The NAGALAND APPROPRIATION (NO.1) ACT 2018

Th3 Niiand Gazette 
PART-V 
NOTIFICATION  
30, Jiuu, 2018 
    
Dated Kohima, 27 1h June 2013. 
No.LAW/BILL!6-14 / 2018 	 The NagIand Appropriation (No. 1) Act, 2018 (Act 
No. 3of.2018) duly assented by the Hon'ble Governor of Nagaland is published 
herewithfor general information. 
• Sd!- 
!MT!AKUM 
Deputy Secretary to the Govt. of Nagaland. 
N 
ACT 
To authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of the State of Nagaland 10 
the servkes of the year ending on the thirty first day of 'vIarch. 
2018. 
It is hereby enacted in the Sixty Ninth year.of the Republic of 
India as follows. 
Short Title and 
Commencement 
Withdrawal of 
2074.18330O0I-
(Rupees .wo thousand 
seventy four crore 
forty eight lakh thirty 
three thousand only) 
from and out of the 
Consolidated Fund of 
the State of Nagaland 
for,  Financial Year 
2017-2018. 
I. This Act rn' be called the Nagaland Appropriation (No. I 
Act, 2018. 
2. From and out of the Consolidated Fund of the State of 
Nagaland there may be paid and applied further sumS not 
exceeding those specified in the SchdUIC amounting in the 
aggregate to the sum of 	 2014,4833.000 1  (Rupees rwo 
thonSafid sttvenly four crore forty eight lakh thirty three 
thousand only) towards defraying the several charges which 
will come in course of payment during the year ending on the 
thirty first day of March, 2018 in respect of services specified 
in Column (4) of the Schedule. 
3. The SUmS authorised to be paid and applied from and out of the 
Consolidated Fund of the State of Nagalfld by this Act shall be 
appropriated for the services and purpose expressed in the 
Schedule in relation to the year ending on the thirty first day of 
March, 2018. 
Appropriation 

79 
	 The Nagaland Gazette, Part-V 
	 30, June, 2018 
SCHEDULE.• 
THE NAGALAND APPROPRIATION (NO. 1)ACT , 2018 
Demand /AppropriâtiOn Service & 	 Section 	 Voted by the 	 the 	 Total 
rposes 
 
Charged on 
Assembly 	 Conso1ktOd 
Fund 
2 	 3 	 4 
1 	 State Legislature 	 REVENUE 	 1599.13 	 164.27 	 1763.40 
2 	 Head of State 	 ' 	 REVENUE 	 65.71 	 65.71 
3 	 Council of Ministers 	 REVENUE 	 609.66 	 609.66 
4 	 Administration .of Justice 
REVENUE 	 1779.54 	 55.00 	 134.54 
CAPITAL 	 438.66 	 : 	 43886 
5 . Election 	 . 	 REVENUE 	 2984.18 	 2984.18 
6 	 Land Revenue 	 . 	 REVENUE 	 0.48 	 0.48 
7 	 state Excise 	 REVENUE 	 144.23 	 144.23 
8 	 Sales Tax 	 . 	 REVENUE 	 198.19 	 I 	 198,19 
9 	 Taxes on Vehicle 	 REVENUE 	 346.19 	 346.19 
110 	 Public Service Commission 	 REVENUE 	 38.68 	 38.68 
11 	 DistritAdrninistration 	 REVENUE 	 651.12 	 851,12 
Administration 
12 Treasuries and Accounts 	 REVENUE 	 189.26 	 189.26 
13 	 Village Guards 	 . 	 REVENUE 	 '111.51 	 111.51 
14 	 Jails 	 REVENUE 	 '280.79 	 .: 	
280.79 
15 	 Vigilance Commission 	 . 	 REVENUE 	 53.50 	 53.60 
16 	 State Guest Houses 
REVENUE 	 264.89 	 284.89 
CAPITAL 	 417.33 	 417.33 
17 	 State Lotteries 	 REVENLU 	 . 	 28.10 	 28.10 
19 	 Rajya Sainik Board 	 REVENUE 	 16.92 	 16.92 
Natural Calamities 21 	 Relief of Distress caused by 	 REVENUE 	 2287.50 	 2287.50 
22 	 Civil Supplies 
REVENUE 	 4880.35 	 ... 	 4880.35 
CAPITAL 	 427.12 	 427,12 
25 	 Land Records and Survey 	 . REVENUE 	 21.01 	 21.01 
26 	 Civil Secretariat 	 .. 	 . 	 . REVENUE 	 4200.58 	 4200.58 

