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The Nagaland Passengers & Goods Taxation (Amendment ) Act, 2000

Nagaland · state statute
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The Nagaland Passengers & Goods Taxation (Amendment ) Act, 2000. 
(Act No. 7 of 2000) 
Received the assent of the Governor of Nagaland on 14/09/2000 and 
published in theNagaland Gazette Extraordinary date: 1 lth October, 2000. 
To further amend the Nagaland Passengers and Goods Taxation Act, 1967. 
It is hereby enacted in the Fifty first year of the Republic of India as follows: 
1. Short title; extent and commencement: 
1. This Act may be called the Nagaland Passengers and Goods Taxation 
(Amendment)Act, 2000. 
2. It shall extend to the whole ofthe State ofNagaland. 
3. It shall come into force from the date of its publication in the Officer 
Gazette. 
2. Amendment of Schedule under Section 3. 
The existing Schedule to the Principal Act shall be deleted and the following 
shall be substituted: 
THE SCHEDULE 
(See Section 3) 
(Rate of Tax in Rupees.) 
Item Annual. Half yearly Quarterly Per Diem. 
A. Motor Vehicle for Transportation of goods on hire. 
1. up to 2 Metric tons 500.00 250.00 125.00 25.00 
2. up to 5 Metric tons. 1000.00 500.00 250.00 25.00 
3. up to 10 Metric tons. 1500.00 750.00 375.00 30.00 
4. up to 20 Metric tons. 200.00 1000.00 500.00 30.00 
5. up to 30 Metric tons. 2500.00 1250.00 625.00 35.00 
6. up to 3 1 Metric tons. 3000.00 1500.00 750.00 40.00 
B. Motor Vehicle for carriage of passengers on hire or reward. 
1. City Bus. 
1. up to 25 seating capacity. 1250.00 625.00 3 15.00 
2. up to 30 seating capacity. 1500.00 750.00 375.00 
3. up to 35seating capacity. 1750.00 875.00 440.00 
4. up to 42 seating capacity. 2000.00 1000.00 500.00 
5. up to 43 seats. 2250.00 1250.00 625.00 
2. Stagelcontract Carriage 
1. up to 25 seating capacity. 1500.00 750.00 375.00 
2. up to 30 seating capacity. 1750.00 875.00 440.00 
3. up to 35seating capacity. 2000.00 1000.00 500.00 
4. up to 42 seating capacity. 2250.00 1 125.00 565.00 
5. up to 43 seats. 2500.00 1250.00 625.00 
3. Taxi. Motor Cab 
1. Auto Rickshaw, seating 
capacity of 3 passenger. 750.00 375.00 190.00 
2. Auto Rickshaw, seating 
capacity above 4. 1000.00 500.00 250.00 
3. Local Taxi. 1000.00 500.00 250.00 
4. Regional Taxi 1000.00 500.00 250.00 
5. All Indialstate Tourist 1250.00 625.00 3 15.00 
Taxi. 
4. Taxi. Maxi Cab 
1. Regional Taxi 1250.00 625.00 3 15.00 
2. A1.l Indialstate Tourist 1500.00 750.00 375.00 
Taxi. 

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