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The NAGALAND APPROPRIATION (NO.2) ACT 2019

Nagaland · state statute
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The Nagaland Gazette 	 30,Marc/z, 2019 
PART-V 
NOTIFICATION 
Dated Kohima,14 th NI arch. 2019 
No.I,AW/ACT!3_912019::TheNaMabnd Appropriation ( No, 2k Act. 20 19 i Act No.3 oi2OlhduI 
asentcd k the Honhic Governor oiNaaIand on 2T022019 k III rhlkhcd IicccoJth for general 
inijinnation. 
Sd;- 
IMFIAKUM 
Deput% Secretary to the Gm, ol ,  \aphmd 
Ali 
Act 
To authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of the State of Nagaland to 
the services of the year ending on the thitly first day of 
March. 2020. 
It is hereby enacted in the Seeruieth Year of the Republic of 
India as follows. 
Appropriation 
1. This Act may he called the Nagaland Appropriation (No. 2) 
Act, 2019. 
2. Front and cut of the Consolidated Fund of the State of 
Nagaland there may he paid and applied sums not exceeding 
those specified in Column (4) of the Schedule amounting in 
the aggregate to the sum of T 18026,10,88,000f- (Rupees 
eighteen thousand twenty six crore ten lakh eighty eight 
thousand only) towards de&aying the several charges which 
will come in Course o payment during the 'ear ending on the 
thirty first day of .\larch. 2020 	 in respect of services 
Specified in Column (3) of the Schedule. 
3. The sums authorised to he paid and applied front and out ef 
I e Consolidated Fund of the State of Nagaland b) this Act 
shall be appropriated for the set -ices and purpose expressed 
in the Schedule in relation to the year ending on the thin> 
first day of March, 2020. 
Short Title and 
Commencement 
\\ithdrawal  of 
18026,10j381000I-
(Rupees eighteen 
thousand twenty six 
crore ten lakh 
eighty 	 eight 
thousand only) from 
and out of the 
Consolidated Fund of 
the State of Nagaland 
for the Financial 
year 2019-20. 

30, March, 2019 iss 	 The Nagaland Gazette, Part-V 
SCHEDULE 
THE NAGALAND APPROPRIATION (No. 2) Act , 2019 
(Rs In akh) 
DemandlAppropriation. Service Voted 
& Purposes Section by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
1 
Total  
1 2 3 4 5 
1 	 S!aie Legislature 
REVENUE 289264 12288 3015.52 
CAPITAL 
2 
	
head ofState 
500.00 500.00 
REVENUE 762.82 762.82 
3 	 Ocuncil of Ministers REVENUE 125996 1259.96 
4 	 'iministration of Justice 
REVENUE 2807.43 761.17 3568.60 
CAPITAL 2500.00 2500.00 -J 
5 	 Eeclion REVENUE 1270.80 1270,80 
8 	 and Revenue REVENUE 134.58 134.58 
.Sate Excise 
REVENUE 2293.02 2293.02 
CAPITAL 100.00 100.00 
8 Saes Tax 
REVENUE 167480 1674.80 
CAPITAL 3033 23 309.20 
9 Taxes on Vehide 
REVENUE 	 1246 Cl 1246.011 
CAPiTAL 	 225.03 225.00 
10 Puohc SEr.i:ce Comrsson REVENUE 637.71 837.71 
11 
H- 
12 
District Admu',straticr REVENUE 15597.77 16597.77 
Treasuries and Accounts 
Aomtnistration 
REVENUE 5587.44 5667.44 
CAPITAL 275,00 275.00 
13 Village Guards 
REVENUE 3331.88 3331.88 
CAPITAL 200.00 200.00 
1 	14 Jails  
REVENUE 5143.84 5143.841 
CAPITAL 20000 200.00 
15 Vigilance Commission REVENUE 927.29 927.29 
16 State Guest Houses REVENUE 1609.68 1608.68 
17 State Lotteries REVENUE 308.49 308.49 