30,June, 2018 	
The Nagaland Gazette, Part-V 	 80 
Rs. in Lakhs 
Demand /Appropriation,.Service & 
Purposes • . 
• .. 
Section •. 
Voted b the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
-28 Civil Police REVENUE - .10057.07 10057.07 
29 Stationery and Printing REVENUE - 	 108.00 108.00 
30 Administrative Training IflStiQJI.CREVENUF 16.51 18.51 
31 School Education CAPITAL 1644.39. - 	 1644.39 
32 Higher Education 	 ' CAPITAL: 578.02 	 578.02 
I EY.ENVE 566.37 566.37 
Sports 33 -Youth Resources and 	 . 
CAPITAL 303783 	 3037.83 
Ôaetteer REVENUE 270.68 	 270.68 
34 Art and Culture ahd 
CAPITAL 670.10 670,10 
Medical, Public Health and REVENUE 3035.84 3035.84i 
Family Welfare CAPITAL .' 	 364804 4-3.04 
- REVENUE  175.83 I 	 175.83 
36 
	
Urban Development 	 . • . 	 . 	 . 	 . CAPITAL 6069.03  
37 Municipal Administration . CAPITAL 72156 721&88 
I!nf0rmt10n and Public REVENUE . 	 41.1.38 : 411.381 
ejatons 	 . CAPITAL 303.42 •. 303.421 
39 Tourism 	 - REVENUE .547.72 47.72l 
41 Labour 	 . REVENUE 41.30 41,30 
42 IRural Development REVENUE 56085.44 - 5608.44 
REVENUE 7551.98 1 	 71.98 
43 Social Security arid Welfare CAPITAL. 139.45 439.45 
475 REVENUE . 	 47.50 
44 Evaluation, 	 . - 	
. - CAPITAL 34.89  
220.9 REVENUE  220.92 
45 Co-operation  1O8.2 REVENUE 46 Statistics - 108,25
47 Legal Metrology and Consumer REVENUE 95.07 95.0 
Protection 5021.11 021.1 REVENUE 	 . 	 . 
48 Agriculture CAPITAL 1893,67 • 1893.E - 
658.33  REVENUE 
49 
• . 	 , 
Soil and Water Conservation CAPITAL 100.00 100.( 
I 
7 
3 
7 

30,Ju7le, 2018 
	 The Nagaland Gazette, Pare-V, 	 82 
Rs. in Lakils) 
Demand !Appropriation, Service & 
Purposes 
 
• 
Section 	 .. 
Voted by the 
AssomblY 
Charged on 
the 
Consolidated 
Fund 
Total  
7 3  
. 
State Institute of Rural 
Development 
REVENUE 39.98 39.98 
REVENUE 172.19 
- 172.19 
74 Mechanical Engineering CAPITAL 50.00 50.00 
• REVENUE 268.72 268.72 
76 Women Welfare CAPITAL 222.22 222.22 
DevelopmefltOf REVENUE 1247.90 1247.90 
r Underdeveloped Areas CAPITAL 714.92 714.92 
78 Technical Education REVENUE 433.47 433.47k 
79 Border Affairs REVENUE 388.14 388.141 
80. State Information Commission REVENUE 44.11 	 44.111 
Information Technology and REVENUE  100.24 100.241 
81 Communication CAPITAL 500.00 : 00.00i 
REVENUE  40.45 40 .451 
82 New and Renewable Energy CAPITAL 242.22 242.22 
GRAND TOTAL: 20703.0.56 .  367.77 207448.33 
CAPITAL: 75955.35 7595.351 
REVENUE: • 131125.21 367.77 131492.93 

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