 
1985 
1986 
1986 
25 
19 
26 
12 
The Odisha Appropriation Act., 1980 
The Odisha Appropriation Act., 1981 
The Odisha Appropriation (No. 2) Act., 1981 
The Odisha Appropriation (No.3) Act., 1981 
The Odisha Appropriation Act.,1982 
The Odisha Appropriation (No.2) Act.,1982 
The Odisha Appropriation (No.3) Act.,1982 
The Odisha Appropriation Act., 1983 
The Odisha Appropri;tion (No.2) Act., 1983 
The Odisha Appropriation (No.3) Act., 1983 
The Odisha Apy;r;)priation Act., 1984 
The Odisha Approfiri.alion (No.2) Act., 1984 
The Odisha Appropriation (No.4) Act., 1984 
The Odisha Appropriation (No.3) Act., 1984 
The Odisha Appropriation Act., 1985 
The Odisha Appropriation (Vote On Account) 
Act., 1985 
The Odisha Appropriation (No.2) Act., 1985 
The Odisha Appropriation Act., 1986 
The Odisha Appropriation (No.2) Act., 1986 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
¥ 
The whole 
The whole 
The whole 
The whole 
12 
4) (1) () 3) 
1986 15 The Odisha Appropriation (No.3) Act., 1986 The whole 
1987 2 The Odisha Appropriation Act., 1987 The whole 
1987 3 The Odisha Appropriation (No.2) Act., 1987 The whole 
1987 17 The Odisha Appropriation (No.3) Act., 1987 The whole 
1988 3 The Odisha Appropriation Act.,1988 The whole 
1988 4 The Odisha Appropriation (No.2) Act., 1988 The whole 
1988 13 The Odisha Appropriation (No.3) Act.,1988 The whole 
1989 1 The Odisha Appropriation Act., 1989 The whole 
1989 3 The Odisha Appropriation (No.2) Act., 1989 The whole 
1989 13 The Odisha Appropriation (No.4) Act., 1989 The whole 
1989 16 The Odisha Appropriatiof (No.3) Act., 1989 The whole 
1990 3 The Odisha Appropfié;tion Act., 1990 The whole 
1890 y The Odisha Appropriali&rf(Vote On Account) e 
Act., 1990 
1990 14 The Odisha Appropriation (No.2) Act.,1990 The whole 
1990 20 The Odisha Appropriation (No.3) Act.,1990 The whole 
1991 3 The Appropriation Act.,1991 The whole 
1991 6 The Odisha Appropriation (No.2) Act.,1991 The whole 
1991 20 The Odisha Appropriation (No.3) Act.,1991 The whole - 
1992 12 The Odisha Appropriation Act., 1992 The whole 
1992 18 The Odisha Appropriation (No.2)Act., 1992 The whole
13 
@) 4 
1992 
1993 
1993 
1993 
1994 
1994 
1994 
1994 
1995 
1995 
1995 
1996 
1996 
1996 
1996 
1997 
1997 
1997 
1998 
17 
25 
1 
12 
The Odisha Appropriation (No.3) Act., 1992 
The Odisha Appropriation Act., 1993 
The Odisha Appropriation (No. 2) Act., 1993 
The Odisha Appropriation (No. 3) Act., 1993 
The Odisha Appropriation (No. 4) Act., 1993 
The Odisha Appropriation Act., 1994 
The Odisha Appropriation (No.2) Act., 1994 
The Odisha Appropriation (No.3) Act., 1994 
The Odisha Appropriation (Vote On Account) 
Act,, 1995 
The Odisha Appropriation Act., 1995 
The Odisha Appro_p_giation (No. 2) Act., 1995 
The Odisha Appropriation Act., 1996 
The Odisha Appropriation (Vote On Account) 
Act., 1996 
The Odisha Appropriation(No.2) Act., 1996 
The Odisha Appropriation(No.3) Act., 1996 
The Odisha Appropriation Act., 1997 
The Odisha Appropriation (No. 2) Act., 1997 
The Odisha Appropriation (No. 3) Act., 1997 
The Odisha Appropriation Act., 1998 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole 
The whole
14 
™ (2) (3) (4) 
1998 3 The Odisha Appropriation (Vote On Account) The whole 
Act., 1998 
1998 7 The Odisha Appropriation(No.2) Act., 1998 The whole 
1998 17 The Odisha Appropriation (No.3) Act., 1998 The whole 
1999 4 The Odisha Appropriation Act., 1999 The whole 
1999 B The Odisha Appropriation (Vote On Account) The whole 
Act., 1999 
1999 8 The Odisha Appropriation (No.2) Act., 1999 The whole 
1999 10 The Odisha Appropriation (No.3) Act., 1999 The whole 
1999 14 The Odisha Appropriation (No.4) Act., 1999 The whole 
2000 4 The Odisha Appropriatigq (Vote On Account) The whole 
Act., 2000 
2000 6 The Odisha Appropriation Act., 2000 The whole 
2000 11 The Odisha Appropriat.litc‘;}n (No.2) Act., 2000 The whole 
2001 2 The Odisha Appropriation Act., 2001 The whole 
2001 9 The Odisha Appropriation (No.2 ) Act., 2001 The whole 
2002 2 The Odisha Appropriation Act., 2002 The whole 
2002 5 The Odisha Appropriation (No-2) Act., 2002 The whole 
2003 2 The Odisha Appropriation (No.3) Act., 2002 The whole 
2003 10 The Odisha Appropriation Act., 2003 The whole 
2004 1 The Odisha Appropriation (No. 2) Act., 2003 The whole 
2004 4 The Odisha Appropriation (Vote On Account) The whole 
Act., 2004 
)
15 
mn @ @) (4) 
2004 7 The Odisha Appropriation Act., 2004 The whole 
2004 13 The Odisha Appropriation (No.2) Act. , 2004 The whole 
2005 5 The Odisha Appropriation Act., 2005 The whole 
2005 13 The Odisha Appropriation (No.2) Act., 2005 The whole 
2006 3 The Odisha Appropriation Act., 2006 The whole 
2006 12 The Odisha Appropriation (No.2) Act., 2006 The whole 
2007 3 The Odisha Appropriation (Vote On Account) The whole 
Act., 2007 
2007 5 The Odisha Appropriation Act., 2007 The whole 
2007 10 The Odisha Appropriation (No.2) Act., 2007 The whole 
2008 2 The Odisha Appropriation Act., 2008 The whole 
2008 5 The Odisha Appropriation (No.2) Act., 2008 The whole 
2009 By " The Odisha Appropriation (Vote On Account) The whole 
Act., 2009 
2009 14 The Odisha Appropriation Act., 2009 The whole 
2009 17 The Odisha Appifbi)rialion (No.2) Act., 2009 The whole 
The Odisha Appropriation (Vote On Account) 
2010 1 \ The whole 
Act., 2010 
2010 2 The Odisha Abbropriation Act., 2010 The whole 
2010 17 The Odisha Appropriation (No.2) Act., 2010 The whole 
2011 3 The Odisha Appropriation Act., 2011 The whole 
2011 14 The Odisha Appropriation (No.2) Act., 2011 The whole 
By Order of the Governor 
DILLIP KUMAR MISHRA 
Principal Secretary to Government (I/C) 
Printed and Published by the Director, Printing, Stationery and Publication, Odisha, Cuttack-10 
OGP/SBP Ex.Gaz.1441-183+100

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