Nagaland — state statutes

234 acts.

• The AMITY UNIVERSITY NAGALAND ,ACT 2011 (REPEAL) ACT, 2019
• The ARBITRATION (EXTENSION TO NAGALAND, ACT 1978)
• The Disqualification on Ground of Defection in Urban Local Bodies Act, 2024
• The Factories (Extension to Kohima, Mokokchung, Wokha, Zunheboto & Phek District
• The Global Open University (Nagaland) Act, 2006
• The Global Open University Nagaland (1st Amendment) Act 2011
• The Global Open University Nagaland (Second Amendment) Act, 2024
• The ICFAI University (Amendment) Act, 2014
• The Indian Stamp (Nagaland 2nd Amendment) Act, 1999
• The Indian Stamp (Nagaland Third Amendment) Act,2004
• The Indian Stamp Duty (Nagaland Amendment) Act,1989
• The Institute of Chartered Financial Analyst of India University Act, 2006.
• The Lepers (Nagaland Repeal) Act,1989
• The Naga
• The Nagaland (Ownership & Transfer of Land and its Resources Act,1990
• The Nagaland (Requisation of Porters) Act, 1965
• The Nagaland (Sales of Petroleum & Petroleum Products including Lubricants) Taxation Amendment Act,1969
• The Nagaland (Sales of Petroleum & Petroleum Products including Lubricants) Taxation Amendment Act,1989
• The Nagaland (Sales of Petroleum & Petroleum Products including Motor Spirit & Lubricants) Taxation Amendment Act, 1996
• The Nagaland (Sales of Petroleum & Petroleum Products including Motor Spirit & Lubricants) Taxation Amendment Act,1993
• The Nagaland (Sales of Petroleum & Petroleum Products including Motor Spirits & Lubricants) Taxation (Amendment) Act 2000
• The Nagaland (Sales of Petroleum and petroleum Products Including Motor Spirit & Lubricants) Taxation Amendment Act, 1999
• The NAGALAND AGRICULTURAL PRODUCE AND LIVESTOCK MARKETING (PROMOTION AND FACILITATION) ACT, 2020
• The Nagaland Agriculture Produce Marketing (Development & Regulation) Act,2005
• The Nagaland Agriculture Produce Marketing (Regulation) Act,1988
• The NAGALAND AMUSEMENT TAX (1st AMENDMENT) ACT, 1979
• The Nagaland Amusement Tax (2nd Amendment) Act,1989
• The Nagaland Amusement Tax (Amendment) Act, 2001
• The Nagaland Amusement Tax Act,1965
• The Nagaland Anatomy Act 2024
• The NAGALAND APPROPRIATION (NO.1) ACT 2018
• The NAGALAND APPROPRIATION (NO.1) ACT 2019
• The NAGALAND APPROPRIATION (NO.1) ACT 2020
• The NAGALAND APPROPRIATION (NO.1) ACT 2023
• The Nagaland Appropriation (No.1) Act, 2024
• The NAGALAND APPROPRIATION (NO.1) ACT,2022
• The NAGALAND APPROPRIATION (NO.2) ACT 2018
• The NAGALAND APPROPRIATION (NO.2) ACT 2019
• The NAGALAND APPROPRIATION (NO.2) ACT 2020
• The NAGALAND APPROPRIATION (NO.2) ACT 2023
• The NAGALAND APPROPRIATION (NO.2) ACT, 2022
• The Nagaland Appropriation (No.2) Act, 2024
• The NAGALAND APPROPRIATION (NO.5) ACT 2021
• The NAGALAND APPROPRIATION (NO.6) ACT 2021
• The NAGALAND APPROPRIATION (NO.7) ACT 2021
• The Nagaland Arm Police Act,1966
