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The Orissa Marine Fishing Regulation Act, 1982

Odisha · state statute
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The Orissa G a z e t t e
EXTRAORDINARY
PUBLISHED BY AUTHORITY
No. 1437         CUTTACK,       FRIDAY,        AUGUST    17,    2007 /SRAVANA     26,           1929
FISHERIES  & A. R. D. DEPARTMENT
 NOTIFICATION
The 25th June  2007
No. 7530 โ€”4Fy.-M-08/2007-F.A.R.D.โ€” In exercise of the powers conferred by Clause (a)  of
Section 3 of the Orissa Marine Fishing Regulation Act, 1982 (Orissa Act 10 of 1982), the State
Government do hereby authorise the following officers of Government belonging to Group โ€˜Cโ€™ in
Forest & Environment Department and Fisheries & Animal Resources Development Department
to exercise the powers conferred on  and discharge the duties imposed upon them under the said
Act, in the areas specified against each :โ€”
Sl. No. Designation of Officers Jurisdiction of the Authorised
Authorised. Officers under the Act described by
the outer limits on the shore and
extending by 20 Kms. seaward.
(1) (2) (3)
1 Range Officer, Jaleswar Subarnarekha Mouth to Kasaphal
(Balasore WIldlife Division)
2 Range Officer, Chandipur Kasaphal to Chudamani
(Balasore Wildlife Division)
3 Range Officer, Chandabali Chudamani to Dhamara Mouth
(Bhadrak Wildlife Division) (Udabali)
4 Range Officer, Rajnagar Palmyraโ€™s Point to Barunei Mouth
(Rajnagar Wildlife Division)
5 Range Officer, Mahakalpada Barunei Mouth to Paradeep
(Rajnagar  Wildlife Division)
6 Range Officer, Kujanga Paradeep to Devi Mouth
( Rajnagar  Wildlife Division) (New Bandar Island)
7 Range Officer, Astaranga Sahana  Nasi to Keluni Mouth
(Puri  Wildlife Division)
2
8 Range Officer, Konark Keluni Mouth to Beleswar
(Puri  Wildlife Division)
9 Range Officer, Balukhanda Beleswar to Puri
(Puri  Wildlife Division)
10 Range Officer, Brahmagiri Puri to Ch ilika New Mouth
(Puri  Wildlife Division)
11 Range Officer, Ch ilika Chilika New Mouth to Prayagi
(Chilika  Wildlife Division)
12 Range Officer, Rambha Prayagi to Rushikulya Mouth
(Chilika  Wildlife Division) Purunabandha.
13 Range Officer, Khalikote Rushikulya Mouth
[Berhampur( I ) Division]
14 Range Officer,  Berhampur Areaโ€”South of Rushikulya
[Berhampur (T) Division] Mouth up to Andhra Pradesh Border.
15 Fishery Extension Officer, Entire jurisdiction of the M. E. Unit
Marine Extension Unit, Chandaneswar. extending 20 Kms., seaward.
16 Fishery Extension Officer, Marine Entire jurisdiction of the M.E.Unit
Extension Unit, Baliapal. extending 20 Kms. seaward.
17 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Bahabalpur. extending 20 Kms. seaward.
18 Junior Fishery Officer, Chandipur Base and extending 20 Kms.
Chandipur Base. seaward.
19 Deputy Superintendent of Chandipur Base and extending 20 Kms.
Fisheries, Chandipur Base. seaward.
20 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Dhamara. extending 20 Kms. seaward.
21 Fishery Extension Officer, Marine Entire jurisdication of the M. E. Unit
Extension Unit, Basudevpur. extending 20 Kms. seaward.
22 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Mahakalpada. extending 20 Kms. seaward.
23 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Rajnagar. extending 20 Kms. seaward.
24 Junior Fishery Officer, Paradeep Base and extending 20 Kms.
Paradeep Base. seaward.
25 Deputy Superintendent of Fisheries Entire jurisdiction of the M.E. Unit
Marine Extension Unit, Kujanga. extending 20 Kms. seaward.
26 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Astaranga. extending 20 Kms. seaward.
(1) (2) (3)
3
27 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Konark. extending 20 Kms. seaward.
28 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Gopalpur. extending 20 Kms. seaward.
29 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Ganjam. extending 20 Kms. seaward.
30 Fishery Extension Officer, Marine Entire jurisdiction of the M. E. Unit
Extension Unit, Sonapur. extending 20 Kms. seaward.
            By order of the Governor
          B. K. DAS
           Joint  Secretary  to  Government
 Printed and published by the Director, Printing, Stationery and Publication, Orissa, Cuttack-10
Ex. Gaz. 700โ€“193+100
(1) (2) (3)

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