Uttar Pradesh — state statutes
339 acts.
Open in Lexace- The ALLOTMENT OF HOUSES UNDER CONTROL OF THE ESTATE DEPARTMENT ACT, 2016
- The atal bihari vajpayeemedical university uttar pradesh act 2018
- The AXIS UNIVERSITY UTTAR PRADESH ACT, 2011
- The BENGAL, AGRA AND ASSAM CIVIL COURTS (EXTENSION TO OUDH) ACT, 1955
- The BHATKHANDE SANSKRITI VISHWAVIDYALAYA ACT, 2022
- The DISTRICT PLANNING COMMITEE ACT, 1999
- The dma act 2005
- The Doctor Ram Manohar Lohiya National Law University Act,2005
- The Dr Shakuntala Misra Rehabilitation University Act 2009 with Ammendments
- The Dr. Ram Manohar Lohia Institute of Medical Sciences Act 2015
- The Essential Commodities Act, 1955
- The EXPIRING LAWS CONTINUANCE ACT, 1948
- The GENERAL PROVIDENT FUND (UTTAR PRADESH) RULES, 1985-RULE 12 (AMENDMENT AND VALIDATION) ACT, 2022
- The HINDI SAHITYA SAMMELAN (REORGANIZATION), ACT, 1956
- The Indian Telegraph Act, 1885
- The Indian Veterinary Council Act, 1984
- The INTERMEDIATE EDUCATION ACT, 1921
- The Juvenile Justice (Care and Protection of Children) Act, 2015.
- The King George's Medical College and the Gandhi Memorial and Associated Hospital (Taking over) (Repeal) Act, 1998
- The King George's Medical University, Uttar Pradesh Act, 2002
- The Krishi Utpadan Mandi Adhiniyam, 1964
- The Lepers (Uttar Pradesh Repeal) Act, 1986
- The LOCAL BODIES (PREVENTION OF DISQUALIFICATION) ACT, 1975
- The MAHA YOGI GURU GORAKHNATH AYUSH UNIVERSITY, GORAKHPUR ACT, 2020
- The mahatma gandhi national rural employment guarantee act, 2005
- The OUDH AMANATI NOTES ACT, 1918
- The OUDH SETTLED ESTATES ACT, 1917
- The Pradeshiya Shiksha Dal Act, 1958
- The RAMPUR (APPLICATION OF LAWS) ACT, 1950
- The Right of Children to Free and Compulsory Education Act, 2009
- The Right to Information Act, 2005
- The Road Transport Corporations Act, 1950
- The SAM HIGGINBOTTOM UNIVERSITY OF AGRICULTURE, TECHNOLOGY AND SCIENCES, UTTAR PRADESH ACT, 2016
- The Sanjay Gandhi Postgradute Institute of Medical Sciences Act 1983
- The Shri Kashi Vishwanath Special Area Development Board Varanasi Act 2018
- The SRI HAR PRASAD SHIKSHA NIDHI, BANARAS (CONFIRMATION OF COMPROMISE) (TRANSFER OF PROPERTY) ACT, 1954
- The THE UTTAR PRADESH BHOODAN YAGYA ACT, 1952
- The U P Sahkari Gram Vikas Bank Act 1964
- The U. P. ABOLITION OF ZARE CHAHARUM ACT, 1951
- The U. P. INDUSTRIAL ESTABLISHMENTS (NATIONAL HOLIDAYS) ACT, 1961
- The U. P. LAND REVENUE PROVISIONS (EXTENSION TO RAMPUR) ACT, 1969
- The U. P. PREVENTION OF COW SLAUGHTER ACT, 1955
- The U. P. TEMPLE ENTRY (DECLARATION OF RIGHT) ACT, 1956
- The U.P HIGH COURT (ABOLITION OF LETTERS PATENT APPEALS) ACT, 1962
- The U.P Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978
- The U.P. (Regulations of Building Operations) Act, 1958
- The U.P. Ancient and Historical Monuments and Archaeological Sites and Remains Preservation Act, 1956
