The Indian Soldiers (Litigation) (Extension to other Proceedings) Act, 1965

 
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The Indian Soldiers (Litigation) (Extension to other Proceedings) Act, 1965 
 
Act 10 of 1966 
 
 
 
 
 
 
 
 
Keyword(s): 
Indian Soldier, Court 
 
 
ORISSA ACT 10 OF I966 
*[TIIE INDIAN SOLDlERS ( LITIGAI'ICPN 1 
{EXTENSION TO OTHER PROCEEDINGS) 
ACT, 19653 
[I{eceiverl r11c assort of ~lre Pwsi(/er/t or1 the 
26111 Il.Im*ch 1966, first y 7c blisllecl itz citi exf~~cr- 
or.rlirtrrry isstie of rlie Orissa Gazcttc, 
&/ed Ilie 1511r April 1366.1 
AN ACT TO EXTEND TrlE PROVISIONS OF INDIAN 
SoLDIErrs ( L111GATlON ) ACT, 1925 TO PROC.EEDINGS 
UNDER CERTAIN SPECIAL ACTS 
E it cnacted by illc Lcgjslnture of the State of 
Orissa in tl~c Sixteenth Ycar of tho Republic ol 
India as follo~vs: - 
1. (1) This Act 111uy bc called thc 11tdian Soldiers ~:/~;~Lt~~i 
(Litigation) (Extension to o tlzcr Proccctlir~gs) Act, CDIU~ULCC. 
1965. 111cnt. 
(2) It extends to the rvllolc of tlzc Statc of Orissa, 
(3) It shall colne into force at once. 
2. The tern1 "Court" as defined in clause ((I) Exlcndcd 
of section 2 of thc Indian Soldiers ( Lit igatio 11 ) Act, $i$yD 
4 01 1925 1925, shall i~~clude all Courts and other authorities 
functiol~ing under any of the following Acts, 
nameIy : - 
(I) Orissa Estates Abolition Act, 1951 (Orissa 
Act I OF 1952). 
(2) Orissa Tenants Relief Act, I955 {Oi'issa 
Act 5 of 1955). 
(3) Orissa Merged Tcrri torics (Village Ofices 
Abolition) Act, 1963 (Orjssa Act 10 of 
1963)- 
(4) Orissa Land Refor~~ls Act, 1960 (Orissn Act 
16 of 19GO). 
*For Statcmcnt of Objccls a~d Rmsom scc Orissa G;~~ctlo,cxlraoidi~ aVIY 
dntcd Ihc lOlh March, 1965 (NO. 310). 
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