The UTTAR PRADESH DR. BHIMRAO AMBEDKAR SAMAJIK PARIVARTAN STHAL (REPEAL) ACT, 2009
Uttar Pradesh · state statute
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No. 499(2)/LYJCLX-V-I-0910(2) 4-2009
Dated Luchiow, February 28, 2009
IN pursuance of the provisions of clause (3) of Article 348 of the Constitution, the Governor is plea
to order the publication of the following English translation of the Uttar Pradesh Dr. Shim Rao Am
Samajik Parivartan Sthal (Nirsan) Adhiniyam, 2009 (Uttar Pradesh Adhiniyam Sankhya 9 of 2009) asp
by the Uttar Pradesh Legislature and assented to by the Governor on February 27, 2009
THE UTTAR PRADESH DR. BHIMRAO AMBEDKAR SAMAJIK PARIVARTAIi
STHAL (REPEAL) ACT, 2009
(U. P. Acr NO. 9 OF 2009)
[ As passed by the Uttar .Pradesh Legislature]
AN
ACT
to repeal the Uttar Pradesh Dr. Bhim Rao Ambedkar Sarnajik Parivartan Stha
Act, 2007.
IT IS HEREBY enacted in the Sixtieth Year of the Republic of India as follows
Short title 1. This Act may be called the Uttar Pradesh Dr. Shim Rao Ambedkar
Samajik Parivartan Sthal (Repeal) Act. 2009.
2. The Uttar Pradesh Dr. 13him Rao Ambedkar Samajik Parivartan Sthal
Act, 2007 is hereby repealed.
Repeal of U.P.
Act no. 43 of
2007
Lex