• The Nagaland Backward Tribes Commission Act, 2016
• The Nagaland Board of School Education (1st Amendment) Act, 1990
• The Nagaland Board of School Education (Amendment) Act, 2014
• The NAGALAND BOARD OF SCHOOL EDUCATION ACT, 1973
• The Nagaland Co-operative societies (3rd Amendment) Act,2011
• The Nagaland Co-operative Societies (Amendment) Act, 2005
• The Nagaland Co-operative Societies Act, 2017
• The Nagaland Communitisation of Public Institutions & Services Act (Amendment) Act, 2004
• The Nagaland Communitisation of Public Institutions & Services Act, 2002
• The Nagaland Contigency Fund Act,1964
• The NAGALAND DEPUTY SPEAKER S SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1974
• The Nagaland Deputy Speaker' Salaries & Allowances (Amendment) Act, 1999
• The Nagaland Deputy Speaker's Salaries and Allowances (Amendment) Act, 1969
• The Nagaland Deputy Speaker's Salary & Allowances Act,1964
• The Nagaland Entry Tax Act, 2013
• The NAGALAND ESSENTAIL SERVICES (MAINTENANCE) ACT, 1978 (1ST AMENDMENT) ACT, 2018
• The NAGALAND ESSENTIAL SERVICES (MAINTENANCE) ACT, 1978)
• The NAGALAND EVICTION OF PERSONS IN UNAUTHORISED OCCUPATION OF PUBLIC LAND (2ND AMMENDMENT)ACT,1973
• The NAGALAND EVICTION OF PERSONS IN UNAUTHORISED OCCUPATION OF PUBLIC LAND (3rd AMENDMENT) ACT, 1976
• The NAGALAND EVICTION OF PERSONS IN UNAUTHORISED OCCUPATION OF PUBLIC LAND ACT,1971
• The Nagaland Excise (Amendment) Act,1980
• The Nagaland Excise Act 1967
• The Nagaland Farmer's Participation in Management of Irrigation System Act, 2013
• The Nagaland Finance ( Sales Tax 1st Amendment) Act,1969
• The Nagaland Finance (Sales Tax) Act, 1967
• The NAGALAND FIRE AND EMERGENCY SERVICE ACT 2021 (ACT NO.5 OF 2023)
• The NAGALAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (4TH AMENDMENT) ACT, 2021
• The Nagaland Fiscal Responsibility and Budget Management (Amendment) Act, 2009
• The Nagaland Fiscal Responsibility and Budget Management (Amendment) Act, 2011
• The Nagaland Fiscal Responsibility and Budget Management Act, 2005
• The Nagaland Fisheries Act, 1980
• The NAGALAND FOREST (2ND AMMENDMENT) ACT,1974
• The Nagaland Forest 1st Amendment Act,1969
• The Nagaland Forest Act,1968
• The Nagaland Forest Product Limited (Acquisition of Shares) Act, 1982
• The NAGALAND GOODS & SERVICES TAX (EIGHT AMENDMENT) ACT, 2024
• The Nagaland Goods & Services Tax Act, 2017
• The NAGALAND GOODS AND SERVICES TAX ( 5th AMENDMENT) ACT, 2021
• The NAGALAND GOODS AND SERVICES TAX (4th AMENDMENT) ACT, 2020
• The NAGALAND GOODS AND SERVICES TAX (4TH AMENDMENT) ORDINANCE, 2020
• The NAGALAND GOODS AND SERVICES TAX (AMENDMENT) ACT, 2018
• The NAGALAND GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019
• The NAGALAND GOODS AND SERVICES TAX (AMENDMENT) ACT, 2020
• The NAGALAND GOODS AND SERVICES TAX (AMENDMENT) ORDINANCE, 2020
