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The NAGALAND APPROPRIATION (NO.2) ACT 2023

Nagaland · state statute
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The Nagaland Gazette 	 May 15, 2023 
PART-V 
NOTIFICATION  
Dated Kohima 25th  April, 2023. 
No-LAW/ACT/23-1 6/ 2022:: The Nagaland Appropriation (No2) Act,2023 
(Act No.2 of 2023) duly assented by the Hon'be Governor of Nagaland on 
01.04.2023 is published herewith for general information. 
Sd/- 
WEKO-U MERO 
Deputy Legal Remembrancer 
& Deputy Secretary to the Govt of Nagaland 
An 
Act 
To authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of the State of Nagaland to 
the services of the year ending on the thirty first day of 
March 20244 
It is hereby enacted in the Seventy Fourth year of the 
Republic of India as follows. 
Short Title and 
Corn men cc inc n t 
Withdrawal of 
2308566,331000/-
(Rupees twenty three 
thousand eighty five 
crore sixty six Iakii 
thirty three 
thousand only) from 
and out of the 
Consolidated Fund of 
the State of Nagaland 
for the Financial year 
2023-24. 
I 	 This Act may be called the Nagaland Appropriation (No ',* 2) 
Act, 2023. 
2. From and out of the Consolidated Fund of the State of 
Nagaland there may be paid and applied sums not exceeding 
those specified in column (5) of the Schedule amounting in 
the aggregate to the sum of 1 23085,6,33,000/- (Rupees 
twenty three thousand eighty five crore sixty six lakh 
thirty three thousand only) towards defraying the several 
charges which will come in course of payment during the 
year ending on the thirty first day of March, 2024 in respect 
of services specified in column (t) of the Schedule. 
Appropriation 
3. The sums authorised to be paid and applied from and out of 
the Consolidated Fund of the State of Nagaland by this Act 
shall be appropriated for the services and purpose expressed 
in the Schedule in relation to the year ending nn the thirty , 
First day of March, 20244 

6 	 The Nagaland Gazette, Part-V 	 May 15, 2023 
SCHEDULE 
THE NAGALAND APPROPRIATION (Nod 2) ACT, 2023 
(Rs. In Lakh) 
Demand/Appropriation, Service & Purposes Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
1 2 3 4 5 
1 State Legislature REVENUE 376432 11226 3816.58 
CAPITAL 700.00 700.00 
2 HeaoState REVENUE '. 	s, 961.96 
1087.33 1087.33,  
H  REVENUE 3387.94 4503.48 
CAPTAL 1689.76 1689.761 
Election REVENUE 370911 
CAPITAL 90.12 90.12 
6' [Land Revenue REVENUE 118.01 
IState Excise REVENUE 2947.25 
CAPITAL 132AZ 
Sales 
I
Tax 	
tCAPITAL 4 491.54, 
Taxes on Vehicle REVENUE 1820.8T i:0X+1 
300.00 
j 
CAPITAL 300-00 
Public Pubhc Serce Commssoi, REVENUE  โ€ข $  : 860.81 
istnci.jmn 	traor,  IIIIk11Ii 2130029 
12 Treasuries and  Account s REVENUE Admintstration 6-547.36  664736 
CAPITAL 136.74 136.74 
13 Village Guards REVENUE 5266-75 
CAPITAL 275.00 275.00 
14 Jaits REVENUE 6521.77 6521.77 
CAPITAL 	 I 50000 500.00 
15 Lokayikt . REVENUE 1154.86 1154.86 
16 Slate Guest Houses . REVENUE 1887.89 1687.89 
17 State Loteres REVENUE 369.48 369.48 
1B Pensions; and Other Retirement REVENUE 308225.66 308225.66 
1E Rajya SnEk Beard REVENUE 43890 . 438.90 
20 Relief, Rehabitan etc. REVENUE 12000. 120.00 
21 lRelief of Cistress causied by Natural 
aIamfles REVENUE 1420..00 14120.00 
CAPITAL 200.00 200.00 