- The U.P. Course Books Act, 1978
- The U.P. FISHERIES ACT 1948
- The U.P. Govt Electrical Undertakings (Dues Recovery) Act, 1958
- The U.P. Industrial Housing Act, 1955
- The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
- The U.P. LARGE LAND HOLDINGS TAX ACT, 1957
- The U.P. PRADESHIK ARMED CONSTABULARY ACT, 1948
- The U.P. Sugar and Power Alcohol Industries Labour Welfare and Development Fund Act, 1950
- The U.P. Sugarcane (Regulation of Supply and Purchase) Act, 1953
- The UNITED PROVINCES (INDIAN MEDICINE) ACT, 1939
- The UNITED PROVINCES ACQUISITION OF PROPERTY (FLOOD RELIEF) ACT, 1948
- The UNITED PROVINCES AERIAL, ROPEWAYS1 ACT, 1922
- The UNITED PROVINCES BADRINATH SANITATION AND EMPOWERMENT (REPEAL) ACT, 1975
- The UNITED PROVINCES COTTON (STATISTICS) ACT, 1947
- The UNITED PROVINCES COTTON GINNING AND PRESSING FACTORIES ACT, 1948
- The UNITED PROVINCES COURT OF WARDS (REPEAL) ACT, 1969
- The UNITED PROVINCES DEBT REDEMPTION ACT, 1940
- The UNITED PROVINCES ENCUMBERED ESTATES ACT, 1934
- The UNITED PROVINCES ESTATES ACT, 1920
- The UNITED PROVINCES EXCISE ACT 1910
- The UNITED PROVINCES HONORARY MUNSIFS ACT, 1896
- The UNITED PROVINCES INDUSTRIAL DISPUTE ACT, 1947
- The UNITED PROVINCES MEDICAL ACT, 1917
- The UNITED PROVINCES MELAS ACT, 1938
- The UNITED PROVINCES NURSES, MIDWIVES, ASSISTANT MIDWIVES AUXILLARY NURSEMIDWIVES AND HEALTH VISITORS REGISTRATION ACT, 1934
- The UNITED PROVINCES OBJECTIONABLE ADVERTISEMENTS CONTROL ACT, 1948
- The UNITED PROVINCES PANCHAYAT RAJ ACT
- The UNITED PROVINCES PRIVATE FORESTS ACT, 1948
- The UNITED PROVINCES REFUGEES REHABILITATION (LOANS) ACT, 1948
- The UNITED PROVINCES REGULATION OF AGRICULTURAL CREDIT ACT, 1940
- The United Provinces Requisition of Motor Vehicles (Emergency Powers) Act, 1947
- The UNITED PROVINCES ROADSIDE LAND CONTROL ACT, 1945
- The UNITED PROVINCES RURAL DEVELOPMENT (REQUISITIONING OF LAND) ACT, 1948
- The UNITED PROVINCES STATE TUBE-WELLS ACT, 1936
- The UNITED PROVINCES VETERINARY COUNCIL ACT, 1947
- The UP ELECTRICITY DUTY ACT 1952
- The UP Prisoners Release on Probation Act 1938
- The Urban Land (Ceiling and Regulation) Repeal, ACT, 1976
- The UTTAR PRADESH (FOURTH) REPEALING ACT, 2021
- The UTTAR PRADESH (NAGAR KSHETTRA) BHUMI AUR BHAWAN KAR (NIRSAN) ADHINIYAM, 1974
- The UTTAR PRADESH (SECOND) REPEALING ACT, 2021
- The UTTAR PRADESH (THIRD) REPEALING ACT,.2021
- The UTTAR PRADESH AADHAAR ACT, 2017
- The UTTAR PRADESH ABSORPTION OF RETRENCHED EMPLOYEES OF GOVERNMENT OR PUBLIC CORPORATIONS IN GOVERNMENT SERVICE (RESCISSION OF RULES) ACT, 2009
- The UTTAR PRADESH ACCOMMODATION REQUISTION ACT, 1947
- The UTTAR PRADESH ADMISSION TO EDUCATIONAL INSTITUTIONS ACT, 2006
- The Uttar Pradesh Advocates Welfare Fund Act-1974
- The UTTAR PRADESH AGRICULTURAL CREDIT ACT, 1973
- The UTTAR PRADESH AGRICULTURAL DISEASES AND PESTS ACT, 1954
