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The ODISHA ( SUBORDINATE JUDGES AND MUNSIFS PROCEEDINGS IN MERGED TERRITORIES ) VALIDATION ACT, 1951

Odisha · state statute
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THE
65
ORISSA ACT XXVI OF 1951
ORISSA ( SUBORDINATEJUDGES AND MUNSfF8
PROCEEDINGS IN MERGED TERRITORIES )
VALIDATION ACT, 1951
4
Short title
—sat.
Validation
of overs
[Receivedthe of the Go-vernoron the 12th August 1951
fr3t publishedin an extraordinaryi88tzeof the Oriua Gazette,
dated the 22nd 1951]
ACT tro DOUBTS AND mo VALIDATE PROCEEDINGS
COVETS OE SÜBOEDINATR JUDGES AND MONSIFS IN
'ELBRITOBIES or STATE or ORISSA
• HEREAS it ig expedient to remove doubts and to validate
the proceedings in certain oourts of Subordinate Judges
and MunsifB in the merged territories of the Stati60f Oris»a ;
It is hereby enactedas follows :—
I. (1) This Aot may be called the Orissa ( Subordinate
Judges and Mungifs Proceedingsin MergedTerritories)Validation Aob, 1951.
(2' It shall comeinto forceat once.
2. Notwithstanding anything to the contrary contained in
anynotificationissuedunder section 19 of the Bengal,Agro
and AssamCivil CourtsAct,1887,thepowersexercisedby the ofi ngs ofSubordinate personsin the localareasspecifiedin column1Ofthe Schedule
Judgesand heretoannexed,whetheras Munsif8 or SubordinatoJudgen in
Muusifsin the mergedterritories of the State of Orissa, during the periodmerged mentioned against each in column 2, and in respect of matterserritoriøg, mentioned in column 3 thereof, Oltor the date of such notifi-
cation shall be deemed to have been validly exeroised under
the provisionsof the said Act and no proceedingsin the courts
of sucbpersonsduringthe saidperiod shall beheldto beill%al
shall be questionedin any court of law.
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Nide• 'reå
1
1. Sri R. P.
2. Sri Saryamani Mahanty, Bonai area
3. Sri Suryamani Mahanty—
(a) Bonai and
(b) oreaa
4. Bri Braja Kishore Das, Anandpur
uea.
5. Sri S. C. Pal, Bondh
6. Sri P. Jena, Boudh area
7. Sri E. C. gonepur area..
8.SciS.R. ÉdYiai*,Shepurarea
0 Sri bhenkanal ores
66
Ditä
2
the J
1948 to the
June 1948.
Ditto
(u) Pmm the
Nature of Oivil
matters
dieposed of
3
Ail &psals of Oivil
28th mawen.
Ditto
28th All disposals of 8.C.C.
June 1948 to suits.
the 15th Sep.
tember 1948.
(b) From the 28th
June 1948 to
15th Juv
1948,
From the 28th June All dizposslg of civil
1048 to the 8th gep•
tember 1948.
Fmn the June
1948 to thÖ•
August 1948.
Ditto
From the 28th
1948 to the 9th
July 1948.
Ditto
From the 28th June
to the 20th
194.
Ditto
bitsto
bitJt,o
All diepoøalgof S.C.C.
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