The Nagaland Fiscal Responsibility and Budget Management (Amendment) Act, 2009

The Nagaland Fiscal Responsibility and Budget Management (Amendment) 
Act, 2009. 
(Act No. 8 of 2009) 
Received the assent ofthe Governor ofNagaland on28/09/2009 and published 
in the Nagaland Gazette Extraordinary dated: 9' of October, 2009. 
To further amend the Nagaland Fiscal Responsibiity and Budget Management 
Act, 2005. 
Be it enacted by the Nagaland Legislative Assembly in the sixtieth year of the 
Republic of India as follows :- 
1. SHORT TITLE AND COMMENCEMENT 
(1) This Act may be called the Nagaland Fiscal Responsibility and Budget 
Management (Amendment) Act, 2009. 
(2) It shall come into force with immediate effect. 
2. Amendment of Section 9:- 
Section 9 clause 2 sub-clause (IT) of the principal Act shall be substituted by 
the following:- "strive to bring down fiscal deficit to 3.5% of project Gross 
State Domestic Product (GSDP) by the ending 3 1" March 2010." 

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