30. March, 2019 The Nagaland Gazette, Part-V 189 
  
Rs. In akh) 
• 
Demand/Appropriation Service 
& Purposes Section  Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
1 2 3 4 5 
18 Pensions and Other 
Retirement Benefits REVENUE 20078340 200783.40, 
19 Rajya Sainik Board REVENUE 348.53 348.53 
20 Relief, Rehabilitation etc. REVENUE 111,00 111.00 
21 Relief of Distress caused by 
Natural Calamities REVENUE 11272.00 11272.00 
22 Civit Supplies 
REVENUE 2795.02 2795.02 
CAPITAL 90000 900.00 
23 Loans to Government 
Servants 
REVENUE 0.01 0.01 
CAPITAL 18.65 16.65 
24 Small Savings REVENUE 8,00 8.00 
25 Land Records and Survey 
REVENUE 2286.12 2256.12 
CAPITAL 100.00 100.00 
26 Civil Secretariat REVENUE 23660.32 23660.32 
27 Planning Machinery 
REVENUE 50171 39 50171.39 
CAPITAL 37782.00 37182.00 
28 Civil Police REVENUE 139538,95 139538.95 
29 Stationery and Printing 
REVENUE 2355.90 2355.90 
CAPITAL 400.00 400.00 
Administrative Training 
Institute 30 
 
REVENUE 681.66 681,66 
CAPITAL 50.00 50.00 
31 School Education 
REVENUE 166523,63 166523.63 
CAPITAL 500.85 500.85 
32 Higher Education 
REVENUE 20281.15 20281.15 
CAPITAL 4305.00 4305.00 
33 Youth Resources and Sports 
REVENUE 340815 3408.15 
CAPITAL 100.00 100.00 

190 	 The Nagaland Gazette, Part-V 	 30, March, 2019 
(Rs. In lakh 
Art and Culture and 
Gazetteers 
Medical, Public Health and 
Family Welfare 
46 
REVENUE 
CAPITAL 
Legal Metrology and 
Consumer Protection 
Charged on 
the 
Consolidated 
Fund  
Voted by the 
Section Assembly 
Total Demand/Appropriation, Service 
& Purposes 
5 3 	 4 2 
2059.95 205995 REVENUE 
200.00 4 20000 CAPITAL 
72499.10 7249910 REVENUE 
9070.00 5 907000 CAPITAL 
1154.90 1754.90 REVENUE 
Urban Development 10663.00 36 10663.00 CAPITAL 
4426.29 4426,29 REVENUE 
CAPITAL 
Municipal Administration 37 4434.76 4434.76 
3540.69 3540.89 REVENUE 
CAPITAL 
Information and Public 
Relations 158.57 B 15857 
1673.31 1673,31 REVENUE 
Tourism 100.00 39 100.00 CAPITAL 
4638.04 4638.04 REVENUE Employment and Craftsmen 
Training 50.00 0 5000 CAPITAL 
922.82 922.82 REVENUE Labour 41 
118458.51 118458.51 REVENUE 
Rural Development 100.00 42 CAPITAL 	 100,00 
28304.19 28304.79 REVENUE 
43 social Security and Welfare 1363.42 1363.48 CAPITAL 
770.59 770.59 REVENUE 
Evaluation 132.91 44 13291 CAPITA 
4014.83 REVENUE 	 401483 
45 co-operation 20.00 CAPITAL 	 20.00 
3767.91 3767.91 
Statistics 150.00 150.00 
ii&1,94 1161.94 REVENUE 
7 100.00 100.00 CAPITAL 

