The ODISHA INDUSTRIES SERVICE (VALIDATION OF APPOINTMENT OF ASSISTANT MANAGERS AND ASSISTANT DIRECTORS) ACT, 2015

The Odisha • Gazette
161, CUTTACK,
EXTRAORDINARY
PUBLISHED BY AUTHORITY
MONDAY, JANUARY 30. 2017 MAGHA 10, 1938
LAW DEPARTMENT
NOTIFICATION
The 30th January, 2017
No.895—l-Legis-i7i2015/L. —The following Act of the Legislature of
the State of Odisha having been assented to by the Governor of Odisha on
the 18th January, 2017 is hereby published for general information.
Short title.
ODISHA ACT,3 OF 2017
THE OOISHA INDUSTRIES SERVICE (VALIDATION OF
APPOINTMENT OF ASSISTANT MANAGERS AND
ASSISTANT DIRECTORS) ACT. 2015
TO VALIDATE THE ADHOC APPOINTMENT OF CERTAIN
ASSISTANT MANAGERS AND ASSISTANT DIRECTORS OF
INDUSTRIES MADE ro THE OOiSKA NOUS TRES SERVICE.
BE it enactedbythe ofhe StateofOdshainthe
Sixty-seventh Year of Republic of India as follows-•—
1. This Act may be called the Odisha IndustriesService (Vaidaion
of Appomtrnent of Assistert Managers and Assistant Oirectcrsj
Act, 2016.
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Va'idatin
2
2. In this Act unlessthe context otherwiserequires,—
(a) 'Assistalt Manag« Assistant Drectcr• means he
Assistant Managers Assvs*am OWec-torsof Indls&les
appinted ta Odisha fnålsries Services,
(b} •Recruitmerå ru)es• ryeans the Odisha Industrie Service
Rul—. 1985:
(c) •Serviæ' Irdustries Service; and
(d) "Year means the Calender Year.
3. (1) anything eonianed in the Recruitment
rules, eight Assistmt and AssistAnt Directors of
Industries as specified in the Schedule with their nacres, dates
of birth and dates of appointment, who were to the
serviæ On adhoc basis the State Govanrnent and are
as such. shall. for atl intents-and Wrp%es, be
deerned to have been validly and regularly appointed to the
services as Assistant Mar*r and Assistant Drector with effect
fromthe dateOfcormwEernertof thisAct andaccordinøy.
such appointmeMshall challengedin any court of mergy
on the ground that such appoMrE-nts were made ott-wwise
than me laid dom in the Recruitmem rules.
(2) The inter-se-seniortyOfthe adhoc Man*rs and
Assistant Of IMuÜies whose appointrnents are so
sub-section (1} shall determined on tha ba±s
their of appointments adhoc basis in of
as snovm in the and they be erbloek
junior to the Assistant Managgs and Assistant Directors of
IndusVies in that year in acmrdame tho
Of the rules.
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(3) The savtces by Assistant Manager and
Assistant Diredor of Industries whose appomtrnents so
validatæ, pior to the of this Act, subject to the
prc»igons in sub-section Shau Gount for the purpose of their
pension, leave and increment and no other ptrpose.
SCHEDULE
Sl.No.
2.
3.
4.
5.
6.
7.
8.
Names of the Assistant Manager
and Director of
Industries.
(2)
Sri Subhasis Pattanaik
Sri Kankan Ghose
Sri Ch&nanda Mishra
Sri Bishnu Prasad Dash
Sri Pitambar Parida (SC)
Sri Sisir Kumar Rath
Sri Tarun Kanta Mohanty
Sri Gopabandhu Pradhan
Date of Birth
24.01.1966
2706.1965
09.051967
2502.1 6
2505.1963
02.05.1965
22.02.1966
2011.1956
Date of adhoc
3012.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
30.12.1998
By order of tie Governor
BIBHU PRASAD ROUTRAY
priwipal Secretary to Govemment
Printed and published by the Director, Printing, Stationery and Publication, Odisha Cuttack-IO
OGP/SBP Ex.
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