LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The NAGALAND APPROPRIATION (NO.1) ACT 2019

Nagaland · state statute
Open in Lexace · Ask the AI about this act
The Nagaland Gazette 	 30,March, 2019 
PART-V  
t )Tl FICAt ION  
Dated Kohkna, (11 March, 2019 
No. LAW/AcT/38/2ftl9: The Nagaland Appropriation (NoJ) Act. 2 ,019 (Act N0.2 oF2019) 
duly assented by the }1onbJe governor of Nagaland on 26102t2019 is published hcreshh for 
general inlbrtnation. 
SdA 
IMTIAI(UM 
Deputy Secretary to the Govt. 01 Nogahand. 
An 
Act 
To authorise payment and appropriation of certain sunv from 
and out of the Consolidated J?und  of the State of \agand to 
the services of the year ending o the thirty first thiy 	 \1i --h. 
.2019. 
It is hereby enacted in the Seventieth year of the Republic of 
India a tlIows. 
%Plropriation 
L 1iii \ct ina be cakd me C'aaLtnd .Appropriation \,. I 
Act, 2019. 
2, From and out of ih 	 oioIidated Fund of t1 'te 0 
Nagaland there may be pai and applied fitrther Mnfl' no 
exceeding those sccified in 	 Schedule Amounting in thc 
njgreae to the sum of 21 542003M00/- (Rupees tv' 
thoucand one hundred fit( tour crore twenty Iakh three 
thousand only) ;owards 	 jt;. 	 i A! 
ill cone n course Of ptvnien dnrm Owcod 
thirty Irstda of March. 2019 n respect of servic 1cclIe 
in (uim 4) u!lne Schedale. 
I 	 utiic 	 trsd to Nc tnd .i.nd arpticd from and out ol 
th CoclkhncI tt;d f tht Si.atc of INagaland by this Act 
Shall hv aupmpriatd for th 	 'rvice and pumose exe 
in the Scheduie in rehatiot Zn 	 :o-'a endini on the thirty 
da of March, 019. 
Short Title and 
Comrnenccrncu i 
ithdrwa$ of 
2 1 4.2O,4)3.Mfl/-
(Rupev% two thousand 
one hundred fifty 
tour crnrv tuenty 
Ikh three thousand 
oni I 	 tron) ;ind out 
tt lh (oncolithted 
Fund of tilt State ul 
Nagaland for Fmanciat 
Year 201$-19. 

195 	 The Nagaland Gazette, Part-V 
	 30,Marclz,201 9 
SCHEDULE 
THE NAGALAND APPROPRIATION (NO. 1) Act, 2019 
(Rs. in Lakhs) 
Demand iAppropriatioa, Service & 
Purposes Section Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
1 2 3 4 5 6 
REVENUE 440.17 4020 480.37 
I State Legislature a 	 egis a CAPITAL 920.00 920.00 
2 Head of State REVENUE 1  184.68 184.68' 
3 Council of Ministers REVENUE 136.16 136.16 
4 Administration of Justice REVENUE 89.21 89.21 
5 Election REVENUE 8545.13 8545.13 
7 State Excise CAPITAL 271.21 271.21 
8 REVENUE 0.90 0.90 
Sales Tax CAPITAL 150.00 150.00 
9 REVENUE 34.90 1 34.90 
Taxesn 	 i 0 Vehicle e ice CAPITAL 20500 205.00 
10 Public Service Commission REVENUE 22.40 22.40 
12 Treasuries and Accounts REVENUE 16785 167.85 
Administration CAPITAL 250.78 250.78 
13 REVENUE 77 
Village Guards CAPITAL 100.00 100.00 
14 REVENUE 202.66 202.66 
Jails 1 CAPITAL 258.44 258.44 
15 Vigilance Commission REVENUE 143.56 143.56 
16 State Guest Houses REVENUE . 	 556.70 556.70 
17 State Lotteries REVENUE 78.92 78.92 
19 Rajya Sainik Board REVENUE 218 2.18 
20 Relief. Rehabilitation etc. REVENUE 10.10 10,10 
21 Relief of Distress caused by 
Natural Calamities REVENUE 19587.40 19587.40 
22 Civil Supplies REVENUE 2746 31 2746.31 
25 REVENUE 114.51 114.61 Land Records and Survey CAPITAL 100.00 100-00 
26 Civil Secretariat REVENUE 3310,98 3310.98 
28 Civil Police REVENUE 12190,59 12190.59 
29 Stationery and Printing CAPITAL 527.00 527.00 
30 REEVENUE 135.83 135:83 Administrative Training Institute 
- CAPITAL 50.00 50.00 
31 School Education CAPITAL 1307.79 1307.79 
32 Higher Education REVENUE 5004.91 5004.91 