30, March, 2019  The Nagaland Gazette, Part-V 191 
Section 
2 
REVENUE 
Voted by the 
Assembly 
3 
29641,34 
(Rs. In iakh) 
Charged on 
the 
Consolidated 
Fund 
4 
Total 
5 
29641.34 
Demand/Appr0Priatb0rt Service 
& Purposes 
'l 
48 Agriculture 
and Water Conservation 
CAPITAL 
REVENUE 
450.00 
6935.11 
450.00 
$936.11 
49 Soil 
50 
Animal Husbandry and Dairy 	  
Development 
REVENUE 11445.211 
11445.21 
CAPITAL 400.00i 400.00 
51 Fisheries 
Forest, Environment and 
Wildlife 
REVENUE 2942121  2942.12 
CAPITAL 
REVENUE 
400.00 
12892 .58 
400.00 
12892,58 
52 CAPITAL 100.00'  100.00 
53 Industries 
REVENUE 6382.41 j 6362.41 
CAPITAL 100.00 100,00 
54 Mineral Development 
REVENUE 3515.87 3515.87 
CAPITAL 
REVENUE 
100.00 
48522.21 
100.00 
48522.21 
55 Power CAPITAL 
REVENUE 
1957.90 
7615.58 
1957.90 
7616.58 
56 Road Transport CAPITAL 
REVENUE 
1126-61 
0.01 
1126,61 
0.01 
57 Housing loans CAPITAL 2152 21.52 
59 Roads and Bridges 
REVENUE 35093.66 35093.66 
23329.88 
3981.61 
CAPITAL 
REVENUE 
23329.68 
3981.61 
59 
60 
Irrigation and Flood Control 	  
Water Supply 
CAPITAL 
REVENUE 
2600.00 2600.00 
10032.95 10032.95 
CAPITAL 14850.00 14650.00 
61 
Special Development 
Programme 
REVENUE 800.00 800.00 

192 	 The Nagaland Gazette, Part-V 30, Marc!:, 2019 
(Rs In akh) 
Demand/Appropriation, Service 
& Purposes Section Voted by the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
1 2 3 4 5 
62 Civil Administration Works 
REVENUE 733.07 733.07 
CAPITAL 159186 1591.86 
63 Science, Technology, 
Ecology and Environment 
REVENUE 26695 266.95 
CAPITAL 31600 316.00 
64 Housing 
REVENUE 1361615 13616.15 
CAPITAL 206218 2062.18 
65 State Council of Educational 
Research and Training 
REVENUE 3890.64 3890.64 
CAPITAL 60000 600.00 
66 Sericulture 
REVENUE 1862.28 1862.28 
CAPITAL 100.00 100.00 
67 Home Guards 
REVENUE 3566.71 3566.71 
CAPITAL 255.63 255.63 
68 Police Engineering Project 
REVENUE 2232.24 2232.24 
CAPITAL 1250.00 1250.00 
69 Fire and Emergency 
Services 
REVENUE 3102.32 3102.32 
CAPITAL 63704 637.04 
70 Horticulture 
REVENUE 6401.26 6401,26 
CAPITAL 150.00 150.00 
71 Parliamentary Affairs REVENUE 204.00 204.00 
72 Land Resources REVENUE 7497.28 7497.28  
Development
73  State Institute of Rural 
Development 
REVENUE 50187 503.87 
CAPITAL 225.52 22852 
74 Mechanical Engineering 
REVENUE 4628.81 4628.81 
CAPITAL 150.00 150.00 
75 Servicing of Debt 
REVENUE 110615,21 110615.21 
CAPITAL 398698.78 398698.78 

30, March, 2019 The Nagaland Gazette, Part-V 193 
  
Section 
2 
Voted by the 
Assembly 
3 
1059.51 
65.00[ 
601.73 
6501.00 
(Rs. In Iakh) 
Total 
Charged on 
the 
Consolidated 
4 
Demand/Appropriation, Service 
& Purposes 
5 
1059.51 
65.00 
601.73 
6501.00 
76 Women Welfare 
REVENUE 
CAPITAL 
REVENUE 
CAPITAL .' Development of 
underdeveloped Areas 
78 Technical Education 
REVENUE 
CAPITAL 
2114.60 
1100.00 
2114.60 
1100.00 
312.44 312.44 
100.00 79 Border Affairs 
REVENUE 
CAPITAL 100.00 
227.68 227.68 
535.47 
519.55 
400.00 
REVENUE 
61 
State Information 
Commission 
Information Technology and 
Communication 
REVENUE 535.47 
REVENUE 
CAPITAL 
519.55 
400.00 
1290784.63 
1154833.07  
135951.66 
82 New and Renewable Energy 
Grand Total: 511826.251802610.8 8  
1261960.54  
534650.34 
113127.47 REVENUE: 398698.78 CAPITAL: 

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