The NAGALAND APPROPRIATION (NO.2) ACT 2018

The Nagaland Gazette 	 30, June, 2018 
PART-V 
NOTIFICATION 
Dated Kohima, 27 ' 6  June 2018. 
No-LAW/BILL/6-15/2018 :::: The Nagaland Appropriation (No. 2) Act, 2018 (Act 
No, 4 of 2018) duly assented by the Hon'ble Governor of Nagaland is published 
herewith for general information. 
SdI- 
JMTIAKUM 
Deputy Secretary to the Govt. of Nagaland. 
AN 
ACT 
To authorise payment and appropriation of certain sums from 
and out of the consolidated Fund of the State of Nagaland to 
the services of the year ending on the thirty first day of 
March. 2019. 
It is hereby enacted in the Sixty Ninth Year of the Republic 
of India as follows, 
I. This Act may be called the Nagaland Appropriation (No. 2) 
Act, 2018. 
2. From and out of the Consolidated Fund of the State of 
Nagaland there may be paid and applied sums not exceeding 
those specified in Column (4) of the Schedule amounting in 
the aggregate to the sum of T 18315,76,26,000/- (Rupees 
eighteen thousand three hundred fifteen crore seventy six 
lakh twenty six thousand only) towards defraying the 
several charges which will come in course of payment during 
the year ending on the thirty first day of March. 2019 in 
respect of services specified in Column (I) of the Schedule. 
3. The sums authorised to be paid and applied from and out of 
the Consolidated Fund of the State of Nagaland by this Act 
shall be appropriated for the services and purpose expressed 
in the Schedule in relation to the year ending on the thirty 
first day of March, 2019. 
Short Title and 
Commencement 
Viiht1rawaI of 
18315,76,26,000/-
(Rupees 
$315,76,26,000/-
(Rupees eighteen 
thousand three 
hundred fifteen 
crore seventy six 
Iakh twenty six 
thousand only) from 
and out of the 
Consolidated Fund of 
the State of Nagaland 
for the Financial 
year 
2018-19. 
Appropriation 
19 1 

84 	 The Nagaland Gazette, Part-V 	 30, June, 2018 
SCHEDULE 
THE NAGALAND APPROPRIATION (No. 2) ACT, 2018 
(Rupees In Lakh) 
Demand I Appropriation No. Section 
Voted by 
the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
1 2 3 4 
I State Legislature REVENUE 2440.99 112.68 2553.67 
2 Head of State REVENUE 742.14 74214 
3 Council of Ministers REVENUE 1152.00 1152.00 
4 
REVENUE 284593 785.30 3631.23 
Administration of Justice CAPITAL 2000.00 2000.00 
5 Election REVENUE 1083.98 1083.98 
6  Land Revenue REVENUE 134.58 134.58 
7  State Excise REVENUE 2601.02 2601.02 
8 Sales Tax REVENUE 1728,79 1728.79 - 
9  Taxes on Vehicle REVENUE 1224.59 1224.59 
0  Public Service Commission REVENUE . 667.71 667.71 
4 1 District Administration REVENUE 18123.26 16123.26 
'2 Treasuries and Accounts 
Administration 
REVENUE 4146.14 4146.14  
13  Village Guards REVENUE 3333,72 3333.72 
14 Jails REVENUE 5022.97 5022.97 
15 Vigilance Commission REVENUE 828.85 828.85 
16 State Guest Houses REVENUE 1549.97 1549.97 
17 State Lotteries REVENUE 297.22 297.22 
18 Pensions and Other Retirement Pensions  
Benefits 
178644 19 178644,19  
19 Rajya Sainik Board REVENUE 371.18 371.18 
20 Relief. Rehabilitation etc REVENUE 11100 111.00 
2 
Relief of Distress caused by 
	 Natural Calamities 
REVENUE 114630 1146.30 
22 Civil Supplies 
REVENUE 2717,14 2717.14 
CAPITAL 700.00 700.00 
22 Loans to Government Servants 
REVENUE 0.01 0.01 
CAPITAL 16.65 18.65 
2z Small Savings REVENUE 500 5.00 
25  Land Records and Survey REVENUE 221604 2216.04 
25  Civil Secretariat REVENUE 1728043 17280.43 
2 Planning Machinery 
REVENUE 44672.47 44672.47 
CAPITAL 58841.15 58841.15 
25 Civil Police REVENUE 135498 39 135498.39 