May 15, 2023 	 The Nagaland Gazette, Part-V 	 7 
- 	 . Demand/Appropriation, Service & Purposes Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
22 Cvit Supplies REVENUE 3745.63 1  3745.63 
CAPITAL 300.00 300.00 
23 Loans to Government Servars REVENUE 001 0.01 
CAPITAL 3500 35.00 
24 Small Savings REVENUE 8,00 8.00 
25 Land Records and Survey REVENUE 2728,07 2128.07 
CAPITAL 100.00 100.00 
26 Civil Secretariat REVENUE 3072273 30722.73 
CAPITAL 10391.80 10391.80 
27 Manning Machinery 	 . REVENUE 6932.03 6932.03 
CAPITAL 35393.66 35393.66 
28 CridPo$e REVENUE 182155.15 182155.15 
29 Stationery and Pnnirng REVENUE 3202A2 3202.42 
CAPITAL 250.00 250.00 
30 Administrative Traing Institute REVENUE 848.86 646.86 
CAPITAL 12500 125.00 
31 School Educaton 	 . REVENUE 204628.40 204628.40 
CAPITAL 	 - 19356.69 19358.69 
32 Higher Education REVENUE 2082425 20824.25 
CAPITAL 12233.07 12233.07 
33 Youth Resources and Sports REVENUE 4286.19 4286.19 
34 Art and Culture and Gazetteers REVENUE 2766.05 2766.05 
35 Mecical, Public Health and Family 
Welfare REVENUE 9154936 9154936 
CAPITAL 811728 811138 
38 Urban Development REVENUE 317711 3171.21 
CAPITAL 10394.03 10394.03 
37'Municipal Administration REVENUE 8392.73 8392.73 
CAPITAL 462.58 462.58 
38 lr4ormation and Public Retatons REVENUE 4326.20 4326.20 
CAPITAL 210.00 210.00 
39 Tourism REVENUE 210167 2101.67 
CAPITAL 155.001 155.00 
40 Employment and Craftsmen Training REVENUE 6 279. 13 6279.13 
CAPITAL 139.73 139.73 
41 Labour REVENUE 1154.96 1154.96 
CAPITAL 280.50 280.50 
42 Rura' Development REVENUE 78842.27 78842.27 
CAPITAL 400.00 400.00 

8 	 The Nagaland Gazette, Part-V 	 May 15, 2023 
Demand/Appropriation, Service & Purposes Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
43 Social Seury and Welfare REVENUE 32310.27 32310.27 
CAPITAL 323.40 323.40 
44 Evautiori REVENUE 1106.71 1106.71 
CAPITAL 170.00 170.00: 
49. Co-operaon REVENUE 2552.69 . 	 2552.69 
CAPITAL 60.00 60.00 
43 Statistics REVENUE 405.55 4905.55 
CAPiTAL 200.49 j 	 200.49 
47 Legal Metrology and Cnsimer 
Protection REVENUE 1279.99 1279.99 
CAPITAL 50.00 50.00 
45 Agriculture REVENUE 46269,32 46269.32 
CAPITAL 736.09 736.09 
49 Soil and Water Corseryation REVENUE 6422.44 6422.44 
CAPITAL 2204.45 2204.45 
50 Animal 	 and Dairy 	 REVENUE Development 12460.60 12460.60 
51 Fishenes 	 REVENUE 3870.08 3870.08 
CAPITAL 165.00 165.00 
52 Forest, Enrnnment and Wildlife REVENUE 12385.46 12385.46 
CAPITAL 7033.00 1 	 7033.00 
53 Industries REVENUE 312.65 9312.65 
CAPITAL 29.00 298.00 
54 Mrneral Development REVENUE 	 r 4228.66 4228.66 
55 Power REVENUE 76385.661 76385.66 
CAPITAL 	 i 1902.28 1902.28 
55 Rรงad Transpor4 REVENUE 9569.62 9569.62 
CAPITAL 678.51 678.51 
57 -tisng Loans. 0.01 0.01 
lRoads 
CAPITAL 21.52 21.52 
58 and Br4ges 	 - REVENUE 43618.47 43618.47 I CAPITAL 30180.00 30180.00 
59 Water Resources REVENUE 3910.87 , 	 3910.87 
CAPITAL 8144.94 
I  
8144.94 
60 Water Supply REVENUE 11799.74 11799.74 
CAPITAL 7406.65 7406.65 
61 SpeaI Devepent Programme CAPITAL 1200.001 1200.00 
62 Civil 	Works REVENUE 871.72 871.72 
CAPITAL 2505.49 2505.49 
63 
- 
Science, Technology Ecology 
Envrorment REVENUE 372.00 372.00 