30, March, 2019 	 The Nagaland Gazette, Part-V 	 196 
Rs. in Lakhs 
Demand /Appropriation, Service & 
Purposes Section Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
33 Youth Resources and Sports REVENUE 880.37 880.37  CAPITAL 1273.12 1273.12 
34 Art and Culture and Gazetteers REVENUE 31612 316.12  CAPITAL 236.86 236.86 
35 Medical, Public Health and Family 
Welfare 
REVENUE 4647.63 4641.63 
CAPITAL 1723,16 1723.16 
36 Urban Development REVENUE 284.47 284.47 
CAPITAL 1008.111 10008.11 
37 Municipal Administration REVENUE 68.19 68.19 
38 Information and Public Relations REVENUE 211.34 211.34  CAPITAL 1009.16 1009.16 
39 Tourism REVENUE 1322.08 1322.08 
CAPITAL 456.26 456.26 
41 Labour REVENUE 97.33 97.33 
42 Rural Development CAPITAL 105.00 105.00 
43 Social Security and Welfare REVENUE 2334.57 2334.57
CAPITAL 1396.88 1396.88 
44 Evaluation CAPITAL 336.34 336.34 
45 Co-operation REVENUE 1253.65 1253.65 
CAPITAL 579.00 579.00 
46 Statistics REVENUE 4856 48.56 
CAPITAL 150.00 150,00 
47 Legal Metrology and Consumer 
Protection 
REVENUE 116.35 116.35 
CAPITAL 140.00 140.00 
48 Agriculture REVENUE 7092.66 7092.66 
CAPITAL 431.00 431.00 
49 Soil and Water Conservation CAPITAL 120.00 120.00 
50 Animal Husbandry and Dairy 
Development CAPITAL 102500 1025.00 
51 Fisheries REVENUE 69.15 69.15 
CAPITAL 319.48 319.48 
52 Forest, Environment 	 Wildlife and REVENUE 3864.24 3864.24  CAPITAL 185.01 185.01 
53 Industries REVENUE 1914.53 1914,53 
CAPITAL 250.00 250.00 
54 Mineral Development REVENUE 603.80 603.80
CAPITAL 100.00 100.00 
55 Power REVENUE 2220.61 2220.61 
CAPITAL 10349.12 10349.12 
58 Road Transport REVENUE 161.75 161.75 
CAPITAL 1268.32 1268.32 

30,Marc/,,2019 
Voted by the 
Assembly Section 
58 Roads and Bridges 
60 Water Supply  
	
CAPITAL 	 41962.48 
	
CAPITAL 	 423006 
61 Special Development Programme REVENUE 	 1250.00 
94.67 
1610.84 
4726.16 CAPITAL 
29386,93 CAPITAL 	 29386.93 
Information Technology and 	 REVENUE 	 630.16 Communication 	 CAPITAL 	 1043.00 
REVENUE Housing 
70 Horticulture 
(Rs. in Lakhs) 
Charged on 
the 
Consolidated 
Fund 
Total 
4108.49 
1250.00 
133.50 
394.00 
112.71 
REVENUE 	 38.40 
CAPITAL 	 258.03  
REVENUE 	 279.00  
CAPITAL 	 262.00  
REVENUE 	 75.60 
CAPITAL 	 435,12 
REVENUE 	 555.65  
CAPITAL 	 407,51  
CAPITAL 	 42.00  
150.00 
92.00 
150.00 
202.99 
CAPITAL 	 3163.91  
REVENUE 	 292.77 
REVENUE 	 135.00 
CAPITAL 	 100.00 
REVENUE 	 28.26 
CAPITAL 	 1264.02 
215164.31 	 255.72 21542003 
125188.10 	 0.00 125188,10 
89976.21 	 265.721 90231.93 
	
REVENUE 	 94,67 
CAPITAL 	 1610,84 
	
63 Science, Technology, Ecology and REVENUE 	 133.50  Environment 
62 Civil Administration Works 
81 
80 
82 
I 64 
66 
65 
Sericulture 
State Council of Educational 
Research and Training 
CAPITAL 
71 Parliamentary Affairs 
74 IMechanica' Engineering 	 CAPITAL 	 1.50.00 
177 Develo
p
ment 
Women Welfare 	 REVENUE 	 727,87 
of Underdeveloped REVENUE 
Areas 
REVENUE 	 92.00  
CAPITAL 	 150.001  
202.99 
79 jBorder Affairs 
State Information Commission 	 REVENUE 
New and Renewable Energy 
REVENUE: 
4126.16 
75.60 
435.12 
555.65 
407.51 
42.00 
135.00 
100.00 
3163.91 
292.77 
28.26 
264.02 
67 Home Guards 
68  Police Engineering Project 
69 Fire and Emergency Services 
State Institute of Rural 73 Development  
78 ITechnjcal Education 
GRAND TOTAL: 
CAPITAL: 
197 	 The Nagaland Gazette, Part-V 
Demand /Appropriation Service & 
Purposes 
REVENUE 	 4108.49 
41962.48 
4230.06 
38.40 
258.03k 
279.00 
262,00 
394.00 
112.71 
REVENUE 	 150,00 
150.00 
727.87 
8.44 	 8,44 
630.16 
1043.00 

‹ Prev All Nagaland acts Next ›