LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The NAGALAND APPROPRIATION (NO.1) ACT 2020

Nagaland · state statute
Open in Lexace · Ask the AI about this act
 
The Nagaland Gazette, 
PART-V  
NOTIFICATION 
13,March, 2020 
  
     
Dated Kohima, the 6th March ,2020. 
NO.l.AW/ACT/3-50I2020:: The Nagaland Appropriation (No. 1) Acts 2020 (Act No. I of 2020) duty 
assented by the Honbie Governor of Nagaland on 15.02.2020 is published herewith for gene 
information. 	 Sd/- 
RHONTHUNGO ANDREAS 
Under Secretary to the Govt. of Nagaland. 
An 
Act 
To authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of the State of Nagaland to 
the services of the year ending on the thirty first day of 
March, 2021. 
It is hereby enacted in the Seventy first year of the Republic of 
India as follows. 
1. This Act njav, b ailed the Nagaland Appropriation (No. I) 
Act, 2020. 
2. From and out of the Consolidated Fund of the State of 
Nagaland there may he paid and applied further sums not 
exceeding those specified in the Schedule amounting in the 
aggregate to the sum of 4469,2296,O00/- (Rupees four 
thousand four hundred sixty nine erure twenty two laIh 
ninety six thousand only) towards defraying the several 
charges which will come in course of payment during the year 
ending on the thirty first day of March. 2020 in respect of 
services specified in Column (5) of the Schedule 
The sums authorised to be paid and applied from and out of 
the Consolidated Fund of the State of Nagaland by this Act 
shall he appropriated for the services and purpose expressed 
in the Schedule in relation to the year ending on the thirty first 
day of March. 2020. 
Short Title and 
Commencement 
Withdrawal of 
446922,96,000/- 
(Rupees 	 four 
thousand 	 four 
hundred sixty nine 
crore twenty two lakh 
ninety six thousand 
only) 	 from and out 
of the Consntidalcd 
Fund of the State of 
Nagaland for Financial 
Year 201.9-20. 
Appropriation 

13,March, 2020 The Nagaland Gazette, Part-V  
SCHEDULE 
THE NAGALAP.JD APPROPRIATION (NO. 1) ACT, 2020 
93 
  
Rs. in Lakh 
Demand/Appropriation. Service & Purposes Section 
Voted by 
the 
Assembly 
r Charged on 
the 
Consolidated 
Fund 
Total 
1 2 3 4 5 
1 State Legislature REVENUE 551.23 63.66 614.89 
CAPITAL 250.00 250.00 
2 Head of State REVENUE 456.98 456.98 
3 Council of Ministers REVENUE 61895 618.95 
4 	lAdministratior, of Justice REVENUE 332.57 140,66 473.23 
S Election REVENUE 349.43 3.49.43 
7 State Excise REVENUE 23.60 23.60 
8 Sales Tax REVENUE '1 09.58 109.58 
9 Taxes on Vehicle REVENUE 178.87 178.87 
10 Public Service Commission REVENUE 122.67 122.67 
13 Village Guards REVENUE 3331.67 3331.67 
14 Jails REVENUE 483.34 48.3.34 
15 Lokayukta REVENUE 191.90 1191.9 
298.081 
53.7211  
16 State Guest Houses REVENUE 298.06 
17 State Lotteries REVENUE 53.72 
20 Rehef. Rehabilitation etc. REVENUE 20,45 20.45 
21 Relief ofDistress caused by Natural REVENUE 13517.68 13517.68 
22 Civil Supplies REVENUE 738844 7388.44 
23 Loans to Government Servants CAPITAL 16.35 16.38 
25 Land Records and Survey REVENUE '1989 19.89. 
26 Civil Secretariat CAPITAL 20094.98 20094.98 
28 Civil Police REVENUE 14625.45 14625.4 
29 Statiorery.and Printing REVENUE 163.55 163.5 
30 Administrative Training Institute REVENUE 19.64 19.6 
31 School Education CAPITAL 140.04 140.0 
33 Youth Resources and Sports REVENUE 582.48 582.4 
CAPITAL 513585 5135.8 
34 Art and Culture and Gazetteers REVENUE 157.90 157.9 
CAPITAL 758.43 758.4: 
35 Medical, Public Health and Family Welfare REVENUE 355.43 355,4.' 
36 Urban Development REVENUE 520 58 520.5 
CAPITAL 928.21 928.2' 
37 Municipat Administration REVENUE 182.88 182.8. 
CAPITAL 8622.99 8622.9. 