- The UTTAR PRADESH ANATOMY ACT, 1956
- The Uttar Pradesh Apartment (Promotion of construction, Ownership & Maintenance) Act,-2010
- The UTTAR PRADESH APPROPRIATION ACTS (REPEAL) ACT, 2018
- The Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965
- The UTTAR PRADESH BASIC EDUCATION ACT, 1972
- The UTTAR PRADESH BHAGIRATHI RIVER VALLEY AUTHORITY ACT, 1999
- The Uttar Pradesh Bhasha (Vidheyak tatha Adhiniyam), 1950
- The UTTAR PRADESH BHOOMI EVAM JAL SANRAKSHAN ADHINIYAM, 1963
- The UTTAR PRADESH BOARD FOR DEVELOPMENT OF MUNICIPAL FINANCIAL RESOURCES ACT, 2011
- The Uttar Pradesh Board of Madarsa Education Act, 2004
- The Uttar Pradesh Board of Secondary Sanskrit Education Act, 2000
- The UTTAR PRADESH BRAJ (TEERTH VIKASH PARISHAD) ACT, 2015
- The UTTAR PRADESH BRICKS (REGULATION OF SUPPLY) ACT, 1990
- The UTTAR PRADESH CHARITABLE ENDOWMENTS (EXTENSION OF POWERS) ACT, 1950
- The UTTAR PRADESH CINEMAS (REGULATION) ACT, 1955
- The UTTAR PRADESH CO-OPERATIVE SOCIETIES ACT, 1965
- The UTTAR PRADESH COMMISSION FOR MINORITIES ACT, 1994
- The UTTAR PRADESH COMMISSION FOR THE SCHEDULED CASTES AND SCHEDULED TRIBES ACT, 1995
- The Uttar Pradesh Consolidation of Holding Act, 1953
- The UTTAR PRADESH CONTINGENCY FUND ACT, 1950
- The UTTAR PRADESH CONTROL OF GOONDAS ACT, 1970
- The UTTAR PRADESH CORNEAL GRAFTING ACT, 1964
- The UTTAR PRADESH COURT FEES (PAYMENT IN CASH) ACT, 1975
- The UTTAR PRADESH COURT FEES (REMISSION) ACT, 1950
- The UTTAR PRADESH CRIMINAL LAW (COMPOSITION OF OFFENCES AND ABATEMENT OF TRIALS) (AMENDMENT) ACT, 1979
- The UTTAR PRADESH DACOITY AFFECTED AREAS ACT, 1983
- The UTTAR PRADESH DEBT RELIEF ACT, 1977
- The UTTAR PRADESH DEPARTMENTAL INQUIRIES (ENFORCEMENT OF ATTENDANCE OF WITNESSES AND PRODUCTION OF DOCUMENTS) ACT, 1976
- The UTTAR PRADESH DEVELOPMENT COUNCIL ACT, 2006
- The UTTAR PRADESH DISASTER MANAGEMENT ACT, 2005
- The UTTAR PRADESH DOOKAN AUR VANIJYA ADHISHTHAN ADHINIYAM, 1962
- The UTTAR PRADESH DR. BHIMRAO AMBEDKAR SAMAJIK PARIVARTAN STHAL (REPEAL) ACT, 2009
- The Uttar Pradesh Education Institutions (Prevention of Dissipation of Assets) Act, 1974
- The UTTAR PRADESH EDUCATION SERVICE SELECTION COMMISSION ACT, 2023
- The UTTAR PRADESH EDUCATIONAL INSTITUTIONS (RESERVATION IN TEACHER S CADRE) ACT, 2021
- The UTTAR PRADESH ELECTRICITY REFORMS ACT, 1999
- The UTTAR PRADESH EMPLOYMENT OF SUBSTITUTE WORKMEN ACT, 1978
- The UTTAR PRADESH ENTITLEMENT TO PENSION AND VALIDATION ACT, 2025
- The Uttar Pradesh Essential Services Maintenance (Nirsan) Adhiniyam, 1955
- The UTTAR PRADESH ESSENTIAL SERVICES MAINTENANCE ACT, 1966
- The UTTAR PRADESH FIGHTERS OF DEMOCRACY HONOUR ACT,2016
- The Uttar Pradesh Fire And Emergency Service Act
- The UTTAR PRADESH FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2004
- The UTTAR PRADESH FLOOD EMERGENCY POWERS (EVACUATION AND REQUISITION) ACT, 1951
