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The Orissa Grama Panchayat Samiti (Miscellaneous Provisions) Act, 1981

Odisha · state statute
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The Orissa Grama Panchayat Samiti (Miscellaneous Provisions) Act, 1981 
 
Act 11 of 1981 
 
 
 
 
 
 
 
 
Keyword(s): 
Grama panchayat, Grama Samiti 
 
 
83 
' 'ORISSk Am 1 I QP; 1281 
: 'LTJII ORIS S .. A .- ,?ANCHAYAT S A WI., (MISCFLLANEOUS PROVISIONS) -Am, - 19811. ' ' . -.. ' . . , l... , , . 
Received the assent of -;he- GovernorL oi the 6th Aprd 1981, first publim 
, shed in an extcao~dinary issue of the Orissa Gazette, dated the 
7th April, 19811. .. -7 . ... ,. . 
, .. - , 
... ._: I ., I- , . ,+ 1 
Be it enacted by the LegisIahre of the State of Orissa the Thi~tyGecond Y&n 
of the Republic of India, as follows :- . -k -. - 
Sbon tillo 1, (I) Tbs Act may be all& tho Orissa Panahayat Samiti '~~~ :.: 7 
oxtent and Pmvleians) Act, 1981. 
- .- amm- , . 
' I 
ment. (2) It ., ,extends : :to ' the whole of the Stab, . of , Orissa. . . . ., 
(3) It shall be deemed to have come into f~rce gpith effect from the 10th 
day of Febrwy. 1981. 
' * ,-8 : 
,.a .:I . , , 
:Im 
I 2. Notwithstaadiag anythblg can-: . in the Orissa Panchayat Samj~ AcU OrSrsa Act 
1959,duriagtheperiodbe awiththedateofmmmencemtof tbis~a'and~~~~m 
antd the newIy' elected C lif- men of the - Pawhayat , Smitis : assume office, the powv, : 
and funcrions of the Panchayat Samitis shall be exercised and paformed by the 
Subdivlsiod Oj3kr - hvi ag jnrisdictibn . over the ,,- concerned Block. . j - 
mAIa 
3. (1) The Odssa Panchayat Sarnid (Miscellaneous Pronsions) Ordmnance, 1981 Oldin- 
fZyd is haeby repealed. - ,NO. 2 of 
-2,' -, , . ?. , .. ,,.I> ,, ,,. - 1981. 
(2) N;~itbtau& ' s;;h - ' auylu~ : - iJ& or - -- any : iorr wen' .undkr., 7 , . . : 
the pmvlsiom of the said Ordimnce shall be dee.m.4 to have bq done or taken 
I. '. . ander the provisions of tbis Act. - 
. . 
\, 
For sbtcmcnt of objsts and reasans see OrJsso Corerre, Extraordw, datd the 10th 
March 1981 (NO. 299). .I I 
, -, : I.' , , 

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