• The Nagaland Goods and Services Tax (Ninth Amendment) Act, 2024
• The NAGALAND GOODS AND SERVICES TAX (SEVENTH AMENDMENT)ACT, 2023, ACT NO. 11 OF 2023
• The NAGALAND GOODS AND SERVICES TAX (SIXTH AMENDMENT)ACT, 2022, ACT NO. 4 OF 2023
• The Nagaland Government Servant (Transfer and Posting) Act, 2009
• The NAGALAND GROUNDWATER (REGULATION AND CONTROL OF DEVELOPMENT AND MANAGEMENT) ACT,2020
• The Nagaland Habitual offenders Act,1967
• The Nagaland Health Care Estts. Act, 1997
• The Nagaland Highways Act 1967
• The Nagaland Home Guards Act,1988
• The Nagaland Homeopathic Medicine Act, 1997
• The Nagaland Hospital Authority Act, 2003
• The Nagaland Housing Board Act,1990
• The NAGALAND INTERPRETATION AND GENERAL CLAUSES ACT 1978
• The NAGALAND JHUMLAND ACT, 1974
• The NAGALAND KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1978
• The Nagaland Land & Revenue Regulations (Amendment) Act 2002
• The Nagaland Land (Requisation & Acquisation) 1st Amendment Act,1969
• The NAGALAND LAND AND REVENUE REGULATION (AMENDMENT ACT) 1978
• The Nagaland Land(Requisition & Acquisation) Act, 1965
• The Nagaland Leaders of opposition Salaries and allowances & Allowances (Amendment) Act, 1999
• The NAGALAND LEGISLATIVE ASSEMBLY MEMBERS SALARIES AND ALLOWANCES (2ND AMENDMENT) ACT, 1979
• The NAGALAND LEGISLATIVE ASSEMBLY MEMBERS SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1969
• The NAGALAND LEGISLATIVE ASSEMBLY MEMBERS SALARIES AND ALLOWANCES (AMENDMENT) ACT, 1978
• The Nagaland Legislative Assembly Members Salaries, Allowances & Pensions (Amendment) Act 2002
• The Nagaland Legislative Assembly Members Salaries, Allowances & Pensions (Amendment) Act, 2001
• The Nagaland Legislative Assembly Members Salaries, Allowances and Pension (Amendment) Act,1999
• The Nagaland Legislative Assembly Members' Salaries & Allowances (Amendment) Act,1965
• The Nagaland Legislative Assembly Members' Salaries & Pension (8th Amendment) Act,1990
• The Nagaland Legislative Assembly Members' Salaries & Pension (Amendment) Act,1982
• The Nagaland Legislative Assembly Members' Salaries, Allowances & Pension (Amendment) Act,1994
• The Nagaland Legislative Assembly Members' Salaries, Allowances& Pension (Amendment) Act,1995
• The Nagaland Legislative Assembly Members' Salary & Allowances (Amendment) Act,1964
• The Nagaland Legislative Assembly Members' Salary & Allowances Act,1964
• The Nagaland Liquor Total Prohibition (1st Amendment) Act 1994
• The Nagaland Liquor Total Prohibition Act, 1989
• The Nagaland Live Stock & Poultry Contagious Diseases Act, 1980
• The NAGALAND LOKAYUKTA ACT (2nd AMENDMENT) ACT 2021 (ACT NO.1 OF 2022)
• The NAGALAND LOKAYUKTA ACT (AMENDMENT) ACT 2019
• The NAGALAND LOKAYUKTA ACT 2017, (ACT NO.1 OF 2018)
• The Nagaland Medical Council Act, 2014
• The Nagaland Minister's Salaries & Allowances Act.