- The Uttar Pradesh Forest Corporation Act 1974
- The UTTAR PRADESH FRUIT NURSERIES (REGULATION) ACT, 1976
- The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDMENT AND VALIDATION) ACT, 1975
- The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDMENT AND VALIDATION)ACT,1970
- The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDMENT) ACT, 1976
- The UTTAR PRADESH FUNDAMENTAL RULE 56 (AMENDNENT AND VALIDATION) ACT, 2020
- The UTTAR PRADESH GANGSTERS AND ANTI-SOCIAL ACTIVITIES (PREVENTION) ACT, 1986
- The UTTAR PRADESH GAUTAM BUDDHA UNIVERSITY ACT, 2002
- The UTTAR PRADESH GENERAL CLAUSES ACT 1904
- The UTTAR PRADESH GO-SEVA AYOG ADHINIYAM, 1999
- The UTTAR PRADESH GOODS AND SERVICES TAX ACT, 2017
- The UTTAR PRADESH GOSHALA ADHINIYAM, 1964
- The UTTAR PRADESH GROUND WATER (MANAGEMENT AND REGULATION) ACT, 2019
- The UTTAR PRADESH HARCOURT BUTLER TECHNICAL UNIVERSITY, ACT, 2016 (U.P. Act no. 11 of 2016)
- The UTTAR PRADESH HEALTH WORKERS AND HEALTH SUPERVISORS (REGULATION OF PAY) ACT, 1996
- The UTTAR PRADESH HIGH SCHOOLS AND INTERMEDIATE COLLEGES (PAYMENT OF SALARIES OF TEACHERS AND OTHER EMPLOYEES) ACT, 1971
- The UTTAR PRADESH HIGHER EDUCATION GRANTS COMMISSION (REPEAL) ACT, 1986
- The UTTAR PRADESH HINDU RELIGIOUS INSTITUTIONS (PREVENTION OF DISSIPATION OF PROPERTIES) (REPEAL) ACT, 2000
- The Uttar Pradesh Home Guards Act 1963
- The UTTAR PRADESH HOMOEOPATHIC MEDICAL COLLEGES (ACQISITION & MISCELLANEOUS PROVISIONS) ACT, 1981
- The UTTAR PRADESH HOMOEOPATHIC MEDICINES ACT, 1951
- The UTTAR PRADESH HOUSE SITES (FLOOD AFFECTED AREAS) (TEMPORARY POWERS) ACT, 1957
- The UTTAR PRADESH IMPOSITION OF CEILING ON LAND HOLDINGS ACT, 1960
- The UTTAR PRADESH INDIAN MEDICAL INSTITUTIONS (ACQUISITION AND MISCELLANEOUS PROVISIONS) ACT, 1982
- The UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT (REMOVAL OR DOUBTS AND VALIDATION) ACT, 1991
- The UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT ACT, 1976
- The UTTAR PRADESH INDUSTRIAL PEACE (TIMELY PAYMENT OF WAGES) ACT, 1978
- The UTTAR PRADESH INDUSTRIAL UNDERTAKINGS (SPECIAL PROVISIONS FOR PREVENTION OF UNEMPLOYMENT) ACT, 1966
- The Uttar Pradesh Inland Waterways Authority Act, 2023
- The UTTAR PRADESH INTOXICATING LIQUOR (OBJECTIONABLE ADVERTISEMENTS) ACT, 1976
- The Uttar Pradesh Jagadguru Rambhadracharya Divyang State University Act, 2023
- The uttar pradesh janhit guarantee adhiniyam, 2011
- The UTTAR PRADESH JUTE GOODS (CONTROL) ACT, 1950
- The UTTAR PRADESH KANS ERADICATION ACT, 1951
- The UTTAR PRADESH KESARI GRAM (PROHIBITION) ACT, 1983
- The UTTAR PRADESH KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1960 ( IN ENGLISH)
- The UTTAR PRADESH KING GEORGE UNIVERSITY OF DENTAL SCIENCE (REPEAL) ACT, 2007
- The UTTAR PRADESH KING GEORGE UNIVERSITY OF DENTAL SCIENCE (REPEAL) ACT, 2007
- The UTTAR PRADESH KSHETTRA PANCHAYAT AND ZILA PANCHAYAT ACT
