The NAGALAND APPROPRIATION (NO.1) ACT,2022

The Nagaland Gazette 	 September 30, 2022 
PART-V 
NOTIFICATION 
Dated Kohima, the 151h  September, 2022. 
NO.LAW/AT/23.9/2022:: 	 The Ngtnd. Ap-opriation INoil Act. 2022 (Act No.2 of 2022 
duly assented by the Hon'ble Governor of Nagaland on 2803.2022 is published herewith for 
general information. 
Sd/- 
H. CHINGAI PANJA 
Under Secretary to the Government of Nagland 
An Act 
To authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of the State of Nagaland to 
the services of the year ending on the thirty first day of March, 
2022. 
It is hereby enacted in the Seventy Third year of the Republic of 
India as ibibws. 
Short Title and 
	 1. This Act may be called the Nagaland Appropriation (No. 1) 
Commencement 	 Act, 2022. 
Withdrawal of 
2805,0027,00(1/-
(Rupees b%o thousand 
eight hundred five 
crore twenlv seven 
thousand only) 
from and out of the 
Consolidated Fund of 
the State of Nagaland 
for Financial Year 
2021-22. 
2. From and out of the Consolidated fund of the State of 
Nagaland there may be paid and applied furthe- sums not 
exceeding those specified in column (5) of the Schedule 
amounting in thc aggregate to the sum of 
2805,09 127,000,- (Rupees two thousand eight hundred 
rive crore twenty seven thousand only) towards defraying 
the several char.cs which will come in course of payment 
during the year ending on the thirty first day of March, 2022 
in tepeci of services specified in column (1) of the Schedule. 
Appropriation 	 3. The sums authorised to be paid and applied from and out of 
the Consolidated Fund of the State of Nagaland by this Act 
shall be appropriated for the services and purpose expressed 
in the Schedule in relation to tbe year ending on the thirty first 
day of March, 2022. 

51 	 The Nagaland Gazette, Part-V 	 September 30, 2022 
SCHEDULE 
THE NAGALAND APPROPRIATION (NO. 1) ACT, 2022 
(Rs. in Lakhs) 
Demand/Appropriation, Service & Purposes Section 
Charged on the 
Voted by the 
Assembly 	 Consolidated 	 Total 
Fund 
1 	 2 	 _3 	 4 	 5 
1 	 State Legislature REVENUE 	 118.53 	 118.53 
CAPITAL 	 340.00 	 340.00 
2 	 Head of State 	 REVENUE 	 143.82 	 143.82 
3 	 Council of Minsters 	 REVENUE 	 587.32 	 587.32 
4 	 Administraticn of Justice REVENUE 	 126.12 	 76.62 	 202.74 
CAPITAL 	 1064.99 	 1064.99 
5 	 Election 	 REVENUE 	 267.34 	 267.34 
9 	 Taxes on Venicle 	 REVENUE 	 58,68 	 56.88 
10 	 Public Service Commission REVENUE 	 49.05 	 49.05 
CAPITAL 	 40.82 	 40.82 
12 	 Treasuries and Accounts Administration CAPITAL 	 64.86 	 64.86 
13 	 Village Guards 	 REVENUE 	 573.31 	 573.31 
14 	 Jails 	 REVENUE 	 669.51 	 669.51 
20 	 Relief, Rehabilitation etc. 	 REVENUE 	 522.75 	 522.75 
21 	 Relief of Distress caused by Natural 	 CAPITAL 	 30000 	 3000.00 
22 	 Civil Supplies 	 REVENUE 	 5984.51 	 5984.51 
25 	 Land Records and Survey 	 REVENUE 	 129.04 	 129.04 
28 	 Civil Police 	 REVENUE 	 1654.90 	 1654.90 
30 	 Administrative Training Institute 	 REVENUE 	 24.27 	 24.27 
31 	 School Education 	 REVENUE 	 654.46 	 654.46 
33 	 Youth Resources and Sports 	 - REVENUE 	 624.02 	 624.02 
CAPITAL 	 610654 	 6106.54 
34 	 Art and Culture and Gazetteers REVENUE 	 418.91 	 418.91 
CAPITAL 	 91.98 	 91.98 

September 30, 2022 	 The Nagaland Gazette, Part-V 	 52 
(Rs. in Lakhs) 
Demand/Appropriation, Service & Purposes Section Voted by the 
Assembly 
Charged on the 
Consolidated 
Fund 
Total 
1 2 3 4 5 
35 Medical, Public Health and Family 
Welfare CAPITAL 15882.08 15882.08 
36 Urban Development 
REVENUE 163.86 163.86 
CAPITAL 580.64 580.64 
37 Municipal Administraon 
REVENUE 3867.89 3867.89 
CAPITAL 1241.03 1241.03 
38 Information and Public Relations REVENUE 83.26 83.26 
39 Tourism 
REVENUE 86,01 86.01 
CAPITAL 1065.25 1065.25 
40 Employment and Craftsmen Training REVENUE 1278.05 1278.05 
42 Rural Development CAPITAL 60.00 60.00 
43 Social Security and Wetfare 
REVENUE 138872 1388.72 
CAPITAL 177.76 177.76 
45 Co-operation CAPITAL 14.14 14.14 
48 Agriculture CAPITAL 232.84 232.84 
49 Soil and Water Conservation REVENUE 224.86 224.86 
50 Animal Husbandry and Dairy 
Development CAPITAL 281,21 281.21 
52 Forest, Environment and Wild!ife CAPITAL 3435.55 3435.55 
53 Industries REVENUE 2833.39 2833.39 
54 Mineral Development 
REVENUE 243.02 243.02 
CAPITAL 84.00 84.00 
55 Power 
REVENUE 1330.70 1330.70 
CAPITAL 8248.99 8248.99 
58 Roads and Bridges CAPITAL 55174.14 55174.14 
60 Water Supply 
REVENUE 568.67 568.67 
CAPITAL 5434.70 5434.70 
61 Special Development Programme CAPITAL 1000.00 1000.00 
62 Civil Administration Works CAPITAL 115.10 115.10 
63 Science, Technology. Ecology and 
Environment REVENUE 22.82 22.82 

53 	 The Nagaland Gazette, Part-V 	 September 30, 2022 
(Rs. in Laklis) 
Demand/Appropriation, Service & Purposes Section Voted by the 
Assembly 
Charged on the 
Consolidated 
Fund 
Total 
1 2 3 4 5 
64 Housing CAPITAL 719.53 719.53 
65 State Council of Educational Research 
and Training REVENUE 290.91 290.91 
66 Sericulture REVENUE 253.51 253.51 
67 Home Guards REVENUE 51.18 51.18 
68 Police Engineering Project CAPITAL 6150.03 6150.03 
69 Fire and Emergency Services CAPITAL 89.00 89.00 
70 Horticulture CAPITAL 115.50 115.50 
73 State Institute of Rural Development CAPITAL 200.00 200.00 
75 Servicing of Debt CAPITAL 140584.88 140584.88 
76 Women Welfare REVENUE 43.74 43.74 
80 State Information Commission REVENUE 27.48 27.48 
61 Information Technology and 
Communication REVENUE 781.03 781.03 
82 New and Renewable Energy CAPITAL 2682.25 2682.25 
Grand Total 139577.60 140922.67 280500.27 
Capital : 112587.12 140625.70 253212.82 
Revenue: 	 . 26990.48 296.97 27287.45 

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