LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The ODISHA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMENT) ACT, 2001

Odisha · state statute
Open in Lexace · Ask the AI about this act
5
ORISSA Act 1 OF 2002
rHE ORISSA SERVICE OF ENGINEERS (VALIDATION OF APPOINTMEXI')
ACT, 2001
[ Receivedthe assent of the Governor on the 31st January 2002,first published in
an Atraordinary issue of the Orissa Gazette, dated •the
6th February 2002 (No. 171)
AN ACT TO [VALIDATE THE AD APPOINTMENT OF CERTAIN ASSISTANT ENGINEERS
MADE TO iTHE_ORISSA SERVICE OFENGINEERS
BE it enacted. by the Legislature of the State of Orissa in the Fifty-second Year of the
—rof Indiaas follows:—
Short title. I. This Act may be called the Orissa Service of Engineers (Validation cf Appointment)
Act, 2001.
Definitions.
Validatioo.
2. In this Act, unless the context otherwise requires,—
(a) "Government" means the Government of Orissa;
(b) "Recruitment rules" means the Orissa Service of Engineers' Rules, 1941; and
(c) "Service" means the Orissa Service of Engineers.
3.•(1) Notwithstanding anything contained in the Recruitment Rules, thirty-nine
Assistant Engineers as specified in the Schedule indicating their names, dates of birth
and dates of appointment who were appointed to the Service on ad hoc basis by Government
in the Works and Housing & Urban Development Departments of Government to
meet the urgent requirement of the said Departments, and are continuing as st ch, Shall
be deemed tc have be.en validly and regularly appointed to the Service under said
Departments with effect from the date of commencement of this Act and, accordingly,
no such appointment shall be challenged in any Court 'Of law- merely. •on the ground
that such appointment was made otherwise than in accordance with the Recruitment
Rules. t.
(2) The AssistantEngineers%hoseappointmentsareso validatedunder sub-sectiOn(i)
shall be en bloc junior -to those who have been appointed to the Service under the respec-
tive Departments in accordancewith the Recruitment Rules prior tothe commencement
this Act.
(3) The intér se seniority of the said Assistant Engineersin the' Serviceunderthe
respective Departments shall be in accordance vüth the order of precedehcein which
•their names occur iri column (2) of the Schedule.
(4) The servicesrendered by the said Assistant Engineersprior to the commence.
ment of this Act shall count for the purpose of pension, leave and increment, and for
no other purpose.
* For the Bill,see OrissaGazette,Extracrdirary, detec-the 11thDecember,2001(No. 2411).
Searchable PDF created by OCR.space (Free Version)

6
SCHEDULE
Serial
No.
Name
(2)
birth
(3)
tLe
( See
Works
section 3 )
Date of
A. Assistant Engineer (Civil) under
Department—
1
2
3
4
5
6
7
8
9
10
11
12
13
14
15
16
17
IS
.21
22
23
24
25
26
Shri Taraprasad Mishra
Shri
Shri
Shri
Shri
Shri
Shri
Shri
Shri
Shri
•Shri
Basanta Kumar Acharya
Biranchi Kumar Mohanty
Laxminarayan Nayak
Arun Kumar Sahu
Sudhir Kumar Tripathy
Debendra Dag
pradip Kumar Sahu
Jasabindar Singh
Promod Kumar Nayak
Braja Kishore Das
Shri Dipak Kumar Tripathy
Shri Pradipta Kumar Mishra
Shri Akshya Kumar Jena
Shri Ashok Kumar padhi
Shri Surya Narayan Acharya
Shri Manoj Kumar Tripathy
Shri Durga Prasanna Mishra
Shri Niranjan Padhi
Shri Kishore Chandra Nayak
Shri Satyanarayan Sahu
Shri Chittaranjan Swain
Shri Bipra Charan Pradhan (S. C.)
Shri Sukanta Behera (S,C.)
Shri Bibhudhendra Meher
Shri Bikram Keshari Lenka
661963
2-6-1959
4-6.1962
3-6-1963
4-5-1962
J-7-1961
11-7-1960
7-5-1960
21-12-1960
24-2-1960
11-4-1961
6-7-1961
20-4-1962
25-2-1962
15-2-1961
1-2-1963
18-4-1962
24.10-1963
28-8-1962
27-5-1960
1-4-1961
24-9-1961
20-3-1960
3-9-1959
27-6-1962
20-4-1963
Date of joining
as ad hoc Assista
Engineer
(4)
7-2-1986
10-3-1986
5-2-1986
5-2-1986
17-3-1986
5-2-1986
5-2-1986
12-2-1986
741987
2441987
30-4-1987
1-5-1987
2841987
24-4-1987
25-4-1987
25-4-1987
28-4-1987
27-4-1987
26-5-1987
25-4-1987
1-5-1987
27-4-1987
25-5-1987
29-5-1987
15-11-1989
15-11-1989
Searchable PDF created by OCR.space (Free Version)

7
ate of joining
ad hoc Assistan
Engineer
(4)
7-2-1986
5-2-1986
5-2-1986
17-3-1986
5-2-1986
5-2-1986
12-2-1986
27-4.1987
2441987
3041987
1-5-1987
2841987
24+1987
25-4-1987
2541987
28-4-1987
27.4-1987
26-5-1987
254-1987
1-5-1987
27+1987
25-5-1987
29-5-1987
15-11-1989
15-11-1989
(1)
27
28
29
30
31
B.
32
33
34
35
36
37
38
39
(2)
Shri Sirish Kumar Das
Shri Simadri Nayak
Shri Manmohan Mohanta
Shri Digambar Biswal
Shri Ramiya Kumar Panda
Assistant Engineers (P. H.) under
U. D. Department—
Shri Asutosh Pattnaik
Shri Antaryami Nayak
Shri Binod Prasad Sethi
Shri Saroj Kumar Satpathy
Shri' Santosh Kumar Nayak
Shri Bijayananda Samantaray
Shri Murtunjaya pani
Shri Sanjay Itumar Samal
the H.
(3)
15-6.1961
29-6-1962
8-4-1961
2-6-1961
1-2-1961
30-5-1962
1-4-1959
21-4-1964
1-6-1963
21+1960
184-1961
22+1962
11-5-1961
(4)
15-11-1989
15-11-1989
15-11-1989
15-11-1989
15-11-1989
1-10-1984
24-4-1987
8-7-1987
13-2-1988
15-2-1988
9-2-1988
25-2-1988
10-2-1988
Searchable PDF created by OCR.space (Free Version)

‹ Prev All Odisha acts Next ›