- The UTTAR PRADESH KSHETTRA SAMITIS AND ZILA PARISHADS (ALPAKALIK VYAVASTHA) ACT, 1970
- The UTTAR PRADESH LABOUR WELFARE FUND ACT, 1965
- The UTTAR PRADESH LAWS (EXPIRATION) ACT, 1974
- The UTTAR PRADESH LAWS (EXTENSION OF APPLICATION) ACT,1951
- The UTTAR PRADESH LAWS (EXTENSION TO TERRITORIES TRANSFERRED FROM BIHAR) ACT, 1976
- The UTTAR PRADESH LAWS (EXTENSION TO TERRITORIES TRANSFERRED FROM HARYANA) ACT, 1989
- The UTTAR PRADESH LAWS (REPLACEMENT OF REFERENCES TO OLD COINAGE BY NEW DECIMAL COINAGE) ACT, 1963* (U.P. Act No. XX of 1963)
- The UTTAR PRADESH LAWS AMENDING ACT, 1961
- The UTTAR PRADESH LIFTS AND ESCALATORS ACT, 2024
- The UTTAR PRADESH LOCAL AUTHORITIES (PAYMENT OF CENSUS EXPENSES) ACT, 1950
- The UTTAR PRADESH LOCAL BODIES (APPOINTMENT OF ADMINISTRATOR) ACT, 1961
- The UTTAR PRADESH LOCAL FUNDS AUDIT ACT, 1984
- The UTTAR PRADESH LOCUSTS DESTRUCTION ACT, 1951
- The UTTAR PRADESH LOK AYUKTA AND UP-LOK AYUKTAS ACT, 1975
- The UTTAR PRADESH MADAN MOHAN MALAVIYA UNIVERSITY OF TECHNOLOGY ACT, 2013
- The Uttar Pradesh Maharishi University of Information Technology Act, 2001
- The Uttar Pradesh Medicare Service Persons and Medicare Service Institutions (Prevention of Violence And Damage to Property) Act, 2013
- The UTTAR PRADESH MICRO, SMALL AND MEDIUM ENTERPRISES (FACILITATION OF ESTABLISHMENT AND OPERATION) ACT, 2020
- The UTTAR PRADESH MILK ACT,1976
- The UTTAR PRADESH MINISTERS (SALARIES,ALLOWANCES AND MISCELLANEOUS PROVISIONSION) ACT, 1981
- The UTTAR PRADESH MINISTERS AND LEGISLATORS (PUBLICATION OF ASSETS AND LIABILITIES) ACT, 1975
- The UTTAR PRADESH MOTOR TRANSPORT VEHICLES (TOLL) (REPEAL) ACT, 1994
- The Uttar Pradesh Motor Vehicles Taxation Act, 1997
- The UTTAR PRADESH MUNICIPAL CORPORATION ACT, 1959
- The UTTAR PRADESH MUNICIPALITIES ACT, 1916
- The UTTAR PRADESH MUSLIM WAQFS (REPEAL) ACT, 2005
- The UTTAR PRADESH NAGAR KSHETTRA RIN VIDHI PRAVRITTI ADHINIYAM, 1962
- The UTTAR PRADESH NATIONAL LAW UNIVERSITY, PRAYAGRAJ ACT, 2020 (U.P.Act No. 26 of 2020)
- The UTTAR PRADESH NODAL INVESTMENT REGION FOR MANUFACTURING (NIRMAN) KSHETRA ACT, 2024
- The UTTAR PRADESH PANDIT DEEN DAYAL UPADHYAYA PASHU CHIKITSA VIGYAN VISHWAVIDYALAYA EVAM GO-ANUSANDHAN SANSTHAN ADHINIYAM, 2001
- The UTTAR PRADESH PARKS, PLAYGROUNDS AND OPEN SPACES (PRESERVATION AND REGULATION) ACT, 1975
- The UTTAR PRADESH PARTICIPATORY IRRIGATION MANAGEMENT ACT, 2009
- The UTTAR PRADESH PASHUDHAN SUDHAR ADHINIYAM,1964
- The UTTAR PRADESH PLASTIC AND OTHER NON- BIODEGRADABLE GARBAGE (REGULATION) ACT, 2000
- The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020
- The Uttar Pradesh Prantiya Rakshak Dal/Vikas Dal ACT-1948
- The UTTAR PRADESH PRAVIDHIK SHIKSHA ADHINIYAM, 1962
- The UTTAR PRADESH PRAYAGRAJ MELA AUTHORITY, ALLAHABAD ACT, 2017
- The UTTAR PRADESH PRESIDENTS ACTS (RE-ENACTMENT WITH MODIFICATIONS) ACT, 1974