• The Nagaland Ministers Salaries and Allowances Amendment Act,1969
• The Nagaland Ministers' Salaries & Allowances (Amendment) Act, 1999
• The Nagaland Miniters Salaries & Allowances (Amendment) Act,1988
• The Nagaland Money Lenders Act, 2005
• The Nagaland Motor Vehicle Taxation (3rd Amendment) Act, 1992
• The Nagaland Motor Vehicle Taxation (Amendment) Act, 1981
• The Nagaland Motor Vehicle Taxation (Amendment) Act, 1989
• The Nagaland Motor Vehicles one time Taxation (3rd Amendment) Act, 2009
• The NAGALAND MOTOR VEHICLES TAXATION (AMENDMENT) ACT 2023
• The Nagaland Motor Vehicles Taxation Act 1967
• The Nagaland Municipal (1st Amendment) Act,2006
• The Nagaland Municipal (2nd Amendment) Act, 2007
• The Nagaland Municipal (Amendment) Act, 2024
• The NAGALAND MUNICIPAL ACT 2001(REPEAL ACT, 2023)
• The Nagaland Municipal Act,2001
• The NAGALAND MUNICIPAL ACT,2023
• The Nagaland Municipalities Community Participation Act, 2011
• The Nagaland Municipality Disclosure Act, 2011
• The NAGALAND NURSING COUNCIL ACT, 2019
• The Nagaland Passengers & Goods Taxation (Amendment ) Act, 2000
• The NAGALAND PASSENGERS AND GOODS TAXATION (AMENDMENT)ACT, 2023, ACT NO. 7 OF 2023
• The Nagaland Passengers and Goods Taxation Act (Amendment) 1989
• The Nagaland Passengers and Goods Taxation Act 1967
• The Nagaland Police Enhancement Disciplinary Powers Act,1965
• The Nagaland Prevention of Defacement of Property Act, 1985
• The Nagaland Profession, Trades, Calling & Employments Taxation (Amendment) Act, 1999
• The Nagaland Profession,Trades,Celling& Employment Taxation Act,1968
• The Nagaland Professions, Trades Callings & Employments Taxation (Amendment) Act,2001
• The Nagaland Professions, Trades, Callings & Employment Taxation (2nd AMENDMENT) Act,1989
• The Nagaland Professions, Trades, Callings & Employment Taxation (FIRST AMENDMENT) Act,1979
• The Nagaland Professions,Trades, Cellings & Employments Taxation (Amendment) Act,1993
• The Nagaland Professions,Trades,Calling & Employment Taxation (3rd Amendment) Act,1992
• The Nagaland Professions,Trades,Calling & Employment Taxation (4th Amendment) Act,2012
• The Nagaland Prohibition of Gambling, Promotion & Regulation of Online Games of Skill Act,2015
• The Nagaland Protection of Interests of Depositors (in Financial Establishment) Act, 2014
• The Nagaland Purchase Tax Act, 1993
• The Nagaland Recovery of Loan Act 2007
• The Nagaland Registration of Tourist Trade Act, 2000
• The Nagaland Requisition of Porters (1st Amendment) Act, 1985
• The Nagaland Requisition of Porters (2nd Amendment) Act, 1994
• The Nagaland Retirement from Public Employment (2nd Amendment) Act, 2009
• The Nagaland Retirement from Public Employment Act, 2007
• The Nagaland Road Safety Authority (Second Amendment) Act, 2024
• The Nagaland Road Safety Authority Act, 2013
• The NAGALAND ROAD SAFETY AUTHORITY ACT, 2013 (1ST AMENDMENT) ACT, 2018
• The Nagaland Road Transport Act 1966
• The Nagaland Salaries & Allowances of The Leader of Opposition to the Nagaland Legislative Assmebly Act, 1992
• The NAGALAND SALES TAX ( AMMENDMENT) ACT,1974
• The NAGALAND SALES TAX (2nd AMMENDMENT) ACT, 1971
• The Nagaland Sales Tax (6th Amendment) Act,1989
• The NAGALAND SALES TAX (AMENDMENT) ACT, 1978
• The Nagaland Sales Tax (Amendment) Act, 1980