94 	 The Nagaland Gazette, Part-V 	 13,March, 2020 
(Rs. in Lakh) 
REVENUE 203.01 
38 
38 
41 
43 
44 
45 
46 
47 
48 
51 
52 
53 
54 
55 
56 
58 
59 
60 
62 
63 
64 
66 
67 
68 
69 
70 
Information and Public R&atiOnS 
Tourism 
Labour 
Social Security and Welfare 
Evaluation 
Co-operation 
Statistics 
Legal Metrology and Consumer Protection 
Agriculture 
Fisheries 
Forest, Environment and Wildlife 
Industries 
Mineral Development 
Power 
Road Transport 
Roads and Bridges 
Water Resources 
Water Supply 
Civil Administration Works 
Science. Technology. Ecology and 
Housing 
Sericulture 
Home Guards 
Police Engineering Project 
Fire and Emergency Services 
Horticulture 
REVENUE 
REVENUE 
CAPITAL 	 500.00j 
CAPITAL 
REVENUE 
REVENUE 
CAPITAL 
REVENUE 
REVENUE 
REVENUE 	 273.73 
Voted by 
the 
Assembly 
10151.05 
Charged on 
the 
Consolidated 
Fund  
141.461  
56.58 
1147 10 
634.52 
64.1171- 
1083801 
4.17r
1083801 
253.77 
5 3 
1668.34 
300.00 
744,27 
12306 
8419.57 
443.56 
187.49 
Total 
141. - 
1147.1 
634.521 
1083.80 
253.7 
1575.,-
95.: 1 300.( 
123.(  I 744.7 
1665..' 
2396.7 
1805.1 
500.1  
306..- 
10013J  
8609.f 
652.7 
296.1 
1660.7 
15842.  
4832.-
203.( 
832.'
203. j 
443.  
I 
35.- 
562.1 
3634. 
263-f- 
148,,'  
273. 
4636. 
838. 
10151. 
8419. 
64,17 
Demand/Appropriation. Service & Purposes 
I 
72 'Land Resources Development 
Section 
2 
REVENUE 
CAPITAL 
REVENUE 
CAPITAL 
REVENUE 
CAPITAL 
REVENUE 
CAPITAL 
REVENUE 
CAPITAL 
REVENUE 
CAPITAL 
REVENUE 
REVENUE 
REVENUE 
CAPITAL 
REVENUE 
CAPITAL 	 1584281 
CAPITAL 	 4832.64 
CAPITAL 
REVENUE 
REVENUE 
CAPITAL 
REVENUE 
REVENUE 
REVENUE 
306.25'  
10013.56 
8509.62 
652.75 
296.57  
1575.94 
95.26 
1665.35 
2396,74 
1805.17 
35,10 
562.63 
3634.82 
4636,83 
838.64 
263.66 
148.03 

13,March, 2020 The Nagaland Gazette, Part-V 
 
"5 
 
in Lakh 
 
Demand/Appropriation, Service & Purposes Section 
Voted by 
the 
Assembly 
Charged on 
the 
Consolidated 
Fund 
Total 
• 2 3 4 5 
73 State Institute of Rural Development REVENUE 89.04 89. 	 11 
74 Mechanical Engineering REVENUE 530.46 530. 	6 
75 Servicing of Debt REVENUE 494.90 494.:3 
CAPITAL 276681.88 276881H 
76 Women Wefare RE-VENUE 16162 161.2 
77 Development of Underdeveloped Areas REVENUE 23.87 22. 	 j 
CAPITAL 1445.79 1445 	 • 
-J 
78 Technical Educalion REVENUE 414.78 41 
79 Border Affairs REVENUE 39.47 3. 
80 State Information Commission REVENUE 30.29 3u 	 . 
81 Information Technology and Communication REVENUE 531 19 53-1 	 2  
CAPITAL 495.90 49 
82 New and Renewable Energy REVENUE 4601 
CAPITAL 361.78 36 
GRAND TOTAL: 168540.02 278382.94 44692. 
CAPITAL 81086.21 276881.88 35796 
REVENUE: 87853.81' 	 1101.06 8895' 

‹ Prev All Nagaland acts Next ›