LexThe ODISHA STATE TRANSPORT UNDERTAKINGS (PREVENTION OF TICKETLESS TRAVEL) REPEAL ACT, 1980
Odisha · state statute
Open in Lexace · Ask the AI about this actShort title Repeal of Orissa Act 41 of 1975. 26 ORISSA ACT 12 OF 1980 * THE ORISSA STATE TRANSPORT UNDERTAKINGS (PREVENTION OF TICKETLESS TRAVEL) REPEAL ACT, 1980 [ Receivedtheassentof theGovernoron the6th November1980, first publishedin an ectraordinaryissueof theOrissa Gazette, dated the 15th November 1980 ] AN ACT TO REPEALTHE ORISSA STATE TRANSPORTUNDERTAKINGS ( PREVENTION OF TICKETLßS) TRAVELACT,1915 BE it enacted bytheLegislatureof theStateofOrissain the Thirty-first Year of the Republic of India, as follows 1. This Act may be called the Orissa State Transport Under- takings ( Preventionof TicketlessTravel) RepealAct, 1980. ONS88 Act 2. The Orissa State Transport Undertakings ( Prevention of 41 Ticketless Travel ) Act, 1975 is hereby repealed. For theBill, SeeOrissaGazette,Extraordinarydatedthe92i Septænbet1980(NO1235) •tome, in to forceW.B.F.15thNovenber1980 Searchable PDF created by OCR.space (Free Version)