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The AMITY UNIVERSITY NAGALAND ,ACT 2011 (REPEAL) ACT, 2019

Nagaland · state statute
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The Nagaland Gazette 	 January 31, 2023 
PART-V 
NOTIFICATION  
Dated Kohima, the 20th September 2019. 
N0.LAW/ACT/3.22/2019::: 	 The Amity University Nagaland Act 2011 (REPEAL) 
Act, 2019 (Act No.5 of 2019) duly assented by the Hon'ble Governor of 
Nagaland on 10/09/2019 is published herewith for general information. 
Sd!- 
RHONTHUNGO ANDREAS 
Under Secretary to the Govt. of Nagaland. 
An 
Act 
To authorize Repeal of Amity University Act 
passed by the Nagaland Legislative Assembly 
on the recommendation of the State Cabinet. 
It is hereby enacted in the Seventieth Year of 
the Republic of India as follows. 
Short Title and 	 1 This Act may be called the Amity 
Commencement: 	 University Act (Repeal), 2019. 

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