• The Nagaland Sales Tax (Amendment) Act, 1999
• The Nagaland Sales Tax (Amendment) Act,1993
• The Nagaland Sales Tax Act,1967
• The Nagaland Sales Tax, Amendment Act, 2001. An Act to further Amend the Nagaland Sales Tax (Amendment) Act, 1967
• The Nagaland Shops and Establishment Act, 1985
• The Nagaland Speaker Salaries & Allowances (Amendment) Act, 1999
• The Nagaland Speaker's Salary & Allowances Act,1964
• The Nagaland State Council of Higher Education Act, 2014
• The Nagaland State legislature (Continuence of the English Language) Act, 1964
• The Nagaland State Legislature Members (Removal of Disqualification), (1st Amendment) Act, 2015
• The NAGALAND STATE LEGISLATURE MEMBERS(REMOVAL OF DISQUALIFICATION) ACT,1964
• The Nagaland State Paramedical Council Act, 2014
• The Nagaland Tax on Luxuries & Sumptuous Food (Hotel and Restaurants) Act, 1989
• The Nagaland Town & Country Planning (Amendment) Act, 2000
• The NAGALAND TOWN AND COUNTRY PLANNING (1ST AMENDMENT) ACT, 1974
• The NAGALAND TOWN AND COUNTRY PLANNING ACT, 1966
• The Nagaland Tribal Area Range & Village Council Act ,1966
• The Nagaland Value Added Tax (Amendment) Act, 2008
• The Nagaland Value Added Tax Act, 2005
• The NAGALAND VILLAGE AND TRIBAL COUNCILS (5TH AMENDMENT) ACT,2022
• The Nagaland Village Area & Area Council (2nd Amendment) Act, 1990
• The Nagaland Village Area & Area Councils (Amendment) Act, 1985
• The NAGALAND VILLAGE AREA & REGIONAL COUNCILS ACT,1970
• The Nagaland Village Area and Area Councils Act,1979
• The NAGALAND VILLAGE AREA AND REGIONAL COUNCILS (AMENDMENT) ACT, 1974
• The Nagaland Village Council (Third Amendment) Act, 2002
• The Nagaland Village Councils (4th Amendment) Act, 2009
• The Nagaland Weights & Measures (Enforcement) Act,1968
• The Nagaland Women Commission Act, 2006
• The Nagaland Work Charged & Casual Employees Regulation Act, 2001
• The Nagaland Work Charged and Casual Employees Regulation (First Amendment) Act, 2024
• The Nagaland(Sale of Petroleum & Petroleum Products, including Motors Spirit & Lubricant Taxation) Act,1967
• The Nagaland(Sale of Petroleum & Petroleum Products, including Motors Spirit & Lubricant) Taxation (6th Amendment) Act,2013
• The NAGALND CINEMAS (REGULATION) ACT,1970
• The Nagland Municipal (3rd Amendment) Act, 2016
• The NORTH EAST CHRISTIAN UNIVERSITY (FIRST AMENDMENT) ACT, 2020
• The North East Christian University Act, 2012
• The NORTH EAST CHRISTIAN UNIVERSITY(SECOND AMENDMENT) ACT, 2023
• The Notaries (Extension to Nagaland) Act, 1985
• The Rules for Administration of Justice & Police in Nagaland (2nd Amendment) Act, 1982
• The Rules for Administration of Justice & Police in Nagaland (4th Amendment) Act, 1987
• The RULES FOR ADMINISTRATION OF JUSTICE & POLICE IN NAGALAND (AMMENDMENT) ACT,1974
• The Rules for Administration of Justice &amp
• The SOCIETIES REGISTRATION (NAGALAND FIRST AMENDMENT) ACT, 1969
• The Societies registration Nagaland (2nd Amendment) Act, 1984
• The Societies registration Nagaland (3rd Amendment) Act, 2009
• The Special Marriage Act, 1954 (Extension to Nagaland) Act, 2002
• The St. Joseph University (Nagaland) Act, 2016
• The State Financial Corporation Extension to Nagaland Act, 2002
• The TUENSANG AND MON DISTRICT (ASSIMILATION OF LAW) 1974
• The Tuensang District (Assimilation of Laws of State Subject) Act,1969