The ODISHA RIVER POLLUTION PREVENTION (REPEAL) ACT, 1983

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Act
89
ORISSA ACT IS OF •1983
* THE ORISSA RIVER POLLUTION PREVENTIOU
(REPEAL) ACT, 1983
[ theassent Of the Gouernor Onthe 24th May 1983
first published in an extraordinary issue of the Orissa
Gazette, dated the 7th June 1983 |
AN ACT TO •REPEAL THE ORISSA RIVER POLLUTION
PREVENTION ACT, 1983
Be it enactedby the Legislature Ofthe State Of Orissa in the Thirty-fourth
Year ot the Republic of India, as _follows
1. Thie Act maVbe called the Orissä River Pollution Prevenåon -(Rep•1)
Act. 1933.
Otl*Aet 4
2. The Orissa River Poqtmon "evention Act, 1953 is
Mveh 1m (NO. 281)
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