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The NAGALAND MUNICIPAL ACT 2001(REPEAL ACT, 2023)

Nagaland · state statute
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Registration No. NE/RN -646 
THE NAGALAND GAZETTE 
EXTRAORDINARY 
PUBLISHED BY AUTHORITY 
NO 553 Koliima 	 Wednesday, March 29, 2023 	 Chaitra 08, 1945 (Sak& 
N0.1-AW/E3ILL/53/2016:: 	 Daed Nob irna, Ihe 29th  March 2023. 
THE NAGALANI) MUNICIPAL ACT 2001(REPEAL ACT ,2023) 
An 
ACT 
Further to REPEAL the Nagaland Municipal Acts  2001 
It is hereby, enacted by the Nagaland Legislative Assembly in the Seventy- Fourth 
year of the Republic of India as follows: 
Short title and commencement:  
1. (1) This Act may be called the Nagiland Municipal Act. 2001 (Repeal) Act. 
2023. 
It shall come lino force at once. 
That the Nagaland Municipal Act. 2001 is repealed in torn. 
Provided that till such time a. new Act is enacted, the Administrators 
of the ULBs are to continue to function as maybe notified by the State 
Government from time to time. 

2 	 The Nagaland Extra Ordinary Gazette 	 March 29, 2023 
THE NAGALAND MUNICIPAL ACT 2001 
(REPEAL ACT. 2023) 
(As passed by the Nagaland Legislative Assembly on the 28 March. 2023) 
This Act was passed by the Nagaland Legislative Assembly on 28.03.2023. 
Kohirna, 
The 28, 03, 2023 
Sd/- 
SHARINGA1N LONGKUMER 
SPEAKER 
Nagaland Legislative Assembly 
I assent to this Act 
Kohirna, 
the 28. 03, 2023 
Sd!- 
LA GANESAN 
GOVERNOR 
Kohitna : Printed and published by the Directorate of Printing & Stationery, Nagaland 
(Ex-Gazette) No. 553/150+5+150/ 29-03-2023. 

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