- The UTTAR PRADESH PRIVATE PROFESSIONAL EDUCATIONAL INSTITUTIONS (REGULATION OF ADMISSION AND FIXATION OF FEE) ACT 2006
- The UTTAR PRADESH PROHIBITION OF BEGGARY ACT, 1975
- The UTTAR PRADESH PROHIBITION OF RAGGING IN EDUCATIONAL INSTITUTIONS ACT, 2010
- The UTTAR PRADESH PROHIBITION OF SIMULTANEOUS MEMBERSHIP OF LEGISLATURE ACT, 1950
- The UTTAR PRADESH PROHIBITION OF SMOKING (CINEMA HOUSES) (REPEAL) ACT, 2021
- The UTTAR PRADESH PROHIBITION OF UNLAWFUL CONVERSION OF RELIGION ACT, 2021
- The UTTAR PRADESH PROMOTION AND PROTECTION OF FRUIT TREES (REGULATION OF HARMFUL ESTABLISHMENTS AND HOUSING SCHEMES) ACT, 1985
- The UTTAR PRADESH PROTECTION OF INTEREST OF DEPOSITORS IN FINANCIAL ESTABLISHMENTS ACT, 2016
- The UTTAR PRADESH PROTECTION OF TREES ACT, 1976
- The UTTAR PRADESH PROVISIONAL COLLECTION OF TAXES, ACT, 1980
- The UTTAR PRADESH PUBLIC EXAMINATION (PREVENTION OF UNFAIR MEANS) ACT, 2024
- The UTTAR PRADESH PUBLIC EXAMINATIONS (PREVENTION OF UNFAIR MEANS) (REPEAL) ACT, 1993
- The UTTAR PRADESH PUBLIC HEALTH AND EPIDEMIC DISEASES CONTROL, ACT 2020
- The UTTAR PRADESH PUBLIC LAND (PERMISSION FOR PLACING AND MAINTAINING OPTICAL FIBRE CABLE) ACT,2001
- The Uttar Pradesh Public Libraries Act, 2006
- The UTTAR PRADESH PUBLIC MONEYS (RECOVERY OF DUES) ACT, 1972
- The UTTAR PRADESH PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1972
- The UTTAR PRADESH PUBLIC PREMISIS (EVICTION OF CERTAIN UNAUTHORISED OCCUPANTS) ACT, 2010
- The UTTAR PRADESH PUBLIC RECORDS ACT, 2025
- The UTTAR PRADESH PUBLIC RECORDS ACT, 2025
- The UTTAR PRADESH PUBLIC SERVICE (TRIBUNAL) ACT, 1976
- The UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR ECONOMICALLY WEAKER SECTIONS) ACT, 2020 (U.P. Act No. 10 OF 2020)
- The UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR PHYSICALLY HANDICAPPED, DEPENDENTS OF FREEDOM FIGHTERS AND EX-SERVICEMEN) ACT, 1993
- The UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR SCHEDULED CASTES, SCHEDULED TRIBES AND OTHER BACK-WARD CLASSES) ACT, 1994
- The UTTAR PRADESH QUALIFYING SERVICE FOR PENSION AND VALIDATION ACT, 2021
- The UTTAR PRADESH RAJARSHI TANDON OPEN UNIVERSITY ACT, 1999
- The Uttar Pradesh Rajbhasha (Adhinastha Nyayalaya) Adhiniyam 1970
- The Uttar Pradesh Rajbhasha (Anupoorak Upbandh) Adhiniyam 1969
- The Uttar Pradesh Rajbhasha Adhiniyam 1951
- The UTTAR PRADESH RASHTRA VIRODHI TATWA NIWARAN (NIRSAN) ACT, 1982
- The UTTAR PRADESH RECOVERY OF DAMAGES TO PUBLIC AND PRIVATE PROPERTY ACT, 2020
- The UTTAR PRADESH REGULATION OF BUILDINGS AND USE OF LAND (NUCLEAR INSTALLATIONS AREA) ACT, 1988
- The UTTAR PRADESH REGULATION OF COACHING ACT, 2002
- The UTTAR PRADESH REGULATION OF COLD STORAGES ACT, 1976
- The UTTAR PRADESH REGULATION OF URBAN PREMISES TENANCY ACT, 2021
- The Uttar Pradesh Reorganisation Act, 2000
- The Uttar Pradesh Repealing Act, 2004