May 15, 2023 	 The Nagaland Gazette, Part-V 	 9 
Demand/Appropriation. Service & Purposes Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
- CAPITAL 33833 338.33 
64 Housing REVENUE 17508.03 1750803 
CAPITAL 3367.99 3367.99 
65 State Council of Educational 
Research and Trairing REVENUE 6677.34 6677.34 
CAPITAL 2973.08 2973.08 
66 Sericulture REVENUE 2522.94 2522.94 
67 Home Guards REVENUE 392834 . 3925.34 
CAPTA1 497.77 497.77 
66 Police Enr.eenrg Project REVENUE 241232 2412.32 
CAPITAL 919.60 . 	 919.60 
69 Fire and Emergency Serves REVENUE 4742.26 4742.26 
CAPITAL 968.08 968.08 
70 Horticulture REVENUE 7955.69 7955.69 
CAPITAL 265.00 265.00 
71 Parliamentary Aft. 	 . REVENUE 11400 . 	 . 114.00 
72 Land Resources Development REVENUE 4576.14 4576.14- 
73 State Institute of Rural 0eveloprient REVENUE 606.46 606.46 
CAPITAL 250.00. 250.00 
74 Mechanical Engineering REVENUE 5769.03 5769.03 
CAPITAL. 100.00 100.00 
75 Servicing of Debt REVENUE 114258.20 114258.20 
CAPITAL 618212.01 618212.01 
76 WomeiWe1fare REVENUE 1286.70 1286.70 
77 Development of Underdeveloped 
Afeas REVENUE 1981.92 1981.92 
CAPITAL 3600.00 3600.00 
78 Technical Education REVENUE 3330,05 3330.08 
CAPITAL 225.37 225.37 
79 Border Affairs REVENUE 304.89 304.89, 
CAPITAL 185.00 185.00'  
60 Slate Information  Commission REVENUE 342.41 342.41 
81 ?offna11onTed'notogy and 
Cornminication REVENUE 698.63, 698.63 
CAPITAL 316.00 316.00 
82 New and Renewable Energy REVENUE 669.39 669.39 
CAPITAL 220.00 220.00 
GRANOTOTAL: 1511548.28 737018.05 2308568.33 
CAPITAL: 1391160.22, 118806.04 1509966.26 
798600.071 REVENUE: 180388.06 618212.01 

10 	 The Nagaland Gazette, Part-V 	 May 15, 2023 
THE NAGALAND APPROPRIATION (NO.2) 
ACT, 2022 (ACT NO.2 of 2023) 
Thi Act was passed by the Nagaland Legislative Assembly on 28.03.2023 
and certified that this is a Money Act - 
Sd/- 
Kohirna. 	 SHARINGAIN LONGKUMER 
The 28-03-2023 	 SPEAKLR 
Nagaland Legislative AssembI 
I assent to this Act 
Sdf- 
Kohima. 	 LA GANESAN 
the 01-04-2023 	 GOVERNOR 

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