30,June, 2018 
 
The Nagaland Gazette, Part-V 85 
  
Rupees in Lakh) 
Demand 1 Appropriation No. Section 
Voted by 
the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
29  Stationery and Printing REVENUE 2364.73 2364.73 
30  Administrative Training institute REVENUE 616.42 616.42 
31 School Education REVENUE 167488.78 167488.78 
32 
REVENUE 15207.62 15207,62 
Higher Education CAPITAL 8600.00 8600.00 
33  Youth Resources and Sports REVENUE 2946.18 2948.18 
34  Art and Culture and Gazetteers REVENUE 1860.69 1860.69 
35 Medical, Public Health and REVENUE 6483724 64837.24 
Family Welfare CAPITAL 8540.00 8540.00 
36 
REVENUE 1575.18 1575.18 
Urban Development CAPITAL 1385.62 1385.62 
37 Municipal Administration 
REVENUE 343508 3435.08 
CAPITAL 11989.31 11989.31 
38  Information and Public Relations REVENUE 3522.28 3522.28 
39  Tourism REVENUE 103059 1030.59 
40 Employment and Craftsmen 
Training 
REVENUE  5727.97 5727.97 
CAPITAL 800.00 800.00 
41  Labour REVENUE 874.49 874.49 
42  Rural Development REVENUE 1455.43.96 145543.96 
43 Social Security and Welfare 
REVENUE  22282.71 22282.71 
CAPITAL 1000,00 1000.00 
44  Evaluation REVENUE 814.45 814.45 
45  Co-operation REVENUE 2005.78 2005.78 
46  Statistics REVENUE 370895 3708,95 
47 Legal Metrology and Consumer 
Protection 
REVENUE 121894 1218.94 
48  Agriculture REVENUE 24024.89 24024.89 
49  Soil and Water Conservation REVENUE 8259.62 825962
50  Animal Husbandry and Dairy 
	  Development 
REVENUE 12654.76 12654.76  
51  Fisheries REVENUE 2449.03 2449.03 
52  Forest, Environment and Wildlife REVENUE 10095.17 10095.17 
53  Industries REVENUE 6476.46 6476.46 
54  Mineral Development REVENUE 2963.73 2963.73 
55   Power REVENUE 46552.24 46552.24 
56   Road Transport REVENUE 7879,39 7879.39 
57 Housing Loans 
REVENUE  0.01 0.01 
CAPITAL 2152 21.52 
58 Roads and Bridges 
REVENUE  35200.10 35200.10 
CAPITAL 5796.45 5796.45 

86 
	 The Nagaland Gazette, Part-V 
	 30, June, 2018 
(Rupees in Lakh) 
Demand I Appropriation No. Section 
Voted by 
the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
REVENUE 4127.48 4127.48 
59 	irrigation and Flood Control CAPITAL 18530.11 18530.11 
60 
REVENUE 10576.65 10576.66 
Water Supply CAPITAL 10801.16 10801.16 
61 Special Development 
	 Programme 
REVENUE 0.00 
62  Civil Administration Works REVENUE 740.64 740.64 
63 
Science, Technology. Ecology 
and Environment 
REVENUE 238.45 238.45 
64  Housing REVENUE 13524.15 13524.15
65 
State Council of Educational 
Research and Training R 
REVENUE 366047 3660.47  
66  Sericulture REVENUE 1807,71 1807.71 
5' 'Home Guards REVENUE 3434,58 3434.58 
69  Police Engineering Project REVENUE 2215,27 2215.27 
69  Fire and Emergency Services REVENUE 2938.22 r 
2938.22 
Horticulture REVENUE 6844.38 6844.38 
71  Parliamentary Affairs REVENUE 54.00 54.00 
72  Land Resources Development REVENUE 13505.96 13505.96 
73 State Institute of Rural 
Development 
REVENUE 412.41 412.41  
74  Mechanical Engineering REVENUE 4775.95 4775.95 
75 Servicing of Debt 
REVENUE  106054.59 106054.59 
CAPITAL 485107.73 485107.73 
76  Women Welfare REVENUE 545,77 845.77 
77 Development of Underdeveloped 
Areas 
REVENUE  469.63 469.63 
CAPITAL 3125.00 3125.00 
78 Technical Education 
REVENUE  1743.78 1743.78 
CAPITAL 2000.00 2000.00 
79   Border Affairs REVENUE 315.25 315.25 
8 State Information Commission REVENUE 216.18 216.18 
6 Information Technology and 
Communication 
REVENUE 241.91 241.91 
82   New and Renewable Energy REVENUE 472.69 472.69 
Grand Total: 1237889.93 593686.33 1831576.26 
Revenue; 1103740.96 
134148.97 
108578.60 
485107.73 
1712319.56 
619256.70 Capital: 

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