- The UTTAR PRADESH REPEALING ACT, 2017
- The UTTAR PRADESH REPEALING ACT, 2018
- The UTTAR PRADESH REPEALING ACT, 2020
- The UTTAR PRADESH REPEALING ACT, 2021
- The UTTAR PRADESH REPEALING ACT, 2022
- The UTTAR PRADESH REPEALING ACT, 2025
- The Uttar Pradesh Revenue Code-2006
- The UTTAR PRADESH RURAL ABADI RECORDS ACT, 2025
- The UTTAR PRADESH RURAL HOUSING BOARD ACT, 1983
- The UTTAR PRADESH SAFAI MAZDOORS PROTECTION ACT, 1976
- The Uttar Pradesh Self-Financed Independent Schools (Fee Regulation) Act, 2018
- The UTTAR PRADESH SENIOR OFFICER'S TO RESIDENCES (REPEAL) ACT, 2007
- The UTTAR PRADESH SHANTI SURAKSHA BAL (NIRSAN) ACT, 1999
- The uttar pradesh Sheera Niyantran Ashiniyam 1964
- The UTTAR PRADESH SHREE AYODHYA JEE TEERTH VIKAS PARISHAD
- The UTTAR PRADESH SHREE CHITRAKOOT DHAM TEERTH VIKAS PARISHAD ACT, 2021
- The UTTAR PRADESH SHREE DEVIPATAN DHAM TEERTH VIKAS PARISHAD
- The UTTAR PRADESH SHREE NAIMISHARANYA DHAM TEERTH VIKAS PARISHAD ACT, 2022
- The UTTAR PRADESH SHREE SHUK TEERTH VIKAS PARISHAD ACT, 2023
- The UTTAR PRADESH SHRI BANKEY BIHARI JI TEMPLE TRUST, ACT, 2025
- The UTTAR PRADESH SLUM AREAS (IMPROVEMENT AND CLEARANCE) ACT, 1962
- The Uttar Pradesh Special Area Development Authorities Act, 1986
- The UTTAR PRADESH SPECIAL ECONOMIC ZONE DEVELOPMENT AUTHORITY ACT, 2002
- The UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020
- The UTTAR PRADESH SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF ASSOCIATIONS) (REPEAL) ACT, 2007
- The UTTAR PRADESH SRI KASHI VISHWANATH TEMPLE ACT, 1983
- The UTTAR PRADESH STAMP (REPEAL) ACT, 2019
- The UTTAR PRADESH STATE CAPITAL REGION AND OTHER REGIONS DEVELOPMENT AUTHORITY ACT, 2024
- The UTTAR PRADESH STATE CEMENT CORPORATION LIMITED (ACQUISITION OF SHARES) ACT, 1992
- The UTTAR PRADESH STATE COMMISSION FOR BACKWARD CLASSES ACT, 1996
- The UTTAR PRADESH STATE COMMISSION FOR WOMEN (REPEAL) ACT, 1998
- The UTTAR PRADESH STATE COMMISSION FOR WOMEN (REPEAL) ACT, 2000
- The Uttar Pradesh State commission for Women act 2004
- The UTTAR PRADESH STATE CONTROL OVER PUBLIC CORPORATION ACT, 1975
- The UTTAR PRADESH STATE COUNCIL OF HIGHER EDUCATION ACT, 1995
- The UTTAR PRADESH STATE EMBLEM (PROHIBITION OF IMPROPER USE) ACT, 2019
- The UTTAR PRADESH STATE HIGHWAYS AUTHORITY ACT, 2004
- The UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED (TRANSFER OF ASSETS AND LIABILITIES) ACT, 2018
- The UTTAR PRADESH STATE LAW COMMISSION (REPEAL) ACT, 2007
- The UTTAR PRADESH STATE LAW COMMISSION (REPEAL) ACT, 2012
- The UTTAR PRADESH STATE LEGISLATURE (MEMBERS' EMOLUMENTS AND PENSION ) ACT 1980
- The UTTAR PRADESH STATE LEGISLATURE (OFFICERS' SALARIES AND ALLOWANCES) ACT, 1952
- The UTTAR PRADESH STATE LEGISLATURE (PREVENTION OF DISQUALIFICATION) ACT, 1971
- The UTTAR PRADESH STATE LEGISLATURE (RESIDENCES OF THE OFFICERS AND LEADERS OF OPPOSITION) (REPEAL) ACT, 2007
- The UTTAR PRADESH STATE LEGISLATURE PROCEEDINGS (PROTECTION OF PUBLICATION) (REPEAL) ACT, 1976
- The UTTAR PRADESH STATE LEGISLATURE PROCEEDINGS (PROTECTION OF PUBLICATION) ACT, 1977
- The UTTAR PRADESH STATE OPEN SCHOOL BOARD ACT, 2008
- The UTTAR PRADESH STATE PUBLIC SERVICE COMMISSION (REGULATION OF PROCEDURE) ACT, 1985
- The UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION EMPLOYEES (OTHER THAN OFFICERS) (APPOINTING AUTHORITIES) ACT 1987
- The Uttar Pradesh State Sports University Act, 2021
- The UTTAR PRADESH STATE UNIVERSITIES (VALDATION OF APPOINTMENTS). ACT 1984
- The UTTAR PRADESH STATE UNIVERSITIES ACT, 1973
- The UTTAR PRADESH STHANIYA NIKAYA (ALPKALIK VYAVASTHA) ADHINIYAM, 1963
- The UTTAR PRADESH STORAGE REQUISITION ACT, 1955
- The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION (REPEAL) ACT, 1998
- The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION (REPEAL) ACT, 2007
- The UTTAR PRADESH SUBORDINATE SERVICES SELECTION COMMISSION ACT.2014
- The uttar pradesh sugar undertakings (acquisition) act, 1971
- The UTTAR PRADESH SUGARCANE CESS (REPEAL) ACT, 2025
- The UTTAR PRADESH TAJ ECONOMIC ZONE DEVELOPMENT AUTHORITY ACT, 2002
- The UTTAR PRADESH TECHNICAL UNIVERSITY ACT, 2000 (U.P. ACT NO. 23 OF 2000)
- The Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972
- The UTTAR PRADESH TOLLS VALIDATION ACT 1969
- The UTTAR PRADESH TRAINING COLLEGES (PAYMENT OF SALARIES OF TEACHERS AND OTHER EMPLOYEES) ACT, 1978
- The UTTAR PRADESH UNAUTHORISED LOTTERY (PREVENTION) ACT,1995
- The UTTAR PRADESH UNAUTHORISED MEDICAL EDUCATIONAL INSTITUTIONS (PREVENTION) ACT, 1973
- The UTTAR PRADESH UNIVERSITIES (PROVISIONS REGARDING CONDUCT OF EXAMINATIONS) ACT, 1965
- The UTTAR PRADESH UNIVERSITIES (RE-ENACTMENT AND AMENDMENT) ACT, 1974
- The UTTAR PRADESH UNIVERSITY OF MEDICAL SCIENCES SAIFAI,ETAWAH
- The UTTAR PRADESH UPAHAR VASTU ADHINIYAM, 1970
- The UTTAR PRADESH URBAN DEVELOPMENT AUTHORITIES (TOLL) ACT, 1976
- The Uttar Pradesh Urban Planning & Development Act,- 1973
- The UTTAR PRADESH VALUE ADDED TAX Act , 2008
- The UTTAR PRADESH VIGILANCE ESTABLISHMENT ACT 1965
- The UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021
- The UTTAR PRADESH VOCATIONAL EDUCATION AND TRAINING (REPEAL) ACT, 2014
- The UTTAR PRADESH VRIHAT JOT-KAR (NIRSAN) ADHINIYAM, 1979
- The UTTAR PRADESH VRITTI, VYAPAR, AJIVIKA AUR SEVAYOJAN KAR (NIRASAN) ADHINIYAM, 1970
- The UTTAR PRADESH WAREHOUSE ACT, 1958
- The UTTAR PRADESH WATER MANAGEMENT AND REGULATORY COMMISSION (REPEAL) ACT, 2012
- The UTTAR PRADESH WATER SUPPLY AND SEWERAGE ACT, 1975
- The UTTAR PRADESH ZILA PARISHADS (ALPAICALIK V YAVASTIli) ADHINI YAM, 1977
- The UTTAR RPADESH AREA DEVELOPMENT ACT, 1976
- The UTTER PRADESH WATER MANAGEMENT AND REGULATORY COMMISSION ACT, 2014
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